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State of Rajasthan - Section

Section 15 in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

15. Have you any objection in the publication of the above information, if necessary?

Signature....................................Designation.................Date........................Form B - Weekly Report[See Instruction (12)](To be furnished to the Statistics Authority every week within three days of the expiry of the week as long as the work-stoppage continues and alongwith the termination report in respect of the week in which the work-stoppage terminates.)Report for the week ending on Sunday ..........................(given date)