Bombay High Court
Amanta Healthcare Limited (Formerly ... vs Bayer Pharmaceuticals Private Limited on 24 September, 2018
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 491 OF 2017
Amanta Healthcare Limited (formerly Known As ....Petitioner
Mark Biosciences Limited)
V/S
Bayer Pharmaceuticals Private Limited ....Respondent
Mr Amol Doijode for Respondent CORAM : S.C. GUPTE, J DATE : 24th September, 2018 P.C. :
None appears for the Petitioner.
Stand over to 08/10/2018.
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