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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(j) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(j)"Group Counselling" means an order under Section 16 of the Act by the Juvenile Justice Board for the participation of a juvenile in any group counselling programme organized by the State Government or by any recognized voluntary organisation;