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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(4) in Jammu and Kashmir Consumer Protection Act, 1987

(4)Every nominated member of the District Forum shall hold office for a term of three years or up to the age of 65 years whichever is earlier:Provided that a member may resign from his office in writing under his hand addressed to the Government and on such resignation being accepted, his office shall become vacant.