Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 215 in Rules under the United Provinces Excise Act, 1910

215. Stock book of forms and register.

- A stock book of excise forms and registers will be kept up in the Collector's office in Form G-37.