Supreme Court - Daily Orders
Himanshi Parwani vs Deepesh Parwani on 16 September, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.11 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1377/2016
HIMANSHI PARWANI Petitioner(s)
VERSUS
DEEPESH PARWANI Respondent(s)
(With appln.(s) for exemption from filing O.T. and stay)
Date: 16/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. H.D. Thanvi, Adv.
Ms. Preeti Thanvi, Adv.
Mr. Rishi Matoliya,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Transfer Petition is dismissed.
Consequent upon the dismissal of the Transfer Petition, pending applications filed in the matter are also disposed of.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2016.09.17
10:33:57 IST
Reason: