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Chattisgarh High Court

Sandeep Agrawal vs Chhavi Agrawal on 15 December, 2022

                                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                                   Order Sheet
                                       Criminal Revision No.1254 of 2022
                                    Sandeep Agrawal Versus Chhavi Agrawal




15.12.2022

Shri Pawan Shrivastava, counsel for the Applicant.

Heard on admission.

Issue notice to the Non-Applicant on payment of PF as per rules.

Call for records of the Court below and post the matter in the 4 th week of March, 2023.

Sd/-

(Deepak Kumar Tiwari) JUDGE Priya.