Andhra Pradesh High Court - Amravati
Epuri Sudhakar, vs The State Of Andhra Pradesh on 29 November, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P. No.27560 of 2021
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
1. 29.11.2021 CMR, J
W.P. No.27560 of 2021
Learned Government Pleader for Home takes
notice for respondents 1 to 3 and requests time to obtain
instructions.
Issue notice to 4th respondent.
Post the matter after four (04) weeks.
________ CMR, J I.A.No.1 of 2021 There shall be a direction to the 3rd respondent not to interfere with the business activity of the petitioner relating to restaurant which is situate in ground floor of Hotel Sarovar Complex, Guntur and not to interfere in the said civil dispute, till the next date of hearing.
________ CMR, J ARR