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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Rajasthan - Subsection

Section 226(k) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(k)structural steel or prefabricated parts are provided with railings and working platforms before raising such parts to prevent any danger of falling of building workers, materials articles at the time of any work with such parts;