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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Mizoram - Subsection

Section 50(2)(d) in Mizoram Liquor (Prohibition and Control) Act, 2014

(d)any liquor in the possession of any common carrier or warehouseman as such, or purchased at a sale authorized under the Act.