Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(3) in Chhattisgarh Biological Diversity Rules, 2015

(3)The local body shall nominate six special invitees from forest, agriculture, animal husbandry, health, fisheries and education department;