Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 547] [Entire Act] State of Odisha - Subsection Section 547(3) in Orissa Municipal Rules, 1953 (3)Latrines, other than pucca types may be permitted by the Executive Officer on the express recommendation of the Health Officer and according to the specification approved by the Council;