Section 38(1)(c) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(1)(c) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

(c)Rule 8 of the U.P. Licences for the Retail Vend of Foreign Liquor Other than Denatured Sprit (Amendment) Rules, 1985, published with Excise Commissioner's Notification No. 16719/X-97-B, dated March 24, 1985.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 38(1)(c) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991