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Central Information Commission

Ms.Archana Ashok Bhange vs Ministry Of Human Resource Development on 29 July, 2013

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi-110067
                                Tel: +91-11-26105682


                           File No.CIC/RM/A/2013/000117


Appellant:                                    Ms. Archna Ashok Bhange, Ahmednagar



Public Authority:                             KVS, New Delhi



Date of Hearing:                              29.07.2013



Date of decision:                             29.07.2013



Heard today, dated 29.07.2013 through video conferencing.

Appellant is present.

The Public Authority is represented by Shri S.Vijayakumar, JC(Admn)/PIO.

FACTS

Vide RTI dt 20.12.10, appellant had sought reason for rejection in the interview held on 3.8.10 for the post of TGT Drawing in KVS. PIO vide letter dt 28.1.11, provided a response.

2. Vide another RTI dt 19.2.11, appellant wanted a photocopy of Paper III. PIO vide letter dt 3.3.11 informed the appellant that there is no provision to provide photocopies of answer booklets.

3. An appeal was filed on 18.3.11.

4. AA vide order dt 6.4.11, upheld the decision of the PIOs and disposed of the appeal.

5. Submissions made by the appellant and public authority were heard. The public authority submitted that they have already provided a response in respect of RTI dt 20.12.10. Insofar as her request for photocopy of Paper III is concerned, the KVS has outsourced this work to EDCIL. He will ascertain if the paper is still available with them, it shall be provided to the appellant.

DECISION 1

6. The Commission directs the PIO to provide photocopy of Paper III, if available, within three weeks from date of receipt of the order. If the paper is no longer available, a response should be provided to the appellant.

The appeal is disposed of.

Sd/-

(Rajiv Mathur) Central Information Commissioner Authenticated true copy forwarded to:

The CPIO Kendriya Vidyalaya Sangathan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi -110016.
The Joint Commissioner & First Appellate Authority Kendriya Vidyalaya Sangathan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi -110016.
Ms. Archna Ashok Bhange A-9, Radhanagari, Pumping Station Road, Bhingar, Dist. Ahmednagar -414 002.
(Raghubir Singh) Deputy Registrar .07.2013 2