Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(16) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

(16)"unfair labour practices" means unfair labour practices as defined in section 26;