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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(iv) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(iv)[(a) The party shall submit 6 copies of the entry along with a reviewing fee as may be fixed by the Chairman from time to time.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]