Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Biological Diversity Act, 2002 35. Annual report of State Biodiversity Board to be laid before State Legislature The State Government shall cause the annual report and auditor 's report to be laid, as soon as may be after they are received, before the House of State Legislature.
