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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The Custodian of answer books shall be jointly responsible with Camp Officer and Camp Observer for the issue and collection of answer books to the chief of the subject everyday and for the safe custody of answer books during the assessment period. He/She shall be jointly responsible with the concerned Assistant Secretary of the Board when the papers of the said subjects are stored in the custody of the Board. He/She shall maintain the necessary records of receipt of answer books to his/her custody from the examination centres/coding camp.