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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(2)(e) in Bihar Inland Vessels Rules, 2013

(e)Every vessels of Class I passenger capacity 150 shall have at least one life boat with minimum passenger capacity of ten persons. The boat shall be provided with necessary arrangement for launching. Boats are to be stowed on either side of the vessels if more than one boat provided.