Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(1)A student enlisted with the Council may be admitted to the final examination in the Faculty and subjects with which he has been enlisted and in which he has qualified for appearing at the examination, on payment of prescribed fee.