Section 137(2)(ii) in The Central Motor Vehicles Rules, 1989

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Union of India - Subsection

Section 137(2)(ii) in The Central Motor Vehicles Rules, 1989

(ii)have a flammable range with air of at least 12 percentage point, regardless of the lower flammable limit. Flammability shall be determined by tests or by calculation in accordance with methods adopted by International Standards Organisation [ISO: 10156: 1996] or by Bureau of Indian Standards [IS: 1446-198511-

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Union of India - Subsection

Section 137(2)(ii) in The Central Motor Vehicles Rules, 1989