Punjab-Haryana High Court
Malibu Condominiums Residents Welfare ... vs State Of Haryana And Ors on 19 July, 2012
Author: Hemant Gupta
Bench: Hemant Gupta, Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Date of decision: 19.7.2012
CWP No. 3586 of 2011
Malibu Condominiums Residents Welfare Association ......Petitioner
vs.
State of Haryana and ors .....Respondents
CORAM: - HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE RAJIV NARAIN RAINA Present: - Mr. Aman Pal, Advocate for the petitioner.
Ms. Palika Monga, DAG, Haryana HEMANT GUPTA, J Learned counsel for the petitioner wishes to withdraw the present petition as the petitioner and respondent No. 3 have entered into a settlement.
Dismissed as withdrawn.
(HEMANT GUPTA) JUDGE (RAJIV NARAIN RAINA) JUDGE 19.7.2012 preeti