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[Cites 0, Cited by 0] [Section 18A(9)] [Section 18A] [Entire Act]

State of West Bengal - Subsection

Section 18A(9)(a) in The Darjeeling Gorkha Hill Council Act, 1988

(a)the common decision in regard to the manner of voting to be exercised by the majority members set up by the recognised political party, and