Section 2(1)(l) in The Aircraft (Security) Rules, 2011

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Union of India - Subsection

Section 2(1)(l) in The Aircraft (Security) Rules, 2011

(l)"In-flight Security officer" means Government Security personnel deployed on board an Aircraft for maintaining Security of all craft against any acts of unlawful interference,

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Union of India - Subsection

Section 2(1)(l) in The Aircraft (Security) Rules, 2011