Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Maharashtra - Subsection Section 27(1)(i) in The Maharashtra Control Of Organised Crime Act, 1999. (i)the number of applications for authorisation of interceptions received by the Competent Authority from the Police Department in which prosecutions have been launched;