Allahabad High Court
Mst Ram Pyari & Others vs Board Of Revenue, U.P. Allahabad & ... on 8 January, 2010
Author: C.K. Prasad
Bench: Chandramauli Kumar Prasad
Chief Justice's Court C.M. Expedite Application No.121511 of 2004 In:
Case :- WRIT - B No. - 29115 of 1995 Petitioner :- Mst Ram Pyari & Others Respondent :- Board Of Revenue, U.P. Allahabad & Others Petitioner Counsel :- A.N. Verma,Ajay Kumar Sharma,G.N. Verma Respondent Counsel :- C.S.C.,Anuj Kumar,N.C.Rajvanshi Hon'ble Chandramauli Kumar Prasad,Chief Justice In ordinary course, the writ petition of 1985 is being heard. No case for out of turn hearing is made out. Expedite application stands rejected. Order Date :- 8.1.2010 RKK/-
(C.K. Prasad, CJ)