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[Cites 0, Cited by 15] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(y) in The Rights of Persons with Disabilities Act, 2016

(y)"reasonable accommodation" means necessary and appropriate modification and adjustments, without imposing a disproportionate or undue burden in a particular case, to ensure to persons with disabilities the enjoyment or exercise of rights equally with others;