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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2) in The Maharashtra Village Police Act, 1967

(2)The Police-patil shall also have authority, in carrying out any search or any pursuit of supposed criminal to enter and act within the limits of other villages, being bound however to give immediate information to the Police- patil thereof, who shall afford him all the assistance in his power, and be immediately responsible for continuing the search and pursuit.