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State of Gujarat - Section

Section 16 in Gujarat Wild Animals and Wild Birds Protection Act, 1963

16. Hunting of young and female with young prohibited.- (1) Except when authorized-tinder a specified condition to that effect in a licence no person shall hunt the young of any game or any female game accompanied by its young or any deer with horns in velvet.

(2)Nothing contained in sub-section (1) shall apply to the hunting of vermis.Chapter-IV - Game Sanctuaries