Section 31(2)(xiv) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

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State of Bihar - Subsection

Section 31(2)(xiv) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(xiv)to appoint teaching and other staff in vacancies in the existing posts, to grant extension of service and to impose penalties on such members of the staff in accordance with the Rules prescribed in that regard;

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State of Bihar - Subsection

Section 31(2)(xiv) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964