Supreme Court - Daily Orders
M/S Shree Rajendra Agro Service Centre vs Indian Oil Corporation Ltd. on 1 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.49 COURT NO.14 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18413/2023
(Arising out of impugned final judgment and order dated 26-05-2023
in DBSAW No. 456/2023 passed by the High Court Of Judicature for
Rajasthan At Jodhpur)
M/S SHREE RAJENDRA AGRO SERVICE CENTRE Petitioner(s)
VERSUS
INDIAN OIL CORPORATION LTD. & ORS. Respondent(s)
( IA No.168105/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.168103/2023-EXEMPTION FROM FILING O.T. and IA
No.168098/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 01-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Devadatt Kamat, Sr. Adv.
Mr. Anand Varma, AOR
Ms. Adyasha Nanda, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondents.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.09.02 12:19:02 IST Reason: