Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Malibu Condominiums Residents Welfare ... vs State Of Haryana And Ors on 19 July, 2012

Author: Hemant Gupta

Bench: Hemant Gupta, Rajiv Narain Raina

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                            Date of decision: 19.7.2012
                                                CWP No. 3586 of 2011

Malibu Condominiums Residents Welfare Association              ......Petitioner

                                   vs.

State of Haryana and ors                                       .....Respondents

CORAM: - HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE RAJIV NARAIN RAINA Present: - Mr. Aman Pal, Advocate for the petitioner.

Ms. Palika Monga, DAG, Haryana HEMANT GUPTA, J Learned counsel for the petitioner wishes to withdraw the present petition as the petitioner and respondent No. 3 have entered into a settlement.

Dismissed as withdrawn.

(HEMANT GUPTA) JUDGE (RAJIV NARAIN RAINA) JUDGE 19.7.2012 preeti