Allahabad High Court
Sudha Kar Tripathi vs Dep. Gen. Manager Network-2/ Appellate ... on 11 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 56914 of 2009 Petitioner :- Sudha Kar Tripathi Respondent :- Dep. Gen. Manager Network-2/ Appellate Authority Sbi Petitioner Counsel :- Amar Nath Sharma Respondent Counsel :- A.K. Mishra,Vipin Sinha Hon'ble Ran Vi°ai Singh,J.
List has been revised. No one appears for the respondent. Pursuant to the earlier order of this Court no counter affidavit has been filed. Admit.
Issue notice.
Order Date :- 11.1.2010 Pratima