Supreme Court - Daily Orders
Abhishek Sharma vs The State Of Uttar Pradesh on 6 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.15 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11206/2018
(Arising out of impugned final judgment and order dated 24-05-2017
in WC No. 23144/2017 passed by the High Court Of Judicature At
Allahabad)
ABHISHEK SHARMA & ORS. Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
( IA No.74100/2018-CONDONATION OF DELAY IN FILING and IA
No.74105/2018-EXEMPTION FROM FILING O.T. and IA
No.74102/2018-CONDONATION OF DELAY IN REFILING)
Date : 06-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Yatish Mohan, Adv.
Ms. Vinita Y. Mohan, Adv.
Ms. Pooja, Adv.
Mr. Kedar Nath Tripathy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (ANITA RANI AHUJA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.07.06 16:48:48 IST Reason: