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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(1) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(1)The Authority shall, within a period of three months of its establishment, by notification, make regulations, consistent with this Act and the rules made thereunder to carry out the purposes of this Act.