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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(5) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(5)The Rajasthan Civil Services (Revised Pay Scales) Rules, 1998 as amended from time to time by Government in respect of the posts enumerated in the Schedule.