Delhi High Court - Orders
Bhadra International (India) Pvt. Ltd. ... vs Airports Authority Of India & Anr on 8 February, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~21 to 26, 28 to 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 334/2018
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
versus
AIRPORTS AUTHORITY OF INDIA & ANR. ..... Respondents
Through:
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates
+ O.M.P.(I) (COMM.) 335/2018 & CCP(O) 55/2022, I.As.
5009/2022, 12780/2022, 6526/2023
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
versus
AIRPORTS AUTHORITY OF INDIA & ORS. ..... Respondents
Through:
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates
+ O.M.P.(I) (COMM.) 378/2018 & CCP(O) 15/2021, CCP(O)
30/2023, I.As. 11214/2020, 5658/2021
BHADRA INTERNATIONAL (INDIA) & ORS. ..... Petitioners
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/02/2024 at 21:23:18
Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through:
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates
+ O.M.P.(I) (COMM.) 380/2018 & CCP(O) 16/2021, CCP(O)
31/2023, I.As. 11213/2020, 5660/2021
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through:
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates
+ O.M.P.(I) (COMM.) 463/2018 & I.A. 17453/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS.
..... Respondents
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/02/2024 at 21:23:18
+ O.M.P.(I) (COMM.) 464/2018 & I.A. 17456/2018
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) PVT LTD & ORS.
..... Respondents
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
+ O.M.P. (COMM) 414/2018 & I.A.1834/2022
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
versus
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through:
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates.
+ O.M.P. (COMM) 415/2018, I.A. 1842/2022, I.A. 14092/2023
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Petitioners
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/02/2024 at 21:23:18
AIRPORTS AUTHORITY OF INDIA ..... Respondent
Through:
Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates.
+ O.M.P. (COMM) 3/2019, I.A. 76/2019, I.A. 1903/2019, I.A.
1905/2019, I.A. 13809/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) PVT. LTD. & ORS.
..... Respondents
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
+ O.M.P. (COMM) 4/2019, I.A. 78/2019, I.A. 1904/2019, I.A.
1906/2019, I.A. 13803/2021
AIRPORTS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Advocate
with Mr. Sonal Kumar Singh, Mr.
Srinivasan Ramaswamy & Ms.
Sukunya Lal, Advocates.
versus
BHADRA INTERNATIONAL (INDIA) P LTD & ORS.
..... Respondents
Through: Mr. Ashish Mohan & Mr. Samar
Chaudhary and Mr. Digvijay Singh,
Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/02/2024 at 21:23:18
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 08.02.2024
1. Part arguments heard.
2. List for further arguments on 26.02.2024.
NEENA BANSAL KRISHNA, J FEBRUARY 8, 2024/PT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2024 at 21:23:18