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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1) in West Bengal Shops and Establishments Rules, 1964

(1)An application of renewal under sub-section (6) of section 16 shall be in Form D and shall be accompanied by the existing registration certificate together with such fees as are required for an application under rule 4.