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State of Uttar Pradesh - Section

Section 93G in U.P. Zamindari Abolition and Land Reforms Rules, 1952

93G.

The Treasury Officer shall submit a monthly statement in R.G. Form 26 at the end of each month to the [Compensation Commissioner] [Substituted by Notification No. 3036-RZ/I-A-610-60, dated 26.12.1960.] showing the amount payable, the deduction made, if any, on account of Shia and Sunni Board separately and the net amount of annuities paid.