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Delhi High Court - Orders

M/S Jayanta Kumar Gosh Outdoor Catering ... vs Indian Railway Catering And Tourism ... on 14 December, 2020

Author: Hima Kohli

Bench: Hima Kohli, Subramonium Prasad

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 1016/2020 & C.M. No.3242/2020 (stay)
      M/S JAYANTA KUMAR GOSH OUTDOOR CATERING PRIVA
      TE LIMITED                             ..... Petitioner
                   Through Mr. Jetender Mehta, Advocate.

                          versus

    INDIAN RAILWAY CATERING AND TOURISM
    CORPORATION LTD.                            ..... Respondent
                  Through Mr. Nikhil Majithia, Advocate.
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

                          ORDER

% 14.12.2020 HEARD THROUGH VIDEO CONFERENCING

1. Mr. Jitender Mehta, learned counsel for the petitioner states that nothing further survives in the present petition for a decision and therefore, he seeks leave to withdraw the same.

2. Leave, as prayed for, is granted. The present petition is disposed of as not pressed alongwith the pending application.

HIMA KOHLI, J SUBRAMONIUM PRASAD, J DECEMBER 14, 2020 NA