Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 12 in Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985

12.

All offences under this Act or rules or regulations made thereunder shall be cognizable and shall be triable by a Judicial Magistrate of the First Class.