Calcutta High Court (Appellete Side)
Another vs Union Of India & Ors on 24 February, 2015
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
Sn 24.2.15 W.P.5126(W) of 2015
63
SUPERFAST PARCEL SERVICE PRIVATE LIMITED &
ANOTHER VS. UNION OF INDIA & ORS.
Mr. Pantu Deb Roy
Mr. Debabrata Saha Roy
Mr. Mainak Gupta
..for the petitioner
Mr. Saptarshi Roy
..for the respondents
On the prayer made on behalf of the respondents the hearing of this case stands adjourned.
Let this matter appear in the daily supplementary cause list on February 27, 2015 under the same heading within first 10 matters.
(Debasish Kar Gupta,J)