Section 78(1)(i) in Goa Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Goa - Subsection

Section 78(1)(i) in Goa Co-operative Societies Rules, 2003

(i)a notice specifying the polling area, the voters of which are entitled to vote at the polling station and where the polling station has more than one polling booth, at each of such booth, the description of the polling area of such booth, and

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State of Goa - Subsection

Section 78(1)(i) in Goa Co-operative Societies Rules, 2003