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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(1)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)Servants of the Vishwavidyalaya paid by the Vishwavidyalaya for imparting instructions and/or conducting and guiding research and/or extension programmes as-
(i)Professor,
(ii)Associate Professor,
(iii)Assistant Professor, or