Section 13(1)(iv) in The Delhi Apartment Ownership Act, 1986

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Union of India - Subsection

Section 13(1)(iv) in The Delhi Apartment Ownership Act, 1986

(iv)description of the multi-storeyed building, stating the number of storeys and basements, the number of apartments in that building and the principal materials of which it is constructed,

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Union of India - Subsection

Section 13(1)(iv) in The Delhi Apartment Ownership Act, 1986