Andhra Pradesh High Court - Amravati
Arja Bhanu Rekha vs The State Of Ap on 18 September, 2025
APHC010040232025
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3460]
(Special Original Jurisdiction)
THURSDAY,THE EIGHTEENTH DAY OF SEPTEMBER
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
WRIT PETITION NO: 2258/2025
Between:
1. GUMMADI KAMAKSHAIAH, S/O VENKATESWARLU, AGE. 38
YEARS,W/AS HOME GUARD NO. 537, BITRAGUNTA
P.S,NELLORE DISTRICT. REGISTRATION NO.4130750.
2. GANTA PRASAD,, S/O VENKATA RAMANAIAH, AGE. 36
YEARS,W/AS HOME GUARD NO. 680. CLUES TEAM
NELLORE, NELLORE DISTRICT. REGISTRATION NO.
4137297,
3. THOKALA SIVAPRASAD,, S/O KOTESWARARAO, AGE. 41
YEARS, W/AS HOME GUARD NO. 313. CLUES TEAM
NELLORE, NELLORE DISTRICT. REGISTRATION NO.
4384676,
4. KOTA RAJAGOPAL REDDY,, S/O VARADA REDDY, AGE. 38
YEARS, W/AS HOME GUARD NO. 821, NELLORE II TOWN
P.S, NELLORE DISTRICT. REGISTRATION NO.4094890, 4
5. AMULUR PRADEEP,, S/O BABU (LATE), AGE.39
YEARS,W/AS HOME GUARD NO 552. VENKATAGIRI P.S,
NELLORE DISTRICT. REGISTRATION NO.4130953.
6. NAKKA RAMESH,, S/O PENCHALAIAH, AGE. 40
YEARS,W/AS HOME GUARD NO. 90. SOUTH TRAFFIC
P.S,NELLORE DISTRICT. REGISTRATION NO. 4452075.
2
7. GUNTI KAMAKSHAIAH,, S/O GUNTI MASTHANAIAH AGE 35
YEARS,W/AS HOME GUARD NO.496. 9TH BATTALION
APSP, VENKATAGIRI, NELLORE DISTRICT. REGISTRATION
NO.4182283.
8. SHAIK IMTIYAZ,, S/O ABDUS SATTHAR, AGED 38 YEARS,
W/AS HOME GUARD NO.603. NELLORE 1 TOWN P.S,
NELLORE DISTRICT. REGISTRATION NO. 4078192.
9. PALEPU MANOHAR,, S/O VENKAIAH, AGE.39 YEARS, W/AS
HOME GUARD NO 834. RTO OFFICE NELLORE TOWN AND
DISTRICT. REGISTRATION NO. 4080772.
10. N.SAGAR BABU, , S/O SUDHEER BABU, AGED 39 YEARS,
W/AS HOME GUARD NO-588. NELLORE 4TH TOWN
P.S,NELLORE DISTRICT. REGISTRATION NO. 4448588.
11. JAKKAM ANIL KUMAR, , S/O RAMAIAH, AGE-40 YEARS,
W/AS HOME GUARD NO-457. SOUTH TRAFFIC
NELLORE,NELLORE DISTRICT. REGISTRATION
NO.4410181.
12. VEMULAPATI PRABHAKAR,, S/O KONDAIAH, AGE-33
YEARS,W/AS HOME GUARD NO- 356. MTO OFFICE
NELLORE, NELLORE DISTRICT. REGISTRATION
NO.4079984.
13. BATTINA NAGARAJU,, S/O SIVAIAH, AGE-35 YEARS, W/AS
HOME GUARD NO- 451. BITRAGUNTA PS,NELLORE
DISTRICT. REGISTRATION NO.4191750.
14. ULAVAPATI SREEKANTH,, S/O SEENAIAH, AGE-35
YEARS,W/AS HOME GUARD NO- 671. NELLORE MTO
OFFICE, NELLORE DISTRICT. REGISTRATION NO.4134815.
15. PAMURU SIVA KRISHNA,, S/O VENKATESWARULU, AGE-36
YEARS, W/AS HOME GUARD NO-551. KALUVOY P
S,NELLORE DISTRICT. REGISTRATION NO.4266017.
16. INGILELA BOLASANKAR,, S/O BALASIVAIAH, AGE-39
YEARS,W/AS HOME GUARD NO-96. BUCHI P.S.NELLORE
DISTRICT. REGISTRATION NO.4159411.
3
17. CHEEPINAPI RAJKUMAR,, S/O RANGAIAH, AGE- 40 YEARS,
W/AS HOME GUARD-540, DUTTHALURU P.S.NELLORE
DISTRICT, REGISTRATION NO. 4424796.
18. U.KISHORE,, S/O. SUBBA RAO, AGED- 39 YEARS, W/AS
HOME GUARD(NO.857), DISTRICT COURT ,ONGOLE,
PRAKASAM DISTRICT. (REG.NO.4115980).
19. ELURI NAGURAIAH,, S/O. E.CHINA VENKATESWARLU ,
AGED- 32 YEARS, W/AS HOME GUARD (NO.265),
PEDDARAVEEDU(PS),PRAKASAM DISTRICT, (REG.NO.
4236539)
20. SHAIK AMEER BASHA,, S/O. GHOUSUDDIN SAHAIK, AGED
ABOUT- 35YEARS, W/AS HOME GUARD (NO.876),
ARDHAVEEDU(PS),PRAKASAM DISTRICT, (REG.NO.
4176034).
21. CHINNA RAMU RAGIRI,, S/O. CH BALA PITCHAIAH, AGED
ABOUT- 39YEARS, W/AS HOME GUARD (NO.261), DARSI
CIRCLE OFFICE, PRAKASAM DISTRICT, (REG.NO. 4313180).
22. ASHOK KUMAR BUSSA,, S/O. VENKATA RAMANA BUSSA ,
AGED ABOUT- 35 YEARS, W/AS HOME GUARD (NO.391),
CUNBAM(PS),PRAKASAM DISTRICT, (REG.NO. 4193683).
23. G.RAJASEKHARA REDDY,, S/O. G.RAGHAVA REDDY,
AGED ABOUT- 35 YEARS, W/AS HOME GUARD (NO.219), II
TOWN (PS), ONGOLE, PRAKASAM DISTRICT, (REG.NO.
4312041).
24. PURINI SUBBA REDDY,, S/O. PURNINI KRISHNA , AGED
ABOUT 34 YEARS, W/AS HOME GUARD (NO.497), DHARSI
(PS),PRAKASAM DISTRICT, (REG.NO. 4082341).
25. TIRUPATHI NATARU,, S/O. VENKATESWARLU AGED
ABOUT 36 YEARS, W/AS HOME GUARD (NO.449), TRAFFIC
(PS),ONGOLE, PRAKASAM DISTRICT, (REG.NO. 4100452).
26. B.ARJUNA RAO,, S/O. RAMU NAIDU. B, AGED ABOUT 38
YEARS, W/AS HOME GUARD (NO.635),
M.T.SECTION,VISAKHAPATNAM. (REG.NO. 4227168).
4
27. SHAMEER BHEG MOHAMMAD, , S/O NZEER BHEG, AGE.39
YEARS, W/AS HOME GUARD-347, NAWABPET P.S,
NELLORE TOWN AND DISTRICT (REG.NO. 4011907).
28. ILIA SRINIVASU,, S/O SATYANARAYANA, AGE. 39, W/AS
HG.NO- 521, O/O HOME GUARDS HEAD QUARTER,
BHEEMAVARAM, WEST GODAVARI DISTRICT. (REG.NO.
4421006).
29. BANDI SHYAM KUMAR,, S/O B.N.V.SATYNARAYANA,
AGED. 35, W/AS HOME GUARD.NO.617, PALKOLLU PS,
WEST GODAVARI DISTRICT, (REG.NO. 4291949).
30. Y.PRASANNANJANEYULU, , S/O HANUMANTHA RAO,
AGE.40 YEARS,W/AS HOME GUARD-28, CHEEMAKURTHI
PS, PRAKASAM DISTRICT (REG.NO. 4343286).
31. PILLA TATAJI, ,S/O PILLA APPA RAO, AGED. 38, W/AS
HOME GUARD.NO.499, O/O VIGILANCE WING, ELURU,
WEST GODAVARI DISTRICT, (REG.NO. 4291949)
32. MUDDADA BHASKAR RAO,, S/O. M.RAMU. AGED ABOUT 35
YEARS, W/AS HOME GUARD (NO.745) HOME GUARD
OFFICE, VISAKHAPATNAM. (REG.NO. 4098049).
33. KONDA GOVERDHAN REDDY, , S/O. KONDA BALA KONDA
REDDY AGE 41Y ,W/AS HOME GUARD-562, HEAD
QUARTERS KADAPA ,YSR KADAPA DIST (REGD NO.
4429705)
34. C.H. KIRAN KUMAR, S/O JANAIAH, AGE-39 YEARS ,W/AS
HOME GUARD-956, HEAD QUARTERS KADAPA ,YSR
KADAPA DIST (REGD NO. 4254170)
35. G.RAMAKRISHNAIAH, S/O SREENIVASULU, AGE 37 YEARS
,W/AS HOME GUARD-95, CENTERAL JAIL KADAPA, YSR
KADAPA DIST (REGD NO4358671)
36. A.VIJAY NARASIMHULU, S/O CHINNA NARASIMHULU, AGE-
35 YEARS ,W/AS HOME GUARD-918, KADAPATRAFFIC U/G
PS ,YSR KADAPA DIST (REGD NO. 4160625)
5
37. M.NAGA MUNINENDRA, S/O RAJA KULLAYAPPA, AGE 30
YEARS ,W/AS HOME GUARD-1021, HEAD QUARTER
RAYACHOTY,ANNAMAYYA DIST (REGD NO 4238449)
38. B.NARESH, S/O NARAYANA, AGE-,40 YEARS,W/AS HOME
GUARD-719, HEAD QUARTER KADAPA,YSR KADAPA DIST.
(REGD NO.4343016).
39. A.VISHNU VARDHAN, S/O SREENIVASULU, AGE.27 YEARS
,W/AS HOME GUARD-211, HEAD QUARTERS KADAPA,YSR
KADAPA DIST. (REGD NO.4018283).
40. K. ANJANEYULU, S/O)VENKATESWARLU AGE .39 YEARS,
W/AS HOME GUARD NO .475 WORKING AS ONGOLE
TRAFFIC (PS) PRAKASAM DISTRICT, REG.NO.4337284.
41. KOPPISETTI MOHAN, S/O KOPPISETTI CHIRANJEEVI, AGE
.30 YEARS, W/AS HOME GUARD NO. 605,
MUMMADIVARAM FIRE STATION, DR.B.R.AMBEDKAR
KONASEEMA DISTRICT. REG.NO.4253658.
42. MAHBOOB RABBANI SHAIK,, S/OUMARALI SHA, AGE .39
YEARS, W/AS HOME GUARD NO. 1006, RANGAMPET PS,
RAJHAMUNDRY DISTRICT. REG.NO.4425869.
43. ELUGANTI SATYANANDHAM,, S/O ELUGANTI ABBAI, AGE
.34 YEARS, W/AS HOME GUARD NO. 1340, R.T.O,OFFICE,
KAKINADA DISTRICT. REG.NO.4182463.
44. BASAWANA NARENDRA KUMAR,, S/O SANYASI NAIDU,
AGE .34 YEARS, W/AS HOME GUARD NO.1273,
SAMRIALKOTA, P.S,KAKINADA DISTRICT.
REG.NO.4038214.
45. AARIVEERA VARA PRASAD, S/O VEERABHADRAIAH,
AGED ABOUT 40 YEARS, W/ AS HOME GUARD NO. 71.
PCR OFFICE NELLORE, NELLORE DISTRICT.
REGISTRATION. NO. 4510439
46. EERI PENCHALAIAH, S/O PENCHALAIAH, AGED ABOUT 34
YEARS, W/AS HOME GUARD.NO.733, VENKATAGIRI P.S,
NELLORE DISTRICT. REGISTRATION.NO. 4408635.
6
47. KAVALI SUDHEER, S/O SUBRAMANYAM, AGED ABOUT 40
YEARS, W/AS SB OFFICE NELLORE, NELLORE DISTRICT.
REGISTRATION.NO.4414061.
48. SALAVA SREENIVASULU, S/O KRISHNAIAH, AGED ABOUT
34 YEARS, W/AS HOME GUARD. NO. 627, SOUTH TRAFFIC
PS, NELLORE DISTRICT. REGISTRATION.NO.4009390
49. PATRANGI RAVI KUMAR, S/O NARASIMHULU, AGED
ABOUT 37 YEARS, W/AS HOME GUARD.NO.143. RTO
OFFICE THIRUPATHI (DEPUTATION), NELLORE DISTRICT.
REGISTRATION.NO.4134893.
50. POTTEPALAM SESHU, S/O SUBBARAMAIAH, AGED ABOUT
25 YEARS CAST, W/AS HOME GUARD.NO. 637, CHINNA
BAZAR PS, NELLORE DISTRICT.
REGISTRATION.NO.4165888,
51. KOTAPURI VIJAY KUMAR, S/O RAMANAIAH, AGED 36
YEARS, W/AS HOME GUARD.NO. 826, POLICE STORE
NELLORE DISTRICT. REGISTRATION.NO. 4109930.
52. THOTA VENKATA SUBBA RAO, , S/O VENKAT RAO, AGED
ABOUT 37 YEARS. WORKING AS HG- 392, O/O
RACHAKONDA CAR HQ, AMBER PET, HYDERABAD, R/O
VINODARAYUNI PALEM(V), AMMANABROLU (POST),
NAGULUPPALAPADU(M), PRAKASAM DIST. AP.
REGISTRATION.NO.4357084.
53. L.SATISHU, S/O DORABABU, AGED ABOUT 37 YEARS,
W/AS HOME GUARD.NO. 375, HQ RAJAHMUNDRY, EAST
GODAVARI DISTRICT. REGISTRATION.NO. 4255440.
54. KURUPUDI RAVI KUMAR, S/O SATYANARAYANA, AGED
ABOUT 40 YEARS, W/AS HOME GUARD.NO. 834, HQ
RAJAHMUNDRY, EAST GODAVARI DISTRICT.
REGISTRATION.NO. 4372479.
55. VUPPALAPATI G.N.CHOWDARY, S/O V. SATYANARAYANA,
AGED ABOUT 40 YEARS, W/AS HOME GUARD.NO. 353 HQ
RAJAHMUNDRY, EAST GODAVARI DISTRICT.
7
REGISTRATION. NO. 4466194.
56. VETTI DILLI BABU, S/O V.MUNIRATHNAM, AGED ABOUT 39
YEARS, W/AS HOME GUARD.NO.1813, PUTTHUR FIRE
STATION, CHITTOOR DISTRICT. REGISTRATION.NO.
4416756.
57. GOLLA RAVI, S/O G.RAMAKRISHNA, AGED ABOUT 37
YEARS, W/AS HOME GUARD.NO.96, RTO OFFICE
KURNOOL, KURNOOL DISTRICT. REGISTRATION. NO.
4125112.
58. NAGESWARA RAO RELANGI, S/O RAMA RAO. R, AGED
ABOUT 34 YEARS, W/AS HOME GUARD.NO.631,
CHAGALLU PS, RAJAHMUNDRY, EAST GODAVARI
DISTRICT REGISTRATION. NO. 4299921.
59. NARUKURTHI SURI BABU, S/O N.SAI BABA, AGED ABOUT
37 YEARS, W/AS HOME GUARD.NO.617, PRAKAHNAGAR
PS, RAJAHMUNDRY, EAST GODAVARI DISTRICT.
REGISTRATION. NO. 4161374.
60. SHAIK SUBHANI, S/O. HUSSAIN, AGED ABOUT 40 YEARS,
W/AS HOME GUARD.NO.1026, O/O SUPERINTENDENT OF
POLICE, PALNADU DISTRICT, AT NARASARAO PET, AP.
REGISTRATION. NO. 4365750.
61. SIVA GOPALA RAO GORANTLA, S/O. APPARAO, AGED
ABOUT 40 YEARS, W/AS HOME GUARD.NO.291, O/O
SUPERINTENDENT OF POLICE, PALNADU DISTRICT,
NARASARAO PET, AP. REGISTRATION. NO. 4434937.
62. S.MASTANVALI, S/O. S.NAGESWARA RAO, AGED ABOUT
39 YEARS, W/AS HOME GUARD..NO.264 O/O
SUPERINTENDENTOF POLICE, PALNADU DISTRICT,
NARASARAO PET, AP. REGISTRATION. NO. 4249565.
63. SYED YOUSUB JOHNY, S/O. SYED MURTHUJA, AGED
ABOUT 39 YEARS, W/AS HOME GUARD.NO.272, O/O
SUPERINTENDENT OF POLICE, PALNADU DISTRICT,
AP.REGISTRATION. NO. 4145211.
8
64. JANSAIDA NEKARIKANTI, S/O. RASUL, AGED ABOUT 41
YEARS, W/AS HOME GUARD.NO.986. O/O
SUPERINTENDENT OF POLICE, PALNADU DISTRICT, AP.
REGISTRATION. NO. 4427935.
65. JUNNU SHARIF SHAIK, S/O. SAIDA SHAIK, AGED ABOUT 40
YEARS, W/AS HOME GUARD.NO.148. O/O
SUPERINTENDENT OF POLICE, ON DEPUTATION TO SPL
SUB-JAIL NARASARAO PET, PALNADU DISTRICT, AP.
REGISTRATION. NO. 4366030.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL
SECRETARY, HOME DEPARTMENT, SECRETARIAT
BUILDINGS, VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP BY
ITS CHAIRMAN, STATE OF AP, MANGALAGIRI, GUTNTUR
DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF ANDHRA
PRADESH, AT MANGALAGIRI, GUNTUR DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying that
in the circumstances stated in the affidavit filed therewith, the High
Court may be pleased topleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners even in physical efficiency test treating them on par
with general recruit candidates pursuant to the notification in
Rc.No.161/SLPRB/Rect.2/2022 dt 28-11-2022 though the petitioners
are seeking appointment only against the quota of 1167 vacancies
reserved for Home Guards and not seeking appointment against
general vacancies as illegal, arbitrary, unjust and contrary to the
orders in i) 2016(6)ALT-14 (Between the Chairman State Level police
Recruitment Board Hyderabad and others Vs B.Sambasiva Rao and
others), ii) Orders in OA.No.7802/2012 and batch dt 24-01-2013 which
9
was confirmed by Division Bench of this Hon'ble court in
WP.No.1142/2016 and batch dt 2 02-03-2023,iii) orders in
WP.No.6631/2023 and batch dt 18-12-2024 and also contrary to Rule
3( C )(D) of the rules issued in G.O.Ms.No.315 Home (Police C)
Department dated 13-10-1999(as amended) and further direct the 1st
respondent to take suitable decision pursuant to the orders of this
Hon'ble in batch of cases for fixing a separate qualifying marks written
exam/ enhance the time for physical efficiency Test and thereafter
prepare a separate merit list for 1167 vacancies of police constables
meant for Home Guards as per inter-se merit pursuant to the
notification issued in Rc.No.161/SLPRB/Rect.2/2022 dt 28-11-2022 to
achieve the object of special category and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition, the
High Court may be pleased To direct the respondents to reserve 65 out
of 1167 vacancies of police constables meant for Home Guards
pursuant to the notification in Rc.No.161/SLPRB/ Rect.2/2022 dt:28-
11-2022 in favor of the petitioners pending disposal of the above writ
petition and pass
IA NO: 2 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition, the
High Court may be pleased may be pleased to direct the respondents
To keep 1167 vacancies of police constables Civil/APSP meant for
Home Guards pursuant to the notification in Rc.No.161/SLPRB/
Rect.2/2022 dt;28-11-2022 as unfilled in favor of the petitioners
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. G SEENA KUMAR
Counsel for the Respondent(S):
1.GP FOR SERVICES I
10
WRIT PETITION NO: 6028/2025
Between:
1. K SITA RAMANJANEYULU, S/O. SATYANARAYANA,
AGED ABOUT 35 YEARS, W/AS HOME GUARD
(NO.7436), H.NO. 1-43, NARASAPUR (M), SARIPALLI (V),
WEST GODAVARI DISTRICT. REGISTRATION
NO.4425412.
2. M. RAJKUMAR, S/O. M. RAGHAVAIAH, AGED ABOUT 34
YEARS, W/AS HOME GUARD (NO.348), D.NO. 3-185, D
MALLAVARAM (V), KUMMARAPALLI (P), RENIGUNTA,
TIRUPATI DISTRICT, REGISTRATION NO.4109804.
3. B. UDAY KUMAR, /O. NARASIMHULU, AGED ABOUT 40
YEARS, W/AS HOME GUARD (NO. 1065), R/O. D.NO. 8-
61, T.M.G. PALLI, MUDIGOLLAM, CHITTOOR DISTRICT,
REGISTRATION NO.4425131.
4. N. KISHORE, S/O. N. ANANDAIAH, AGED ABOUT 34
YEARS, W/AS HOME GUARD (NO.90), R/O. D.NO. 2-75/1,
SANKAMPALLI H.W., ADENAPALLI, PAKALA, CHITTOOR
DISTRICT, REGISTRATION NO.4198543.
5. M. VENUGOPAL, S/O. M. VENKATASUBBAIAH, AGED
ABOUT 36 YEARS, W/AS HOME GUARD (NO. 1485),
PESARAVAI (V), GADUVEMULA (M), NANDYAL
DISTRICT. REGISTRATION NO. 4155389.
6. A. MALLESWARI, D/O. ESWARA REDDY, AGED ABOUT
37 YEARS, W/AS WOMAN HOME GUARD (NO.532),
D.NO. 6-2-89, GEETHA STREET, ALLAGADDA, KURNOOL
DISTRICT, REGISTRATION NO.4076035.
7. M. SUDHAKAR, S/O. MUNISWAMY, AGED ABOUT 38
YEARS, W/AS GUARD (NO.245), O/O SUPERINTENDENT
OF POLICE, KURNOOL DISTRICT, REGISTRATION
NO.4056741
8. PC MALLIKARJUNA REDDY, S/O. SAMBA SIVA REDDY,
AGED ABOUT 36 YEARS, W/AS HOME GUARD (NO.235),
11
D.NO. 14/324, R.S. ROAD, KAMALAPURAM, KADAPA
KURNOOL DISTRICT, REGISTRATION NO.4354081.
9. C. MURALI, S/O. C. CHANDRAN, AGED ABOUT 40
YEARS, W/AS HOME GUARD (NO. 314), D.NO. 1-204,
KEELAPUDI, PICHATUR, TIRUPATI DISTRICT,
REGISTRATION NO. 4427020.
10. B. MOHAN SURESH, S/O. B.P. MOHAN, AGED ABOUT 37
YEARS, W/AS HOME GUARD (NO. 493), REDDYGUNTA,
PUTTUR, CHITROOR DISTRICT. REGISTRATION NO.
4328911.
11. M. SANTHARAM, S/O. SUBRAMANYAM AGED ABOUT 42
YEARS, W/AS HOME GUARD (NO. 1493) R/O. 3BB,
THORUR, PUTTUR, CHITTOOR DISTRICT.
REGISTRATION NO. 4420949.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP. BY ITS PRI. SECRETARY,
HOME DEPARTMENT, SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards petitioners even in physical efficiency test treating them on
par with general recruit candidates pursuant to the notification in
12
Rc.No.161/SLPRB/Rect.2/2022 dt28-11-2022 though the
petitioners are seeking appointment only against the quota of 1167
vacancies reserved for Home Guards and not seeking appointment
against general vacancies as illegal, arbitrary, unjust and contrary
to the orders in i) 2016(6)ALT-14 (Between the Chairman State
Level police Recruitment Board Hyderabad and others Vs
B.Sambasiva Rao and others), ii) Orders in OA.No.7802/2012 and
batch dt24-01-2013 which was confirmed by Division Bench of this
Honble court in WP.No.1142/2016 and batch dt 02-03-2023,iii)
orders in WP.No.6631/2023 and batch dt18-12-2024 and also
contrary to Rule 3( C )(D) of the rules issued in G.O.Ms.No.315
Home (Police C) Department dated 13-10-1999(as amended) and
further direct the 1ST respondent to take suitable decision
pursuant to the orders of this Honble in batch of cases for fixing a
separate qualifying marks written exam enhance the time for
physical efficiency Test and thereafter prepare a separate merit list
for 1167 vacancies of police constables meant for Home Guards
as per inter-se merit pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt28-11-2022 to achieve the object
of special category and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased pleased to direct the respondents
to reserve 9 out of 1167 vacancies of police constables meant for
Home Guards pursuant to the notification in Rc.No.161/SLPRB/
Rect.2/2022 dt 28-11-2022 in favor of the petitioners pending
disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. K SRINIVASA PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
13
WRIT PETITION NO: 1434/2025
Between:
1. ODUGU RAJAKUMAR, S/O.JEEVANADHAM, REGD NO
4032238, AGED ABOUT 35 YEARS, OCC HOME GUARD
NO.826, R/O.D.NO.2-122, NAGAYATHIPPA, MOPIDEVI
MANDAL, KRISHNA DISTRICT.
2. PITHANI REVATHI,, D/O.NARASIMHA RAO, REGD NO
4470195, AGED ABOUT 36 YEARS, OCC WOMEN HOME
GUARD NO.596, R/O.D.NO.2-30-23, MINDI, GAJUWAKA,
VISAKHAPATNAM DISTRICT.
3. LURDHU RAJU VIPPARLA, , S/O.FRANCIS, REGD NO
4044699, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO. 191, R/O.FLAT NO.2, SREE SAI ARADHANA
RESIDENCY, TADIGADAPA PENAMALURU MANDAL,
KRISHNA DISTRICT.
4. RAMU CHILLI MUNTHA,, S/O.KRISHNA, REGD NO
4432367, AGED ABOUT 31 YEARS, OCC HOME GUARD
NO.840, R/O.D.NO.2-70, MANIMESWARAM VILLAGE,
BANTUMILLI MANDAL, KRISHNA DISTRICT.
5. VENKATA SUBBARAO MIRIYALA,, S/O.VENKATA SURYA
RAO, REGD NO 4435343 AGED ABOUT 40 YEARS, OCC
HOME GUARD NO.722, R/O.D.NO.6-187/1, ARTHAMURU
VILLAGE, BANTUMILLI MANDAL, KRISHNA DISTRICT.
6. MADAKAM RAMA KRISHNA, , S/O.LAKSHMAYYA, REGD
NO4085837, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.1141, R/O.D.NO.6-69, VANGALAMADUGU,
ADDATHEEGALA, EAST GODAVARI DISTRICT.
7. MYLAPALLI NUKAYYA,, S/O.NUKARAJU, REGD
NO4006508, AGED ABOUT 34 YEARS, OCC HOME
GUARD NO.89, R/O.D.NO.4-19, MUKKAM VILLAGE,
BHOGAPURAM, VIZIANAGARAM DISTRICT.
8. DONGA GANGADHARA RAO,, S/O.NAGESWARA RAO,
REGD NO4176892, AGED ABOUT 36 YEARS, OCC
14
HOME GUARD NO.340, R/O.D.NO.3-92, ELLAMANCHILI,
WEST GODAVARI DISTRICT.
9. ADIGARLA YELLAYYANAIDU,, S/O.PEDDINAIDU, REGD
NO4230530, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.610, R/O.D.NO.33-2, SRUNGAVARAM
VILLAGE, VISAKHAPATNAM DISTRICT.
10. SATHI BABU GUDIVADA,, S/O.GANGA BABU, REGD
NO4032158, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO.479, R/O.D.NO.C5-007, VEMULAPUDI
VILLAGE, VISAKHAPATNAM DISTRICT.
11. SARAPU SATYA VENI,, D/O.VENKANA DORA, REGD
NO4152711, AGED ABOUT 37 YEARS, OCC WOMEN
HOME GUARD NO. 1208, R/O.D.NO.1-46,
RAMPACHODAVARAM, EAST GODAVARI DISTRICT.
12. LOVA RAJU GORREPATI,, S/O.TRIMURTHULU, REGD
NO4342305, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.387, R/O.D.NO.2-036/1, IRIPAKA,
JAGGAMPETA MANDAL, EAST GODAVARI DISTRICT.
13. KANAKA DURGA VIPPARTHY,, D/O.LAKSHMANA RAO,
REGD NO4231297, AGED ABOUT 38 YEARS, OCC
HOME GUARD NO.994, R/O.D.NO.1-82, ALLAPURAM,
GANNAVARAM MANDAL, KRISHNA DISTRICT.
14. SYKAM MANIKYA RAO,, S/O.NAGENDRAM, REGD
NO4161811, AGED ABOUT 30 YEARS, OCC HOME
GUARD NO.M3, R/0.D.N0.3-17-A, RAMAYAPATNAM
VILLAGE, PRAKASAM DISTRICT.
15. PALADUGU ARUN KUMAR,, S/O.RAMESH, REGD NO
4382937, AGED ABOUT 39 YEARS, OCC HOME GUARD
NO. 1296, R/O.D.NO.9-564, NARAYANAPURAM,
DACHEPALLI, GUNTUR DISTRICT.
16. KATTUBADIPALLI MASTANAIAH,, S/O.MASTAN, REGD
NO 4339943, AGED ABOUT 31 YEARS, OCC HOME
GUARD NO. 1165, R/O.D.NO.25-6-828, VENGALARAO
15
NAGAR, NELLORE, SPSR NELLORE DISTRICT.
17. G.LAVANYA,, D/O.KODANDAPPA, REGD NO 4193062,
AGED ABOUT 30 YEARS, OCC WOMEN HOME GUARD
NO.525, R/O.D.NO.8-99, ARIMAKULAPALLI VILLAGE,
CHITTOOR DISTRICT.
18. BADABAGNI PADMAVATHI, , D/O.SREENIVASULU,
REGD NO 4219531, AGED ABOUT 29 YEARS, OCC
WOMEN HOME GUARD NO.61, R/O.D.NO.20/819,
RADHA KRISHNA NAGAR, KADAPA, YSR DISTRICT.
19. NAGESWARA RAO KANCHARLA,, S/O.SESHAIAH, REGD
NO 4201597, AGED ABOUT 34 YEARS, OCC HOME
GUARD NO.358, R/0.D.N0.18A/17/3, SAMBASIVA
NAGAR, ONGOLE, PRAKASAM DISTRICT.
20. ATCHUKATIA SADDAM HUSSAIN, , S/O.GAFFAR, REGD
NO 4260194, AGED ABOUT 31 YEARS, OCC HOME
GUARD NO.225, R/0.D.N0.1/84C, ALLADUPALLE,
KADAPA, YSR DISTRICT.
21. RAJESWARI SEELAM,, D/O.MARIYANNA, REGD NO
4512561, AGED ABOUT 46 YEARS, OCC WOMEN HOME
GUARD NO.354, R/0.D.N0.2-8IB, CHINAPULIPALA,
THOTLAVALLURU MANDAL, KRISHNA DISTRICT.
22. SIRAMBURU KARTHEEK,, S/O.NADU DESAPPA, REGD
NO 4227703, AGED ABOUT 31 YEARS, OCC HOME
GUARD NO.850, R/O.KRISHNAPURAM VILLAGE,
INDUKURUPETA, SPSR NELLORE DISTRICT.
23. BALAJI TUMMALA,, S/O.JANARDHANA RAO, REGD NO
4190908, AGED ABOUT 36 YEARS, OCC HOME GUARD
NO.773, R/O.D.NO.5-125, TARAKATURU VILLAGE,
GUDURU MANDAL, KRISHNA DISTRICT
24. KRISHNA VUKANTI,, S/O.BHOGESWARA RAO, REGD NO
4095760, AGED ABOUT 39 YEARS, OCC HOME GUARD
NO.46, R/O.D.NO.3-28A, GURVAIPALEM, KALIDINDI
MANDAL, KRISHNA DISTRICT.
16
25. CHINNA YOGAIAH NUNNA,, S/O.VEERAIAH, REGD
NO.4048702, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO. 194, R/0.D.NO.216, SUJATHA NAGAR,
ONGOLE, PRAKASAM DISTRICT.
26. YESAIAH CHAVALI,, S/O.VENKAIAH, REGD NO 4509877,
AGED ABOUT 31 YEARS, OCC HOME GUARD NO. 1266,
R/O.D.NO.3-187, BELLAMKONDA VILLAGE, GUNTUR
DISTRICT.
27. ERIKAPATI MERI,, S/O.KRUPARAO, REGD NO 4437702,
AGED ABOUT 41 YEARS, OCC HOME GUARD NO.607,
R/O.D.NO.53-1-203, GUNADAIA, VIJAYAWADA, NTR
DISTRICT.
28. SIVANNARAYANA RAO B, S/O.KOTESWARA RAO, REGD
NO.4080736, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO. 1030, R/O.D.N0.42-3/2-14A,
BUDDAMRAJUGARI STREET, VIJAYAWADA, NTR
DISTRICT.
29. GORLA SRINU,, S/O.SATYANARAYANA, REGD
NO.4471229, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO.725, R/O.D.NO.41-2/4-12, KRISHNALANKA,
VIJAYAWADA, NTR DISTRICT.
30. GOLAGANI NAGABHUSHANA RAO,, S/O.APPARAO,
REGD NO.4192984, AGED ABOUT 32 YEARS, OCC
HOME GUARD NO.724, R/O.D.NO.1-12,
ATCHUTHAPURAM, VISAKHAPATNAM DISTRICT.
31. KANAGALA NARASIMHA RAO,, S/O.NAGESWARA RAO,
REGD NO.4354944, AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.624, R/O.D.NO.15-32,
UPPUGUNDURU, NAGULUPPALAPADU, PRAKASAM
DISTRICT.
32. BUDURU MAHESH, S/O.RAMANAIAH, REGD
NO.4130296, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.816, R/O.NAKKAVARIPALEM, TP GUDURU
MANDAL, SPSR NELLORE DISTRICT.
17
33. KOVI SRIPRIYA, , D/O.ANJAIAH, REGD NO 4438531,
AGED ABOUT 30 YEARS, OCC WOMEN HOME GUARD
NO.312, R/O.D.NO.2-38, NAGULAPADU,
PEDANANDIPADU, GUNTUR DISTRICT.
34. VALLAMSETTY SATYAVARDHAN,, S/O.YEDUKONDALU,
REGD NO.4225587 AGED ABOUT 31 YEARS, OCC.
HOME GUARD NO.303, R/O.ANNAVARPADU, ONGOLE,
PRAKASAM DISTRICT.
35. . BOJJA OLIVA, , D/O.CHANDRA SEKHAR, REGD
NO.4102378, AGED ABOUT 28 YEARS, OCC. WOMEN
HOME GUARD NO.427 R/O.D.NO.2-58, BURRIPALEM,
TENALI, GUNTUR DISTRICT.
36. NAGADAMUDI AMARNATH, , S/O.VEERABHADRA RAO,
REGD NO.4289376, AGED ABOUT 32 YEARS, OCC.
HOME GUARD NO.318, R/O.D.NO.1-26, ARIKAREVULA,
BIKKAVOLU MANDAL, EAST GODAVARI DISTRICT.
37. . APPA MOHAN REDDY,, S/O.PULLA REDDY, REGD
NO.4241963, AGED ABOUT 36 YEARS, OCC. HOME
GUARD NO.720, R/O.D.NO.3-29, SUDEPALLI,
VELDURTHI MANDAL, KURNOOL DISTRICT.
38. INTHIAZ SHAIK,, S/O.TAJUDDIN, REGD NO.4036828,
AGED ABOUT 38 YEARS, OCC. HOME GUARD NO.201
R/O.D.NO.11-1-2/1, MACHERLA, GUNTUR DISTRICT.
39. . KONDA RAVEENDRA,, S/O.KOTESWARA RAO, REGD
NO.4303402, AGED ABOUT 28 YEARS, OCC. HOME
GUARD NO.210, R/O.D.NO.6-91, TARLUPADU VILLAGE
AND MANDAL, PRAKASAM DISTRICT.
40. PADALA MANIKANTA,, S/O.VEERA VENKATA, REGD
NO.4245424, AGED ABOUT 29 YEARS, OCC. HOME
GUARD NO. 1450, R/O.D.NO.5-1, TATIPARTHI,
GOLLAPROLU MANDAL, EAST GODAVARI DISTRICT.
41. SABBATI KISHOR,, S/O.APPARAO, REGD NO.4366031,
AGED ABOUT 40 YEARS, OCC. HOME GUARD NO.886,
R/O.D.NO.3-59, DOWLAISWARAM, RAJAHMUNDRY,
18
EAST GODAVARI DISTRICT.
42. SURESH GAMPALA, , S/O.RAMANAIAH, REGD
NO4509385, AGED ABOUT 43 YEARS, OCC HOME
GUARD NO.469, R/O. KHANDRIGA VILLAGE,
SULLURPETA MANDAL SPSR NELLORE DISTRICT.
43. MAHAMMAD RAFI SHAIK,, S/O.ABDULA RAJAK, REGD
NO.4120425 AGED ABOUT 40 YEARS, OCC. HOME
GUARD NO. 1026, R/O.D.NO.2-150, BUJUNURU,
GADIVEMULA, KURNOOL DISTRICT.
44. SITARAMANJANEYULU UMMADISETTY,,
S/O.VENKATESWARA RAO, REGD NO.4162745, AGED
ABOUT 37 YEARS, OCC. HOME GUARD NO.1034,
R/O.D.NO.11-15, KANKIPADU VILLAGE AND MANDAL,
KRISHNA DISTRICT
45. SATYANARAYANA PINDI,, S/O.DEMUDU, REGD
NO.4314325, AGED ABOUT 40 YEARS, OCC. HOME
GUARD NO.233, R/O.D.NO.6, PATHA UPPARA GUDEM
VILLAGE, NARSIPATNAM, VISAKHAPATNAM DISTRICT.
46. S.NAGESWARA RAO,, S/O.BALA VENKATESWARLU,
REGD NO.4121009 AGED ABOUT 39 YEARS, OCC.
HOME GUARD NO.652, R/O.D.NO.1-22, KURICHEDU
VILLAGE, PRAKASAM DISTRICT.
47. NAGA VISWESWARA RAO KATTA,, S/O.CHINNABBAI,
REGD NO.4488697, AGED ABOUT 38 YEARS, OCC.
HOME GUARD NO.666, R/O.D.NO.15/207/2/3/A,
ANANDAPET, MACHILIPATNAM, KRISHNA DISTRICT.
48. MATTA CHAMUNDESWARI,, D/O.NAGARAJU, REGD
NO.4264368, AGED ABOUT 29 YEARS, OCC. WOMEN
HOME GUARD NO.637, R/O.D.NO.4/34,
PEDAKARAGRAHARAM, MACHILIPATNAM, KRISHNA
DISTRICT.
49. . VIDYAPOGU SANJANNA,, S/O.BAKKANNA, REGD
NO.4462783 AGED ABOUT 41 YEARS, OCC. HOME
GUARD NO.1027, R/0.D.N0.7-46A, MIDTHUR VILLAGE,
19
KURNOOL DISTRICT.
50. ALI AHAMMAD SHAIK,, S/O.SAIDA, REGD NO.4440631
AGED ABOUT 39 YEARS, OCC HOME GUARD NO. 1271,
R/O.D.NO. 16-202, PIDUGURALLA, GUNTUR DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex- servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
20
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased pleased to direct the respondents
to allow the petitioners to appear for further process of respective
events by considering on par with the benefits of the Ex-servicemen
in terms of Rule 22 of AP State and Subordinate Service Rules,
1996, pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 1834/2025
Between:
1. T VARA PRASAD, S/O. T. VENKATAIAH, AGED ABOUT 41
YEARS, OCC HOME GUARD (242), R/O. PELLAKUR
VILLAGE, PELLAKUR MITTA, SPS NELLORE DISTRICT -
524129, REG.NO. 4431194, HALL TICKET NO.
5578040057.
2. P. RAMESH,, S/O. P. VENKATESWARULU, AGED ABOUT
39 YEARS,OCC. HOME GUARD (573), R/O. D.NO. 4-902, G
MOOLAPOLAM, I POLAVARAM, EAST GODAVARI
DISTRICT - 533464, REG.NO. 4272475, HALL TICKET NO.
5566140239.
3. P. RAJA GOPAL,, S/O. P. KESAVULU, AGED ABOUT 35
YEARS, OCC. HOME GUARD (648), R/O.
MUMMAYAPALEM VILLAGE, KUNDAM POST, SPS
NELLORE DISTRICT, REG.NO. 4426735, HALL TICKET
NO. 5578060012.
4. S THIMAPPA,, S/O. S. THIMAPPA, AGED ABOUT 40
YEARS, OCC. HOME GUARD (497), R/O. D.NO. 3-18,
RAPTHADU, ANANTAPURAMU, ANANTHAPURAM
DISTRICT-515722, REG.NO. 4429127, HALL TICKET NO.
5586130322.
21
5. G. SRINIVASA RAO,, S/O. G. BHASKARA RAO, AGED
ABOUT 34 YEARS, OCC. HOME GUARD (797), R/O. D.NO.
12-99, KANNAYYA PETA, VETLAPALEM,SAMARLAKOTA,
EAST GODAVARI DISTRICT, REG.NO. 4344940, HALL
TICKET NO. 5562580623.
6. K. SURESH,, S/O. TIRUPATHIRAO, AGED 35 YEARS,
OCC. HOME GUARD (511), R/O. D.NO. 2-71, MAIN
VEEDHI, T D PARAPURAM VILLAGE, PALAKONDA
MANDAL, SRIKAKULAM DISTRICT - 532462, REG.NO.
4303013.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP. BY ITS PRL. SECRETARY,
HOME DEPARTMENT, SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY IT'S CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the
petitioners/Home Guards for not securing the qualifying marks in
the preliminary test on par with the direct recruit candidates by
applying social or communal reservations like i.e. 80 marks for OC,
70 marks for BC and 60 marks for SC/ST and ex-service K.
SRINIVAS PRASAD (9726), ANNAMNEEDI men and in applying
horizontal reservation in the special category of Home Guards
pursuant to the notification issued in Re
22
No.161/SLPRB/Rect.2/2022 dt 28-11-2022 by the 2nd respondent
is illegal, arbitrary, unjust and contrary to Rule 3(C) (D) of the rules
issued in G.O.Ms.No.315 Home (Police C)Department dated 13-10-
1999 and as amended by G.O.Ms.No.97 dated 01- 05-2006 and
further direct the respondents to prepare a separate merit list
among the Home Guards against the Vacancies/percentage of
quota meant for Home Guards by treating them as special
category without reference to the social/communal reservations
and then consider their cases by allowing them for further process
of selection like Physical test and final test for appointment as
Police constable(Civil/APSP pursuant to the notification issued in
Re.No.161/SLPRB/Rect 2/2022 dt 28-11-2022, on par with the
other candidates in W.P.No. 6631 of 2023 and batch dated
18.12.2024 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of selection ie., to
attend the physical measurement test and final written test treating
them as separate category for the vacancies meant for Home
Guards pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt:28-11- 2022 by the 2nd
respondent for appointment as police constables against the quota
meant for Home Guards pending disposal of the above writ petition
in view of his clear acquittal in criminal case and pass
Counsel for the Petitioner(S):
1. K SRINIVASA PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 1997/2025
Between:
1. ARJA BHANU REKHA, D/O.NAGA MALLESWARA RAO,
23
REGD NO. 4390328, AGED ABOUT 33 YEARS, OCC.
WOMEN HOME GUARD NO.382, R/O.D.NO.1-99,
HARIJANAMALA, MACHILIPATNAM, KRISHNA DISTRICT.
2. KALLAGUNTA VENKATA SAI KUMAR, , S/O.SRINIVASA
RAO, REGD NO. 4226433 AGED ABOUT 25 YEARS, OCC
HOME GUARD NO.450, R/O.NSP COLONY,
SANTHANUTHALAPADU, PRAKASAM DISTRICT.
3. NANCHARAIAH MEKA, , S/O.NAGAMALLESWARA RAO,
REGD NO. 4486579, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO.403, R/O.D.NO.1-101, ARISEPALLI,
MACHILIPATNAM, KRISHNA DISTRICT.
4. . UNGARALA H RAMAKRISHNA,, S/O.SAI BABU, REGD
NO. 4189666, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.683, R/O.D.NO.28/622-3, CIRCLE PET,
MACHILIPATNAM, KRISHNA DISTRICT.
5. GNANESWARA RAO PONNA,, S/O.BRUNGESWARA
RAO, REGD NO. 4419169, AGED ABOUT 41 YEARS,
OCC. HOME GUARD NO.605, R/O.D.NO. 11/284-18,
PEDANA, KRISHNA DISTRICT.
6. VEERA BABU JONNALA,, S/O.VENKATESWARA RAO,
REGD NO. 4362708, AGED ABOUT 36 YEARS, OCC
HOME GUARD NO.707, R/O.D.NO.2-73, POTHEPALLI,
MACHILIPATNAM, KRISHNA DISTRICT.
7. THALARI SAI SRI JAGAN,, S/O.SEETHA RAMA KRISHNA,
REGD NO 4414930, AGED ABOUT 31 YEARS, OCC
HOME GUARD NO.848, R/O.D.NO.20/700-196-34/2, VB
COLONY, MACHILIPATNAM, KRISHNA DISTRICT.
8. PAMARTHI MADHUSUDHAN,, S/O.SATYANARAYANA,
REGD NO 4181926, AGED ABOUT 35 YEARS, OCC
HOME GUARD NO.82, R/O.D.NO.2-121,
CHINTHAGUNTAPALEM, MACHILIPATNAM, KRISHNA
DISTRICT.
9. THAMMISETTI NAGARJUNA,, S/O.RAMANAIAH, REGD
NO 4330651 AGED ABOUT 33 YEARS, OCC HOME
24
GUARD NO.354, R/O.D.NO.3-246, ATMAKUR,
MANGALAGIRI, GUNTUR DISTRICT.
10. VENNETI SAI KUMAR, , S/O.SUBBARAO, REGD NO
4456192 AGED ABOUT 41 YEARS, OCC HOME GUARD
NO. 149, R/O.D.NO.4-95, KEDARLANKA VILLAGE,
KAPILESWARAPURAM, EAST GODAVARI DISTRICT.
11. OMKAR DASI,, S/O.NANCHARAIAH, REGD NO 4408462,
AGED ABOUT 39 YEARS, OCC HOME GUARD NO.339,
R/O.D.NO.1-110, NIMMAKUR VILLAGE, PAMARRU
MANDAL, KRISHNA DISTRICT.
12. KONDURU PEDDAVEERA REDDY,, S/O.VENKATA
REDDY, REGD NO 4434103, AGED ABOUT 37 YEARS,
OCC HOME GUARD NO.900, R/O.D.NO.4-7, LOLURU,
SINGANAMALA, ANANTHAPUR DISTRICT.
13. L.MUSKIN VALI,, S/O.HUSSAIN SAB, REGD NO 4225624,
AGED ABOUT 39 YEARS, OCC HOME GUARD NO.684,
R/O.D.NO.1-768, KADIRI, ANANTHAPUR, ANANTHAPUR
DISTRICT.
14. GANGUMOLU RAMANJANEYULU,, S/O.SRINIVASA RAO,
REGD NO 4303744, AGED ABOUT 32 YEARS, OCC
HOME GUARD NO.405, R/O.D.NO.7-94/1, GF1,
PRASADAMPADU, VIJAYAWADA, NTR DISTRICT.
15. KANDAVALLI SAMEERA,, S/O.RAJU, REGD NO 4311935,
AGED ABOUT 32 YEARS, OCC HOME GUARD NO.615,
R/O.D.NO.5-230/3-7, DURGAPURAM, JAGGAYYAPET,
KRISHNA DISTRICT.
16. TIRIVEEDI BABU VARAPRASAD,, S/O.KOTESWARA
RAO, REGD NO.4511686, AGED ABOUT 40 YEARS, OCC.
HOME GUARD NO.876, R/O.D.NO.1-152/1, DAVAJI
GUDEM, GANNAVARAM, KRISHNA DISTRICT.
17. S.MAHAMMAD ALI,, S/O.ABDUL RAHIMAN, REGD
NO.4425924, AGED ABOUT 39 YEARS, OCC. HOME
GUARD NO.411, R/O.D.NO.11-1-993, KRUPANANDA
25
NAGAR, ANANTHAPUR, ANANTHAPUR DISTRICT.
18. GADDAM ASHOK., S/O.NARAYANASWAMY, REGD
NO.4196076, AGED ABOUT 34 YEARS, OCC. HOME
GUARD NO.870, R/O.D.NO.6-4-830, MARUTHI NAGAR,
ANANTHAPUR, ANANTHAPUR DISTRICT.
19. RAJEEV KUMAR DEVARAPALLI,, S/O.KOTESWARA RAO,
REGD NO.4254606, AGED ABOUT 36 YEARS, OCC.
HOME GUARD NO.1143, R/O.D.NO.9-58, VANUKURU
VILLAGE, PENAMALUR MANDAL, KRISHNA DISTRICT.
20. MADHU ADDANKI,, S/O.RAMAIAH, REGD NO.4477737,
AGED ABOUT 38 YEARS, OCC. HOME GUARD NO.1092,
R/O.FLAT NO.149, SF-1, AJITH SINGH NAGAR,
VIJAYAWADA, NTR DISTRICT.
21. BATHULA SIVA NARAYANA,, S/O.NARASIMHA RAO,
REGD NO.4122136, AGED ABOUT 34 YEARS, OCC.
HOME GUARD NO.335, R/O.D.NO.3-144,
THUMMALAPALEM VILLAGE, MACHILIPATNAM,
KRISHNA DISTRICT.
22. SESHAPU SIMHACHALAM,, S/O.RAMULU, REGD
NO.4323002, AGED ABOUT 35 YEARS, OCC. HOME
GUARD NO.863, R/O.D.NO.4-43, YAKAMURU VILLAGE,
THOTLAVALLUR MANDAL, KRISHNA DISTRICT.
23. MEKALA SOMESWARA RAO,, S/O.SHIVANNA, REGD
NO.4194697, AGED ABOUT 37 YEARS, OCC. HOME
GUARD NO.152, R/O.FLAT NO.B1, KOTHAPET,
KURNOOL, KURNOOL DISTRICT.
24. PULLA RAO ANJURI,, S/O.NAGESWARA RAO, REGD
NO.4158830, AGED ABOUT 37 YEARS, OCC. HOME
GUARD NO.1006, R/O.D.NO.21-19-8, MADHURA NAGAR,
VIJAYAWADA, NTR DISTRICT
25. MOHAMMED JAKIR HUSSAIN MIRJA,, S/O.HUSANAL
HAZAR, REGD NO- 4368455 AGED ABOUT 26 YEARS,
OCC- HOME GUARD NO.314, R/O.D.NO.4/709-3-1,
26
RAJUPET, MACHILIPATNAM, KRISHNA DISTRICT.
26. REPALLE RAJESH,, S/O.VENKATA SUBBARAO, REGD
NO- 4040602 AGED ABOUT 32 YEARS, OCC- HOME
GUARD NO.805, R/O.D.NO.61-14-7/11,
RAMALINGESWARA NAGAR, VIJAYAWADA, NTR
DISTRICT.
27. DURGA RAO POTHUREDDY,, S/O.NARASIMHA RAO,
REGD NO- 4360873 AGED ABOUT 34 YEARS, OCC-
HOME GUARD NO.745, R/O.D.NO.41-9-9, KRISHNA
LANKA, VIJAYAWADA, NTR DISTRICT.
28. T.SUNIL KUMAR,, S/O.GOVINDARAJULU, REGD NO-
4085217, AGED ABOUT 30 YEARS, OCC- HOME GUARD
NO.557, R/O.D.NO.7-40, KALEPALLE VILLAGE, GD
NELLORE, CHITTOOR DISTRICT.
29. KATAKAM NAGA SATYANARAYANA,,
S/O.MADHUSUDHANA RAO, REGD NO- 4364005 AGED
ABOUT 39 YEARS, OCC- HOME GUARD NO.722,
R/O.D.NO.29-88, YANAMALAKUDURU, VIJAYAWADA,
NTR DISTRICT.
30. MOHAMMAD A SHARIEF,, S/O.HUSAN SHADED, REGD
NO- 4008673, AGED ABOUT 36 YEARS, OCC- HOME
GUARD NO.821, R/O.D.NO.10-291/2737,
YANAMALAKUDURU, VIJAYAWADA, NTR DISTRICT.
31. MADDELA DURGA RAO,, .S/O.SATYANARAYANA, REGD
NO- 4152203, AGED ABOUT 32 YEARS, OCC- HOME
GUARD NO.764, R/O.D.NO.41-28/8-6/6, KRISHNA
LANKA, VIJAYAWADA, NTR DISTRICT.
32. SINGIREDDY ANITHA,, D/O.LAKSHMANA RAO, REGD
NO- 4425599, AGED ABOUT 36 YEARS, OCC- WOMEN
HOME GUARD NO. 1041, R/O.D.NO.6-112,
GANDIGUNTA, VUYYUR, KRISHNA DISTRICT.
33. MALI JAGADEESH BABU,, S/O.BALAKRISHNA, REGD
NO- 4126415, AGED ABOUT 35 YEARS, OCC- HOME
GUARD NO.544, R/O.D.NO.23-291, KONGAREDDYPALLI,
27
CHITTOOR, CHITTOOR DISTRICT.
34. RAMA GOWNI SURESH,, S/O.SREERAMULU, REGD
NO4133736, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO.535, R/O.D.NO.6-608-10-1, AZAD NAGAR,
ANANTHAPUR, ANANTHAPUR DISTRICT.
35. THADI MURALI KRISHNA,, S/O.APPALA NAIDU, REGD
NO4355159, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.538, R/O.D.NO.1-69, GOPALAPURAM
VILLAGE, ANAKAPALLI, VISAKHAPATNAM DISTRICT.
36. CHANDRAGIRI SIVA KRISHNA,, S/O.VENKANNA, REGD
NO4254873, AGED ABOUT 34 YEARS, OCC HOME
GUARD NO.33, R/O.D.NO.8-3-31, PEDDAPURAM, EAST
GODAVARI DISTRICT.
37. RAMBABU RAYUDU,, S/O.RAJULU, REGD NO4225056,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO. 1269,
R/O.D.NO.5-45, GEDDANAPALLI, KIRLAMPUDI, EAST
GODAVARI DISTRICT.
38. B.R.DISOWJA BHARATH SEKSENA RAO,, S/O.K.M.RAVI
KUMAR, REGD NO4198606 AGED ABOUT 31 YEARS,
OCC HOME GUARD NO.558, R/O.D.NO.5-38, PDV
KANDRIGA VILLAGE, BANGARUPALYAM, CHITTOOR
DISTRICT.
39. MUKKU BHASKARA RAO,, S/O.NEELAKANTESWARA
RAO, REGD NO4228366, AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.276, R/0.D.N0.184/FF3, JAKKAMPUDI,
VIJAYAWADA, NTR DISTRICT.
40. GURRALA NAGENDRA BABU,, S/O.BRAHMANUDU,
REGD NO4129087, AGED ABOUT 34 YEARS, OCC
HOME GUARD NO. 1301, R/O.D.NO.1-49,
KONDUKUDURU VILLAGE, AINAVILLI, EAST GODAVARI
DISTRICT.
41. APPARAO MUNDLAPATI,, S/O.VENKATESWARLU, REGD
NO411204, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO.556, R/O.PENUAGNICHIPROLU, KRISHNA
28
DISTRICT.
42. SEKHARA BABU PAGOLU,, S/O.SARVESWARA RAO,
REGD NO4144065, AGED ABOUT 35 YEARS, OCC
HOME GUARD NO.857, R/O.D.NO.2-138,
SATYANARAYANAPURAM, MACHILIPATNAM, KRISHNA
DISTRICT
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
29
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased pleased to direct the respondents
to allow the petitioners to appear for further process of respective
events by considering on par with the benefits of the Ex-servicemen
in terms of Rule 22 of AP State and Subordinate Service Rules,
1996, pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2024/2025
Between:
1. A CHANDRA SEKHAR REDDY, S/O. MADHAVA REDDY,
AGED ABOUT 38 YEARS, OCC HOME GUARD R/O.
H.NO.2/36, CHANDRAPALLI VILLAGE, PEAPULLY
MANDAL, NANDYAL DISTRICT ANDHRA PRADESH.
...PETITIONER
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY, HOME DEPARTMENT,
SECRETARIAT, VELAGAPUDI AMARAVATHI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD,
REP.BY ITS CHAIRMAN, STATE OF A.P. MANGALAGIRI,
GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE
OFANDHRA PRADESH, D.G.P. OFFICE, MANGALAGIRI,
MANGALAGIRI POST AND MANDAL GUNTUR DISTRICT
30
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased tomay be pleased to issue an
appropriate writ, order or direction more particularly one in' the
nature of Writ of Mandamus, declaring the action of the
respondents in disqualifying the petitioner case for net securing the
qualifying marks in the preliminary test on par with the direct recruit
candidates by applying social or communal reservations like i.e. 80
marks for OC, 70 marks for BC and 60 marks for SC/ST and ex-
service candidates by applying horizontal reservation to the special
category of Home Guards pursuant to the notification issued in
Rc.No.l61/SLPRB/Rect.2/2022 dt.28-11-2022 by the 2nd
respondent is illegal, arbitrary, unjust arid contrary to Rule 3( C )(D)
of the rules issued in G.b.Ms.No.315 Home (Police C) Department
dated 13-10-1999 and as amended by G.O.Ms.No 97. Dated 01-
05-2006 as illegal, arbitrary and violative of Article 14 and 16 of the
Constitution of India and contrary to the orders passed in batch of
writ petitions vide W.P.No.6631 of 2023 dated 18.12.2024and
further direct the respondents to prepare a separate merit list
among the Home Guards against the Vacancies / percentage of
quota meant for Home Guards by treating the petitioner as Special
Category without reference to the Social/communal reservations
and then consider their cases by allowing them for further process
of selection like Physical test and final test for appointment as
Police Constable (Civil/APSP) pursuant to the notification issued in
Rc.No.i61/SLPRB/Rect.2/2022, dated 28-1-2022 and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents to allow the petitioner to appear for further process of
selection i.e., to attend the physical measurement test and final
written test treating him as separate category for the vacancies
meant for Home Guards pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022, dt. 28-1-2022 by the 2nd
respondent for appointment as Police Constables against the
31
quota meant for Home Guards in terms of directions issued in
W.P.No.6631 of 2023 and batch dated 18.12.2024, pending
disposal of the Writ Petition before this Hon‟ble Court, and pass
such
Counsel for the Petitioner:
1. VADAPALLI RAMESH
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2037/2025
Between:
1. T SAROJINI, D/O.NARAYANA, REGD NO.4024330, AGED
ABOUT 41 YEARS, OCC.WOMEN HOME GUARD NO.332,
R/O.D.NO.44-14-116/A, GUNADALA, VIJAYAWADA, NTR
DISTRICT.
2. NAGA MALLESWARA RAO G,, S/O.VENKATESWARA
RAO, REGD NO.4129390 AGED ABOUT 41 YEARS,
OCC.HOME GUARD NO.912, R/O.D.NO.41-24/1-11/1,
VIJAYAWADA, NTR DISTRICT.
3. THIRUMANI LAKSHMANA RAO,, S/O.BALA KRISHNA,
REGD NO.4433317 AGED ABOUT 34 YEARS, OCC.
HOME GUARD NO.623, R/O.D.NO.4-221,
NIZAMPATNAM, GUNTUR DISTRICT.
4. EDDUPENTA HANUMANTHU,, S/O.MADANNA, REGD
NO.4123326, AGED ABOUT 43 YEARS, OCC HOME
GUARD NO. 196, R/O.D.NO.8/18, DRT WARD,
BETHAMCHERLA, KURNOOL DISTRICT.
5. RAMAVATI VENKATA LAKSHMI,, W/O.S.AMAR NAIK,
REGD NO 4193418 AGED ABOUT 34 YEARS, OCC
WOMEN HOME GUARD NO. 172, R/O.D.NO.2-426, ALUR
VILLAGE AND MANDAL, KURNOOL DISTRICT.
6. SIRIPURAPU SATISH, , S/O.YESUBABU, REGD
32
NO4322603, AGED ABOUT 32 YEARS, OCC HOME
GUARD NO. 10, R/O.D.NO.2-157, MANGITURTHI,
PITHAPURAM, EAST GODAVARI DISTRICT.
7. N.D.MALLESWARA RAO DASARI,, S/O.SURYA PRAKASA
RAO, REGD N4311030 AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.480, R/O.D.NO.2-35, KONDIPARRU
VILLAGE, PAMARRU MANDAL, KRISHNA DISTRICT.
8. INJARAPU HAREESH,, S/O.GANGADHAR, REGD NO
4252429, AGED ABOUT 32 YEARS, OCC HOME GUARD
NO.457, R/O.D.NO.1-88, PANASAPADU, SAMARLAKOTA
MANDAL, EAST GODAVARI DISTRICT.
9. SENAPATHI SRINU,, S/O.RAMBABU, REGD NO 4224546,
AGED ABOUT 36 YEARS, OCC HOME GUARD NO. 1276,
R/O.D.NO.3-123, NEELADRIRAOPETA, GANDEPALLI,
EAST GODAVARI DISTRICT.
10. TORANGI VASU,, S/O.RAJU, REGD NO4433207, AGED
ABOUT 44 YEARS, OCC HOME GUARD NO. 118,
R/O.D.NO.6-354/1, VUYYURU VILLAGE AND MANDAL,
KRISHNA DISTRICT.
11. VALLEPU RAMANJANEYULU,, S/O.CHANDRAYUDU,
REGD NO 4217630 AGED ABOUT 35 YEARS, OCC
HOME GUARD NO.2029, R/0.D.N0.8-131-B,
PULIVENDULA, KADAPA, YSR DISTRICT.
12. TUPAKULA REKHARANI,, D/O.VENNKATESWARA RAO,
REGD NO 4382514, AGED ABOUT 32 YEARS, OCC
WOMEN HOME GUARD NO.322, R/O.D.NO.21-10/3-105,
SRINAGAR COLONY, VIJAYAWADA, NTR DISTRICT.
13. PEDDIBOINA NAGA NARASIMHA RAO,, S/O.VENKATA
SATYNARAYANA, REGD NO 4386397, AGED ABOUT 36
YEARS, OCC HOME GUARD NO 607 R/O.D.NO.1-62-1,
MALLAMPALLI VILLAGE, GHANTASALA MANDAL,
KRISHNA DISTRICT.
14. LATHA GOKA,, D/O.APPARAO, REGD NO 4228993,
AGED ABOUT 32 YEARS, OCC WOMEN HOME GUARD
33
NO.809, R/0.D.N0.42-3/2-8/D, RAMAKRISHNAPURAM,
VIJAYAWADA, NTR DISTRICT.
15. SARAMANDA LAKSHMI,, D/O.PEDDABBAI, REGD NO
4214906, AGED ABOUT 39 YEARS, OCC WOMEN HOME
GUARD NO. 1206 R/O.D.NO.6-56, JALLURU,
ADDATEEGALA, EAST GODAVARI DISTRICT.
16. ULISI BULLI SOMESWARA RAO,, S/O.SATYNARAYANA,
REGD NO 4464304, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.419, R/0.D.N0.6-85/A, I POLAVARAM
VILLAGE, EAST GODAVARI DISTRICT.
17. DHANUNJAYA RAO MULLANGI,, S/O.EBINEJARU, REGD
NO 4406541, AGED ABOUT 43 YEARS, OCC HOME
GUARD NO.270, R/O.D.NO.5-124, PARITALA VILLAGE,
KANCHIKACHERLA MANDAL, KRISHNA DISTRICT.
18. MAGANTI GOPALA KRISHNA,, S/O.CHINA
YEDUKONDALU, REGD NO 4512749 AGED ABOUT 41
YEARS, OCC HOME GUARD NO.564, R/O.D.NO.1-15,
AVURUPUDI VILLAGE, MOVVA MANDAL, KRISHNA
DISTRICT.
19. GOVADA RAJESWARI, , W/O.KARRA PRAVEEN KUMAR,
REGD NO 4289250, AGED ABOUT 32 YEARS, OCC
WOMEN HOME GUARD NO.533, R/O.D.NO.2-150-1,
NELAKURRU VILLAGE, KRISHNA DISTRICT
20. PARASA VENKATESWARA RAO,, S/O.MALLAIAH, REGD
NO 4251415, AGED ABOUT 32 YEARS, OCC HOME
GUARD NO.469, R/O.D.NO.2-172, PADAMATIPALEM,
KALIDINDI MANDAL, KRISHNA DISTRICT.
21. GEORGE YESUBABU PADAMATI,,
S/O.VENKATESWARLU, REGD NO 4250363 AGED
ABOUT 34 YEARS, OCC HOME GUARD NO.362,
R/O.D.NO.2-55, GOLLAGUDEM, KALIDINDI MANDAL,
KRISHNA DISTRICT.
22. CHILAKABATHINA DURGA PRASAD,, S/O.NARASIMHA
RAO, REGD NO 4220513 AGED ABOUT 32 YEARS, OCC
34
HOME GUARD NO.554, R/O.D.NO.2-76, GOPAVARAM,
KAIKALUR MANDAL, KRISHNA DISTRICT.
23. PUJARI CHATRU KUMAR NAIK,, S/O.LAKSHMANAIK,
REGD NO 4401448 AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.894, R/O.D.NO.2-47, SOMANDEPALLI,
ANANTHAPUR DISTRICT.
24. KOLUSU RAVI KUMAR,, S/O.SIVAIAH, REGD
NO.4301057, AGED ABOUT 36 YEARS, OCC. HOME
GUARD NO.201, R/O.D.NO.2-171/1, AKUNUR VILLAGE,
VUYYURU MANDAL, KRISHNA DISTRICT.
25. SIDDANTAPU APPALARAJU,, S/O.NAGESWARA RAO,
REGD NO.4500540, AGED ABOUT 35 YEARS, OCC.
HOME GUARD NO.596, R/O.D.NO.1-134, S AGRAHARAM,
ROWTHULAPUDI, EAST GODAVARI DISTRICT.
26. JANARDHAN MADELA,, S/O.APPARAO, REGD
NO.4162804, AGED ABOUT 38 YEARS, OCC. HOME
GUARD NO.392, RIO.D.NO.28-3/2-19/4, ARUNDALPET,
VIJAYAWADA, NTR DISTRICT.
27. RAVI KUMAR MANDAPATI,, S/O.SOMAIAH, REGD
NO.4244601, AGED ABOUT 37 YEARS, OCC. HOME
GUARD NO.1018, R/O.D.NO.37-66, IBRAHIMPATNAM,
KRISHNA DISTRICT.
28. HASNAVALI SHAIK,, S/O.MAHABOOB, REGD
NO.4477695, AGED ABOUT 37 YEARS, OCC. HOME
GUARD NO.1291, R/O.D.NO.3-51/1, NADIKUDI,
DACHEPALLI, GUNTUR DISTRICT.
29. S.USHA,, W/O.DHANESWAR, REGD NO.4085371, AGED
ABOUT 37 YEARS, OCC. HOME GUARD NO.1417,
R/O.D.NO.21-78, PUTTUR, CHITTOOR DISTRICT.
30. K.SEETHARAMAIAH,, S/O.PRAKASA RAO, REGD
NO.4327224, AGED ABOUT 38 YEARS, OCC. HOME
GUARD NO.731, RIO.D.NO.5-79, WOOLLAPALEM,
SINGARAYAKONDA, PRAKASAM DISTRICT.
35
31. SRINIVASA RAO KALLAM,, S/O.SUBBARAO, REGD
NO.4379388, AGED ABOUT 36 YEARS, OCC. HOME
GUARD NO.1104, R/O.D.NO.13-16, IBRAHIMPATNAM,
KRISHNA DISTRICT
32. RIJWAN BASHA PALEM,, S/O.ABDUL NABEE, REGD
NO.4117222, AGED ABOUT 37 YEARS, OCC. HOME
GUARD NO.449, R/O.D.NO.4-5, NANJAMPETA VILLAGE,
SOMALA MANDAL, CHITTOOR DISTRICT.
33. AUDISESHAIAH SARVEPALLI,, S/O.RAMAIAH, REGD NO-
4301980, AGED ABOUT 35 YEARS, OCC- HOME GUARD
NO.718, R/O.GOTLAPALEM, MANUBOLU, SPSR
NELLORE DISTRICT.
34. M.MURUGESH,, S/O.MUNIVENKATAPPA, REGD NO-
4151153, AGED ABOUT 28 YEARS, OCC- HOME GUARD
NO.295, R/O.D.NO.1-25, CHINNAGOLLAPALLI VILLAGE,
GUDUPALLI MANDAL KUPPAM, CHITTOOR DISTRICT.
35. SUJATHA NAGULAPALLI,, S/O.MAHALAKSHMI NAIDU,
REGD NO-4060879, AGED ABOUT 42 YEARS, OCC-
HOME GUARD NO.587, R/O.D.NO.4-28, TAGARRAMPUDI
VILLAGE, ANAKAPALLL MANDAL, VISAKHAPATNAM
DISTRICT.
36. LAVETI VISHALAKSHI,, D/O.PENTAYYA, REGD NO-
4241741, AGED ABOUT 39 YEARS, OCC- WOMEN
HOME GUARD NO.355, R/O.D.NO. 1-225/A, POLAKI
VILLAGE, SRIKAKULAM DISTRICT.
37. KOLA GOVINDAMMA,, D/O.RAJULU, REGD NO- 4111573,
AGED ABOUT 37 YEARS, OCC- WOMEN HOME GUARD
NO.434, R/O.YARABADU, NARASANNAPETA MANDAL,
SRIKAKULAM DISTRICT.
38. SULOCHANA GURUGUBELLI,, D/O.POLINAIDU, REGD
NO- 4048458, AGED ABOUT 38 YEARS, OCC- WOMEN
HOME GUARD NO.498, R/O.D.NO.3-83, SM PURAM
VILLAGE, ETCHERLA MANDAL, SRIKAKULAM DISTRICT.
36
39. TARRA SARADA,, D/O.RAMARAO, REGD NO- 4094555,
AGED ABOUT 34 YEARS, OCC- WOMEN HOME GUARD
NO.506, R/0.D.N0.2-148B, TAMDEMVALASA,
SRIKAKULAM DISTRICT.
40. ARUNA SAVARA,, D/O.CHINNIKRISHNA, REGD NO-
4163387, AGED ABOUT 37 YEARS, OCC- WOMEN
HOME GUARD NO. 171, R/O.SAVARA SANDHIGAM,
MANDASA, SRIKAKULAM DISTRICT.
41. GOVINDAMMA KANCHARAPU,, D/O.CHALAPATI RAO,
REGD NO- 4033572, AGED ABOUT 39 YEARS, OCC-
WOMEN HOME GUARD NO.391, R/O.D.NO.1-14,
AAHOBALACHARYULUPETA VILLAGE, BURJA,
SRIKAKULAM DISTRICT.
42. BONELA VASANTHA KUMARI,, D/O.SURYANARAYANA,
REGD NO. 4069930, AGED ABOUT 39 YEARS, OCC.
WOMEN HOME GUARD NO.832, R/O.D.NO.4-90,
PEYYALAVANIPETA, ETCHERLA MANDAL, SRIKAKULAM
DISTRICT.
43. SIMHADRI SUNEETA, , D/O.BHADRAYYA, REGD
NO.4103283, AGED ABOUT 36 YEARS, OCC. WOMEN
HOME GUARD NO.637, R/O.BENDI VILLAGE,
VAJRAPUKOTTURU MANDAL, SRIKAKULAM DISTRICT.
44. SUKUMARI SAVARA, , D/O.JAGGILI, REGD NO. 4326940,
AGED ABOUT 42 YEARS, OCC WOMEN HOME GUARD
NO.420, R/O.TANGINI VILLAGE, MELIAPUTTI MANDAL,
SRIKAKULAM DISTRICT.
45. . PARIMALA SURAVARAPU,, D/O.JOGARAO, REGD NO.
4447980, AGED ABOUT 38 YEARS, OCC WOMEN HOME
GUARD NO.830 R/O.D.NO.1-19, MODILI KOTTURU
VILLAGE, SARAVAKOTA MANDAL, SRIKAKULAM
DISTRICT.
46. ANNAPURNA SAVARA, , D/O.RAJULU, REGD NO.
4085222, AGED ABOUT 38 YEARS, OCC WOMEN HOME
GUARD NO.96, R/O.D.NO.1/7, APHB COLONY,
37
SRIKAKULAM, SRIKAKULAM DISTRICT.
47. NIMMALA RAMALAXMI,, D/O.CHAKRADHAR, REGD NO.
4089327 AGED ABOUT 40 YEARS, OCC WOMEN HOME
GUARD NO.666, R/O.D.NO.12/155, HIRAMANDALAM,
SRIKAKULAM DISTRICT.
48. JYOTHI GULIMI,, D/O.ANANDA RAO, REGD NO. 4089785,
AGED ABOUT 38 YEARS, OCC WOMEN HOME GUARD
NO.642, R/O.D.NO.7-2, NARASANNAPETA VILLAGE,
SRIKAKULAM DISTRICT.
49. MEKALA SOMESWARA RAO, , S/O.SHIVANNA, REGD
NO. 4194697, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO. 152, R/O.D.NO.48, KOTHAPETA, KURNOOL,
KUNROOL DISTRICT.
50. SRINIVASA RAO PALLAPOTHU, , S/O.ABBULU, REGD
NO. 4394452, AGED ABOUT 41 YEARS, OCC HOME
GUARD NO.597, R/O.D.NO.5-33, BYRAGIPALEM
VILLAGE, BANDAR, KRISHNA DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
38
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex- servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex-servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2039/2025
Between:
1. M.MUNEENDRUDU,, . S/O. MURUGESH, AGED ABOUT 38
YEARS, OCC- HOME GUARD (1511), R/O.D.NO. 26
THUMBURU
HW,NARAYANAM,CHITTOOR,NARAYANAM,TIRUPATI
DISTRICT - 517581 REG.NO. 4269894, HALL TICKET NO.
5580070269.
39
2. E.VIJAY KUMAR,, S/O. E.BABU, AGED ABOUT 38 YEARS,
OCC- HOME GUARD (1247), R/O. D.NO. 5-88, EGUVA
MAREDU PALLE H/W,U B PALLE POST, CHITTOOR,
THANVANAMPALLI MANDAL, TIRUPATI-DISTRICT-5
17131, HALL TICKET NO. 4287256
3. K.NARASIMHULU,, S/O. K.URRANNA, AGED ABOUT 39
YEARS, OCC- HOME GUARD (570), R/O7/363/2,
EAHAMANTH NAGAR COURT ROAD- ANANATHAPURAM
DISTRICT, REG.NO. 4462105, HALL TICKET NO.
5585070155.
4. D.LAKSHMI DEVI,, S/O. D. THOLISE NAIK, AGED ABOUT
36 YEARS, OCC- HOME GUARD (738), R/O.D.NO.1-82,
NEAR AMMAVARI TEMPLE, NUSIKOTTALA,,
ANANTAPURAM DISTRICT- 515761, REG.NO. 4179830,
HALL TICKET NO.5587110084.
5. M.SEKHAR,, S/O.M.VAYANADHA, AGED ABOUT OCC-
HOME GUARD (29), R/O. D.NO. 5-26,KAMATHAMPALLI
VILLAGE,ERREPALLI POST, KAMATHAMPALLI VILLAGE ,
CHITTOORE,LRALA DISTRICT - 517130. REG.NO.
4426977. HALL TICKET NO.5581240099.
6. NELLI RAJESH, S/O.N.RAJA MOHAN RAO, OCC-HOME
GUARD (836)R/O,5/323 MACHAVARAM,MACHULIPATNAM
KRISHNA,MACHILIPATNAM, DISTRICT -521002. REG.NO.
4426977. HALL TICKET NO.5581240099.
...PETITIONER(S)
AND
1. STATE OF A P, REP. BY ITS PRL. SECRETARY, HOME
DEPARTMENT, SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY IT'S CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
40
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the
petitioners/Home Guards for not securing the qualifying marks in
the preliminary test on par with the direct recruit candidates by
applying social or communal reservations like i.e. 80 marks for OC,
70 marks for BC and 60 marks for SC/ST and ex-service men and
in applying horizontal reservation in the special category of Home
Guards pursuant to the notification issued in Re
No.l61/SLPRB/Rect.2/2022 dt 28-11-2022 by the 2nd respondent is
illegal, arbitrary, unjust and contrary to Rule 3(C) (D) of the rules
issued in G.O.Ms.No.315 Home (Police C) Department dated 13-
10-1999 and as amended by G.O.Ms.No.97 dated 01-05-2006 and
further direct the respondents to prepare a separate merit list
among the Home Guards against the Vacancies/percentage of
quota meant for Home Guards by treating them as special
category without reference to the social/communal reservations
and then consider their cases by allowing them for further process
of selection like Physical test and final test for appointment as
Police constable(Civil/APSP pursuant to the notification issued in
Re.No.l61/SLPRB/Rect 2/2022 dt-28-11-2022, on par with the.5-
other candidates in W.P.No. 6631 of 2023 and batch dated
18.12.2024 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents to allow the petitioners to appear for further process of
selection ie., to attend the physical measurement test and final
written test treating them as separate category for the vacancies
meant for notification issuedtheHome Guards pursuant to m A
Rc.No.l61/SLPRB/Rect.2/2022 dt:28-ll- 2022 by the 2"*^
41
respondent forV r appointment as police constables against the
quota meant for Home Guards pending disposal of the above writ
petition in view of his clear acquittal in criminal case and pass
Counsel for the Petitioner(S):
1. K SRINIVASA PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2071/2025
Between:
1. CHINTAIAH VEERLA, , S/O.VENKATARATNAM, REGD NO
4496920, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO.409, R/O.D.NO.3-5, KUDERU, PAMIDIMUKKALA
MANDAL, KRISHNA DISTRICT.
2. SIDDULA SRIKANTH,, S/O.VICTOR PAUL, REGD NO
4295303 AGED ABOUT 31 YEARS, OCC HOME GUARD
NO.545, R/O.D.NO.9-9, HANUMANTHAPURAM,
PAMIDIMUKKAL MANDAL, KRISHNA DISTRICT.
3. EGAOLLA REDDI SANKAR,, S/O.VENKATARAMANA,
REGD NO4436624 AGED ABOUT 44 YEARS, OCC HOME
GUARD NO.504, R/O.D.NO.4/151, MATLI, VEERABALLI,
KADAPA, YSR DISTRICT.
4. CHINTHAKAYALA GOVINDU,, S/O.SATTEYYA, REGD NO
4143431 AGED ABOUT 33 YEARS, OCC HOME GUARD
NO.684, R/O.D.NO.2-58, PUDIMADAKA VILLAGE,
ATCHUTAPURAM MANDAL, VISAKHAPATNAM
DISTRICT.
5. GAYAM SREENIVASA REDDY,, S/O.PITCHI REDDY,
REGD NO 4145778 AGED ABOUT 33 YEARS, OCC
HOME GUARD NO.20, R/O.MALYAVANTHUNIPADU,
MARKAPURAM, PRAKASAM DISTRICT.
6. PIKKI APPALARAJU,, S/O.BANGARI, REGD NO 4150737,
42
AGED ABOUT 34 YEARS, OCC HOME GUARD NO. 183,
R/O.D.NO.34-11, DONDAWAKA, NAKKAPALLI,
VISAKHAPATNAM DISTRICT.
7. SRIKANTH GUNAKALA,, S/O.GURAVAIAH, REGD NO-
4000358, AGED ABOUT 35 YEARS, OCC- HOME GUARD
NO.327, R/O.D.NO.3/6/120, GANDHINAGAR, GUDURU,
SPSR NELLORE DISTRICT.
8. BASIREDDY LOKESH KUMAR,, S/O.SIVANNA, REGD NO-
4073926, AGED ABOUT 35 YEARS, OCC- HOME GUARD
NO.398, R/O.D.NO.6-131, SATHYADEV NAGAR,
ANANTHAPUR, ANANTHAPUR DISTRICT.
9. SEELAMANTHULA PAVAN KUMAR,, S/O.SUBBARAO,
REGD NO- 4507058, AGED ABOUT 39 YEARS, OCC-
HOME GUARD NO.691, R/O.D.NO.2-31, THAMARAPALLI,
10. PRABHAKARA RAO PUTTI,, S/O.VENKATESWARA RAO,
REGD NO- 4441517, AGED ABOUT 40 YEARS, OCC-
HOME GUARD NO.559, R/O.D.NO.2-177, VADAPALEM
VILLAGE, MACHILIPATNAM, KRISHNA DISTRICT.
11. MADDALI SIVAJI,, S/O.JANARDHANA RAO, REGD NO-
4439086, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.461, R/O.D.NO.6-138, RAYANAPADU, VIJAYAWADA,
NTR DISTRICT.
12. SHAIK SYEDALI, , S/O.AMEERA, REGD NO-4011643,
AGED ABOUT 27 YEARS, OCC- HOME GUARD NO.615,
R/O.D.NO.1-5-26, MADANAPALLI, CHITTOOR DISTRICT.
13. NIMMAKA SANTEESWARA RAO,, S/O.CHIRANJEEVULU,
REGD NO- 4110464, AGED ABOUT 36 YEARS, OCC-
HOME GUARD NO.664, R/O.D.NO.123, DEVANAPURAM
VILLAGE, SEETHAMPETA, SRIKAKULAM DISTRICT.
14. RAJU NANDRU,, S/O.VENKARATNAM, REGD NO-
4445090, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.815, R/O.D.NO.1-274, MEDURU VILLAGE,
GAMPALAGUDEM MANDAL, KRISHNA DISTRICT.
43
15. PEERVAHAMAD SHAIK,, S/O.FAKEER AHAMAD, REGD
NO- 4440581, AGED ABOUT 36 YEARS, OCC- HOME
GUARD NO.550, R/O.D.NO.25-29, YELAMANCHILI,
VISAKHAPATNAM DISTRICT.
16. R.MAHESH,, S/O.MALLIKARJUNA, REGD NO 4028401,
AGED ABOUT 31 YEARS, OCC HOME GUARD NO.581,
R/O.G.KOTUR VILLAGE, PALAMANER MANDAL,
CHITTOOR DISTRICT.
17. THANDU RAVI,, S/O.VENKANNA, REGD NO.4251864,
AGED ABOUT 32 YEARS, OCC. HOME GUARD NO.602,
R/O.D.NO.12-138, KORUKOLLU VILLAGE, KALIDINDI
MANDAL, KRISHNA DISTRICT.
18. MUSU SUNEETHA,, D/O.RAMI REDDY, REGD NO
4357176, AGED ABOUT 32 YEARS, OCC. WOMEN HOME
GUARD NO.604, R/O.D.NO.3-145-8-C-14,
MADANAPALLE, CHITTOOR DISTRICT.
19. RAVI KUMAR BABU KONALA,, S/O.BABU, REGD
NO.4100738, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.424, R/O.D.NO.4-46, CHINTALAMORU
VILLAGE, KALIDINDI MANDAL, KRISHNA DISTRICT.
20. VEMULA GOPI,, S/O.BABU RAO, REGD NO.4310389,
AGED ABOUT 32 YEARS, OCC HOME GUARD NO.551,
R/O.D.NO.43-81-9, AJITH SINGH NAGAR, VIJAYAWADA,
NTR DISTRICT.
21. RAJANI KUMPATI,, D/O.ADISESHU, REGD NO.4369870,
AGED ABOUT 36 YEARS, OCC WOMEN HOME GUARD
NO.713, R/O.D.NO.3-37, CHITTURU VILLAGE,
GHANTASALA MANDAL, KRISHNA DISTRICT.
22. JONNALAGADDA SRINIVAS,, S/O.VEERA VENKATA
ANJANEYULU, REGD NO.4040994, AGED ABOUT 33
YEARS, OCC. HOME GUARD NO.0015 R/O.D.NO. 1-111,
VONDURU, MUDENEPALLI MANDAL, KRISHNA
DISTRICT.
44
23. SIVAJI MENDI,, S/O.PALLESWARA RAO, REGD NO
4111717, AGED ABOUT 36 YEARS, OCC HOME GUARD
NO. 1360, R/O.D.NO.2-60, BILLAKURRU, KOTHAPETA
MANDAL, EAST GODAVARI DISTRICT.
24. GOLLA KUMAR RAJA,, S/O.SUBBARAJU, REGD
NO.4438635, AGED ABOUT 33 YEARS, OCC. HOME
GUARD NO. 1344, R/O.D.NO.1-142, TARLAMPUDI
VILLAGE, KAJULURU, EAST GODAVARI DISTRICT.
25. N.VIJAYA LAKSHMI BAI,, D/O.SEENA NAIK, REGD NO.
4044612, AGED ABOUT 32 YEARS, OCC. WOMEN HOME
GUARD NO.115, R/O.D.NO.2-74, GANGINEPALLI,
ANANTHAPUR DISTRICT.
26. . K.HARISH,, S/O.KRISHNA MOORTHY, REGD NO
4146102, AGED ABOUT 32 YEARS, OCC HOME GUARD
NO.351, R/O.D.NO.2-104, VEPANJERI, GANGADHARA
NELLORE, CHITTOOR DISTRICT.
27. KAYYALA BHASKAR,, S/O.JANARDHANAIAH, REGD NO.
4205263 AGED ABOUT 38 YEARS, OCC HOME GUARD
NO.750, R/O.D.NO.5-1-139,NAIDUPET, SPSR NELLORE
DISTRICT.
28. BAJINKU SRINNIVASA RAO, , S/O.SURYANARAYANA,
REGD NO. 4431731 AGED ABOUT 39 YEARS, OCC
HOME GUARD NO. 1436, R/O.D.NO. 103-2-190,
RAJAVOLU, RAJAHMAHENDRAVARAM, EAST
GODAVARI DISTRICT.
29. SANDEEP MANNE, , S/O.CHITTIRAJAN, REGD NO.
4401231, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.869, R/O.D.NO.16B-10-55, LANKAPETA, ELUR, WEST
GODAVARI DISTRICT.
30. NAGESWARA RAO KATTUMURI,, S/O.ATCHAIAH, REGD
NO. 4452478, AGED ABOUT 41 YEARS, OCC HOME
GUARD NO.457, R/O.D.NO.3-36/2, KOMADAVOLU
VILLAGE, ELUR, WEST GODAVARI DISTRICT.
45
31. . ABDUL MAJEED,, S/O.RASHEED, REGD NO. 4392439,
AGED ABOUT 35 YEARS, OCC HOME GUARD NO.885
R/O.D.NO.10-223, VUYYURU, KRISHNA DISTRICT.
32. RAJYA LAKSHMI LINGUBHERI,, D/O.LAKSHMANA RAO,
REGD NO. 4161057, AGED ABOUT 38 YEARS, OCC
WOMEN HOME GUARD NO.622, R/O.D.NO.135,
MABAGAM, POLAKI MANDAL, SRIKAKULAM DISTRICT.
33. SINDHU MALLESWARI,, D/O.RAGHAVA RAO, REGD NO.
4117106, AGED ABOUT 36 YEARS, OCC WOMEN HOME
GUARD NO.825, R/O.D.NO.1-01, BURIDIKANCHARAM,
PONDURU, SRIKAKULAM DISTRICT
34. GOWTHAMI GUNDUBOYENA,, D/O.PEDDIRAJU, REGD
NO.4462701, AGED ABOUT 37 YEARS, OCC. WOMEN
HOME GUARD NO.384, R/O.D.NO.20-17, GOLLAPUDI,
VIJAYAWADA, NTR DISTRICT.
35. KOTHAPALLI SESHAGIRI,, S/O.VISHNU MURTHY, REGD
NO.4427025, AGED ABOUT 39 YEARS, OCC. HOME
GUARD NO.828, R/O.D.NO.8-14, KOTIPALLI,
K.GANGAVARAM, EAST GODAVARI DISTRICT.
36. SHAIK SIVAJI,, S/O.PHAKEERU, REGD NO.4331998,
AGED ABOUT 33 YEARS, OCC. HOME GUARD NO. 106,
R/O.NALLABILLI KASIPATHIRAJAPURAM, VEDAPA,
VIZIANAGARAM DISTRICT.
37. ELIPE RAVI CHANDRA KUMAR,, S/O.ANANDA BALA
PRASAD, REGD NO.4415692 AGED ABOUT 34 YEARS,
OCC. HOME GUARD NO. 1336, R/O.D.NO.1-85,
THALAREVU, EAST GODAVARI DISTRICT.
38. GUTTULA S DHANUNJAYA,, S/O.SURYANARAYANA,
REGD NO.4261898, AGED ABOUT 33 YEARS, OCC.
HOME GUARD NO. 171, R/O.D.NO.10-46, TALLAREVU,
EAST GODAVARI DISTRICT.
39. RAMAKRISHNA SEELAM,, S/O.SANKURURU, REGD
NO.4250311, AGED ABOUT 37 YEARS, OCC. HOME
GUARD NO.74, R/O.D.NO.2-89, KUDUPURU,
46
K.GANGAVARAM MANDAL, EAST GODAVARI DISTRICT.
40. M.AMARNATH,, S/O.ULAGAPPA, REGD NO.4406886,
AGED ABOUT 31 YEARS, OCC. HOME GUARD NO.919,
R/O.D.NO.33-134-1, ANANTHAPUR, ANANTHAPUR
DISTRICT.
41. BORUGADDA VIJAYA KUMAR,, S/O.ANANDA RAO,
REGD NO.4433108, AGED ABOUT 41 YEARS, OCC.
HOME GUARD NO. 1045, R/O.D.NO.3-43, KANKIPADU,
KRISHNA DISTRICT.
42. MANAM SIVA GANGADHAR,, S/O.TATARAO, REGD
NO.4431669, AGED ABOUT 34 YEARS, OCC. HOME
GUARD NO.340, R/O.D.NO.4-23, SRUNGAVRUKSHAM,
THONDANGI, EAST GODAVARI DISTRICT.
43. BATHULA DEVENDRA, , S/O.SATHIBABU, REGD NO
4086436, AGED ABOUT 34 YEARS, OCC HOME GUARD
NO.598, R/O.D.NO.4-52, CHINA LINGAPURAM VILLAGE,
KOTAURATIA, VISAKHAPATNAM DISTRICT.
44. SRIKANTH MEDA, S/O.SANBASIVA RAO, REGD NO
4501174 AGED ABOUT 38 YEARS, OCC HOME GUARD
NO. 1058, R/O.D.NO.7-101, THOTLAVALLURU, KRISHNA
DISTRICT.
45. CHEBOYINA VENKATESWARA RAO, S/O.NAGA
MALLESWARA RAO, REGD NO 4441618, AGED ABOUT
31 YEARS, OCC HOME GUARD NO.511, R/O.D.NO.21,
KOTCHERLA, KALIDINDI MANDAL, KRISHNA DISTRICT.
46. VASMSETTY DHANALAKSHMI, D/O.VENKATARAO,
REGD NO 4327438, AGED ABOUT 36 YEARS, OCC
WOMEN HOME GUARD NO.744, R/O.D.NO.11-132,
CHELLURU, RAYAVARAM, EAST GODAVARI DISTRICT.
47. ANDE GANESWARA RAO, S/O.MANIKYAM, REGD NO
4199732 AGED ABOUT 39 YEARS, OCC HOME GUARD
NO.454, R/O.FLAT NO.402, SRI VASAVI ENGLEVI,
YELAMANCHILI MANDAL, VISAKHAPATNAM DISTRICT.
47
48. MOPIDEVI NAGA KRISHNAM RAJU, S/O.SESHARAO,
REGD NO 4441347 AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.380, R/O.D.NO.7-93, JULU
KOTHAPALEM VILLAGE, NIZAMPATNAM MANDAL,
GUNTUR DISTRICT.
49. NARESH BOINA, S/O.SATYNARAYANA, REGD NO
4224803, AGED ABOUT 36 YEARS, OCC HOME GUARD
NO. 1007, R/O.D.NO.61-3/5-6/75-48, KRISHNA LANKA,
VIJAYAWADA, NTR DISTRICT.
50. KAYYAM SATYAVATI, D/O.JOGARAO, REGD NO
4140220, AGED ABOUT 36 YEARS, OCC WOMEN HOME
GUARD NO. 1202, R/0.D.N0.6-41/A, DABBAMAMIDI
VILLAGE, Y.RAYAVARAM, EAST GODAVARI DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
d) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), e) Declaring the action of the 2nd respondent in not
considering the Height NO.10414/2007/RECT/H3, dated
08.10.2012, and f) Declaring the action of the 2nd respondent in
48
not relaxing the age of the petitioners for further two years by
considering the Special Category benefits as illegal, arbitrary and
violation of Rule 22 of AP State and Subordinate Service Rules,
1996 and consequently direct the respondents to allow the
petitioners for further events on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to aiiow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex-servicemen in terms
of Ruie 22 of AP State and Subordinate Service Ruies, 1996
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR HOME
WRIT PETITION NO: 2155/2025
Between:
1. PARISE ASHOK,, S/O.DIVAKARA RAO, REGD
NO.4408235, AGED ABOUT 33YEARS, OCC.HOME
GUARD NO.808, R/O.D.NO.7-90,
MERAKAGOUDAPALEM, KODURU, KRISHNA DISTRICT.
2. SREE LAKSHMI MACHARLA,, S/O.KOTESWARA
RAO,REGD NO.4190542, AGED ABOUT 35 YEARS,
OCC.WOMENHOME GUARD NO.813, R/O.D.NO.8-67,
ULLIPALEMVILLLAGE, KODURU MANDAL, KRISHNA
DISTRICT.
3. BARRE ANANDA RAJU,, S/O.SATYANARAYANA,REGD
NO.4428444, AGED ABOUT 32 YEARS, OCC.HOME
49
GUARD NO.680, R/O.D.NO.1-180, G.PEDAPATNAM,
MACHILIPATNAM, KRISHNA DISTRICT.
4. PIKKILI RAMU,, S/O.NAGARAJU,REGD NO.4206691,
AGED ABOUT 33YEARS, OCC.HOME GUARD NO.948,
R/O.D.NO. 17/675, DHARMAVARAM,
ANANTHAPURDISTRICT.
5. GUNJI SRIHARI,, S/O.RAMANAIAH,REGD NO.4252112,
AGED ABOUT 33 YEARS, OCC.HOME GUARD NO.233,
R/O.KATTUBADIPALEM, BUCHIREDDYPALEM, SPSR
NELLOREDISTRICT.
6. THOTA NAGA SUBRAHMANYAM,, S/O.SESHA GIRI
RAO,REGD NO-4461098, AGED ABOUT 40YEARS, OCC-
HOME GUARD NO.692, R/O.D.NO.3/22-1, POTHEPALLI
VILLAGE, MACHILIPATNAM, KRISHNA DISTRICT.
7. SANTHAKUMAR PRATIPATI,, S/O.AANDRIYYA,REGD
NO-4252822, AGED ABOUT 34YEARS, OCC- HOME
GUARD NO.440, R/O.D.NO.1-
114,MULAKAPALLI,MUDINEPALLIMANDAL,
KRISHNADISTRICT.
8. POTHUBOINA UPENDRA BABU,, S/O.RAMBABU,REGD
NO- 4021743, AGED ABOUT 26 YEARS, OCC- HOME
GUARD NO.75, R/O.D.NO.7-47-1, MANGALAPURAM,
CHALLAPALLI, KRISHNA DISTRICT.
9. VEERA BABU NERUSU,, S/O.RAM BABU,REGD NO-
4254418, AGED ABOUT 36YEARS, OCC- HOME GUARD
NO. 1093, R/O.D.NO.351, KANDRIKA, PAYAKAPURAM,
VIJAYAWADA, NTRDISTRICT.
10. D.B.JAYASANKAR,, S/O.KRISHNUDU,REGD NO-
4275945, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.609, R/O.D.NO.7-93, RAITHUNAGARAM, NANDYAL,
KURNOOL DISTRICT.
11. JAYAKRISHNA R,, S/O.SIVASANKARAIAH,REGD NO-
4417028, AGED ABOUT 39YEARS, OCC- HOME GUARD
NO.834, R/O.D.NO.1-25, KONDAJUTURU, PANYAM,
50
KURNOOL DISTRICT.
12. BABU RAMAIAH MANGALI,,
S/O.BALACHANDRUDU,REGD NO-4173569, AGED
ABOUT 37YEARS, OCC- HOME GUARD NO.630,
R/O.D.NO.10-628/A2, GANDHI NAGAR, KOILKUNTA,
KURNOOL DISTRICT.
13. NANI BABU KOLLIPARA,, S/O.YESUPADAM,REGD NO
4355910, AGED ABOUT 36YEARS, OCC HOME GUARD
NO.939, R/O.D.NO.6-100, SAKTHI NAGAR,
IBRAHIMPATNAM, VIJAYAWADA, NTR DISTRICT.
14. GUJJARLAPUDI R P RAJU,, S/O.JACOB,REGD
NO.4054583, AGED ABOUT 35YEARS, OCC. HOME
GUARD NO.571, R/O.D.NO.6-6-25, 7TH WARD,
SATTENAPALLI, GUNTURDISTRICT.
15. NAGARAJU MADDASANI,, S/O.SRINIVASA RAO,REGD
NO.4146577, AGED ABOUT 38YEARS, OCC. HOME
GUARD NO.415, R/O.D.NO.14-53, PEDDAGOLLAPALEM
VILLAGE, KARLAPALEM, GUNTUR DISTRICT.
16. PALLA SRI RAMULU NAIDU,, S/O.APPALA NAIDU,REGD
NO.4031903, AGED ABOUT 39YEARS, OCC. HOME
GUARD NO.667, R/O.D.NO.3-57, BORADA, REGIDI,
SRIKAKULAMDISTRICT.
17. DARABOYINARAMANAIAH,, S/O.PRAKASAM,REGD
NO.4364510, AGED ABOUT 39YEARS, OCC. HOME
GUARD NO.461, R/O.D.NO.2-125, PAMUR, PAMUR,
PRAKASAM DISTRICT.
18. ALEKHA SHAIK,, S/O.LAAL,REGD NO.4116053, AGED
ABOUT 38YEARS, OCC. HOME GUARD NO.825,
R/O.D.NO.1-37, CHERLAGUDIPADU, GURAZALA,
GUNTURDISTRICT.
19. SRIKANTH KUMAR MAJJI,, S/O.VENKATA
SATYANARAYANA,REGD NO.4263013, AGED ABOUT
35YEARS, OCC. HOME GUARD NO. 102, R/O.D.NO.1-88,
51
PARIMELLA, PENTAPADU, WEST GODAVARI DISTRICT.
20. V.VARAPRASADALINGIREDDY,,
S/O.SUBBAREDDYKALAGOTLA,REGD NO 4063572,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO. 1305,
R/0.D.N0.5-22B, CHAGANTIVARIPALEM, MUPPALLA,
GUNTUR DISTRICT.
21. THOTA SIVA VARA PRASAD,, S/O.JAYA BABU.REGD NO
4503151, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO.496, R/O.D.NO.3-37, RAMAVARAPPADU,
VIJAYAWADA, NTR DISTRICT.
22. KOMARAVOLU MANJU BHARGAVI, , D/O.SRINIVASA
RAO,REGD NO 4409922, AGED ABOUT 31 YEARS, OCC
WOMEN HOME GUARD NO.331, R/O.D.NO.2-123,
CHALIVENDTAPALEM VILLAGE, KANKIPADU MANDAL,
KRISHNA DISTRICT. .
23. CHANTI JOGI,, S/O.VENKATA NARAYANA,REGD NO
4318712, AGED ABOUT 34YEARS, OCC HOME GUARD
NO. 1071, R/O.D.NO.11-262, VUYYURU, VUYYURU
MANDAL, KRISHNA DISTRICT.
24. KODAVATI PRASANNA KUMAR,, S/O.RAJARAO,REGD
NO 4055860, AGED ABOUT 36YEARS, OCC HOME
GUARD NO.228, R/O.D.NO.4-156, CHANDRAJUPALEM,
BELLAMKONDA, GUNTUR DISTRICT.
25. MOHAMMED RABBANI,, S/O.NOOR,REGD NO 4216843,
AGED ABOUT 39YEARS, OCC HOME GUARD NO.265,
R/O.D.NO.8-11-85/1, NEHRU NAGAR, GUNTUR, GUNTUR
DISTRICT.
26. THADIBOINA JANARDHAN,, S/O.POLAIAH,REGD NO
4480050, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO.790, R/O.PLOTNO.005, PULIGILAPADU, RAPUR,
SPSR NELLOREDISTRICT.
27. BOUROTU SRAVAN KUMAR,, S/O.SRINIVASA
RAO,REGD NO. 4113363, AGED ABOUT 29YEARS, OCC
HOME GUARD NO.252, R/O.KONANGIPADU, VANGARA,
52
SRIKAKULAMDISTRICT.
28. ADINARAYANA AINAPUDI, , S/O.BABU RAO,REGD NO
4436550, AGED ABOUT 40YEARS, OCCHOME GUARD
NO.791, R/O.D.NO.6-111, NAVADURU,
VEERAVASARAM, WEST GODAVARI DISTRICT.
29. VANA RAJESWARA RAO,, S/O.RAMA MURTHY,REGD
NO. 4189761, AGED ABOUT 33YEARS, OCC HOME
GUARD NO.015, R/O.D.NO.2-59, RAMAMURTHYPETA
VILLAGE, KOTABOMMALI, SRIKAKULAMDISTRICT.
30. KUMAR PASUPUREDDY,, S/O.PENTAYYA,REGD NO
4088971, AGED ABOUT 38YEARS, OCC HOME GUARD
NO.701, R/O.K.VEERAGHATTAM, SEETHAMPETA,
SRIKAKULAMDISTRICT.
31. CHANDANA KAMALA RAJU,, S/O.NAGESWARA
RAO,REGD NO 4464624, AGED ABOUT 34YEARS, OCC
HOME GUARD NO.384, R/O.D.NO.1-43, VENTURUMILLI,
GUDLAVALLERU, KRISHNA DISTRICT.
32. ROOPA NAGA RAJU KUNDETI,, S/O.KANAKA
SATYANARAYANA.REGD NO. 4397222, AGED ABOUT
39YEARS, OCC HOME GUARD NO.981, R/O.D.NO.22-
146, KONDAPALLI, IBRAHIMPATNAM, KRISHNA
DISTRICT.
33. SUNIL KUMAR KOSURI,, S/O.SUBBARAO,REGD NO
4424465, AGED ABOUT 39YEARS, OCC HOME GUARD
NO.84, R/O.D.NO.3-178/1, K.B.PALEM VILLAGE,
BAPATIA MANDAL, GUNTURDISTRICT.
34. PASUPULETI BALAKRISHNA,,
S/O.VENKATESWARLU,REGD NO.4441046, AGED
ABOUT 37YEARS, OCC. HOME GUARD NO.2002,
R/O.D.NO.6/76, PORUMAMILLA, KADAPA, YSRDISTRICT.
35. ROBBI SURYAM,, S/O.VEERRAJU,REGD NO.4291471,
AGED ABOUT 35YEARS, OCC. HOME GUARD NO.812,
R/O.D.NO.4-50, KANCHARAM VILLAGE, RAJAM,
53
SRIKAKULAMDISTRICT.
36. ESIAVATHU DHARMA NAIK,, S/O.HANUMA NAIK,REGD
NO.4124269, AGED ABOUT 36YEARS, OCC. HOME
GUARD NO.231, R/O.D.NO.3-30A, BELLAMKONDA,
BELLAMKONDA, GUNTUR DISTRICT.
37. DABBADA GOPI,, S/O.JANARDHANA,REGD NO.4440519,
AGED ABOUT 33 YEARS, OCC. HOME GUARD NO.776,
R/0.D.N0.I-II6A, GURAVAM, RAJAM, SRIKAKULAM
DISTRICT.
38. CHINTA NAGALAKSHMI,,
S/O.JAKKULAKRISHAIAH,REGD NO.4382584, AGED
ABOUT 39YEARS, OCC. HOME GUARD NO.401,
R/0.D.N0.I-33-A, THURPUGANGAVARAM, TALLUR,
PRAKASAM DISTRICT.
39. BITIA MADHAVI,, D/O.RAJENDAR,REGD NO.4377451,
AGED ABOUT 34YEARS, OCC.WOMEN HOME GUARD
NO.315 R/O.D.NO.54-19-23, VIJAYAWADA, NTR
DISTRICT.
40. V.A.SURESH REDDY ABBIREDDI,, S/O.ABBIREDDI,REGD
NO.4507893, AGED ABOUT 36YEARS, OCC. HOME
GUARD NO.589, R/O.D.NO.1-66/1, A.P.MALLAVARAM,
GOLLAPROLU MANDAL, EAST GODAVARI DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
54
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus.
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased pleased to direct the respondents
to allow the petitioners to appear for further process of respective
events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and pass
Counsel for the Petitioner(S):
1. SINGURU SAI KRISHNA
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2156/2025
Between:
55
1. VARIPALLI RAJESH,, S/O.VENKATA REDDI, REGD
NO.4002595, AGED ABOUT 34YEARS, OCC.HOME
GUARD NO.387, R/O.D.NO.48-4-16, KAKINADA, EAST
GODAVARI DISTRICT.
2. MUNEER BASH SHAIK,, S/O.LAL AHAMMAD.REGD
NO.4444312, AGED ABOUT 41YEARS, OCCIHOME
GUARD NO.146, R/O.D.N0.3-4-76, SATTENAPALLI,
SATTENAPALLI, GUNTUR DISTRICT.
3. MANGALI BALACHANDRAIAH, , S/O.MUNEYYA,REGD
NO.4160834, AGED ABOUT 32YEARS, OCCIHOME
GUARD NO.991, R/O.D.NO.45/12/2179, ASHOK NAGAR,
KURNOOL, KURNOOLDISTRICT.
4. PATAKOKALA CHIRANJEEVI,, S/O.SAHEBU,REGD
NO.4356281, AGED ABOUT 40YEARS, OCC.HOME
GUARD NO.618, R/O.D.NO.7-155,JAGGAMPET,
JAGGAMPET, EAST GODAVARI DISTRICT.
5. TULASRIRAMBALEMARTHY,, S/O.SREERAMULU,REGD
NO.4048536, AGED ABOUT 38YEARS, OCCIHOME
GUARD NO.101, R/O.D.NO.92-25-2045, AT
AGRAHARAM, GUNTUR, GUNTURDISTRICT.
6. KOMARAM SIVA,, S/O.RAGHAVA,REGD NO 4301139,
AGED ABOUT 35 YEARS, OCC- HOME GUARD NO. 1292,
R/0.D.N0.3-I8/A, KUNJAMVEEDHI VILLAGE,
RAMPACHODAVARAM, EAST GODAVARI DISTRICT.
7. CHOLLANGI KRISHNA VENI,,
D/O.SATYANARAYANA,REGD NO-4042150, AGED
ABOUT 35 YEARS, OCC- WOMEN HOME GUARD
NO.484, R/O.D.NO.72-8-14, LAIACHERUVU,
RAJAHMUNDRY, EAST GODAVARI DISTRICT.
8. POREDDY NARENDRA REDDY, , S/O.OBULA
REDDY,REGD NO- 4363494, AGED ABOUT 35 YEARS,
OCC- HOME GUARD NO.501, R/O.D.NO.1-108,
POREDDYVARIPALLI, NP KUNTA,
ANANTHAPURDISTRICT.
56
9. MALI JAGADEESH BABU,, S/O.BALAKRISHNA,REGD NO-
4126415, AGED ABOUT 36YEARS, OCC- HOME GUARD
NO.544, R/O.D.NO.23-291, KONGAREDDYPALLI,
CHITTOOR, CHITTOOR DISTRICT.
10. ANGARA PEDAPAMU, , S/O.VENKATESWARLU,REGD
NO.4371858, AGED ABOUT 35 YEARS, OCC. HOME
GUARD NO.745, R/O.D.NO.11/226, PALAKOLLU,
PALAKOLLU, WEST GODAVARI DISTRICT.
11. SRINGIREDDY ANITHA,, D/O.LAKSHMANA RAO,REGD
NO.4425599, AGED ABOUT 36YEARS, OCC.WOMEN
HOME GUARD NO.1041, R/O.D.NO.6-112, GANDIGUNTA,
VUYYUR, KRISHNA DISTRICT.
12. BANDARU CHIRANJEEVI,, S/O.SURYANARAYANA,REGD
NO.4173115, AGED ABOUT 38YEARS, OCC. HOME
GUARD NO. 1256, R/O.D.NO.1-102, VELAMA KOTHURU,
TUNI, EAST GODAVARI DISTRICT.
13. KONDETI VENKATESWARA RAO,,
S/O.SATYANARAYANA,REGD NO.4440423 AGED
ABOUT 38YEARS, OCC. HOME GUARD NO. 117,
R/O.D.NO.2-141/2, CHINTHANALANKA, AINAVILLI, EAST
GODAVARIDISTRICT.
14. SAMUEL RAJU KUMMAKOORI,, S/O.SUNDRA RAO,REGD
NO4051934, AGED ABOUT 39YEARS, OCC HOME
GUARD NO.86, R/O.D.NO.24-212, KONDAPALLI,
IBRAHIMPATNAM, VIJAYAWADA, NTRDISTRICT.
15. VIJAYA SESHAGIRI MADIREDDI, ,
S/O.SAISUBRAHMANYESWARA RAO, REGD
NO4146577,AGED ABOUT 39YEARS, OCC HOME
GUARD NO.931, R/0.D.N0.77-126R-1A, VIJAYAWADA,
NTRDISTRICT.
16. T.N.HEMANTH KUMAR,, S/O.NAGARJUNA,REGD
NO4153283, AGED ABOUT 29 YEARS, OCC HOME
GUARD NO.555, R/O.D.NO.2-129, PERIYAMBADI
VILLAGE, YADAMARI, CHITTOOR DISTRICT.
57
17. SATHIVADA DHANA LAKSHMI,, D/O.RAMARAO,REGD
NO4111164, AGED ABOUT 30YEARS, OCCWOMEN
HOME GUARD NO.564, R/O.NARAYANAVALASA
VILLAGE, NARASANNAPET MANDAL,
SRIKAKULAMDISTRICT.
18. YARRAPU RAJESH, , S/O.ANAND,REGD NO. 4051560,
AGED ABOUT 35YEARS, OCC HOME GUARD NO.484,
R/O.D.NO.1-75, BAGUVALASA, SALUR,
VIZIANAGARAMDISTRICT.
19. MALLA VENKATESWARLU, , S/O.PEDDARAJU,REGD NO
4333899, AGED ABOUT 40 YEARS, OCC HOME GUARD
NO.395, R/O.D.NO.1/143, RAJAPURAM, GOOTY,
ANANTHAPURDISTRICT.
20. MANEPALLI CHANDRAKANTA, ,
D/O.DEVANANDHAM,REGD NO. 4006019, AGED ABOUT
35YEARS, OCC. WOMEN HOME GUARD NO.593,
R/O.D.NO.1/241,MYLAVARAM, KRISHNA DISTRICT.
21. SANTHOSH KUMAR MASIREDDI, ,
S/O.SATYANARAYANA,REGD NO4512103, AGED
ABOUT 37 YEARS, OCC HOME GUARD NO.86,
R/O.D.NO.25-31, IBRAHIMPATNAM, VIJAYAWADA, NTR
DISTRICT.
22. KONDRA CHANDRAVATHI,, S/O.RAMASWAMY,REGD
NO.4418729, AGED ABOUT 37YEARS, OCC. HOME
GUARD NO.93, R/O.D.NO.1-45, VYKUNNTAPURAM,
BURJA, SRIKAKULAM DISTRICT.
23. PALAKA PRAVEEN KUMAR,, S/O.SIMMAYYA,REGD
NO.4110558, AGED ABOUT 26YEARS, OCC. HOME
GUARD NO. 149, R/O.D.NO.2-17, KIRAPA,
SEETHAMPETA, SRIKAKULAM DISTRICT.
24. YALANGINIKOMMU,, D/O.PAIDIYYA,REGD NO.4049823,
AGED ABOUT 39YEARS, OCC.WOMEN HOME GUARD
NO.882, R/O.D.NO.1-0, KOTTAVALASA VILLAGE,
VANGARA, SRIKAKULAM DISTRICT.
58
25. BUTU MURALI MOHANA RAO,,
S/O.SURYANARAYANA,REGD NO.4018641, AGED
ABOUT 35YEARS, OCC. HOME GUARD NO.464,
R/O.D.NO.2-55, LAVERU, SRIKAKULAM DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus.
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), Declaring the action of the 2nd respondent in not
considering the notification b) earlier Height
NO.10414/2007/RECT/H3, dated 08.10.2012, and with the on par
Declaring the action of the 2nd respondent in not relaxing the age
of the petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
59
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. SINGURU SAI KRISHNA
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2160/2025
Between:
1. APPALA NAIDU BURLI,, S/O SITAM NAIDU, AGED 39
YEARS, OCC. HG-4882, R/O M GUMMAM VILLAGE,
GAJAPATHINAGARAM MANDAL, VIZIANAGARAM
DISTRICT, REG.NO. 4510744, HALL TICKET NO.
5569010766, PRE MARKS. 55.
2. LATHA GORLE, D/O APPARAO, AGED 39 YEARS, OCC.
WHG-601, R/O 52-211, DAVALA STREET, BOBBILI,
VIZIANAGARAM DISTRICT, REG.NO. 4320044, HALL
TICKET NO.5557030108, PRE MARKS.57.
3. MALLADI KRISHANA RAO,, S/O SATYAM, AGED 33
YEARS, OCC. HG-198, R/O 3-23, RAMALAAYAM STREET,
KOTHAPETA, BALUSUTIPPA, BHAMASAMAJAM,
KATRENIKONA, E.G.DISTRICT,. REG NO. 4017150, PRE
MARKS.67.
4. GOKIVADA KALAVATHI, S/O SATYANARAYANA AGED .36
YEARS HG.NO. 873, R/O CHODAVARA,
VISHAKAPATNAM, REG NO. 4258154 HALL TICKET NO.
5559130030
5. KONETI SURESH KUMAR, S/O PYDI SETTI, AGED 36
YEARS, OCC. HG-489, R/O M BURJAVALASA, BOBBILI
60
MANDAL, VIZIANAGARAM DIST., REG.NO. 4116307,
PRE.MARKS. 39
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP BY ITS
PRINCIPAL SECRETARY, HOME DEPARTMENT,
SECRETARIAT BUILDING, VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUNTUR DISTRICT
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue a writ, order or direction more
particularly one in the nature of Writ of Mandamus, declaring the
action of the respondents in disqualifying the petitioners/Home
Guards for not securing the qualifying marks in the preliminary test
on par with the direct recruit candidates by applying social or
communal reservations i.e., 80 marks for OC, 70 marks for BC and
60 marks for SC/ST and ex-service men and in applying horizontal
reservation to the special category of Home Guards pursuant to
the Notification issued in Rc.No.161/SLPRB/Rect.2/2022 dt.28-11-
2022 by the 2nd respondent is illegal, arbitrary, unjust and contrary
to Rule 3(C) (D) of the rules issued in G.O.Ms.No.315 Home
(Police-C) Department dated 13-10-1999 and as amended by
G.O.Ms.No.97, Dated 01-05-2006 and further directed the
respondents to prepare a separate merit list among the Home
Guards against the Vacancies / percentage of quota meant for
Home Guards by treating them as special category without
reference to the social/communal reservations and then consider
their cases by allowing them for further process of selection like
Physical test and final test for appointment as Police constable
61
(Civil/APSP pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt. 28-11-2022, and to pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased0 to appear for further process of
selection i.e. to attend the physical measurement test and final
written test treating them as separate category for the vacancies
meant for Home Guards pursuant to the notification issued in
Rc.No. 161/SLPRBlRed. 112022 dated 28-11-2022 by the 11
respondent for appointment as police constables against the quota
meant for Home Guards, pending disposal of the above writ
petition and to pass
Counsel for the Petitioner(S):
1. PALLA BALU ANIL KUMAR
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2186/2025
Between:
1. SURESH DOKKU, S/O.SAI BABU, REGD NO.4415312,
AGED ABOUT 39 YEARS, OCC. HOME GUARD NO. 1122,
R/O.D.NO.6-129, SOUTH VALLURU, THOTLAVALLURU
MANDAL, KRISHNA DISTRICT.
2. SURYAKANTHAM KETCHELA,, D/O.LAKSHMAYYA,
REGD NO.4123860 AGED ABOUT 37 YEARS, OCC
WOMEN HOME GUARD NO.812,
R/O.RAMACHANDRAPURAM, EAST GODAVARI
DISTRICT.
3. MEDAPATI SANTHOSH REDDY,, S/O.W
SATYANARAYANA, REGD NO.4296011 AGED ABOUT 35
YEARS, OCC. HOME GUARD NO. 1053, R/O.D.NO.1-50,
62
G.MAMIDADA, PEDAPUDI, EAST GODAVARI DISTRICT.
4. MATTA JOSEPH,, S/O.SHADRAK, REGD NO.4280233,
AGED ABOUT 35 YEARS, OCC. HOME GUARD NO.825,
R/O.D.NO.35-5-51, NEW GIRIPURAM, VIJAYAWADA, NTR
DISTRICT.
5. KANDAVILLI VENKATESWARLU,, S/O.SATTI RAJU,
REGD NO.4336839, AGED ABOUT 37 YEARS, OCC.
HOME GUARD NO.542, R/O.D.NO.1-155, VELLA,
RAMACHANDRAPURAM, EAST GODAVARI DISTRICT.
6. SALIPALLI SRI RAM PRASAD,, S/O.CHANDRAM, REGD
NO 4393959 AGED ABOUT 39 YEARS, OCC HOME
GUARD NO.678, R/O.D.NO.3-51, DIVILI, PEDDAPURAM,
EAST GODAVARI DISTRICT.
7. BANDARU CHIRANJEEVI,, S/O.SURYANARAYANA,
REGD NO.4173115, AGED ABOUT 38 YEARS, OCC.
HOME GUARD NO. 1256, R/O.D.NO.1-102,VELAMA
KOTHURU, TUNI, EAST GODAVARI DISTRICT.
8. BHEEMANJENYA SWAMY, K, S/O.S.NARAYANA, REGD
NO-4296121, AGED ABOUT 37 YEARS, OCC- HOME
GUARD NO. 1018, R/O.D.NO.3-228, DUGGUDURRU,
KAJULURU, EAST GODAVARI DISTRICT.
9. KANUMURI NAGARAJU,, S/O.NAGESWARA RAO, REGD
NO-4372591 AGED ABOUT 41 YEARS, OCC- HOME
GUARD NO.987, R/O.D.NO.6-77, HANUMANTHAPURAM,
PAMIDIMUKKAL MANDAL, KRISHNA DISTRICT.
10. KOSURI SIMHACHALAM, , S/O.BALARAJU, REGD NO-
4098310, AGED ABOUT 34 YEARS, OCC- HOME GUARD
NO. 1204, R/O.D.NO.3-458, PULIGOGULAPADU
VILLAGE, ADDATEEGALA MANDAL, EAST GODAVARI
DISTRICT.
11. PILLIBOINA DURGA RAO,, S/O.PAPARAO, REGD NO-
4497969, AGED ABOUT 33 YEARS, OCC- HOME GUARD
NO. 147, R/0.D.N0.3-67A, NUNNA, VIJAYAWADA, NTR
63
DISTRICT.
12. TEKI SIVAJI,, S/O.RAMARAO, REGD NO-4488732, AGED
ABOUT 34 YEARS, OCC- HOME GUARD NO. 1297,
R/O.D.NO.9-219, KOTHA SURAVARAM, TUNI, EAST
GODAVARI DISTRICT.
13. TOGARU NARASIMHA RAJU,, S/O.KRISHNA MURTHY,
REGD NO- 4438086, AGED ABOUT 41 YEARS, OCC-
HOME GUARD NO.501, R/O.D.NO. 10-03,
RAMACHANDRAPURAM, EAST GODAVARI DISTRICT.
14. BONDA SRINIVASA RAO,, S/O.SATYANARAYANA, REGD
NO- 4429059, AGED ABOUT 39 YEARS, OCC- HOME
GUARD NO. 1047, R/O.D.NO.1-77, BRAHMAPURI,
K.GANGAVARAM, EAST GODAVARI DISTRICT.
15. SARAPU SATYAVENI,, D/O.VENKANNA DORA, REGD
NO- 4152711, AGED ABOUT 37 YEARS, OCC- WOMEN
HOME GUARD NO. 1208, R/O.D.NO.1-46,
RAMPACHODAVARAM, EAST GODAVARI DISTRICT.
16. PALLALA RANIYAMMA,, D/O.RAJAREDDY, REGD NO-
4159149, AGED ABOUT 34 YEARS, OCC- WOMEN
HOME GUARD NO. 1402, R/O.D.NO.2-20,
GUMMARIPALEM VILLAGE, Y.RAMAVARAM MANDAL,
EAST GODAVARI DISTRICT
17. BHEEMARAO UNDRU,, S/O.RAMASWAMY, REGD NO
4376680, AGED ABOUT 36 YEARS, OCC HOME GUARD
NO.905, R/O.D.NO.11-28, VARUGATTU VILLAGE,
KATRENIKONA MANDAL, EAST GODAVARI DISTRICT.
18. NEELA KUMARI ROLUPALLI,, D/O.THULE RAO, REGD
NO 4089159, AGED ABOUT 38 YEARS, OCC WOMEN
HOME GUARD NO.973, R/O.D.NO.5-172,
RAYUDUPALEM, KAKINADA MANDAL, EAST GODAVARI
DISTRICT.
19. MALLESWARA RAO KOPPISETTI,, S/O.SHIVA, REGD NO
4249810, AGED ABOUT 39 YEARS, OCC HOME GUARD
NO.543, R/O.D.NO.4-225, KUNDURU VILLAGE,
64
K.GANVARAM MANDAL, EAST GODAVARI DISTRICT.
20. GUTTHAM MUKTHIKANTHA,, D/O.MOHAN DASU, REGD
NO 4104655, AGED ABOUT 34 YEARS, OCC WOMEN
HOME GUARD NO.839, R/O.D.NO.123, PATHAKOTA
VILLAGE, Y.RAMAVARAM, EAST GODAVARI DISTRICT.
21. SAMUEL RAJU KUMMAKOORI,, S/O.SUNDRA RAO,
REGD NO 4051934, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.203, R/O.D.NO.24-212, KONDAPALLI,
IBRAHIMPATNAM, VIJAYAWADA, NTR DISTRICT.
22. APPIKATIA SYAM BABU,, S/O.ANANDA RAO, REGD NO
4466372, AGED ABOUT 34 YEARS, OCC HOME GUARD
NO.202, R/O.LAKSHMIPURAM VILLAGE, BANTUMILLI
MANDAL, KRISHNA DISTRICT.
23. VASIREDDY LAKSHMI NARAYANA,, S/O.RAMA RAO,
REGD NO 4281843, AGED ABOUT 38 YEARS, OCC
HOME GUARD NO. 103, R/O.D.NO.1-75, Y.SAVARAM
VILLAGE, KARAPA, EAST GODAVARI DISTRICT.
24. THAMMISETTI NAGARJUNA,, S/O.RAMANAIAH, REGD
NO 4330651, AGED ABOUT 33 YEARS, OCC HOME
GUARD NO.354, R/O.D.NO.3-246, ATMAKUR,
MANGALAGIRI MANDAL, GUNTUR DISTRICT.
25. RAVI GURRALA,, S/O.BALA SUNDARA RAO, REGD NO
4302438, AGED ABOUT 35 YEARS, OCC HOME GUARD
NO. 1326, R/O.D.NO.4-199/1, KOMARAGIRI, I
POLAVARAM MANDAL, EAST GODAVARI DISTRICT.
26. MALLESWARA RAO KOPPISETTI,, S/O.SHIVA, REGD NO
4249810, AGED ABOUT 39 YEARS, OCC HOME GUARD
NO.543, R/O.D.NO.4-225, KUNDURU, K.GANGAVARAM
MANDAL, EAST GODAVARI DISTRICT.
27. KOSURI VENKATA LAKSHMI,, D/O.BALA RAJU, REGD
NO 4456313, AGED ABOUT 35 YEARS, OCC WOMEN
HOME GUARD NO. 1214, R/O.D.NO.1-1, VETAMAMIDI
VILLAGE, ADDATEEGALA MANDAL, EAST GODAVARI
65
DISTRICT.
28. KATTA VIJAYA KUMAR,, S/O.SATYANARAYANA, REGD
NO 4367312, AGED ABOUT 41 YEARS, OCC HOME
GUARD NO.730, R/O.D.NO.2-82, KUNDURU,
K.GANGAVARAM MANDAL, EAST GODAVARI DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring
the action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex- servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
66
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex-servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2257/2025
Between:
1. BURUKULA LAKSHMIKANTHAM, D/O. BURUKULA
SURARAO, AGED ABOUT 35 YEARS, W/AS WOMAN
HOME GUARD (NO. 1385),
PEDDAPURAM.P.S,KAKINADA DISTRICT.
REGISTRATION NO.4131435.
2. BOLLARAPU MADHAVI LATHA,, D/O. B.BHASKARA RAO,
AGED ABOUT 29 YEARS, W/AS WOMAN HOME GUARD
(NO.643), BHEEMADOLU,P.S, ELURU DISTRICT,
REGISTRATION NO.4198426.
3. DEVAMMA KAKARALA, D/O. K.ASIRWADAM, AGED
ABOUT 38 YEARS, W/AS WOMAN HOME GUARD (NO.
161), BHEEMADOLU, P.S, ELURU DISTRICT,
REGISTRATION NO.4198426.
4. BHAVANI SARAGADA,, D/O. RAMBABU, AGED ABOUT
34 YEARS, W/AS WOMAN HOME GUARD (NO.235), O/O
SDPO, JANGAREDDIGUDEM, ELURU DISTRICT,
REGISTRATION NO.4160879.
5. LEILA SUHASINI,, D/O. NAGULU, AGED ABOUT 38
YEARS, W/AS WOMAN HOME GUARD (NO.651), LL-
67
TOWN,P.S, ELURU DISTRICT,REGISTRATION NO.
4431427.
6. VIJAYA LAKSHMI SAIDU,, D/O. SATYANARAYANA,
AGED ABOUT 36 YEARS, W/AS WOMAN HOME GUARD
(NO.644), AKIVEEDU,P.S, W.G
DISTRICT,REGISTRATION NO.4249893.
7. SUDHARANI MATTA,, D/O. JOHN, AGED ABOUT 38
YEARS, WAS WOMAN HOME GUARD (NO.06), O/O
SUPERINTENDENT OF POLICE, BHEEMAVARAM
DISTRICT, REGISTRATION NO.4420347.
8. DAYALOKA SUNDARI PANDI,, D/O. VENKATRAO PANDI,
AGED ABOUT 37 YEARS, W/AS WOMAN HOME GUARD
(NO.261), TANUKU TOWN.P.S, W.G. DISTRICT,
REGISTRATION NO.4354081.
9. THUMGA JAYANTHI, ,D/O RAMA SUBBA RAO, AGED
ABOUT.34 YEARS, W/AS WOMAN HOME GUARD-196
O/O ADDL. SP, NELLORE TOWN AND DISTRICT.
REGISTRATION NO.4135861.
10. E.NAGAMALLESWARI, ,W/O MADAV SWAMI, AGED
ABOUT.39 YEARS, W/AS WOMAN HOME GUARD- 964.
O/O HOME GUARDS HQ.YSR KADAPA. REGISTRATION
NO.4465566.
11. MARRI LOVA RANI, , D/O M.NAGESWARA RAO, AGED
ABOUT-39 YEARS. WORKING AS WHG- 518, PEDAPUDI
P.S. KAKINADA DIST. REGISTRATION NO.4419839.
12. BATHULA VIJAYALAKSHMI,, D/O B.SRADHARAO, AGED
ABOUT-29 YEARS, WORKING AS WHG-1099, KAKINDA
III TOWN P.S. KAKINADA DIST. REGISTRATION
NO.4296385.
13. TARAPATIA DURGAMMA,, W/O ARJUNA RAO, AGED
ABOUT-39 YEARS, WORKING AS WHG-1394, HQ
KAKINDA, KAKINADA DIST. REGISTRATION
NO.4366420.
68
14. POTHULA USHA RANI,, D/O POTHULA PERAYYA NAIDU,
AGED ABOUT-33 YEARS, WORKING AS WHG-344, HQ
RAJAHMUNDRY, EAST GODAVARI DIST.
REGISTRATION NO.4485997.
15. TAMA SRI RAMA LAKSHMI, .W/O P.RAMA RAO AGED
ABOUT-33 YEARS, WORKING AS WHG-290,
BUTTAYAGUDEM PS, ELURU GODAVARI DIST.
REGISTRATION NO.4149482.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP. BY ITS PRI. SECRETARY,
HOME DEPARTMENT, SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners even in physical efficiency test treating them on
par with general recruit candidates pursuant to the notification in
Rc.No.161/SLPRB/Rect.2/2022 dt28-11-2022 though the
petitioners are seeking appointment only against the quota of 1167
vacancies reserved for Home Guards and not seeking appointment
against general vacancies as illegal, arbitrary, unjust and contrary
to the orders in i) 2016(6)ALT-14 (Between the Chairman State
Level police Recruitment Board Hyderabad and others Vs
B.Sambasiva Rao and others), ii) Orders in OA.No.7802/2012 and
69
batch dt 24-01-2013 which was confirmed by Division Bench of this
Hon'ble court in WP.No.1142/2016 and batch dt 02-03-2023,iii)
orders in WP.No.6631/2023 and batch dt 18-12-2024 and also
contrary to Rule 3( C )(D) of the rules issued in G.O.Ms.No.315
Home (Police C) Department dated 13-10-1999(as amended) and
further direct the 1st respondent to take suitable decision pursuant
to the orders of this Hon'ble in batch of cases for fixing a separate
qualifying marks written exam/ enhance the time for physical
efficiency Test and thereafter prepare a separate merit list for 1167
vacancies of police constables meant for Home Guards as per
inter-se merit pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt28-11-2022 to achieve the object
of special category and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents to reserve 15 out of 1167 vacancies of police
constables meant for Home Guards pursuant to the notification in
Rc.No.161/SLPRB/ Rect.2/2022 dt; 28-11-2022 in favor of the
petitioners pending disposal of the above writ petition and pass
such
Counsel for the Petitioner(S):
1. G SEENA KUMAR
Counsel for the Respondent(S):
1. GP FOR HOME
WRIT PETITION NO: 2485/2025
Between:
1. NAGARAJU BOINA, S/O.NAGESWARA RAO, REGD
NO.4303113, AGED ABOUT 35 YEARS, OCC. HOME
GUARD NO.809, R/O.D.NO.1-126, PEDAPATNAM,
MACHILIPATNAM, KRISHNA DISTRICT.
70
2. KOTTI S RAMA ANJANEYULU,, S/O.SIMHACHALAM,
REGD NO.4486425, AGED ABOUT 40 YEARS, OCC.
HOME GUARD NO.625, R/O.D.NO.16-415-15,
VALANDAPALEM, MACHILIPATNAM, KRISHNA
DISTRICT.
3. NAVEEN PEDDIREDDY,, S/O.SATYANARAYANA, REGD
NO.4289679, AGED ABOUT 38 YEARS, OCC. HOME
GUARD NO.578, R/O.D.NO.1-101, PUTRELA,
VISSANNAPET MANDAL, KRISHNA DISTRICT.
4. THOTA KISHORE,, S/O.NAGESWARA RAO, REGD
NO.4475748, AGED ABOUT 38 YEARS, OCC. HOME
GUARD NO.507, R/O.D.NO.3-92, SITANAPALLI VILLAGE,
KRUTHIVENNU MANDAL, KRISHNA DISTRICT.
5. MOULALI MOHAMMAD,, S/O.KHASIM SAHEB, REGD
NO.4423227, AGED ABOUT 41 YEARS, OCC. HOME
GUARD NO.669, R/0.D.N0.4-62A, BHIMAVARAM,
VATSAVAI MANDAL, KRISHNA DISTRICT.
6. CHIRUGURI KALPANA,, D/O.SOLOMAN, REGD
NO.4412261, AGED ABOUT 36 YEARS, OCC WOMEN
HOME GUARD NO.802, R/O.D.NO.8-107, MANJU SRI
NAGAR, JAGGAYYAPET, KRISHNA DISTRICT.
7. MUDARAKOLA NAGESWARA RAO,, S/O.RAMARAO,
REGD NO.4259939, AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.319, R/O.D.NO.12-83,
CHERUVUKATTABAZAR, PENUGANCHIPROLU,KRISHNA
DISTRICT.
8. R. RAMANJINEYULU,, S/O.SANNAPPAIAH, REGD
NO.4395354 AGED ABOUT 34 YEARS, OCC HOME
GUARD NO. 1105, R/O.D.NO. 1-816/D, MUDIGUBBA,
ANANTHAPUR DISTRICT.
9. KASTHALA VENKATA RATNAM,, S/O.NAGESWARA RAO,
REGD NO.4485729, AGED ABOUT 36 YEARS, OCC
HOME GUARD NO.790, R/O.D.NO.2-140-
1,BOBBELLAPADU, CHANDARLAPADU, KRISHNA
71
DISTRICT.
10. CHINNA KRISHNA NAIK K, S/O.KHATRAVATDHAMLA
NAIK, REGD NO.4386833, AGED ABOUT 40 YEARS,
OCC HOME GUARD NO.1113, R/O.D.NO.13-275, SUGALI
METTA, PANYAM, KURNOOL DISTRICT.
11. SHAIK NAZURUDDIN,, S/O.ABDULLA, REGD
NO.4171480, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.1160, R/O.D.NO.42,MANTADA,
PAMIDIMUKKALMANDAL, KRISHNA DISTRICT.
12. JHANSI PODAPALA, D/O.KRISHNA REDDY, REGD
NO.4209346, AGED ABOUT 36 YEARS, OCC WOMEN
HOME GUARD NO.801, R/O.KANDRAPADUVILLAGE,
CHANDARLAPADU, KRISHNA DISTRICT.
13. B.T.VENKATESWARA RAO,, S/O.KRISHNA, REGD
NO.4255081, AGED ABOUT 35 YEARS, OCC HOME
GUARD NO.797, R/O.D.NO.4-43, SATRAM CENTER,
PENUAGANCHIPROLU, KRISHNA DISTRICT.
14. ANUMULA NAGARAJU,, S/O.KOTESWARA RAO, REGD
NO 4425061, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO. 12, R/O.D.NO.14-960, DOLASNAGAR,
TADEPALLI MANDAL, GUNTUR DISTRICT.
15. RAJESH SEELAM, , S/O.CHINAKOTESWARA RAO, REGD
NO. 4111945, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO. 198, R/O.D.NO.1-82, CHINAPULIPAKA,
THOTLAVALLUR, KRISHNA DISTRICT.
16. R.V.SESHA SAI SRIKANTH,, S/O.SATYANARAYANA,
REGD NO. 4509605, AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.886, R/O.PLOT NO. 1837, NEW RAJA
RAJESWARIPET, VIJAYAWADA, NTR DISTRICT.
17. RAMPATI RAVI KUMAR,, S/O.JAYARAM, REGD NO.
4364752 AGED ABOUT 39 YEARS, OCC. HOME GUARD
NO.390, R/O.VONTIMITTA, KADAPA, YSR DISTRICT.
18. . V.GIRISHA, , S/O.SREERAMULU,REGD NO.4079761,
72
AGED ABOUT 39YEARS, OCC HOME GUARD NO.225,
R/O.D.NO.4-166/1, M.BANDAPALLI VILLAGE,
PUTHALAPATTU, CHITTOOR DISTRICT.
19. NEELAKANTAN K,, S/O.N.KADIRIVELU,REGD NO.
4329510, AGED ABOUT 39YEARS, OCC HOME GUARD
NO.273, R/O.D.NO.1-88, P.VEPANJERI, GANGADHARA
NELLORE, CHITTOOR DISTRICT.
20. NAGAVARAPU PARVATHI,, D/O.SIVA,REGD NO.
4204980, AGED ABOUT 33YEARS, OCC. WOMEN HOME
GUARD NO.1135, R/O.D.NO.41-1/14-880, KRISHNA
LANKA, VIJAYAWADA, NTR DISTRICT.
21. NAGARAJA SANTOSH KUMAR J, ,
S/O.PRASADJAGGINA, REGD NO 4311444, AGED
ABOUT 37 YEARS, OCC HOME GUARD NO. 1002,
R/O.D.NO.77-55-04, PAYAKAPURAM, VIJAYAWADA,
NTRDISTRICT.
22. MAHESH KUMAR GUDAPUSETTY,, S/O.KONDAIAH
G,REGD NO.4382709, AGED ABOUT 37YEARS, OCC.
HOME GUARD NO.921, R/O.D.NO.7/841-2, MJ KUNTA
CHINA CHOWK, KADAPA, YSR KADAPADISTRICT.
23. GOLLU SURESH,, S/O.APPARAO,REGD NO.4047238,
AGED ABOUT 36YEARS, OCC. HOME GUARD NO. 194,
R/O.D.NO.1-90, RAMABHADRA PURAM, GANTYADA,
VIZIANAGARM DISTRICT.
24. SURYANARAYANAMMA CH,, D/O.ADINARAYANA,REGD
NO.4462904, AGED ABOUT 40YEARS, OCC.WOMEN
HOME GUARD NO.526, R/O.D.NO.1/1236,
YERRAMUKKALAPALLI, KADAPA, YSR KADAPA
DISTRICT.
25. SATHI NETHAJIVENKATASATYA MANIKANTA,,
S/O.RAMBABU, REGD NO.4045487,AGED ABOUT
32YEARS, OCC. HOME GUARD NO.305, R/O.D.NO.13-
351, DWARAPUDI, MANDAPET, EAST GODAVARI
DISTRICT.
73
26. SHAIK MAHAMMAD,, S/O.BASHU SAHEB,REGD
NO.4030759, AGED ABOUT 35YEARS, OCC. HOME
GUARD NO.293, R/O.D.NO.1-14, THUMMALABYLU,
GANDLAPENTA, ANANTHAPURDISTRICT.
27. ANKE GANGADHARA, , S/O.GANGAIAH,REGD
NO.4170855, AGED ABOUT 33YEARS, OCC. HOME
GUARD NO.330, R/O.D.NO.3/87, ANKEVARIPALLE,
LINGALA, YSR KADAPA DISTRICT.
28. E.VENKATARATNAM,, S/O.LAKSHMINARAYANA,REGD
NO.4378108, AGED ABOUT 39YEARS, OCC. HOME
GUARD NO.400, R/O.D.NO.7/146, MOCHAMPET,
KADAPA, YSR KADAPA DISTRICT.
29. CHOLLANGI KRISHNA VENI,,
D/O.SATYANARAYANA,REGD NO.4042150, AGED
ABOUT 35YEARS, OCC.WOMEN HOME GUARD NO.
1440, R/O.D.NO.72-8-14, LALACHERUVU,
RAJAHMUNDRY, EAST GODAVARI DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
74
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. SINGURU SAI KRISHNA
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2508/2025
Between:
1. MOGALAPU DILIP KUMAR,, S/O.BHASKARA RAO, REGD
NO.4315624 AGED ABOUT 38YEARS, OCC. HOME
GUARD NO.221, R/O.D.NO.1-34,SOMPALLE, RAZOLE,
EAST GODAVARI DISTRICT.
2. MOTHUKURI SITA RAM PRASAD,, S/O.RAM GOPAL,
REGD NO.4027978, AGED ABOUT 34YEARS,
OCC.HOME GUARD NO.764, R/O.D.NO.9-1035, BC
75
COLONY, KANIGIRI, PRAKASAMDISTRICT.
3. MUNEER BASHA SHAIK,, S/O.LAL AHAMMAD, REGD
NO.4444312, AGED ABOUT 37YEARS, OCC.HOME
GUARD NO. 146, R/O.D.NO.3-4-76, SATTENAPALLI,
SATTENAPLLI, GUNTURDISTRICT.
4. MANGALI BALA CHANDRAIAH,, S/O.MUNEYYA, REGD
NO.4160834, AGED ABOUT 32 YEARS, OCC.HOME
GUARD NO.991, R/O.D.NO.45/12/2179, ASHOK NAGAR,
KURNOOL, KURNOOL DISTRICT.
5. DASARI CHANDRA SIVA KOTESWARA RAO,,
S/O.SRINIVASA RAO, REGD NO.4249008,AGED ABOUT
27YEARS, OCC.HOME GUARD NO.230, R/O.D.NO.7-181,
VADLAMUDIPALEM, CHEBROLU MANDAL, GUNTUR
DISTRICT.
6. KARANKI PERAIAH SWAMY,, S/O.SUBBARAO, REGD
NO.4100805, AGED ABOUT 34YEARS, OCC.HOME
GUARD NO.397, R/O.D.NO.7-28, GOWDAPALEM,
VADLAMUDI, CHEBROLU, GUNTUR DISTRICT.
7. SHAIK MEERABI,, D/O.M SHALEEFA, REGD NO.4252789,
AGED ABOUT 33YEARS, OCC.WOMEN HOME GUARD
NO.570, R/0.D.N0.16-73A, NEW SANATH NAGAR,
VIJAYAWADA, NTR DISTRICT.
8. KURUGODU GURUSWAMY,, S/O.LAKSHMANNA, REGD
NO.4411353 AGED ABOUT 40 YEARS, OCC. HOME
GUARD NO.669, R/O.D.NO.3/71, JOHARAPURAM,
ASPARI, KURNOOL DISTRICT.
9. V.VANJENDRA RAO, S/O.SANJANNA, REGD NO.
4357207, AGED ABOUT 40 YEARS, OCC HOME GUARD
NO.758, R/O.D.NO.4-72, JOHARAPURAM, ASPARI,
KURNOOL DISTRICT.
10. KOLAVENTI SURESH BABU,, S/O.VIJAYA KUMAR, REGD
NO.4427409, AGED ABOUT 38YEARS, OCCHOME
GUARD NO.708, R/O.D.NO.2-146, KADAVAKOHU,
76
VUYYUR, KRISHNA DISTRICT.
11. SRINU SWARNA,, S/O.TATARAO, REGD NO 4203389,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO. 1272,
R/O.D.NO.5-93, GOLLAPET, KAKINADA, EAST
GODAVARI DISTRICT.
12. ANURADHA DRONADULA, D/O.RANGAIAH, REGD NO
4234027, AGED ABOUT 38YEARS, OCC WOMEN HOME
GUARD NO.749, R/O.D.NO.41-30-32, KRISHNA LANKA,
VIJAYAWADA, NTR DISTRICT.
13. SHOUKATH SHAIK,, S/O.GALISA,REGD NO 4121654,
AGED ABOUT 42 YEARS, OCC HOME GUARD NO.229,
R/0.D.N0.3-95/C, KROSUR, KROSUR, GUNTUR
DISTRICT.
14. KOKKERA RAJASEKHAR,, S/O.RAMANA, REGD NO.
4056040, AGED ABOUT 30 YEARS, OCC HOME GUARD
NO.465, R/O.D.NO.77-107-23, PAYAKAPURAM,
VIJAYAWADA, NTR DISTRICT.
15. VEERA BABU VASAMSETTI, S/O.VENKATESWARLU,
REGD NO 4222965, AGED ABOUT 36 YEARS, OCC
HOME GUARD NO.901, R/O.D.NO.6-34, DUGGUDURRU,
KAJULURU, EAST GODAVARI DISTRICT.
16. PISINI AVINASH,, S/O.APPARAO, REGD NO 4252339,
AGED ABOUT 35 YEARS, OCC HOME GUARD NO.348,
R/O.D.NO.9-2-3, PALAKOLLU, WEST GODAVARI
DISTRICT.
17. PURITIGADDA NAVEEN KUMAR,, S/O.PRASAD, REGD
NO.4413576, AGED ABOUT 29YEARS, OCC. HOME
GUARD NO.355, R/O.D.NO.1-1, MADHAVARAM,
TADEPALLIGUDEM, WEST GODAVARI DISTRICT.
18. RELANGI VDS KUMAR,, S/O.APPARAO, REGD
NO.4104189, AGED ABOUT 34YEARS, OCC. HOME
GUARD NO.160, R/O.D.NO.1-30, GUMMALLADODDI,
GOKAVARAM, EAST GODAVARI DISTRICT.
77
19. TALLURI SUDHAKAR BABU,, S/O.TV PRASADA RAO,
REGD NO.4040572, AGED ABOUT 38YEARS, OCC.HOME
GUARD NO.970, R/O.FLAT NO.415, GREEN MEADOWS
APARTMENT, AJITH SINGH NAGAR, VIJAYAWADA,
NTRDISTRICT.
20. ARIGELA GOPI NAGARAJU,, S/O.VENKATA RAO, REGD
NO.4266601, AGED ABOUT 38YEARS, OCC. HOME
GUARD NO.195, R/O.D.NO.4-76, KONDAGUDEM,
GOWRIPATNAM, WEST GODAVARIDISTRICT.
21. K.KISHORE,, S/O.D.KRISHNAIAH, REGD NO.4119282,
AGED ABOUT 29YEARS, OCC. HOME GUARD NO.554,
R/O.D.NO.6-55, ETTERI, GD NELLORE, CHITTOOR
DISTRICT.
22. RAMANJANEYULU VEMULA,, S/O.VELADRI, REGD
NO.4463707, AGED ABOUT 37YEARS, OCC. HOME
GUARD NO.1121, R/O.D.NO.16-12/44, KUMMARIPALEM,
PIDUGURALLA, GUNTUR DISTRICT.
23. SREENIVASAN J,, S/O.JAGADEESAN R, REGD
NO.4074395, AGED ABOUT 36YEARS, OCC. HOME
GUARD NO.547, R/O.D.NO.32-300, MURAKAMBATTU,
CHITTOOR, CHITTOOR DISTRICT.
24. BODDU CHIRANJEEVI,, S/O.SRINIVASA RAO, REGD
NO.4196190, AGED ABOUT 33YEARS, OCC. HOME
GUARD NO.437, R/O.ETCHERLA POLICE QUARTERS,
SRIKAKULAMDISTRICT.
25. PEETLA NAGA DURGA,, D/O.BABU, REGD NO.4209674,
AGED ABOUT 32YEARS, OCC.WOMEN HOME GUARD
NO.798, R/O.D.NO.20-48/1, NANDIGAMA, KRISHNA
DISTRICT.
26. SIVA LAKKISETTY,, S/O.SRINIVASA RAO, REGD
NO.4175262, AGED ABOUT 37YEARS, OCC. HOME
GUARD NO.524, R/O.D.NO.21-10, REVENUE COLONY,
NANDIGAMA, KRISHNADISTRICT.
78
27. VENKATESWARA RAO V,, S/O.SATYANARAYANA, REGD
NO.4446602, AGED ABOUT 39YEARS, OCC. HOME
GUARD NO.381, R/O.D.NO.13-263, NIZAMPATNAM,
MACHILIPATNAM, KRISHNA DISTRICT.
28. KILARAPU VENKATA VARA PRASAD,, S/O.VEERAIAH,
REGD NO.4485788, AGED ABOUT 39 YEARS, OCC.
HOME GUARD NO.851, R/O.D.NO.A-28, VSP TOENSHIP,
JAGGAYYAPET, KRISHNADISTRICT.
29. SHAIK RUHULLA,, S/O.BABULAL, REGD NO.4232535,
AGED ABOUT 32YEARS, OCC. HOME GUARD NO.760,
R/O.BLOCK NO.C2-25, SF-2, VAMBAY COLONY,
VIJAYAWADA, NTR DISTRICT.
30. HAMSAVATH VEERA BRAHMAM,, S/O.DEVARA NAIK,
REGD NO 4140936, AGED ABOUT 36YEARS, OCC
HOME GUARD NO.69, R/O.D.NO.5-226, CHAKALIKUNTA,
ROMPICHARLA, GUNTUR DISTRIC
31. BONDU PAULU,, S/O.KASIYYA, REGD NO 4306237,
AGED ABOUT 33YEARS, OCC HOME GUARD NO.321
R/O.D.NO.12-175, KOTHA CHODIPALLIPET,
THONDANGI, EAST GODAVARI DISTRICT.
32. RAMANJANEYULU BOLEM, , S/O.VENKATESWARA RAO,
REGD NO 4031582, AGED ABOUT 38YEARS, OCC
HOME GUARD NO.749, R/O.D.NO.21/553-5,
ASHIRVADAPURAM, MACHILIPATNAM, KRISHNA
DISTRICT.
33. KETHAVATHU NAGARAJU,, S/O.SRINIVASA RAO, REGD
NO 4152414, AGED ABOUT 34YEARS, OCC HOME
GUARD NO. 119, R/O.D.NO.3-5-72/17, SATTENAPALLI,
GUNTUR DISTRICT
34. GUNJIDI VENKATA RAO,, S/O.GASI, REGD NO. 4020678,
AGED ABOUT 38 YEARS, OCC HOME GUARD NO.424,
R/O.MADAGADA VILLAGE, ARUKUVALLI,
VISAKHAPATNAMDISTRICT.
79
35. SHAIK SAMAD,, S/O.KHADARMODIN, REGD NO.
4198931, AGED ABOUT 35 YEARS, OCC HOME GUARD
NO.42, R/O.SANTHI NAGAR, BUCHIREDDYPALEM,
SPSR NELLOREDISTRICT.
36. B.K.CHANDRA BABU NAICK, , S/O.KUPPA NAICK, REGD
NO 4106986, AGED ABOUT 34YEARS, OCC HOME
GUARD NO.392, R/O.D.NO.15/9, ADDUGADDU THANDA
VILLAGE, RAMAKUPPAM, CHITTOOR DISTRICT.
37. RAJENDRA BHUPATHI LOYA,, S/O.VENKATESWARA
RAO, REGD NO. 4370697, AGED ABOUT 39YEARS,
OCC. HOME GUARD NO.443, R/O.D.NO.3-37, MAMIDI
THOTA, GHANTASALA MANDAL, KRISHNA DISTRICT.
38. . ELISETTI SATYANARAYANA, , S/O.SAMUDRAM, REGD
NO. 4177940 AGED ABOUT 38YEARS, OCC HOME
GUARD NO.602, R/O.MEDICHERLA, KOTHAPADU,
VISAKHAPATNAMDISTRICT.
39. MORI SREENIVASA RAO,, S/O.CHINALAXMAYYA, REGD
NO. 4082019, AGED ABOUT 43YEARS, OCC HOME
GUARD NO.534, R/O.D.NO.15-110, PADERU,
VISAKHAPATNAM DISTRICT.
40. RAVINDRA NAIK NANAVATHU,, S/O.BALAJI NAIK, REGD
NO. 4154806 AGED ABOUT 39YEARS, OCC HOME
GUARD NO.905, R/O.D.NO.3-5-74, SUGALI COLONY,
SATTENAPALLI, GUNTUR DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
80
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus.
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 2777/2025
Between:
81
1. BOYALLA NARESH, S/O.VENKATA KRISHNA RAO, REGD
NO 4315122 AGED ABOUT 32YEARS, OCC HOME
GUARD NO.552, R/O.D.NO.4-6-18/11,CHITTINAGAR,
VIJAYAWADA, NTR DISTRICT.
2. RAMESH M,, S/O.SUNDARARAJULU,REGD NO 4229133,
AGED ABOUT 37YEARS, OCC HOME GUARD NO.249,
R/O.D.NO.4-68, MARLABAND-A, YADAMARI, CHITTOOR
DISTRICT.
3. RAYUDU AYYAPPA SWAMY,, S/O.VENKATA
RAMANA,REGD NO 4175930, AGED ABOUT 34YEARS,
OCC HOME GUARD NO.261, R/O.D.NO.2-
46,LTHUPUDI,KAJALURU, EAST GODAVARI DISTRICT.
4. G.NAGARAJA,, S/O.GOVINDARAJULU CHETTY,REGD
NO 4198324, AGED ABOUT 37YEARS, OCC HOME
GUARD NO. 1016, R/O.D.NO.4-180, M.BANDAPALLI
VILLAGE, PUTHALAPATTU, CHITTOOR DISTRICT.
5. RAMPATI RAVI KUMAR,, S/O.JAYARAM,REGD NO
4364752, AGED ABOUT 39 YEARS, OCC HOME GUARD
NO.390, R/O.VONTIMITTA, KADAPA, YSR DISTRICT.
6. DOMMIRI SREEKANTH,, S/O.SUBBARAYUDU,REGD NO
4230517, AGED ABOUT 31 YEARS, OCC HOME GUARD
NO.314, R/O.D.NO.2-44, PULIKALLU, PTM MANDAL,
CHITTOOR DISTRICT.
7. SABITHA MAMILLA,, D/O.SESHU KUMAR,REGD NO
4444149, AGED ABOUT 37 YEARS, OCC WOMEN HOME
GUARD NO.818 R/O.D.NO.1-12, TADEPALLI,
GAHNTASALA, KRISHNA DISTRICT.
8. VEERA VENKATA SATYANARAYANA KUKKULURI,,
S/O.VEERRAJU, REGD NO 4308818,AGED ABOUT 35
YEARS, OCC HOME GUARD NO. 195, R/O.D.NO.1-26,
CHADALADA, PEDDAPURAM, EAST GODAVARI
DISTRICT.
9. LAKSHAMANA RAO KALANGI,, S/O. VENKATESWARA
RAO.REGD NO 4128096, AGED ABOUT 41 YEARS, OCC
82
HOME GUARD NO.929, R/O.D.NO.77-21-21,
PAYAKAPURAM, VIJAYAWADA, NTR DISTRICT.
10. C.SURESH,, S/O.NAGARAJU,REGD NO 4018382, AGED
ABOUT 36YEARS, OCC HOME GUARD NO.751,
R/0.D.N0.28/848-B1, NANDYAL, KURNOOL DISTRICT.
11. RAMA KRISHNA KODALI,, S/O.VENKATESWARA
RAO,REGD NO4482210, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO. 1136, R/O.D.NO.2-199,
CHAGANTIPADU, THOTLAVALLUR, KRISHNA DISTRICT.
12. KAYYALA BHASKAR,, S/O.JANARDHANAIAH,REGD NO
4205263, AGED ABOUT 38 YEARS, OCC HOME GUARD
NO.750, R/O.D.NO.5-1-139, NAIDUPET, SPSR NELLORE
DISTRICT.
13. SATYALA NARAYANAMMA,, D/O.BANGAR RAJU,REGD
NO 4302556, AGED ABOUT 38YEARS, OCC WOMEN
HOME GUARD NO. 1395, R/O.D.NO.44-12-76,
ANNAPURNAMMAPET, RAJAHMUNDRY, EAST
GODAVARI DISTRICT.
14. DONDAPATIBASAVESWARA RAO, ,
S/O.SUBRAHMANYESWARA RAO, REGD NO
4293945,AGED ABOUT 33 YEARS, OCC HOME GUARD
NO.44, R/O.D.NO.2-121, URIVI, PEDANA, KRISHNA
DISTRICT.
15. VIJAYA SESHAGIRI MADIREDDI,,
S/O.SAISUBRAHMANYESWARA RAO, REGD NO
4417699,AGED ABOUT 39 YEARS, OCC HOME GUARD
NO.931, R/O.D.NO.77-126R-1A, PRAJA SAKTHI NAGAR,
VIJAYAWADA, NTR DISTRICT.
16. KASAVARI KISHORE, , S/O.LAKSHMANNA,REGD NO
4421695, AGED ABOUT 40YEARS, OCC HOME GUARD
NO.853, R/O.D.NO.3-163, PAGIDYALA, KURNOOL
DISTRICT.
17. KONDALA RAO MANDANGI,, S/O.RIKKANNA,REGD NO
4015745, AGED ABOUT 39 YEARS, OCC HOME GUARD
83
NO.251, R/O.D.NO.1-112,VANGARA,
GUMMALAKSHMIPURAM, VIZIANAGARAM DISTRICT.
18. NAGA LALITHA RAO, Y, S/O.BHUSHAIAH,REGD NO
4448202, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO.236, R/O.D.NO.4-16, CHENNUR, PEDANA, KRISHNA
DISTRICT.
19. PEELA RAMA GOVINDA,, S/O.JAGGARAO,REGD NO
4023176, AGED ABOUT 37YEARS, OCC HOME GUARD
NO.301, R/O.D.NO.4-13,THUMMAPALA, ANAKAPALLI,
VISAKHAPATNAMDISTRICT.
20. MATSA LOKESH,, S/O.SATYAM,REGD NO.43T8190,
AGED ABOUT 36 YEARS, OCC. HOME GUARD NO. 132
R/O.D.NO.47-4-24, YETIMOGAJELLAVARI STREET,
KAKINADA, EAST GODAVARI DISTRICT.
21. SIRIVELLA GOPALAKRISHNA,, S/O.NARAYANA,REGD
NO.4070420, AGED ABOUT 28 YEARS, OCC. HOME
GUARD NO. 134, R/O.D.NO.C-77, UTUKURU,
GAMPALAGUDEM, KRISHNA DISTRICT.
22. KETHA SATISH,, S/O.KRISHNA MURTHY,REGD
NO.4106860, AGED ABOUT 33 YEARS, OCC. HOME
GUARD NO. 1374, R/O.D.NO.1-1, POLICE QUARTERS
STREET, PITHAPURAM, EAST GODAVARI DISTRICT.
23. RAMBABU NAKKA,, S/O.LATCHANNA,REGD NO.4426395,
AGED ABOUT 39 YEARS, OCC. HOME GUARD NO. 1379,
R/O.D.NO.3-141, RAMESWARAM, PEDAPUDI, EAST
GODAVARI DISTRICT.
24. PEDDIMSETTI VENKATESWARA RAO,,
S/O.ANJANEYULU,REGD NO.4286592, AGED ABOUT 34
YEARS, OCC. HOME GUARD NO. 1248, R/O.D.NO.8-
88/1, GODDATIPALEM, KARAPA, EAST GODAVARI
DISTRICT.
25. CHINTAPALLI RAMA PRASAD REDDY,,
S/O.SATYANARAYANA REDDY, REGD NO.4359107,
AGED ABOUT 36 YEARS, OCC. HOME GUARD NO. 123,
84
R/O.D.NO.7-10, NAGULAPALLI, U.KOTHAPALLI, EAST
GODAVARI DISTRICT.
26. ANUSURI VEERABABU,, S/O.SUBARAO,REGD
NO.4317269, AGED ABOUT 36 YEARS, OCC. HOME
GUARD NO. 1286, R/O.D.NO.3-113C, KURADA, KARAPA,
EAST GODAVARI DISTRICT.
27. KINTHADA GOPI,, S/O.APPARAO,REGD NO.4316907,
AGED ABOUT 36 YEARS, OCC. HOME GUARD NO.1277,
R/O.D.NO.1-1, ONTIMAMIDI, THONDANGI, EAST
GODAVARI DISTRICT.
28. SREENU BANGARI,, S/O.PYDITHALLI,REGD NO.4097142,
AGED ABOUT 39 YEARS, OCC. HOME GUARD NO. 1034,
R/O.D.NO.3-72, TARAGAPUVALASA,
BHEEMUNIPATNAM, VISAKHAPATNAM DISTRICT.
29. SAMPANGI LAKSHMI,, S/O.RAMA RAO,REGD
NO.4096718, AGED ABOUT 36 YEARS, OCC. HOME
GUARD NO.583, R/O.D.NO.3-72, TARAGAPUVALASA,
BHEEMUNIPATNAM, VISAKHAPATNAM DISTRICT.
30. DASARI RANI,, D/O.PRASADA RAO, REGD NO.4364868,
AGED ABOUT 40 YEARS, OCCIWOMEN HOME GUARD
NO. 10, R/O.D.NO.78,VUDA COLONY, VIZIANAGARAM,
VIZIANAGARAM DISTRICT
31. CHALLA VENKATA RADHA KRISHNA,,
S/O.NANCHARAIAH, REGD NO-4070000 AGED ABOUT
29 YEARS, OCC- HOME GUARD NO.295, R/O.D.NO.42-
2/1-12, DEVI NAGARAM, VIJAYAWADA, NTR DISTRICT.
32. EEGALAPATI LEELA,, D/O.PITCHAIAH, REGD NO-
4230760, AGED ABOUT 37 YEARS, OCC-WOMEN HOME
GUARD NO.637, R/O.D.NO.6-1112, SAI NAGAR,
JAGGAYYAPET, KRISHNA DISTRICT.
33. SHAIK ABDUL ALEEM,, S/O.SALAM, REGD NO- 4102896,
AGED ABOUT 37 YEARS, OCC- HOME GUARD NO.29,
R/O.D.NO.87/132-2,KALLUR, KURNOOL, KURNOOL
85
DISTRICT.
34. T.KRISHNANADAKUDUTI,, . S/O.SRINIVASA RAO, REGD
NO- 4389792, AGED ABOUT 40 YEARS, OCC-HOME
GUARD NO.574, R/O.D.NO.1-64,PADATADIKA,
KRUTHIVENNU, KRISHNA DISTRICT.
35. SHAIK MOHAMMAD RAFEE,, S/O.GOUSE, REGD NO-
4217589, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.399, R/O.D.NO.2-8-1-7, BALAJI NAGAR, KURNOOL,
KURNOOL DISTRICT.
36. PALLALA RAMANA, , D/O.BULLABBAI, REGD NO-
4186648, AGED ABOUT 37 YEARS, OCC- WOMENHOME
GUARD NO. 1406, R/O.D.NO.6-37, D.BHIMAVARAM,
ADDATEEGALA, EAST GODAVARI DISTRICT.
37. B.MAHESH,, S/O.YELLAPPA, REGD NO- 4026378, AGED
ABOUT 35 YEARS, OCC- HOME GUARD NO.938,
R/0.D.N0.56-85-E2, KHANDERI STREET, KURNOOL,
KURNOOL DISTRICT.
38. PALAKOLANUSUBBIREDDY,, S/O.RAM SUBBAREDDY,
REGD NO-4350517, AGED ABOUT 38 YEARS, OCC-
HOME GUARD NO.827, R/O.D.NO.4/255,TEKURU,
PORUMAMILLA, YSR KADAPA DISTRICT.
39. PRAVEEN KUMAR THOTA,, S/O.SAMBASIVA RAO, REGD
NO-4362934, AGED ABOUT 37 YEARS, OCC- HOME
GUARD NO.393, R/O.D.NO.5-448A, BALAJI NAGAR,
MANGALAGIRI, GUNTUR DISTRICT.
40. KODINAGULU SALI,, S/O.CHINNA, REGD NO-4370137,
AGED ABOUT 42 YEARS, OCCIHOME GUARD NO.160,
R/0.D.N0.6I-8/8-6A, KRISHNA LANKA, VIJAYAWADA, NTR
DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, , REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
86
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents not to fill up the posts which are meant for under the
Home Guards quota as per the notification in
Rc.No.161/SLPRB/Rect.2/2022, dated 28-11-2022 and allow the
petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass such
Counsel for the Petitioner(S):
87
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR HOME
WRIT PETITION NO: 2825/2025
Between:
1. CHALLAGOLUSULA RAJYA LAKSHMI, D/O.VENKATA
RAO, REGD NO 4198840 AGED ABOUT 33YEARS, OCC
WOMEN HOME GUARD NO.415, R/O.D.NO.76-16-
259,VIJAYAWADA, NTR DISTRICT.
2. SRINIVASA RAO MARRIPATI, , S/O.SUBBARAO, REGD
NO 4356866, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.835, R/O.D.NO.41-1/14-919, KRISHNA
LANKA, VIJAYAWADA, NTR DISTRICT.
3. SHAIK INTHIYAZ BASHA,, S/O.S.A.RASHEED, REGD NO
4092669, AGED ABOUT 37YEARS, OCC HOME GUARD
NO.776, R/O.D.NO.76/100-2-5-A-1,VASAVI NAGAR,
KALLUR, KURNOOL DISTRICT.
4. TUMMALACHERUVU BHARATHI, , S/O.MAHIRAVANA
REDDY, REGD NO 4420788 AGED ABOUT 37YEARS,
OCC WOMEN HOME GUARD NO.917, R/O.D.NO.8-90,
OWK, OWK, KURNOOL DISTRICT.
5. SINGIPURAM RAVI,, S/O.BALARAM, REGD NO 4141251,
AGED ABOUT 30YEARS, OCC HOME GUARD NO.410,
R/O.D.NO.2-227, KADAKELLA VILLAGE, VEERAGATTAM,
SRIKAKULAM DISTRICT.
6. G.SIVA KANTH,, S/O.VISHNU RAO, REGD NO4018952,
AGED ABOUT 37YEARS, OCC HOME GUARD NO.141,
R/O.D.NO.78/8-A-12-2-89, KRISHNA NAGAR, KURNOOL,
KURNOOL DISTRICT.
7. J.SAMIULLAH,, S/O.KHAJA HUSSAIN, REGD NO 4339395
AGED ABOUT 34YEARS, OCC HOME GUARD NO.401,
R/O.D.NO.55, KOTHA PET, KURNOOL, KURNOOL
88
DISTRICT.
8. N.SRINATH,, S/O.RAMAIAH,REGD NO 4115462, AGED
ABOUT 39 YEARS, OCC HOME GUARD NO.480,
R/O.D.NO.86/422-1, FCI COLONY-2, KURNOOL,
KURNOOL DISTRICT.
9. MANNETI SHANKAR REDDY,, S/O.NARAYANA REDDY,
REGD NO 4304117 AGED ABOUT 27 YEARS, OCC
HOME GUARD NO. 1016, R/O.CHENNAMARAJU PALLE,
PENDLIMARRI, YSR KADAPA DISTRICT.
10. VASUPALLI NAVEEN KUMAR,, S/O.DANAYYA, REGD NO
4240016, AGED ABOUT 31 YEARS, OCC HOME GUARD
NO. 1186, R/O.D.NO.10-41, GANGADAPALEM,
BHEEMUNIPATNAM, VISAKHAPATNAM DISTRICT.
11. HANUMANTA RAO PANCHADI,, S/O.SRI RAMULU, REGD
N4363850 AGED ABOUT 39YEARS, OCC HOME GUARD
NO.807, R/O.D.NO.39-19-119/2,KALYANI TOWERS,
GOPALAPATNAM, VISAKHAPATNAM DISTRICT.
12. KAMADI SRINIVAS, , S/O.PERAYYA, REGD NO 4381669,
AGED ABOUT 34YEARS, OCC HOME GUARD NO.731,
R/O.D.NO.1-41, BANDRUPALEM, KOTHALANKA,
MUMMIDIVARAM, EAST GODAVARI DISTRICT.
13. PATTAN RAHIM BASHA,, S/O.SUKRUKHAN, REGD NO
4404950, AGED ABOUT 38 YEARS, OCC HOME GUARD
NO.513, R/O.D.NO. 14/166/14/9, SAIDAPURAM, KADIRI,
ANANTHAPUR DISTRICT.
14. SRINIVASA RAO MARRIPATI,, S/O.SUBBARAO, REGD
NO.4356866, AGED ABOUT 40YEARS, OCC. HOME
GUARD NO.835, R/O.D.NO.41-1/14-919, KRISHNA
LANKA, VIJAYAWADA, NTR DISTRICT.
15. GAJULA PRASAD,, S/O.SANKARA, REGD NO.4242533,
AGED ABOUT 40YEARS, OCC. HOME GUARD NO.331,
R/O.D.NO.5-33, PEDDAVADUGURU, ANANTHAPUR
DISTRICT.
89
16. KUNUKUNTLA VENKATESWARLU,,
S/O.VENKATASWARNY,REGD NO.4313749, AGED
ABOUT 34YEARS, OCC. HOME GUARD NO.724,
R/O.D.NO.6-115/9, OWK, OWK, KURNOOL DISTRICT.
17. KONATAM NAGARAJU,, S/O.YEDUKONDALU, REGD
NO.4182044, AGED ABOUT 29YEARS, OCC. HOME
GUARD NO.382, R/O.D.NO.1-27,VADLAMANNADU,
GUDLAVALLERU, KRISHNA DISTRICT.
18. VATUPALLI NAGARJUNA,, S/O.JAYARAMULU, REGD
NO.4198463, AGED ABOUT 34 YEARS, OCC. HOME
GUARD NO.151, R/O.D.NO.3-250/1, TADIGADAPA,
PENAMALURU, KRISHNA DISTRICT.
19. KANCHERLA NAGARJUNA,, S/O.RAMESH, REGD
NO.4196971, AGED ABOUT 34YEARS, OCC. HOME
GUARD NO.358, R/O.D.NO.4-42/A,KASUKARRU,
PUNNUR, GUNTUR DISTRICT.
20. MAHESH M,, S/O.YELLAPPA, REGD NO.4239605, AGED
ABOUT 37YEARS, OCC. HOME GUARD NO.761,
R/O.D.NO.34-166, KUMMARI STREET, KURNOOL,
KURNOOL DISTRICT.
21. KARUKU NAGARAJU,, S/O.SATTIYYA, REGD
NO.4245247, AGED ABOUT 31YEARS, OCC. HOME
GUARD NO.139, R/O.D.NO.2-111, PUDIMADAKA,
ATCHUTAPURAM, VISAKHAPATNAM DISTRICT
22. SARAMANDA LAKSHMI,, D/O.PEDDABBAI, REGD NO-
4214906, AGED ABOUT 39YEARS, OCC-WOMEN HOME
GUARD NO. 1206, R/O.D.NO.6-56, JALLURU,
ADDATEEGALA, EAST GODAVARI DISTRICT.
23. KATTUBADI KIRAN KUMAR,, S/O.GANGAIAH, REGD NO-
4372198, AGED ABOUT 31 YEARS, OCC- HOME GUARD
NO.513, R/0.D.N0.3-86/K, GOLLAPALLI, SOMALA,
CHITTOORDISTRICT.
24. NAGA SATISH MADDALA,, S/O.SURYANARAYANA,
REGD NO-4510716, AGED ABOUT 36YEARS, OCC-
90
HOME GUARD NO.288, R/O.D.NO.2-106, KONDEPADU,
GANAPAVARAM, WEST GODAVARI DISTRICT.
25. V.MOHAN,, S/O.NAGARAJU,REGD NO-4070103, AGED
ABOUT 34 YEARS, OCC- HOME GUARD NO.908,
R/O.D.NO.84/93-20, SHAREEN NAGAR, KALLUR,
KUNROOLDISTRICT.
26. PUJARI MAHESH,, S/O.NARASIMHA MURTHY, REGD
NO-4044172, AGED ABOUT 39YEARS, OCC- HOME
GUARD NO.444, R/O.D.NO.2/131/52,
KADIRIDEVARAPALLI VILLAGE, KAMBADUR,
ANANTHAPUR DISTRICT.
27. BALAJI THAMMINENI,, S/O.CHINNABBA, REGD NO-
4157611 AGED ABOUT 36YEARS, OCC- HOME GUARD
NO.584, R/O.D.NO.LV-357, MADANAPALLE,
CHITTOORDISTRICT.
28. KONDAPALLI SUDHAKAR,, S/O.PEDDA OBULESU, REGD
NO-4042979, AGED ABOUT 39YEARS, OCC- HOME
GUARD NO. 147, R/O.D.NO.1-25, KANDUKURU,
ANANTHAPUR DISTRICT.
29. DURIBESULA KASIM,, S/O.KASIMBI, REGD NO-4470232,
AGED ABOUT 39YEARS, OCC- HOME GUARD NO. 1025,
R/O.D.NO.41-28/8-1, KRISHNA LANKA, VIJAYAWADA,
NTR DISTRICT.
30. TAGAKUNTA VENKATARAMI REDDY,, S/O.PEDDI
REDDY, REGD NO-4007796, AGED ABOUT 29 YEARS,
OCC- HOME GUARD NO.658, R/O.D.NO.2-28,
GARLADINNE, ANANTHAPUR DISTRICT.
31. CHEDIPOTHULA RAVI SEKHAR,, S/O.AKKULAPPA,
REGD NO-4044801 AGED ABOUT 38 YEARS, OCC-
HOME GUARD NO.758, R/O.D.NO.11/130, ADIMURHY
NAGAR, ANANTHAPUR DISTRICT.
...PETITIONER(S)
AND
91
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and b) Declaring
the action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the c) petitioners for further events
on par with the benefits of the Ex-servicemen in terms of Rule 22
of AP State and Subordinate Service Rules, 1996 and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents not to fill up the posts which are meant for under the
Home Guards quota as per the notification in
Rc.No.161/SLPRB/Rect.2/2 022, dated 28-11-2022 and allow the
petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
92
pending disposal of the above writ petition and pass such
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3020/2025
Between:
1. UMMADI RANJIT KUMAR REDDY, S/O LATE U.BHASKAR
REDDY, REG.NO.4256644 AGED ABOUT 35 YEARS,
OCCHOME GUARD NO.569,R/O.D.NO.1-
20B,YAMAVARAM VILLAGE, MUDDANUR MANDAL, YSR
KADAPA DISTRICT,
2. SHAIK MOHAMMED SHAMSHEER,, S/O LATE
S.MAHABOOB BASHA, REG.NO.4105730 AGED ABOUT
30 YEARS,OCC HOME GUARD
NO.154,R/O.15/1054,AMURTHA NAGAR, PRODDATUR
TOWN AND MANDAL, YSR KADAPA DISTRICT.
3. DANDE VIJAYA KUMAR,, S/O D.PRASAD,
REG.NO.4036690, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.435,R/O.D.NO.1-2-510, PRAKASH NAGAR,
YERRAGUNTIA TOWN AND MANDAL, YSR KADAPA
DISTRICT.
4. AMUKATTA GURU PRASAD, , S/O A.GURAPPA,
REG.NO.4239212, AGED ABOUT 36 YEARS, OCC.HOME
GUARD NO.631,R/O.D.NO.13-352, VIVEKANANDA
NAGAR, KOTTAPALLE VILLAGE, PRODDATUR MANDAL,
YSR KADAPA DISTRICT.
5. PUTAKALA GOPAL,, S/O P.OBULA
REDDY,REG.NO.4183196, AGED ABOUT 40 YEARS,
OCC HOME GUARD NO.490,R/O.BUKKAPATNAM
VILLAGE, KONDAPURAM MANDAL, YSR KADAPA
93
DISTRICT,ANDHRA PRADESH-516474.
6. JETTI SREEKANTH,, S/O J.NARASIMHULU,
REG.NO.4419792, AGED ABOUT 42 YEARS, OCC HOME
GUARD NO.544, R/O.D.NO.2/226, MARUTHI STREET,
DUVVUR VILLAGE AND MANDAL, YSR KADAPA
DISTRICT.
7. NALLIBOYINA SAVITHRI,, S/O N.GANGAIAH,
REG.NO.4265651, AGED ABOUT 35YEARS, OCC
WOMEN HOME GUARD NO.257, R/O.D.NO.2/56,
YERRAGUNTIA PALLI VILLAGE, PRODDATUR MANDAL,
YSR KADAPA DISTRICT.
8. PERUGU SUBBARAO,, S/O LATE P.VENKATA
SUBBAIAH, REG.NO.4229709, AGED ABOUT 33 YEARS,
OCC HOME GUARD NO.43,R/O.D.NO.2/47,
UPPALAPADU VILLAGE, EDAMADAKA POST, KULLUR,
RAJUPALEM MADAL, YSR KADAPA DISTRICT.
9. PERUGU SURENDRA,, S/O LATE P.VENKATA
SUBBAIAH, REG.NO.4168737, AGED ABOUT 35 YEARS,
OCC HOME GUARD NO.186,R/O.D.NO.2/47,
UPPALAPADU VILLAGE, EDAMADAKA POST, KULLUR,
RAJUPALEM MADAL,YSR KADAPA DISTRICT.
10. K.PRATAP REDDY,, S/O LATE K.NARAYANA REDDY
REG.NO.4452744, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.896, R/O.D.NO. 1/821, BALAJI STREET,
MUDDANUR ROAD, JAMMALAMADUGU MANDAL, YSR
KADAPA DISTRICT.
11. VANIPENTA LOKESH BABU,, S/O V.BABU,
REG.NO.4448366, AGED ABOUT 33 YEARS, OCC HOME
GUARD NO.977,R/O.D.NO.7/4242, SRINIVASA NAGAR,
PRODDATUR TOWN AND MANDAL, YSR KADAPA
DISTRICT.
12. KOMALI RAMANAIAH,, S/O LATE K.VENKATA RAMUDU,
REG.NO.4365381, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO.1012, R/O.D.NO.2/155, KORRAPADU
VILLAGE, MUDDANUR MANDAL, YSR KADAPA
94
DISTRICT.
13. GANDHAM RAJPAL,, S/O YESEPU, REG.NO.4102502,
AGED ABOUT 36 YEARS, OCC HOME GUARD NO.153,
R/O.D.NO.4-12-276, YERRAGUDIPALLI VILLAGE,
PULIVENDULA MANDAL, YSR KADAPA DISTRICT.
14. YAPRALAPALLI FAKRULLA,, S/O BANDI FAKRU,
REG.NO.4037028, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.309, R/O.D.NO.2/210 KHADARPALLI
VILLAGE, CHAPADU MANDAL, YSR KADAPA DISTRICT,
15. PEDDALAGANDIA RADHIKA, ,D/O BALASWAMY,
REG.NO.4211543, AGED ABOUT 34 OCC WOMEN HOME
GUARD NO.636, R/O.D.NO.14/26 ARUNDHATI NAGAR,
CHENNUR, YSR KADAPA DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
95
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and to pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which as per theare meant for under the Flome
Guards quota notification in Rc.No.161/SLPRB/Rect.2/2022,dated
28-11-2022 and allow the petitioners to appear for further process
of respective events by considering on par with the benefits of the
Ex-servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and to pass
Counsel for the Petitioner(S):
1. MEDARA SIVA PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3058/2025
Between:
1. SHEK BHASHA, S/O.KHASIM, REGD NO 4508790, AGED
ABOUT 36YEARS, OCC HOME GUARD NO.973,
R/O.D.NO.34-42-6/83,MARUTHI NAGAR, VIJAYAWADA,
NTR DISTRICT.
2. BACHU VANJA LAKSHMI,, D/O.NARAYANA
SWAMY.REGD NO4003766, AGED ABOUT 39YEARS,
OCCIWOMEN HOME GUARD NO.452, R/O.D.NO.4-65,
MASAKAVANKAPALLI, KURUMALA,
96
ANANTHAPURDISTRICT.
3. PALA GOPI PRASANNA, S/O.SUBBARAO,REGD NO
4506747, AGED ABOUT 30 YEARS, OCC HOME GUARD
NO.230, R/O.D.NO.25-96,BHIMARAJUGUTTA,
IBRAHIMPATNAM, NTR DISTRICT.
4. PATAN CHAND BASHA, S/O.HYDERVALI,REGD NO
4260634 AGED ABOUT 37YEARS, OCC HOME GUARD
NO.791, R/O.D.NO.3-193,NALLAMADA,
ANANTHAPURDISTRICT.
5. M.LOKESWARA REDDY,, S/O.ADINARAYANA
REDDY,REGD NO4406762, AGED ABOUT 37YEARS,
OCC HOME GUARD NO.80, R/O.D.NO.4-39,
INDUKURIVARIPALLI, NALLACHERUVU, ANANTHAPUR
DISTRICT.
6. NAMBURU ANIL BABU, S/O.NAGESWARA RAO,REGD
NO 440362, AGED ABOUT 37YEARS, OCC HOME
GUARD NO.943, R/O.D.NO.25-131, ABM PETA,
KONDAPALLI, IBRAHIMPATNAM, NTR DISTRICT.
7. HARIJANA KRISHNA VENI,, D/O.NAGANNA, REGD
NO4018260, AGED ABOUT 37YEARS, OCCWOMEN
HOME GUARD NO.201, R/O.D.NO.12-467, AP POLICE
LINE, ANANTHAPUR, ANANTHAPURDISTRICT.
8. K.BHARATHI,, D/O.LINGALAPPA, REGD NO 4267614,
AGED ABOUT 35 YEARS, OCC WOMEN HOME GUARD
NO.715, R/O.D.NO.2-107-2, GANGEDDULAVARIPALLI,
NP LUNTA, ANANTHAPUR DISTRICT.
9. LINGAMSETTY DHANUNJAYA,, S/O.RAMANJANEYULU,
REGD NO4121451, AGED ABOUT 31 YEARS, OCCHOME
GUARD NO.968, R/O.D.NO.2-108,
M.BANDAMEEDAPALLI, RAPTHADU, ANANTHAPUR
DISTRICT.
10. DASARI SAI ABHINAY, S/O.VENKATARAMUDU, REGD
NO4155626, AGED ABOUT 31 YEARS, OCC HOME
GUARD NO.970, R/O.D.NO.1-1-653, RK NAGAR,
97
ANANTHAPUR, ANANTHAPUR DISTRICT.
11. SIVA GOPI JALAKAM, S/O.VENKATESWARA RAO, REGD
NO4451066, AGED ABOUT 36YEARS, OCCHOME
GUARD NO.380, R/O.PLOTNO.30, UDA COLONY,
VIJAYAWADA, NTR DISTRICT.
12. CHAPANA SRINIVASA RAO,, S/O.APPALA NARAYANA,
REGD NO4021741, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.488, R/O.D.NO.4-64, JONNAVALASA,
JAGANNADHAPURAM, VIZIANAGARAM DISTRICT.
13. VEERASWAMICHIMATA,, S/O.YALLAMANDA RAJU,
REGD NO4446164, AGED ABOUT 38YEARS, OCC HOME
GUARD NO.623, R/O.D.NO.22-20-6/B, CHIRALA,
PRAKASAM DISTRICT.
14. KOKKILIGADDA NAGARAJU,, S/O.YEDUKONDALU,REGD
NO4459520 AGED ABOUT 35YEARS, OCCHOME
GUARD NO.652, R/O.D.NO.4-107, PALLIPALEM,
BAPATIA, GUNTUR DISTRICT.
15. SUNDARAPUNOOKA MANGA, D/O.RAMANA,REGD
NO4029928, AGED ABOUT 30 YEARS, OCCHOME
GUARD NO.552, R/O.D.NO.2-56, VENKATAPURAM,
MUNAGAPAKA, VISAKHAPATNAM DISTRICT.
16. NALLABOTHULA PARUSHURAMUDU,
S/O.BALASWAMY,REGD NO4146790, AGED ABOUT 31
YEARS, OCC HOME GUARD NO.615, R/O.D.NO.2-11,
BEERAVOLU, PAGIDYALA, KURNOOL DISTRICT.
17. M.ASHOK KUMAR, S/O.THIMMAIAH,REGD NO4268783,
AGED ABOUT 38YEARS, OCCHOME GUARD NO.434,
R/0.D.N0.81-5-S-21, RAGHAVENDRA NAGAR, KALLUR,
KURNOOL DISTRICT.
18. NARESH VEMPATI,, S/O.VENKATARAMANA,REGD
NO4381788, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.400, R/O.MALLAMPETA VILLAGE,
GOLUGONDA, VISAKHAPATNAM DISTRICT.
98
19. MALLESWARI BANTU,, S/O.JAYARAJU, REGD
NO4238467, AGED ABOUT 40 YEARS, OCCHOME
GUARD NO.514, R/O.D.NO.5-203, KATERU VILLAGE,
RAJAHMUNDRY, EAST GODAVARI DISTRICT.
20. DUNE VENKATARAJU, S/O.RAMAKRISHNA, REGD
NO4086414, AGED ABOUT 29 YEARS, OCC HOME
GUARD NO.399, R/O.D.NO.7-122, DRAKSHARAMAM,
RAMACHANDRAPURAM, EAST GODAVARI DISTRICT.
21. ATCHANNA DORA KURUSAM,, S/O.LATCHANNA DORA,
REGD NO4339413, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.930, R/O.D.NO.7-58,
CHINAVULEMPADU, Y.RAMAVARAM, EAST GODAVARI
DISTRICT.
22. MADDIKONDAKOTENDRAM, S/O.MOHAN RAO, REGD
NO4091049, AGED ABOUT 34 YEARS, OCC HOME
GUARD NO. 1135, R/O.D.NO.1-5, YERRAM REDDY
PALEM, Y.RAMAVARAM, EAST GODAVARI DISTRICT.
23. S.DURGAVARAPRASAD REDDY,, S/O.KAMESWARA
RAO, REGD NO4251501 AGED ABOUT 36 YEARS, OCC
HOME GUARD NO. 1427, R/O.D.NO.1-17/1, GADARADA,
KORUKONDA, EAST GODAVARI DISTRICT.
24. SEGU VENKATESWARLU,, S/O.CHINNANNA, REGD
NO4383661, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.574, R/O.D.NO.11-118/7, OWK, KURNOOL
DISTRICT.
25. MERUGUMALA VENKATESH,, S/O.PRAKASHA RAO,
REGD NO4329144, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.757, R/O.D.NO.1-89,
JAGANNADHAPURAM, VEERULLAPADU, KRISHNA
DISTRICT.
26. UTAKOTI ANEEL KUMAR,, S/O.ESWARA RAO, REGD
NO4176916, AGED ABOUT 33 YEARS, OCCHOME
GUARD NO.611, R/O.D.NO.6-199, RAMALAYAM STREET,
TONDAGI, EAST GODAVARI DISTRICT.
99
27. MURLA PENTAMMA,, D/O.NOOKA REDDY, REGD
NO4019365, AGED ABOUT 34 YEARS, OCC WOMEN
HOME GUARD NO.1213, R/O.D.NO.1-44, VANAKARAI
VILLAGE, RAJAVOMMANGI, EAST GODAVARI
DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
100
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2 022, dated 28-
11-2022 and allow the petitioners to appear for further process of
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3208/2025
Between:
1. YARAGALLA KRISHNA RAO, S/O. RAMAKOTESWARA
RAO AGED ABOUT 40 YEARS, WORKING AS
HG.NO.814, A.P.S.P. 6TH BATTALION, MANGALAGIRI,
GUNTUR DISTRICT. REGISTRATION.NO.4390049.
2. AJAY KUMAR PALLAPROLU,, S/O. VENKAT RAO, AGED
ABOUT 32 YEARS. WORKING AS H.G.-788, A.P.S.P. 6TH
BATTALION, MANGALAGIRI. GUNTUR DISTRICT.
REGISTRATION.NO 4338686
3. NAVUNDRU SKNS NARAYANA,, S/O. N.BAPUJI, AGED
ABOUT 32 YEARS,WORKING AS H.G.-648,
NAGARAM.P.S, DR.A.K.S.DISTRICT. REGISTRATION.
NO.4082442.
4. DARAPUREDDY KANAKARAJU,, S/O. D.KONDAL RAO,
AGED ABOUT 36 YEARS, WORKING AS H.G.-701, M.T.
UNIT, VISAKHAPATNAM CITY.
REGISTRATION.NO.4209876.
101
5. SATYANARAYANA THADTHOORI,, S/O VEERA SWAMY,
AGE ABOUT 37 YEARS, WORKING AS HG -390, AR
HQ,SP, BUNGALW, VIZIANAGARAM DIST.
REGISTRATION. NO.4208378.
6. PRADEEP KUMAR NADHAMUNI,, S/O RAMAM, AGE
ABOUT 36 YEARS, WORKING AS HG -780, P.M.PALYAM
PS, VISAKHAPATNAM CITY. REGISTRATION. NO.
4013801.
7. PULIBANDIA MADHU,, S/O. P.CHINNAMADDULETI,
AGED ABOUT 36 YEARS, W/AS HOME GUARD-4970,
O/O HOME GUARD COMMANDANT,
GOSHMAHAL,TELANGANA. PERMANENT R/O D.NO.2-
70, DEVARAYAPURAM(V), ALLAGADDA(M), KURNOOL
DISTRICT. REGISTRATION. NO. 4222889.
8. SHAIK KHAJA HUSSAIN,, S/O S PEDDAM ABU SAHEB,
AGED 37 YEARS, W/AS HOME GUARD-3982,
CHARMINAR TRAFFIC P.S, HYDERABAD. R/O, H.NO.8-
206-7-10-17, EEDGA NAGAR, BANAGANAPALLI
NANDYAL DISTRICT. REGISTRATION. NO. 4173329.
9. SHAIK TALARICHERVU HAZI BASHA,, S/O SHAIK HAZI
BASHA VALI AGED ABOUT 33 YEARS, PRESENTLY
WORKING H.G.NO.1946, TRAFFIC.P.S, NAMPALLY,
HYDERABAD. R/O D.NO. 1-98-29,
AKUMALLA(V),SANJANNALA(M), NANDYAL DISTRICT.
REGISTRATION. NO. 4066020.
10. P RAMACHANDRAIAH, S/O ESWARAIAH AGED
ABOUT.40 YEARS, W/AS HOME GUARD-594 O/O HOME
GUARDS HQ.YSR KADAPA. REGISTRATION
NO.4342749.
11. M RANGAIAH, S/O PEDDA RANGAIAH AGED ABOUT. 37
YEARS, W/AS HOME GUARD- 84. O/O HOME GUARDS
HQ.YSR KADAPA. REGISTRATION NO.4331340.
12. SHAIK MAGBUL,, S/O VALI AGED ABOUT.37, HG
NUMBER.NO.9175 O/O HYDRA MCDR, HYDERABAD
CITY REGISTRATION NUMBER.NO.4255085 R/O
102
D.NO.12-139(OLD) NSP COLONY KURICHEDU V AND M,
PRAKASAM DISTRICT,
13. SASIBHUSHAN CHALLA, S/O YARRAYYA CHALLA W/AS
HOME GUARD-836. AGED ABOUT. 28 YEARS
SRIKAKULAM HQ.SRIKAKULAM DISTRICT..
REGISTRATION NO.4095635.
14. KORADA HARESH, S/O K.SURYANARAYANA, AGED
ABOUT. 37 YEARS, W/AS HOME GUARD- 329. FIRE
SWERVICE, SRIKAKULAM DISTRICT. REGISTRATION
NO.4116066.
15. GANTA SIVA KUMAR, S/O MINNA RAO, AGED ABOUT.
37 YEARS, W/AS HOME GUARD- 338. SRIKAKULAM HQ.
SRIKAKULAM DISTRICT.. REGISTRATION NO.4417419.
16. JALAGADUGULA NARAYUDU, , S/O GANESH, AGED
ABOUT. 37 YEARS, W/AS HOME GUARD- 794.
SRIKAKULAM HQ.SRIKAKULAM. REGISTRATION
NO.4351014.
17. ALLA YOGENDHAR, ,S/O ALLA MALLIKHARJUNA RAO
W/AS HOME GUARD- 820, AGED ABOUT. 37 YEARS
BATTALION. MANGALAGIRI, GUNTUR. REGISTRATION
NO.4416907.
18. KARAM SIVA PRASAD DORA,, S/O KARAM PANDU
DORA, AGED ABOUT. 36 YEARS, W/AS HOME GUARD-
1188, M.T. OFFICE, KAKINADA, REGISTRATION NO.
4214767.
19. SATTIBABU DORA KARAM., S/O. CHELLANNA DORA.
AGED ABOUT.38 YEARS. W/AS HOME GUARD NO. 1142.
POLICE COMMUNICATIONS , RAMPACHODAVARAM.
A.S.R DIST. REGISTRATION NO. 4500647.
20. SANAM DURGA RAO,, S/O RAGHAVULU, AGED ABOUT.
41 YEARS, W/AS HOME GUARD- 368 EIURU, ELURU
DISTRICT REGISTRATION NO. 4418419.
21. PODUGU LAKSHMANA RAO,, S/O. P.NARAYANA, AGED
103
ABOUT.39 YEARS. W/AS HOME GUARD NO. 1180.
TRAFFIC RAJAHMUNDRY, EAST GODAVARI DIST.
REGISTRATION NO. 4062119.
22. KUMARA SWAMY ROLUPALLI,, S/O CHINA RAMAYYA,
AGED ABOUT.34 YEARS, W/AS HOME GUARD NO. 1189.
RAJAHMUNDRY DISTRICT COURT, EAST GODAVARI
DIST. REGISTRATION NO. 4061650.
23. GADI SANTHOSH,, S/O GADI RAMALINGAM, AGED
ABOUT.34 YEARS, W/AS HOME GUARD NO.531.
SRIKAKULAM DISTRICT. REGISTRATION NO. 4069983.
24. KASAIAH VATTI,, S/O KOTESWARA RAO, AGED
ABOUT.37 YEARS, W/AS HOME GUARD NO.3949.
HYDERABAD CITY R/O BASIREDDY PALLI
(V),CHANDALUR (POST) DARSI (M), PRAKASAM (DIST.)
REGISTRATION NO.4493831.
25. BAVANASI THIRUMALANADAM, S/O KRISTAIAH, AGED
ABOUT.36 YEARS, W/AS HOME GUARD NO.7543.
HYDERABAD CITY. R/O CHINTHALA PALLI (V AND
P),KOMAROLU(M) PRAKASAM (DIST.) REGISTRATION
NO.4496844.
26. MARTHALA RAVINDRA REDDY, S/O MARTHALA V
SUBBA REDDY AGED ABOUT.34 YEARS, W/AS HOME
GUARD NO.9042. HYDERABAD CITY.
27. KASINENI BALA OBULESU,, S/O KASINEM W/AS HOME
GUARD N0.705.AGED ABOUT.37 YEARS NANDYAL
DISTRICT. REGISTRATION NO. 4311102.
28. BANDI SIVA REDDY,, S/O BANDI MALLESU REDDY,
AGED ABOUT.37 YEARS, W/AS HOME GUARD N0.430.
NANDYAL DISTRICT. REGISTRATION NO. 4266487.
29. G PRAMODA DEVI,, D/O. G.KALADARAIH, AGED
ABOUT. PRESENTLY W/AS WHG.NO.818. NANDYAL
DISTRICT (OLD.WHG.638 KAKINADA)
REGISTRARTION.NO.4207737.
104
30. LOTTI ANURADHA,, W/O PRASAD AGED ABOUT.36
YEARS, W/AS WHG.NO.821, SOMPET P S.
SRIKAKULAM, REGISTRARTION.NO.4120717.
31. BONELA VASANTHA KUMARI,, W/O PRASAD AGED
ABOUT.36 YEARS, W/AS WHG.NO.832, SRIKAKULAM
HOME GUARD ORGANIZATION. SRIKAKULAM,
REGISTRARTION.NO.4069930.
32. SINDHU MALLESWARI., W/O PUMA CHANDRA DEV
AGED ABOUT.36 YEARS, W/AS WHG.NO.825,
PONDURU PS, SRIKAKULAM DISTRICT.
REGISTRATION. NO.4117106.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP. BY ITS PRINCIPAL SECRETARY,
HOME DEPARTMENT, SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners even in physical efficiency test treating them on
par with general recruit candidates pursuant to the notification in
Rc.No.161/SLPRB/Rect.2/2022 dt,28-11-2022 though the
petitioners are seeking appointment only against the quota of 1167
vacancies reserved for Home Guards and not seeking appointment
105
against general vacancies as illegal, arbitrary, unjust and contrary
to the orders in i) 2016(6)ALT-14 (Between the Chairman State
Level police Recruitment Board Hyderabad and others Vs
B.Sambasiva Rao and others), ii) Orders in OA.No.7802/2012 and
batch dt, 24-01-2013 which was confirmed by Division Bench of this
Hon'ble court in WP.No.1142/2016 and batch dt, 02-03-2023,iii)
orders in WP.No.6631/2023 and batch dt,18-12-2024 and also
contrary to Rule 3( C )(D) of the rules issued in G.O.Ms.No.315
Home (Police C) Department dated 13-10-1999(as amended) and
further direct the 1st respondent to take suitable decision pursuant
to the orders of this Hon'ble in batch of cases for fixing a separate
qualifying marks written exam/ enhance the time for physical
efficiency Test and thereafter prepare a separate merit list for 1167
vacancies of police constables meant for Home Guards as per
inter-se merit pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt,28-11-2022 to achieve the object
of special category and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to reserve
32 out of 1167 vacancies of police constables meant for Home
Guards pursuant to the notification Rc.No.161/SLPRB/
Rect.2/2022 dt:28-11-2022 petitioners pending disposal of the
above writ petition and pass
IA NO: 2 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents To keep 1167 vacancies of police constables meant
for Home Guards pursuant to the notification in Rc.No.161/SLPRB/
Rect.2/2022 dt;28-11- 2022 as unfilled in favor of the petitioners
pending disposal of the above writ petition and pas
Counsel for the Petitioner(S):
1. G SEENA KUMAR
106
Counsel for the Respondent(S):
1. GP FOR HOME
WRIT PETITION NO: 3214/2025
Between:
1. B.SARASWATHI, , D/O.ANJINAIAH, REGD NO- 4432627,
AGED ABOUT 39YEARS, OCC-WOMEN HOME GUARD
NO.729, R/O.D.NO.9-3-772, URAVAKONDA,
ANANTHAPUR DISTRICT.
2. V.HEMAVATHI,, D/O.KRISHNAIAH, REGD NO- 4338003,
AGED ABOUT 36 YEARS, OCC- WOMEN HOME GUARD
NO.741, R/O.D.NO.5-268, BALAJIPET, TALUPULA,
ANANTHAPUR DISTRICT.
3. MUDOKULAM LALITHA BAI,, D/O.RAMASWAMY NAIK,
REGD NO- 4253546, AGED ABOUT 36 YEARS, OCC-
WOMEN HOME GUARD NO.726, R/O.D.NO.4-4, MARALA,
BUKKAPATNAM, ANANTHAPUR DISTRICT.
4. P.KHYROON,, D/O.D.MASTHAN VALI, REGD NO-
4033482, AGED ABOUT 35 YEARS, OCC-WOMEN HOME
GUARD NO.752, R/O.D.NO.20/236-11, UMA MAHESWAR
NAGAR, GUNTAKAL, ANANTHAPUR DISTRICT.
5. RASULA SUKUJA REDDY,, D/O.ADI REDDY, REGD NO-
4044305, AGED ABOUT 35 YEARS, OCC- WOMEN
HOME GUARD NO.747, R/O.D.NO.2-36, CHALLAPALLI,
SOMANDEPALLI, ANANTHAPUR DISTRICT.
6. MENAKURU PRASAD,, S/O.VENKATESWARLU, REGD
NO- 4086007 AGED ABOUT 35 YEARS, OCC- HOME
GUARD NO.410, R/O.D.NO.23/1/694, FATHEKHANPET,
SPSR NELLORE DISTRICT.
7. VENKATESWARLU GARIKE,, S/O.NAGAIAH, REGD NO-
4486631, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.757, R/O.D.NO.2-35, NALLAGUNTIA VILLAGE,
DORNALA, PRAKASAM DISTRICT.
107
8. G.MANJUNATH,, S/O.GOPALAPPA, REGD NO- 4021127,
AGED ABOUT 37 YEARS, OCC- HOME GUARD NO.933,
R/O.D.NO.08/76, SIVAPURAM, MADAKASIRA,
ANANTHAPUR DISTRICT.
9. KOTHAPALLI SURESH,, S/O.ADINARAPPA, REGD NO-
4434157, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.9586, R/O.D.NO.6/39, BUGGAPALLI, PUTTAPARTHI,
ANANTHAPUR DISTRICT.
10. KOLUKULIPUDI VENKATESWARA RAO,, S/O.SRINIVASU,
REGD NO- 4317325 AGED ABOUT 30 YEARS, OCC-
HOME GUARD NO. 106, R/O.D.NO.4-225, IPPANAPADU,
MANDAPETA, EAST GODAVARI DISTRICT.
11. SATHI BABU SAGINA,, S/O.GANGANNAPADAL, REGD
NO- 4092768, AGED ABOUT 41 YEARS, OCC- HOME
GUARD NO.477, R/O.D.NO.1-48,SANKADA VILLAGE,
GUDEM KOTHA VEEDHI, VISAKHAPATNAM DISTRICT.
12. BEDADA CHINA BABU, , S/O.KRISHNA, REGD NO-
4329932, AGED ABOUT 41 YEARS, OCC- HOME GUARD
NO.733, R/O.GARNIKAM VILLAGE, RAVIKAMATHAM,
VISAKHAPATNAM DISTRICT.
13. SWAPNA GANGAVARAPU,, W/O.KRUPA RAO, REGD NO-
4058306, AGED ABOUT 38 YEARS, OCC- WOMEN
HOME GUARD NO.57, R/O.D.NO.6-6-15, CHRISTIANPET,
SATTENAPALLI, GUNTUR DISTRICT.
14. YEELAM NAVEEN,, S/O.VENKATESWARLU, REGD NO-
4300941, AGED ABOUT 30 YEARS, OCC- HOME GUARD
NO.277, R/O.D.NO.70-11-17, SANTHI NAGAR,
PATAMATA, VIJAYAWADA, NTR DISTRICT.
15. KIRAN KUMAR N,, S/O.KOTESWARA RAO, REGD NO-
4387290, AGED ABOUT 37 YEARS, OCC- HOME GUARD
NO.48, R/O.D.NO.24-23, PEDDAKAKANI, NAMBURU,
GUNTUR DISTRICT.
...PETITIONER(S)
108
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the
petitioners/Home Guards for not securing the qualifying marks in
the preliminary test on par with the direct recruit candidates by
applying social or communal reservations like i.e., 80 marks for
OC, 70 marks for BC and 60 marks for SC/ST and Ex-service men
and in applying horizontal reservation to the special category of
Home Guards pursuant to the notification issued in Rc.No.16
1/SLPRB/Rect.2/2022, dated 28-11-2022 by the 2nd respondent is
illegal, arbitrary, unjust and contrary to Rule 3(C)(D) of the Rules
issued in G.O.Ms.No.315 Home (Police C) Department, dated 13-
10-1999 and as amended by G.O.Ms.No.97, dated 01-05-2006
and further direct the respondents to prepare a separate merit list
among the Home Guards against the vacancies/percentage of
quota meant for Home Guards by treating the petitioners as
special category without reference to the social/communal
reservations and then consider their cases by allowing the
petitioners for further process of selection like Physical test and
final test for appointment as Police Constable (Civil/APSP)
pursuant to the notification issued in Rc.No.
161/SLPRB/Rect.2/2022, dated 28-11-2022 on par with other
petitioners in WP.No.6631/2024 and batch, dated 18.12.2024 and
pass
109
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents to allow the petitioners to appear for further process of
selection i.e., to attend the physical measurement test and final
written test treating the petitioners as separate category for the
vacancies meant for Home Guards pursuant to the notification
issued in Rc.No.161/SLPRB/Rect.2/2022, dated 28-11-2022 by the
2"'„respondent for appointment as police constables against the
quota meant for Home Guards, pending disposal of the above writ
petition and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3285/2025
Between:
1. KORADA RAMANA, S/O LATE KORADA RAMANA,
REGD.NO.4178613 AGED ABOUT 33 YEARS, OCC
HOME GUARD NO. 94 R/0 H.NO.5-12, B R
TALAVALSALA, PADMANABHAM MANDAL, KRISHNA
DISTRICT.
2. KONATAM NAGARAJU,, S/O YEDUKONDALU,
REGD.NO.4182044, AGED ABOUT 30 YEARS, OCC
HOME GUARD NO.382, R/0 H.NO.1-27,
VADLAMANNADU, GUDLAVALLERU MANDAL, KRISHNA
DISTRICT.
3. MASTAN SHAREEF SHAIK,, S/OSILARSAHEB, REGD.NO.
4423723, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO.448, R/O DEVALALLAGADDA STREET, UDAYAGIRI
MANDAL, SPS NELLORE DISTRICT.
110
4. ARIGELA GOPINAGARAJU,, S/OVENKATARAO,
REGD.NO.4266601, AGED ABOUT 29 YEARS, OCC
HOME GUARD NO. 195, R/O D.NO.4-76,KONDGUDEM,
GOWRIPATANAM WAST GODAVARI DISTRICT.
5. ADINARAYANA AINAPUDI,, S/0 BABURAO,
REGD.NO.4436550 AGED ABOUT YEARS, OCC HOME
GUARD NO.791 R/0 D.NO.6-111 NAVADURU,
VEERAVASARM MANDAL, WEST GODAVARI DISTRICT.
6. KAVURU HEMANTH KUMAR,, S/O VENKATESWARARAO,
REGD.NO.4399431, AGED ABOUT 35 YEARS, OCC
HOME GUARD NO. 947 R/0 D.NO.8-223, PERUPALEM
SOUTH, MOGALTUR. WEST GODAVARI DISTRICT
7. JANAPAREDDI NARASINGARAO,, S/0 SATA RAO,
REGD.NO.4355552, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO.657, R/0 H.NO.1-
50,REBAKA,ANAKAPALLIMANDALAM, VISAKHAPATNAM
DISTRICT.
8. BESTA MAHESH, , S/0 YELLAPPA, REGD.NO.4026378
AGED ABOUT 36 YEARS, OCC KNL(D) NO.938, R/0
D.NO. 56-85-E-2, KANDERISTREET, HEAD POST
OFFICE, KURNOOL, KURNOOL DISTRICT.
9. PEMMADI SWAMY,, S/ONAGESWARRAO,
REGD.NO.4439202, AGED ABOUT31 YEARS, OCC
HOME GUARD NO.270, R/O D.NO.31/182,
GILAKALADINDI, MACHILIPATNAM, KRISHNA DISTRICT.
10. MANGALI MAHESH,, S/0 YELLAPPA, REGD.NO.4239605,
AGED ABOUT 38 YEARS, OCC HOMEGUARD NO.761,
R/O D.N0.34-166A, KUMARI GERI, KURNOOL,KURNOOL,
KRISHNA DISTRICT.
11. YARRAGUDI GOPAL,, S/0 NAGAPPA, REGD.NO.4192693
AGED ABOUT 35 YEARS, OCCHOME GUARD NO. R/O
D.NO.5/95, MACHANUR VILLAGE, KURNOOL DISTRICT
12. KUMAR EERLA,, S/0 RAMANA, REGD.NO.4311083,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO.735,
111
R/O.H.NO.4-49, EERLA STREET, KOTAVURATIA,
KOTAVURATIA MANDAL, VISAKHAPATNAM DISTRICT.
13. POLAMARASETTY MAHESWARARAO,, S/0 KANNARAO,
REGD.NO. 4355326, AGED ABOUT 38 YEARS, OCC
HOME GOURD NO.691, R/O RAJA STREET,
ARABUPALEM, MUNAGAPAKA MANDAL,
VISAKHAPATNAM DISTRICT.
14. K.V.V SATYANARAYANA,, S/0 VEER RAJU,
REGD.NO4308818 AGED ABOUT 36 YEARS, OCC
HOME GUARD NO. 195, R/O D.NO 1-
26,CHADALADA,PEDDAPURAMMANDAL, EAST
GODAVARI DISTRICT.
15. DHARANIKOTA HARIKIRAN,, S/0 REGD.NO.4144201,
AGED ABOUT 34 YEARS, OCC HOME GUARD NO. 1429
R/O D.NO. 59-5-17 P AND T COLONY,
RAJAMAHENDRAVARAM, EAST GODAVARI DISTRICT.
16. KARLAPATI MASTAN VALLI, , S/0 KASHIM,
REGD.NO.4352119, AGED ABOUT 42 YEARS, OCC
HOME GUARD NO.145, R/O D.NO.6-12-3712/1, ANWER
BIRYANI POINT, GUNTUR DISTRICT.
17. KASAVARI KISHORE,, S/0 LAKSHMANA,
REGD.NO.4421695, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.853, R/O D.NO.3-163, PAGIDYALA
VILLAGE, KURNOOL DISTRICT. GOLLA PRAMESH, S/0
GOPAL, REGD.NO. 4168444, AGED ABOUT 37 YEARS,
OCC HOME GUARD NO.KNL(D) NO.710, R/0
,D.NO.1/84,MUGATHI VILLAGE, NANDAVARAM MANDAL,
KURNOOL DISTRICT.
18. GOLLA PRAMESH,, S/0 GOPAL, REGD.NO. 4168444,
AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.KNL(D) NO.710, R/0 ,D.NO.1/84,MUGATHI VILLAGE,
NANDAVARAM MANDAL, KURNOOL DISTRICT.
19. BANTROTHU MADDILETY SWAMY,, S/0 NARAYANA,
REGD.NO.4181627, AGED ABOUT 36 YEARS, OCC
HOME GUARD NO.581, R/0 D.NO.6-52/13, OWK VILLAGE
112
AND MANDAL, KURNOOL DISTRICT.
20. NARESH VEMPATI,, S/0 VENKATARAMANA, REGD.NO.
4381788, AGED ABOUT 41 YEARS, OCC HOME GUARD
NO.400, R/0 D.NO.MALLAMPETA,GOLUGONDA
MANDAL,VISAKHPATNAM DISTRICT
21. V.VAJENDRA RAO, S/0 JEEVANADHAM,
REGD.NO.4357207, AGED ABOUT 35 YEARS, OCC-
HOME GUARD NO.758, R/0 D.NO.4-72, BC COLONY,
JOHARAHARPURAM, KURNOOL DISTRICT.
22. KANCHERLA NAGARJUNA,, S/O RAMESH, REGD.NO.
4196971, AGED ABOUT 35 YEARS, OCC- HOME GUARD
NO.358, R/0 D.NO. 4-42/A, KASUKARRU, PONNUR
MANDAL, GUNTUR DISTRICT.
23. VATUPALLI NAGARJUNA,, S/OJAYARAMULU, REGD.NO.
4198463, AGED ABOUT 35 YEARS, OCC- HOME GUARD
NO. 151, D.NO. 3-250/1, ABDULKALAM COLONY,
TADIGADAPA, KRISHNA DISTRICT.
24. JILANI BASHA SAYED,, S/O MASTANVALLI,
REGD.NO.4284629 AGED ABOUT 40 YEARS. HOME
GUARD NO. 1072 R/O.D.NO.8-86-25-2, KEMADHANA
NAGAR DHONI, KURNOOL DISTRICT.
25. KOSETTI LAKSHMAN,, S/O PYDAYYA,
REGD.NO.4042238,H.G.NO.765 D.NO.2-36,
UGGINAPALEM VILLAGE, KASIMKOTA MANDAL,
VISAKHAPATNAM DISTRICT.
26. KALANGI LAKSHMANA RAO,, S/O VENKATESWARARAO,
REGD.NO. 4128096 H.G.NO.929, AGED ABOUT
42YEARS,R/O D.NO.77-21-2 PAYAKAPURAM,
VIJAYAWADA, KRISHNA DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP BY ITS
PRINCIPAL SECRETARY-HOME, SECRETARIAT,
113
VELAGAPUDI, GUNTUR DISTRICT.
2. THE ANDHRA PRADESH STATE LEVEL POLICE
RECRUITMENT BOARD APSPRB, MANGALAGIRI,
GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a). Directing the action of the respondents in not considering the
special Category quota for Home Guards on par with the Ex-
Servicemen quota with regard to the physical Efficiency Test
(PET), b). Directing the action of the 2nd respondent in not
considering the Height on par with the earlier notification No.
10414/2007/RECT/H3, dated. 08-10-2012 and, c). Directing the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State Service Rules, 1996 and consequently direct the
respondents to allow the petitioners for further events on par with
the benefits of ex-Servicemen in terms of rule 22 of AP State
Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for the further process of respective
events by considering on par with the benefits of the Ex-
Servicemen in terms Rule 22 of AP State Subordinate Service
rules, 1996, pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
114
1. R ANJANEYELU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3325/2025
Between:
1. VENKATESWARA RAO EEMANA,, S/O.RAGHAVARAO,
REGD NO.4480607, AGED ABOUT 40YEARS, OCC
HOME GUARD NO.845, R/O.D.NO.2-62,KANKATAVA
VILLAGE, GUDURU MANDAL, KRISHNA DISTRICT.
2. KOSETTI SATYANARAYANA,, S/O.APPARAO, REGD
NO.4453934, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.205, R/0.D.N0.15-11-1/H, BALAJI NAGAR,
KAKINADA, EAST GODAVARI DISTRICT.
3. DEVADASUGARI NEWTON, S/O.P.DEVADASU, REGD
NO.4445138, AGED ABOUT 40YEARS, OCC HOME
GUARD NO.339, R/O.D.NO.6-22,THALAMBEDU,
CHITTOOR, CHITTOOR DISTRICT.
4. V.PRAKASH,, S/O.VEDANAYAGAM, REGD NO.4016722,
AGED ABOUT 37YEARS, OCC. HOME GUARD NO.458,
R/O.D.NO.2-130,HW COLONY, GANGADHAR NELLORE,
CHITTOOR DISTRICT.
5. R.RAJA,, S/O.RAJAMANIKYAM, REGD NO. 4302149,
AGED ABOUT 36YEARS, OCC HOME GUARD NO.81,
R/O.D.NO.2-253, KADAPAGUNTA, GD NELLORE,
CHITTOOR DISTRICT.
6. HARINATHA REDDY C, S/O.BHASKAR REDDY, REGD
NO.4141577, AGED ABOUT 34YEARS, OCC HOME
GUARD NO.217, R/O.D.NO.1-67, CHINNA VEPANJERI
VILLAGE, GD NELLORE, CHITTOOR DISTRICT.
7. PEDDETI BHARGAV,, S/O.NARASIMHULU, REGD NO
4207198, AGED ABOUT 29YEARS, OCC HOME GUARD
NO.733, R/O.D.NO.28-282, TANAKALLU, ANANTHAPUR,
115
ANANTHAPUR DISTRICT.
8. DURGA RAO MEDI,, S/O.MURALI, REGD NO.4420373,
AGED ABOUT 35 YEARS, OCC HOME GUARD NO.258,
R/O.D.N0.1-124A, MERAKANAPALLI, MOPIDEVI MANDAL,
KRISHNA DISTRICT.
9. SHAIK MUNWER BASHA,, S/O.MATRA HANEEF, REGD
NO.4019744, AGED ABOUT 33 YEARS, OCC HOME
GUARD NO.03, R/O.D.NO.5-12, TALUPULA VILLAGE
AND MANDAL, ANANTHAPUR DISTRICT.
10. P.SHAKEER KHAN,, S/O.MAHABOOB PEERA, REGD NO.
4267352, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.445, R/O.D.NO.2-176, NALLAMADA VILLAGE,
ANANTHAPUR, ANANTHAPUR DISTRICT.
11. KOTURI UMA MAHESWARA RAO,,
S/O.NAMMAYYA,REGD NO.4369920, AGED ABOUT 41
YEARS, OCC. HOME GUARD NO.610, R/O.D.NO.10-351,
APIIC COLONY, KAKINADA, EAST GODAVARI DISTRICT.
12. GOVADA TULASI NAGA VALLI,, W/O.NARAYANA RAO,
REGD NO.4273431, AGED ABOUT 39 YEARS, OCC
WOMEN HOME GUARD NO.208, R/O.D.NO.1-8,
PUSHADAM, GHANTASALA, KRISHNA DISTRICT.
13. MOHAMMAD KALESHA MASTAN,, S/O.FIZE, REGD
NO.4081392 AGED ABOUT 33 YEARS, OCC HOME
GUARD NO. 155, R/O.D.NO.4/113, ELUR, WEST
GODAVARI DISTRICT.
14. MADDHINALA SURI BABU,, S/O.PAVANA, REGD
NO.4090655, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.447, R/O.D.NO.6-93, GOKAVARAPU
STREET, PRATHIPADU, EAST GODAVARI DISTRICT.
15. S.K.PAVAN KUMAR, S/O.HUNNURAPPA, REGD
NO.4111168, AGED ABOUT 41 YEARS, OCC HOME
GUARD NO., R/O.D.NO.87-473-2, SRI NAGAR COLONY,
KALLUR, KURNOOL DISTRICT.
116
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b)Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c)Declaring
the action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2 022, dated 28-
11-2022 and allow the petitioners to appear for further process of
117
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3392/2025
Between:
1. M M KRISHNA CHEBOYIN A, , S/O.VENKATA SUBBARAO,
REGD NO.4453696, AGED ABOUT 38 YEARS, OCC.
HOME GUARD NO 754, R/O.D.NO.3-46, GOLLAGUDEM,
KRUTHIVENNU MANDAL, KRISHNA DISTRICT.
2. VEERANJANEYULU M.V,, S/O.KOTAIAH, REGD
NO.4478432, AGED ABOUT 40 YEARS, OCC. HOME
GUARD NO.954, R/O.D.NO.12-2-76/2, 16TH WARD,
MACHERLA, GUNTUR DISTRICT.
3. GAJULA MADDILETY,, S/O.SANKARAIAH, REGD
NO.4185914, AGED ABOUT 39 YEARS, OCC. HOME
GUARD NO.619, R/O.D.NO.25-450-2A-471, YSR NAGAR,
NANDYAL, KURNOOL DISTRICT.
4. MAREDDY HAREESH BABU,, S/O.MAHESH, REGD
NO.4259005, AGED ABOUT 30 YEARS, OCC. HOME
GUARD NO.406, R/O.D.NO.2-97F, BUKKAPURAM,
MAHANANDI, KURNOOL DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
118
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the
petitioners/Home Guards for not securing the qualifying marks in
the preliminary test on par with the direct recruit candidates by
applying social or communal reservations like i.e., 80 marks for OC,
70 marks for BC and 60 marks for SC/ST and Ex-service men and
in applying horizontal reservation to the special category of Home
Guards pursuant to the notification issued in Rc.No.16
1/SLPRB/Rect.2/2022, dated 28-11-2022 by the 2' respondent is
illegal, arbitrary, unjust and contrary to Rule 3(C)(D) of the Rules
issued in G.O.Ms.No.315 Home (Police C) Department, dated 13-
10-1999 and as amended by G.O.Ms.No.97, dated 01-05-2006 and
further direct the respondents to prepare a separate merit list
among the Home Guards against the vacancies/percentage of
quota meant for Home Guards by treating the petitioners as special
category without reference to the social/communal reservations and
then consider their cases by allowing the petitioners for further
process of selection like Physical test and final test for appointment
as Police Constable (Civil/APSP) pursuant to the notification issued
in Rc.No. 161/SLPRB/Rect.2/2022, dated 28-11-2022 on par with
other petitioners in WP.No.6631/2024 and batch, dated 18.12.2024
and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of selection i.e., to
attend the physical measurement test and final written test treating
119
the petitioners as separate category for the vacancies meant for
Home Guards pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/20 22, dated 28-11 -2022 by the 2"'^
respondent for appointment as police constables against the quota
meant for Home Guards, pending disposal of the above writ petition
and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3402/2025
Between:
1. NALI PARTHASARATHI, S/O. N. LOKAMANDADI, AGED
ABOUT 38 YEARS, OCC H.G.NO.567/CTR, R/O, D, NO.3-
33, INDIRA NAGAR, KRISHNA JIMMAPURAM
PANCHAYAT, S.K.R.PURAM POST, PALASAMUDRAM
MANDAL, CHITTOOR DISTRICT-517 599.
REGISTRATION NO 4439146.
2. D.NAVEEN KUMAR,, S/O.K.LAKSHMIPATHI, AGED
ABOUT 35 YEARS, OCC H.G.NO.548/CTR, R/O.D.NO.1-
12, CHILLAMAKULAPALLI VILLAGE, UDAMALAKURTHI
POST, S.R.PURAM MANDAL, CHITTOOR DISTRICT -
517167. REGISTRATION NO 4119252.
3. R.S. KATHIRVEL,, S/O.R.A. SIVALINGAM, AGED ABOUT
30 YEARS, OCC H.G.NO.541/CTR, R/O.D.NO.2-177,
CHINTALAPATTEDA VILLAGE, NAGARI MANDAL,
CHITTOOR DISTRICT - 517590. REGISTRATION NO
4157299.
4. RAMAPURAM RAJESH,, S/O R. KUMAR, AGED ABOUT
33 YEARS, OCC HG-521/CTR, RAJULAKANDRIGA
VILLAGE, KARVETINAGARAM MANDAL, CHITTOOR
DISTRICT - 517582. REGISTRATION NO. 4359625.
120
5. P. PRASANNA KUMAR,, S/O P. DEVARAJULU NAIDU,
AGED ABOUT 37 YEARS, OCC HG-568/CTR, R/O D. NO.
9-48, B. RAMAPURAM, BAITAPALLI POST,
PUTHALAPATTU MANDAL, CHITTOOR DISTRICT -
517124. REGISTRATION NO. 4319074.
6. R. PRAVEEN KUMAR,, S/O Y. RAJENDRAN, AGED
ABOUT 33 YEARS, OCC HG-535/CTR, R/O D. NO. 3/281,
KOTA MITTA STREET, SATHYAVEDU TOWN AND
MANDAL, TIRUPATHI DISTRICT - 517588.
REGISTRATION NO. 4153334,
7. A. VARA PRASAD,, S/O A. NARASIMHULU, AGED
ABOUT 37 YEARS, OCC HG- 564/CTR, D. NO. 8-375, 70-
KOTHAPALLI VILLAGE, IRUVARAM POST, YADAMARI
MANDAL, CHITTOOR DISTRICT - 517128.
REGISTRATION NO. 4069265.
8. R. SANDHYA RANI,, D/O R. RAJENDRAN, AGED ABOUT
35 YEARS, OCC WHG-609/CTR D. NO. 36-33, LB.
PURAM VILLAGE, NARIGAPALLI POST, CHITTOOR
MANDAL, CHITTOOR DISTRICT - 517002.
REGISTRATION NO. 4136768.
9. SURE ANJANEYULU, S/O S. CHANDRAIAH, AGED
ABOUT 34 YEARS, OCC HG - 16/ATP, D. NO. 16/821,
OLD TOWN, UMA NAGAR, ANANTHAPUR,
ANANTHAPUR DISTRICT. REGISTRATION NO. 4005928.
10. SHAIK. ANWAR BASHA,, S/O S. SHAIKSHA VALI. AGED
ABOUT 36 YEARS, OCC HG - 410/ATP R/O. D. NO.
10/912, CHERLOPALLI STREET, GOOTY TOWN,
ANANTHAPURANANTHAPURDISTRICT. REGISTRATION
NO. 4014231.
11. B. MADHU,, S/O B. CHAYAPATHI, AGED ABOUT 34
YEARS, OCC HG - 530/ATP, R/O. D. NO. 4/124, BC
COLONY, HANIMIREDDY PALLI (V), KALVAPALLI,
BELUGUPPA, ANANTHAPUR DISTRICT. REGISTRATION
NO. 4094695.
121
12. B. SREENATH,, S/O B. RAGHUNATHA REDDY, AGED
ABOUT 34 YEARS, OCC HG - 425/ATP, R/O. D. NO.
5/276, GEETHA NAGAR, SOMANDEPALLI, SATHAYA SAI
DISTRICT. REGISTRATION NO. 4216756.
13. A. ANVESH KUMAR,, S/O A. THIPPESWAMY, AGED
ABOUT 36 YEARS, OCC HG - 307/ATP, R/O. D. NO. 11-
77, AR POLICE, HEAD QUARTERS TOPLINE,
ANANTHAPURAM DISTRICT. REGISTRATION NO.
4228801.
14. R. VIJAYA KUMAR,, S/O R. RAMASWAMY, AGED ABOUT
39 YEARS, OCC HG - 349/TIRUPATI, R/O. D. NO. 18-5-
239, SAPTHAGIRI NAGAR, K.T. ROAD, TIRUPATI
DISTRICT. REGISTRATION NO. 4461091.
15. K. PRASANTH BABU,, S/O K. RAJENDRAN, AGED
ABOUT 32 YEARS, OCC HG - 349/TIRUPATI, R/O. D. NO.
1-149, KASIMMITTA(V), BHEMUNICHERUVU (P),
TIRUPATI, TIRUPATI DISTRICT. REGISTRATION NO.
4208534.
16. A. NAGABUSHANAM,, S/O A. GOPAL, AGED ABOUT 36
YEARS, OCC HG - 79/TIRUPATI, R/O. D. NO. 5-11, KBR
PURAM(V AND P), PUTTUR, TIRUPATI, TIRUPATI
DISTRICT. REGISTRATION NO. 4443607.
17. V. MUNI KRISHNA, , S/O V. CHINNASWAMY, AGED
ABOUT 35 YEARS, OCC- HG - 1309/TIRUMALA, R/O. D.
NO. 9-26, VIJAYA PURAM, RAJIV NAGAR, TIRUPATI,
CHITTOOR DISTRICT. REGISTRATION NO. 4103978.
18. UPPU. SANTHI,, D/O VENKATESWARLU, AGED ABOUT
35 YEARS, OCC- WHG - 281/SPSR, KALICHEDU,
SYDAPURAM MANDAL, SPSR NELLORE DISTRICT.
REGISTRATION NO. 4043071.
19. KOATHAM NIDIRA,, D/O LAKSHMAIAH, AGED ABOUT 38
YEARS, OCC- WHG - 398/TIRUPATI, ALTHURUPADU
VILLAGE, DAKKILI MANDAL, TIRUPATI DISTRICT.
REGISTRATION NO. 4416110.
122
20. EMBETI. TRIVENI,, D/O VENKATARAMANAIAH, AGED
ABOUT 30 YEARS, OCC- WHG - 418/TIRUPATI,
KAIICHEDU, SYDAPURAM MANDAI, SPSR NEIIORE
DISTRICT. REGISTRATION NO. 4102158.
21. DODDA SYAM PRASAD,, S/O D. VENKAIAH, AGED
ABOUT 40 YEARS, OCC- HG - 550/GUNTUR, R/O. D. NO.
4-18, KODIPARRU, PENAMARRU POST, VEMURU,
GUNTUR DISTRICT. REGISTRATION NO. 4118356.
22. K. PRAKASH CHOWDARI,, S/O K.DAVEEDU RAJU,
AGED ABOUT 38 YEARS, OCC- HG - 181/GUNTUR,
GUNTUR DISTRICT. REGISTRATION NO. 4087284.
23. P. CHINTA BABU,, S/O P. DANAIAH, AGED ABOUT 39
YEARS, OCC- HG - 131/GUNTUR, R/O. D. NO. 5-
180,PEDAPARINNI POST, THULLUR MANDAL, GUNTUR
DISTRICT. REGISTRATION NO. 4274765.
24. OBU SIVA RAMA KRISHNA,, S/O 0. KRISHNAIAH, AGED
ABOUT 39 YEARS, OCC- HG/KURNOOL, R/O. D. NO.
10/141, J KOTHA PALLE, CUDDAPAH,CUDDAPAH
DISTRICT. REGISTRATION NO. 4253648.
25. G RAJESH KUMAR,, S/O G. , AGED ABOUT 36 YEARS,
OCC- HG - 1170/KURNOOI, KURNOOI DISTRICT.
REGISTRATION NO. 4021020.
26. BUKKE RAVI NAIK,, S/O BUKKE RAMJEE NAIK. AGED
ABOUT 39 YEARS, OCC HG -KADAPA, KADAPA
DISTRICT. REGISTRATION NO. 4234224.
27. CH VINAYA KUMAR,, S/O CH. GOPAL RAO, AGED
ABOUT 39 YEARS, OCC HG -GUNTUR, GUNTUR
DISTRICT. REGISTRATION NO. 4438918.
28. V. SRINIVASA RAO, , S/O V. GANESAN, AGED ABOUT
39 YEARS, OCC HG -GUNTUR, GUNTUR DISTRICT.
REGISTRATION NO. 4438091.
29. DEPATLA AMARA,, S/O D. KRISHNA REDDY, AGED
ABOUT 39 YEARS, OCC HG - KURNOOI, KURNOOI
123
DISTRICT. REGISTRATION NO. 4497896.
30. V SREENIVASULUNAICK,, S/O V. RAMU NAICK, AGED
ABOUT 39 YEARS, OCC HG - KURNOOI, KURNOOI
DISTRICT. REGISTRATION NO. 4081725.
31. K. YUVARAJU, , S/O K. RAGHUNANDA, AGED ABOUT 39
YEARS, OCC HG - KURNOOI, KURNOOI DISTRICT.
REGISTRATION NO. 4211284.
32. K. LAKSHMAIAH,, S/O K. VADIVELU, AGED ABOUT 39
YEARS, OCC HG - KURNOOI, KURNOOL DISTRICT.
REGISTRATION NO. 4337479.
33. K. NAGA RAJU,, S/O K. SUBRAHMANYAM, AGED
ABOUT 39 YEARS, OCC HG - 273/GUNTUR, R/O. D. NO.
1-3-111, RAIL PETA, BAPATIA, GUNTUR DISTRICT.
REGISTRATION NO. 444128.
34. S. NARASIMHULU,, S/O S. NARASIMHULU, AGED
ABOUT 39 YEARS, OCC HG - 1036/KURNOOL,
KURNOOL DISTRICT. REGISTRATION NO. 4007588.
35. M. RAJKUMAR,, S/O M. RAGHAVAIAH, AGED ABOUT 39
YEARS, OCC. HG - CHITTOOR, CHITTOOR DISTRICT.
REGISTRATION NO. 4109804.
36. R. VINOD KUMAR,, S/O R. VARADARAJULU, AGED
ABOUT 39 YEARS, OCC. HG - 1064/TIRUMALA, R/O. D.
NO. 1-22, RAMA PURAM, CHITTOOR DISTRICT.
REGISTRATION NO. 4174536.
37. G. GURRAPPA,, S/O G. DILLI, AGED ABOUT 39 YEARS,
OCC. HG - 1302/TIRUMALA, CHITTOOR DISTRICT.
REGISTRATION NO. 4096723.
38. P. NAGAANJENEYULU,, S/O. P. KOTESWARA RAO
AGED ABOUT 39 YEARS, OCC. HG - 527/KRISHNA,
KALIDINDI MANDAL, GOPALAPURAM VILLAGE,
KRISHNA DISTRICT. REGISTRATION NO. 4423492.
39. M. GIRL BABU,, S/O M. ROSAIAH. AGED ABOUT 39
YEARS, OCC. HG - CHITTOOR, CHITTOOR DISTRICT.
124
REGISTRATION NO. 4464132.
40. K. UGANDHAR,, S/O. K.RAMU AGED ABOUT 39 YEARS,
OCC. HG - 414, D.NO. 1-15, KOTHA ANTAKAPALLI,
SRIKAKULAM DISTRICT. REGISTRATION NO. 4401449.
41. M. BOMMAIAH,, S/O. M. POTHANNA AGED ABOUT 39
YEARS, OCC. HG - 389,ATHMAKUR, ANANTHAPURAM
DISTRICT. REGISTRATION NO. 4054217.
42. B. RAJA REDDY,, S/O. B. NAGENDRA REDDY, AGED
ABOUT 39 YEARS, OCC. HG - 01 PTC, D.NO. 4-1-388,
INDIRA NAGAR, ANANTHAPURAM, ANANTHAPURAM
DISTRICT. REGISTRATION NO. 4036680.
43. A. CHAITANYA KUMARI,, D/O. A. GOVINDAIAH, AGED
ABOUT 34 YEARS, OCC. HG -GUNTUR, GUNTUR
DISTRICT. REGISTRATION NO. 4271019
44. SYED. SADHIK BASHA, , S/O. S. JILANI BASHA, AGED
ABOUT 40 YEARS, OCC HG - 681/TIRUPATI, D.NO. 6-
279, GANDHI STREET, SRI KALAHASTI TOWN, SRI
KALAHASTI MANDAL, CHITTOOR DISTRICT.
REGISTRATION NO. 4477260.
45. P. RAJAIAH, S/O. P. DHANAMJAYA, AGED ABOUT 40
YEARS, OCC HG - 474, KUNDAM, OZILI, NELLORE,
NELLORE DISTRICT, REGISTRATION NO. 4384261.
46. SK. ABDUL KAREEM, , S/O. SK. ABDUL RAHEEM, AGED
ABOUT 39 YEARS, OCC HG -GUNTUR, GUNTUR
DISTRICT. REGISTRATION NO. 4154663.
47. G KHAJA NIZAMUDDIN, , S/O. G. MUNWAR BASHA,
AGED ABOUT 39 YEARS, OCC HG -KURNOOL,
KURNOOL DISTRICT. REGISTRATION NO. 4415519.
48. M. GIRI BABU, S/O. M. GANGANNA, AGED ABOUT 39
YEARS, OCC HG -GUNTUR, GUNTUR DISTRICT.
REGISTRATION NO. 4284288.
49. A. NARAYANA, , S/O. A. GOWRU NAIDU, AGED ABOUT
38 YEARS, OCC HG - 798, GOLLA VEEDHI,
125
PALAVALASA, BURJA MANDAL, SRIKAKULAM DISTRICT,
REGISTRATION NO. 422735.
50. Y. RAMA LAKSHMI, D/O. A. NARAYANA RAO. AGED
ABOUT 38 YEARS, OCC HG - 374, BUNDIKANCHARAM
VILLAGE, PONDURUI, SRIKAKULAM DISTRICT,
REGISTRATION NO. 4370089.
51. N. KALAVATHI BAI, D/O. N GOVINDA NAIK, AGED
ABOUT 37 YEARS, OCC HG - 374, 1/5, BYANNE
HARIJANAWADA, Y N PALEAM, YERRAMANENIOPALEM,
CUDDAPAH DISTRICT, REGISTRATION NO. 4085763.
52. K. SWARANAKUARI, D/O. K. MARAIAH, AGED ABOUT 38
YEARS, OCC HG - 587, BHAGAMPALLI, R. SUNDUPALLI,
ANNAMAYYA DISTRICT, REGISTRATION NO. 4366746.
...PETITIONER(S)
AND
1. THE STATE OF AP, REPRESENTED BY ITS PRINCIPAL
SECRETARY - HOME, SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a)Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test(PET),
b)Declaring the action of the 2nd respondent in not considering the
Height on par with the earlier notification No.
10414/2007/RECT/H3, dated 08.10.2012, and c)Declaring the
126
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and to pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex-servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996
pending disposal of the above writ petition and to pass
Counsel for the Petitioner(S):
1. ANNAMNEEDI BALAKRISHNA
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3428/2025
Between:
1. MUGATHALA MOHAN, S/O. M. PRAKASH, AGED 31
YEARS, HOME GUARD (NO.580), CHITTOOR, P.S,
CHITTOOR DISTRICT. REGISTRATION NO.4049177.
2. MADIKIRI MANIKANTA, , S/O. M. SEETHA RAMAIAH,
AGED. 35 YEARS, AS HOME GUARD (NO.1574),
CHITTOOR, P.S, CHITTOOR DISTRICT. REGISTRATION
127
NO.4250634.
3. G.VENU, , S/O. G. NARAYANA, AS HOME GUARD
(NO.1168), TIRUPATHI, P.S, CHITTOOR DISTRICT.
REGISTRATION NO.4239965.
4. KAVANOOR KISHORE, S/O. K. RAMESH, AGED
27YEARS, AS HOME GUARD (NO.613), CHITTOOR UNIT,
CHITTOOR DISTRICT. REGISTRATION NO.4196627.
5. KANNEMADUGU IMTHIYAZ, , S/O. K. HANEEF, HOME
GUARD (NO.1665), CHITTOOR DISTRICT.
REGISTRATION NO. 4108469.
6. M. RAJESH, , S/O. V. MANI, AGED 37 YEARS, AS HOME
GUARD (NO.561), CHITTOOR UNIT, CHITTOOR
DISTRICT REGISTRATION NO.4192391.
7. P.S.C. SRINIVASULU, , S/O. P.B SUBRAMANYAM, AS
HOME GUARD (NO.1090), O/O TIRUMALA UNIT,
TIRUPATI (U) DISTRICT, REGISTRATION NO.4459084.
8. ONIMI GIRI PRASAD,, S/O. 0. JAYA PRAKASH, AGED 35
YEARS, AS HOME GUARD (NO.559), PALAMANER UNIT,
CHITTOOR DISTRICT, REGISTRATION NO.4410138.
9. THENEPALLIBABAIAH, S/O. T. SUBBAIAH, AS HOME
GUARD(NO.1569) O/O. TIRUPATHI. REGISTRATION
NO.4454011.
10. PERIKIPALLESIVASANKARA, , S/O. P. MUNI
VENKATAPPA, AGED 35 YEARS, AS HOME GUARD
(NO.1611) O/O CHITTOOR DISTRICT, REGISTRATION
NO.4409943.
11. M. JALACHANDRA, , S/O. M. ANJAIAH, AS HOME GUARD
(NO.1072),TIRUPATI DIST. REGISTRATION NO.4242105.
12. K. VENKATESH, , S/O. K. CHANDRA AGED 38 YEARS,AS
HOME GUARD (NO.270), TIRUPATI UNIT TIRUPATI
URBAN.REGISTRATION NO.4312947.
128
13. P. THEJA, , S/O. P. NATARAJA, AS HG(NO.465),
CHITTOOR UNIT, CHITTOOR DISTRICT. REGISTRATION
NO.4225738.
14. Y. GUNASEKHAR,, S/O. Y. SADASIVA MANDADI, AS H G-
(NO.333),TIRUPATI. REGISTRATION NO.4150577.
15. VIJENDRAN SATHYAMMA, , D/O. W/O. KANNAPPA
VIJENDRAN WORKING AS WHG-(NU.601), PALAMANER,
CHITTOOR DIST. REGISTRATION NO.4093768.
16. OTTERIDESAMMA, , D/O. 0. ROSAIAH, AGED 35 YEARS,
W/AS WHG (NO.598) CHITTOOR UNIT, CHITTOOR
DISTRICT, REGISTRATION NO. 4115361.
17. NAGA JYOTHI SHOLINGRAM,, D/O. W/O. SHANMUGAM
PILLAI S WORKING AS WHG (NO.607), PALAMANER
UNIT, CHITTOOR DIST. REGISTRATION NO.4405811.
18. E. GEETHA, , D/O. E. RAMAMURTHY, AGED 35 YEARS,
WORKING AS WHG (NO.610 CHITTOOR UNIT,
CHITTOOR DISTRICT. REGISTRATION NO.4110528.
19. KANNELAMOHANAMBA, , D/O. K. ARMUGAM REDDY.
AGED 36 YEARS, WORKING AS WHG (NO.600),
CHITTOOR UNIT, CHITTOOR DISTRICT. REGISTRATION
NO.4055956.
20. A. NAGARAJU, S/O. A. SUBRANIANYAIN, AGED 33
YEARS, WORKING AS HG(NO.502) CHITTOOR UNIT,
CHITTOOR DIST. REGISTRATION NO.4095441.
21. PUJARI LOKESH, , S/O. P. KRISHNAIAH, WORKING AS
HG (NO.1137) TIRUPATI UNIT, TIRUPATI
DIST.REGISTRATION NO.4462899.
22. MOHAN V,, S/O. RATHNAM REDDY V, WORKING AS. HG
(NO.1496),TIRUPATI URBAN, TIRUPATI DIST.
REGISTRATION NO.4249314.
23. C. CHARAN KUMAR, , S/O. V. CHANDRA SHEKAR,
WORKING AS HG (NO.327 TIRUPATI. REGISTRATION
129
NO.4339510.
24. SYED MOHAMMAD SHARIF,, S/O. SYED NIYAZ AHMED,
WORKING AS HG (NO.509) ANNAMAYYA DIST.
REGISTRATION NO.4029055
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRL.
SECRETARY, HOME DEPARTMENT, SECRETARIAT
BUILDINGS, VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY IT'S CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, , STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners even in physical efficiency test treating them on
par with general recruit candidates pursuant to the notification in
Rc.No.161/SLPRB/Rect.2/2022 dt.28-11-2022 by treating the
selection of the Home Guards by subjecting them to physical
verification by stipulating the time limit and distance at par with the
general candidates appearing for direc..,- recruitment, applying the
same requirement of standard of time and length and treating them
as disqualified for not able to be qualified to meet the standard
timings and physical efficiency set for the general candidates
applied under direct recruitment without treating the candidates
appearing under the quota of Home Guards as a special category
to the recruitment for the post of Constables and APSP considering
their age and service rendered as Home Guards is irrational,
130
arbitrary, un-constitutional and contrary to the Principles laid down
by the Hon'ble High Court in a judgement reported in 2016(6) ALT
Page 14, rendered in the Chairman State Level police Recruitment
Board Hyderabad and others Vs B. Sambasiva Rao and others and
the orders passed by the Learned Division Bench of the Hon'ble
High Court in W.P.No.1142/2016 and batch and consequently
direct the respondents to fix a separate standard of the stipulating
timing and physical efficiency for the candidates of special category
appearing under the quota of Home Guards for recruitment to the
post of Constables and APSP, notified by the State under
notification Dt.28.11.2022 and process the selection of the
petitioners by preparing separate merit list to the candidates of
special category and consider their appointment to the post of
Constable and APSP as per the merit among the candidates
appearing under the quota of the Home Guards, and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased
Counsel for the Petitioner(S):
1. N PRAMOD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3635/2025
Between:
1. AKKIREDDY APPALA RAJU, S/O AKKIREDDY NOOKA
RAJU. REGNO 4235152.AGE ABOUT -39 YEARS, OCC
HOME GUARD NO.636. R/0 D NO 9-9-
47/95.BALARAMNAGAR.SIVAJI PALEM.
VISHAKAPATNAM DISTRICT, HALL TICKET NO
5559740345.
2. BOKKA PRASAD, , S/O B.SRINU REG.NO 4040754,
AGED ABOUT 32 YEARS, OCC HOME GUARD-1100,R/O
131
D.NO.44-11-1/A,USN APTS, REDDY THATICHETIA
PALE.VISAHAPATNAM DISTRICT HALL TICKET NO.
5559050986
3. B.G.VENKATA SURESH, S/O SURA APPADU, REGD NO.
4207155 AGED ABOUT 40 YEARS OCC. HOME GUARD
NO.804, R/O.D.NO. 8- 163/A, GANNABABU NAGAR
THOTAGARUVU ARILOVA VISHKAPATNAM CITY , HALL
TICKET NO. 5559700003
4. KURADA.RAVI KIRAN., S/O K.A.KONDALA RAO, REGD
NO 4351177. AGE ABOUT -39 YEARS, OCC.HOME
GUARD NO-639.R/0 D NO. 13-2-3/F, ANTHONY NAGAR,
MAHARANIPETA, VISHKAPATNAM DISTRICT HALL
TICKET NO.5559460252
5. DOGGA SURYANARAYANA, S/O YERUKU NAIDU REGD.
NO. 4402717,AGED ABOUT. 40 YRS OCC.HOME GUARD-
662. NAGAYYAPETA (VILLAGE)DEVARAPALLI (MANDAL
)VISAKHAPATNAM DISTRICT, HALL TICKET NO.
5562120122
6. KORADA SANTHOSHA KUMARI,, D/0. BABU RAO (L),
REGD NO.- 4123513, AGE ABOUT 37 YEARS,
OCC.WOMEN HOME GUARD -767,R/0 D. NO. 54-6-11
RAMALAYAM STREETISUKATHOTA VISAKHAPATNAM.
7. GANDI GOURI NOOKARAJU,, S/ GANDI SANNI BABU,
REG NO 4268142, AGE 34 YEARS. OCC. HOME GUARD
NO. 1160 KANCHARAPALEM VISAKHAPATNAM. HALL
TICKET 5559360737.
8. KUNDALA.SRINU,, S/0 SURIBABU, REGD NO.4354332
AGED ABOUT.40YRS OCC-HOME GUARD NO 932
D.NO.7-133 SWRNABARATHI NAGAR,
RUSHIKONDA.VISHKAPATNAM DISTRICT.
9. GANDI BOINA.NOOKA RAJU,, S/0 DEMUDU, REGD-
4108611 AGE-34, OCC. HOME GUARD NO. 1058, D
NO..27-17-27/A, POORNA MARKETVISAKHAPATNAM,
HALL TICKET NO..5559020847
132
10 KODURU PYDI RAJU,, S/0 SATHYAM REGDNO-4136639,
. OCC. HOME GUARD .NO -654 (VSP CITY) D.NO-12-974
GANDHI NAGER, OLD DAIRY FROM VISAKHAPATNAM
CITY, HALL TICKET NO-5559110344
11 KONKIPUDI ADIKAKSHMI,, D/0. KONDALARAO, REGD
. NO- 4071202, AGE ABOUT 30 YEARS, OCC WOMEN
HOME GUARD NO- 821, R/0 D/NO. 26-7-8, PANDA
STREET,POORNA MARKET, VISAKHAPATNAM, HALL
TICKET NO-5559800763
12 VANJARAPU VENKATA LAKSHMI,, D/0 V ESWARA RAO
. REG. NO. 4218387, AGED ABOUT 34, OCC-HOME
GUARD NO-895. R/0 FLAT NO. 502, RAMA
BRINDAVANAM APARTMENT, SIRUGUDI NAGAR,
YENDADA,VISAKHAPATNAM DISTRICT.
13 BALAJI. DUVVA ,, S/0 CHANDRA RAO(L), REGD NO-
. 4381872,AGE ABOUT 40 YEARS ,OCC- HOME GUARD
NO.896,DOOR NO- 18-238-15/1, CHANDRA NAGAR,
GOPALAPATNAM, VISAKHAPATNAM DISTRICT.
14 SHAIK HIMAM,, S/0-SHAIK SHILAR REGD NO-
. 4255781AGE ABOUT -35 HG NO-167R/0 D.NO-12-1-
43/3AZEEMABAD,KANTHI ROAD NEW GAJUWAKA,
VISAKHAPATNAM.
15 SUNNAPU.SANTHOSHKUMAR,, S/0
. APPARAO,(LATE)REGD NO-4360308,AGED ABOUT-39
YRS, OCC- HOME GUARD NO - 965,R/0-D-NO27-8-15,
SRINAGAR, OLD GAJUWAKA,VISAKHAPATNAM, HALL
TICKET NO-5559860315
16 MORAM HEMANTHAKUMARI,, D/O.ANAND, REGD NO-
. 4419349, AGE ABOUT 36 YEARS, OCC- HOME GUARD
NO.1173, R/O.D.NO.50-90-23/2, SANTHIPURAM,
SEETHAMMAPETA, VISAKHAPATNAM DISTRICT, HALL
TICKET NO- 5558071280
17 DUKKA SRINIVASARAO,, S/0 SATYAM (L), REGD.NO -
. 4353390AGED ABOUT -37YEARS HOMEGUARD NO.283
R/0- 14-22/2/C, GOLLALA THIMMAPURAM,
133
NAGARAPALAM PANCHAYAT, BHEEMINIPATNAM,
VISHKAPATNAM DISTRICT.
18 KANURI. VARAPRASAD RAO., S/0. MANGARAJU. READ
. NO. 4175800, AGE ABOUT 37 YEARS. OCC. HOME
GUARD NO.943. R/0. D.N0.53-26-8/8. MADDILAPALEM.
VISAKHAPATNAM DISTRICT, HALL TICKET NO-
5559750359
19 MANYALA SATEESH, S/0 NARAYANARAO REGD NO
. 4050027 AGE ABOUT 33, OCCUPATION HOME GUARD
NO-686, R/0 D NO 1-360 PEDDIPALEM ANANDAPURAM,
VISAKHAPATNAM, HALL TICKET NO-5559120244.
20 BHEEMAVARAPU NAGARAJU,, S/0 CHINNARAO LATE
. REGD NO.4410003,AGE ABOUT .36 YERS OCC.HOME
GUARD -786.R/0 D/NO 4-35 GANDIGUNDAM VILLAGE
ANANDHAPURAM MANDAL VISAKHAPATNAM HALL
TICKET NO.5560020403
21 GARIKINA SATHISH,, S/0. GARIKINA YELLAYYA REGD.
. NO. 4401065,AGEED ANBOUT 33YRS, HOME GUARD
NO-583, R/0 D. NO. 1-18-14,
ADARSHANAGAR.PEDAWALTAIR, VISAKHAPATNAM,
VISAKHAPATNA DISTRICT HALL TICKET
NO.5562471191.
22 GOLAGANI BANGAR RAJU, S/OAPPA RAO REGI NO
. 4323375,AGE ABOUT 38 YEARS, OCCIHOME GUARD-801
R/0 D.NO. 1-62 VELLANKI VELLAGE ANANDAPURAM
MANDALAM VISAKHAPATNAM DISTRICT
23 KOCHARLA VEERA VENKATA VARA PRASAD., S/0
. KOCHARLA CHANDRA SEKHARA ACHARYULU, REGNO
4359433, AGE ABOUT -30YEARS OCC.HOME GUARD-
815, R/0 D NO. 13-1217.NEAR SIVALYAM
TEMPLE,DRIVERS COLONY, ARILOVA .
VISHAKAPATNAM.DISTRICT.
24 SAMMINGI V BHASKAR RAO, S/0 SANKAR RAO REGD
. NO 4402779 AGE ABOUT 39OCC. HOME GUARD- 906
R/ODONO 36 -92-247/3/2/ SRINIVASA NAGAR, BURMA
134
CAMP KANCHRAPALAM,VISAKHAPATNAM, DISTRICT.
25 SHAIK.MEERA SAHEB,, S/0 SHAIK. LAI SAHEB, REGD
. NO 4453842,AGE ABOUT 39 YEARS, OCC.HOME
GUARD-601,R/0 DNO-6-10-12,DRIVERS COLONY OLD
GAJUWAKA.VISAKHAPATNAM DISTRICT HALL TICKET
NO.5562600686
26 MOHAMMAD JAHANGER BASHA, S/0. MOHAMMED
. JAILABDEEN REGD NO.4008966,AGED ABOUT-
31OCC.HOME GUARD NO.171 D.NO.11-34-31
AZEEMABAD,KANTHI ROAD NEW GAJUWAKA,
VISAKHAPATNAM DISTRICT
27 GAJULA ANIL KUMAR,, S/0. GAJULA RAMA RAO REGD
. NO.4169725,AGED ABOUT .35. OCC.HOME GUARD-128
R/0 D. NO - 50-90-
22/2,SHANTHIPURAM.SEETHAMAPETA,
VISAKHAPATNAM DISTRICT
28 NANEPALLI VARALAKSHMI, D/0 APPARAO , REG NO
. 4299248 AGE ABOUT 29 YRS, OCC.WOMEN HOME
GUARD.569 R/01-23 SWAYAMBHUVARAM VILLAGE,
KALAPAKA POST, PARAWADA MANDAL, ANAKAPALLI
DIST HALL TICKET NO. 5559430244
29 KADIYAM RAMALAKSHMI, D/0 VARAHALU LATE, REG
. NO.4136900, AGE ABOUT 38, OCC. WOME HOME
GUARD-909, R/0 DO NO 16_30/21,PENDURTHI
COLLEGE, SAINIRANJAN COLANY,VISAKHAPATNAM
DISTRICT, HALL TICKET NO.5559720366.
30 DEVUPALLI BHAGYA LAKSHMI, S/0 SHOWRIYAPPA
. REGD.4455841AGE ABOUT .35 YRS OCC. WOMEN
HOME GUARD-642 R/0 D NO.32-31-66 SVP NAGAR
KOBARITHOTA NEAR DOLPHIN HOTEL
VISAKHAPATNAM DISTRICT HALL TICKET NO.
5565040024
31 NETHALA PRASANTH KUMAR, S/0 N.MAHESWARA RAO
. REG.NO 4092686, AGE ABOUT 36 YEARS,OCC.HOME
GUARD-237 R/0 D.NO.39-30-40,GANDHI NAGAR,
135
MADHAVADHARA,VISAKHAPATNAMDISTRICT.
32 KALLA JAGADEESH SWAMY,, S/0 SURIBABU, REGD -
. 4108144 AGE - 34, OCC. HOME GUARD NO. 1051, D NO -
10-36-278, KRISHNA COLONY , BHEEMUNIPATNAM,
VISAKHAPATNAM HALL TICKET NO - 5559250248
33 KANDI SAVITRI,, D/O APPALA NAIDU (LATE), REGD
. 4356307 AGE 39, OCC. HOME GUARD NO 918, D NO 2-
111, NEAR RAMALAYAM, VIJINIGIRIPALEAM,
SIMHACHALAM, VISAKHAPATNAM, HALL TICKET NO
5559390244
34 MOLLI RAMANA, , S/0 RAMU, REGD-4383515, AGE.31,
. OCC. HOME GUARD NO .1093, DOOR.2-21,
VENKATAPURAM VILLAGE, PADMANABHAM
M.D.,VISAKHAPATNAM DIST, HALL TICKET NO
5559230512
35 ANDIBOYINA SRINIVASA RAO, S/O. ANDIBOYINA
. DEMUDU OCC. HOME GUARD -738 REG.4436010.
D.NO57-27-27/B, OLD ITI JUNCTION, INDUSTRIAL
ESTATE POST, VISAKHAPATNAM.
36 BUTTALA RAMUNAIDU, S/O RAMUDU OCC. HOME
. GUARD -1043 REG. 4299502, R/O ANANDAPURAM
MADALM GOTTAPALI VILLAGE VISAKHAPATNAM.
37 SONDI CHANDRA SEKHAR, S/O SONDI BHEEMAYY,
. REGNO. 4233366 AGEABOUT 38 YEARS HOME GUARD
NO. 955 , D/NO. 36-99- 158 RAMJE ESTATE
KANCHARAPALEM VISAKHAPANTAM
38 BASWANA VENKATARAO, , S/O. SANYASI NAIDU, REGD
. NO 4211298, AGE ABOUT 36 YEARS, OCC HOME
GUARD NO.460, .R/O D.NO 2-94, KORADA (VILLAGE)
PADMANABHAM (MANDAL)VISAKHAPATNAM DISTRICT
HALL TICKET NO 5558210019
39 NAGULAPALLI RAMESH, , S/O. RAMU, REGD NO
. 4254094, AGE ABOUT 36 YEARS, OCC HOME GUARD
NO.382, R/O.D.NO.12-119/1 BE COLONY AGANAMPUDI,
136
GAJUWAKA(MD),VISAKHAPATNAM DISTRICT HALL
TICKET NO 5559240457
40 NAGA RAJU SADI,, S/O . SADI APPALA KONDA ,REGD
. NO 4168516 AGE ABOUT- 37OCC HOME GUARD- 714
R/O D. NO 2-24BODDA PALEM , VISKHA PATNAM
DISTRICT.
41 NAMMI GOVINDARAO, S, O NARAYANA, REGD NO
. 4132513 AGE 33 YEARS,OCC HOME GUARD NO1133
R/O D/NO. 9-40-95 TAGARPUVALASA BHEEMILI MD
VISAKHAPATNAM DISTRICT, HALL TICKET NO
5559770600
42 PALLA VIJAY ANANTH KUMAR,, S/O PALLA PYDI RAJU
. REGD NO 4170711, AGE ABOUT 32,OCC HOME GUARD-
960 D.NO 57-2-7/3DURGANAGAR,KANCHARAPALEM
VISAKHAPATNAM DISTRICT, HALL TICKET NO
5559150383
43 JAMMALA SURI BABU, , S/0 . JAMMALA APPANA , REGD
. NO 4323181, AGE ABOUTI- 35, OCC HOME GUARD-1028
R/0 DNO 1-80, BODDA PALEM . ANANDHA PURAM,
VISKHA PATNAM DISTRICT.
44 ALLU RAMAKOTESWARAO, S/0 SANASIRAO, REGD
. NO.4247325 AGE ABOUT 38OCC HOME GUARD-527 R/0
D.NO.10-20-4/APITHANI STREET MAHARANI PETA
VISHKHAPATANAM DISTRICT,
45 AGRAHARAPU SRINU, S/0. APPARAO REGED. NO.
. 4248961 AGE ABOVE. 36 OCC HOMEGUARD. NO. 834
R/0 D. NO. 17-26-2 VARAHAGARI COLONY-2
SARIGRAMGURAM NARASHIMAHANAGAR
VISAKHAPATNAM
46 THIRLANGU SAILAJA, D/0 T. HARANADHA RAO, RG NO
. 4117452 AGE 34 YEARS, OCC. HOME GUARD NO. 1167,
D NO 27-11-65/10A, SUNDARAYYA COLONY,
SRINAGAR, GAJUWAKA, VISAKHAPATNAM
47 LAKKIDAPU RAMESH, S/0 VEERA RAJU, REGISTER N
137
. 4347529 AGE 31, OCC. HOME GUARD NO. 1085, R/0
PUNJAB HOTEL ( MAHATHCOLANY) DOOR N 39-28-76
PIN 530018 HALL TICKET 5559230138
48 BOGADHI SANKAR, S/0 RAMUNAIDU, REGISTRATION
. NO. 4181007 AGE 34 YEARS OCC. HOME GUARD NO
603, R/0 G.S
AGARAHARAM.VILLAGE.ANANDAPURAM.MANDAL.VSP.
CITY. HALL TICKET NO. 5559140076
49 LATCHIREDDY.SURESH, S/0. LRAMA RAO.
. RG.NO.4112551 AGE 32 YEARS. OCC. HOME GUARD .
NO. 1108, D.NO.40-1-24- 253, KASTURINAGER-2,
KAILSHAPURAM, VISAKHAPATNAM CITY.
50 JERRIPOTHULA.VENKATASAI, S/0 .TYAGA RAJU, REGD
. -4294802. AGE 32, OCC. HOME GUARD . NO 1114,
DO.NO 35-36-125, GAVARA KANCHARA PALEM,
VISAKHAPATNAM, HALL TICKET N0..5559150261
51 BODDU GANESH, S/0 ERAKAYYA. , OCC. HOME GUARD
. 668. AGE 39. ADDRESS DOOR 3/47. SALI STREET,
M.KODURU, V.MADUGULA MD ANAKAPALLI DISTRICT
52 MEDIDHI DEVILOVARAJU, S/0 SURYANARAYANA, REG.
. NO, 4502457, AGE 34 YEARS, OCC. HOME GUARD 342,
VEDURUPARTHI(V G) KASIMKOTA (M D)
VISAKHAPATANAM, HALL TICKET NO 5564220191
53 RAJANA VARAHA VENKATA NAGENDRA, S/0 R.RAMANA
. REG. 4310538OCC. HOME GUARD .490 D/NO 36-93-63/2
INDIRANAGAR 2 KANCHARAPALEM VISAKHAPATNAM
54 NAYANA.NARAYANA REDDY, S/0 N.APPALSURI
. REG.4218220 AGE OCC. HOME GUARD .1040
D/NO.26.5.371.PRASADGARDENS, NEAR OLD BUS
STAND .POORNA MARKET.VISAKHAPATNAM 55.
CHINTALAPUDI ANITHA D/0 BHAVANARUSHI REG NO
4255581, WHG 382, AKP DIST AGE36ADDRESS 19-47-
18, RANGIREEJI STREET AVNDOWN,PURNA MARKET
PINCHODE, 530001
138
55 CHINTALAPUDI ANITHA, D/0 BHAVANARUSHI REG NO
. 4255581, WHG 382, AKP DIST AGE36ADDRESS 19-47-
18, RANGIREEJI STREET AVNDOWN,PURNA MARKET
PINCHODE, 530001
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test (PET)
b) Declaring the action of the 2nd respondent in not considering
the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex- servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996, and to pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
139
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2022, dated 28-11-
2022 and allow the petitioners to appear for further process of
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and to pass
Counsel for the Petitioner(S):
1. PALLA BALU ANIL KUMAR
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3652/2025
Between:
1. SABBAVARAPU S NAIDU, S/O.DEVUDU, REGD NO
4453460, AGED ABOUT 40 YEARS, OCC HOME GUARD
NO.256, R/O.D.NO.6-149, PEDANAIDUPALEM,
SABBAVARAM, VISAKHAPATNAM DISTRICT.
2. NAGAMANI J,, D/O.CHINNABBAI, REGD NO4480412,
AGED ABOUT 41 YEARS, OCC WOMEN HOME GUARD
NO.1210, R/O.D.NO.2-99, KAPUDEVUPALEM,
RAJAVOMANGI, EAST GODAVARI DISTRICT.
3. G.LOKANATH,, S/O.GOVINDU, REGD NO4108048, AGED
ABOUT 32 YEARS, OCC HOME GUARD NO. 13,
R/O.D.NO.14-2613, MUDIGUBBA, ANANTHAPUR
DISTRICT.
4. VARALAMNNUA KANCHU,, D/O.KRISHNA MURTHY, REGD
NO4127071, AGED ABOUT 35 YEARS, OCC WOMEN
HOME GUARD NO. 1219, R/O.D.NO.5-80, BARRIMAMIDI,
GANGAVARAM, EAST GODAVARI DISTRICT.
140
5. REPALLE MADHAVA SWAMY,, S/O.RAMASWAMY, REGD
NO4468061, AGED ABOUT 41 YEARS, OCC HOME
GUARD NO.472, R/O.D.NO.77-124-10-50, SIVAPPA
NAGAR, KALLUR, KURNOOL DISTRICT. .
6. GEDDAM NARASIMMURTHY,, S/O.PINGA RAO, REGD
NO4391445 AGED ABOUT 39 YEARS, OCC HOME
GUARD NO.681, R/O.D.NO.10-20, NELAPARTHIPADU,
RAMACHANDRAPURAM, EAST GODAVARI DISTRICT.
7. C.M.ILAYARAJA,, S/O.MUTHUGAN, REGD NO4087962,
AGED ABOUT 38 YEARS, OCC HOME GUARD NO.257,
R/O.D.NO.36-272, 11TH WARD, LB PURAM, CHITTOOR
DISTRICT.
8. JADA CHINNA REDDEIAH,, S/O.SEETHARAMAIAH, REGD
NO4215695 AGED ABOUT 35 YEARS, OCC HOME
GUARD NO.383, R/O.D.NO.01/09,
KALPANAYUNICHERUVU, RAMAPURAM, YSR KADAPA
DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
141
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex- servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents not to fill up the posts which are meant for under the
Home Guards quota as per the notification in
Rc.No.161/SLPRB/Rect.2/2022, dated 28-11- 2022 and allow the
petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex-servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass such
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3684/2025
Between:
1. Y CHANDU KUMAR, , S/O Y. VENKATARAMANA, AGED
29 YEARS. HOME GUARD NO, 476,R/O D.NO. 5-2-6,
SAIDAPETA STREET, MADANAPALLI, CHITTOOR
DISTRICT. REGISTER NO.4080903.
142
2. J. UDAYA KUMAR,, S/O JAYA RAM.G, AGED 30 YRS,
HOME GUARD NO. 1077, WORKING AT RIRUMALA (TTD)
CHITTOOR (TIRUPATI) DISTRICT. REGD.NO. 4129119.
3. GUNADALA SURESH,, S/O G. MALLIKARJUNA, AGED 31
YRS. HOME GUARD NO. 1519, TIRUPATHI, CHITTOOR
(TIRUPATI) DISTRICT REGD.NO.4167930.
4. T. RAMESH,, S/O T. SUBRAHMANYAM, AGED 32 YRS.
WORKING AS HOME GUARD NO.1141, TIRUMALA.
TIRUPATI, CHITTOOR (TIRUPATI) DIST,
REGD.NO.4129299.
5. M. SANKARAN,, S/O M. GOVINDARAJULU, AGED 34
YRS. WORKING AS HOME GUARD NO.1142, TIRUMALA,
TIRUPATI DT, CHITTOOR (TIRUPATI) DIST,
REGD.NO.4424963.
6. B. RAGHUNATHA REDDY,, S/O B. GOPAL REDDY, AGED
33 YRS. WORKING AS HOME GUARD NO. 1244,
TIRUPATI, CHITTOOR (TIRUPATI) DIST, REGD.NO.
4274792.
7. T. SUBRAHMANYAM REDDY,, S/O T. NARASIMHA
REDDY, AGED 34 YEARS, WORKING AS HOME GUARD
NO. 1332, TIRUPATI, CHITTOOR (TIRUPATI) DISTRICT,
REGD.NO. 4015021.
8. N. KIRAN KUMAR, , S/O N. SUBRAHMANYAM, AGED 34
YRS. WORKING AS HOME GUARD NO.1112, TIRUMALA,
CHITTOOR (TIRUPATI) DIST, REGD.NO.4078406.
9. B. VENKATARAMANA,, S/O B. KADIRAIAH, AGED 34
YRS. WORKING AS HOME GUARD NO.365, TIRUPATI,
CHITTOOR (TIRUPATI) DIST, REGD.NO.4015607.
10. K. RAMESH,, S/O K. NAGAIAH, AGED 35 YEARS.
WORKING AS HOME GUARD NO. 1291, TIRUMALA,
CHITTOOR (TIRUPATI) DIST, REGD.NO.4127891.
11. P. DIWAKARA REDDY, S/O P. SUBRAHMANYAM REDDY,
AGED 34 YRS, WORKING AS HOME GUARD NO.324,
143
TIRUMALA, CHITTOOR (TIRUPATI) DT,
REGD.NO.4315974
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS PRI.
SECRETARY, HOME DEPARTMENT, SECRETARIAT,
VELAGAPUDI, AMARAVATI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD,
REP.BY ITS CHAIRMAN, D.G.P. OFFICE, STATE OF A.P.
MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, D.G.P. OFFICE, MANGALAGIRI
GUNTUR DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate Writ, Order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners even in physical efficiency test treating them on
par with general recruit candidates pursuant to the notification in
Rc.No. 161/SLPRB/Rect.2/2022, dated 28-11-2022 by treating the
selection of the Home Guards by subjecting them to physical
verification by stipulating the time limit and distance at par with the
general candidates appearing for direct recruitment, applying the
same requirement of standard of time and length and treating them
was disqualified for not able to be qualified to meet the standard
timings and physical efficiency set for the general candidates
applied under direct recruitment without treating the candidates
appearing under the quota of Home guards as a special category
to the recruitment for the post of constables and APSP considering
their age and service rendered as Home Guards is irrational,
arbitrary, un-constitutional and contrary to the Principles AND laid
down by the Honble High Court in a Judgment reported in 2016 (6)
ALT Page 14, rendered in the Chairman State Level Police
144
Recruitment Board Hyderabad and others Vs. B. Sambasiva Rao
and others and the orders passed by the learned Division Bench of
the Hon'ble High Court in W.P.No.1142 of 2016 and batch and
consequently direct the respondents to fix a separate standard of
the stipulating timing and physical efficiency for the candidates of
special category appearing under the quota of Home Guards for
recruitment to the post of Constables and APSP, notified by the
State Linder Notification dt. 28-11-2022 and process the selection
of the petitioners by preparing separate merit list to the candidates
of special category and consider their appointment to the post of
constable and APSP as per the merit among the candidates
appearing under the quota of the Home Guards, and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to
process the selection of the candidates appearing against the
vacancies of Police Constables meant for Home Guards pursuant
to the notification in Rc.No.161/SLPRB/Rect.2/2022, dated 28-11-
2022 without fixing separate standard of qualification of Physical
test to the Home Guards, pending disposal of the Writ Petition
before this Hon‟ble Court, and pass
Counsel for the Petitioner(S):
1. N PRAMOD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 3790/2025
Between:
1. MUKKU BHASKARA RAO, S/O.NEELA KANTESWARA
RAO, REGD NO 4228366 AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.276,
R/O.D.NO.184/FF3,JAKKAMPUDI, VIJAYAWADA, NTR
DISTRICT.
145
2. MURAHARI NAGARAJU,, S/O.JAYARAJU, REGD NO
4379444, AGED ABOUT 40 YEARS, OCC HOME GUARD
NO.840, R/O.D.NO.22-162, INDIRA NAGAR, VELGODE,
KURNOOL DISTRICT.
3. THANDU RAVI,, S/O.VENKANNA, REGD NO 4251864,
AGED ABOUT 32 YEARS, OCC HOME GUARD NO.602,
R/O.D.NO.12-138,KORUKOLLU, KAIIDINDI MANDAL,
KRISHNA DISTRICT
4. V.RAMESH,, S/O.BALAIAH, REGD NO- 4345774, AGED
ABOUT 39 YEARS, OCC-HOME GUARD NO.1123,
R/O.D.NO.7-61,B.THANDRAPADU, KURNOOL, KURNOOL
DISTRICT.
5. GANGAIAH J,, S/O.JEEVARATHNAM B, REGD NO-
4049372, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.250, R/O.D.NO.2-51, MUTHUKURU VILLAGE,
CHITTOOR, CHITTOOR DISTRICT.
6. SURYAKANTHAM KETCHERLA,, D/O.LAKSHMAYYA,
REGD NO- 4123860, AGED ABOUT 37YEARS, OCC-
WOMEN HOME GUARD NO.812, R/O.POLICE
QUARTERS, RAMACHANDRAPURAM, EAST GODAVARI
DISTRICT.
7. ATTI VEERA BABU,, S/O.RAMANA, REGD NO- 4122785,
AGED ABOUT 36YEARS, OCC- HOME GUARD NO.565,
R/O.D.NO.1-60, ANNAVARAM, SANKHAVARAM, EAST
GODAVARI DISTRICT.
8. RAJKOTI S,, S/O.SAMPANGI N, REGD NO- 4137857,
AGED ABOUT 36YEARS, OCC- HOME GUARD NO.1716,
R/O.D.NO.4-203, GANDHI NAGAR, GREAMSPET,
CHITTOOR DISTRICT.
9. DASARI VENKATESWARA RAO,, S/O.GANGAYYA, REGD
NO- 4424211, AGED ABOUT 35 YEARS, OCC- HOME
GUARD NO.754, R/O.D.NO.10-3-1/2, TALLA
MUDUNURUPADU, TADEPALLIGUDEM, WEST
GODAVARI DISTRICT.
146
10. KIRAN KUMAR N,, S/O.KOTESWARA RAO, REGD NO
4387290, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.754, R/O.D.NO.24-23, NAMBURU, PEDDAKAKANI,
GUNTUR DISTRICT.
11. MAMIDI DATTATREYA,, S/O.VENKATA RAO, REGD N
4110164, AGED ABOUT 35YEARS, OCC HOME GUARD
NO.720, R/O.D.NO.1-125, BALIJIPALEM, SABBAVARAM,
VISAKHAPATNAM DISTRICT.
12. PRABHAVATHI PALLALA,, D/O.MANGIREDDY, REGD NO
4127569, AGED ABOUT 35 YEARS, OCC WOMEN HOME
GUARD NO.1218, R/O.D.NO.2-13, CHERUVURU,
RAMPACHODAVARAM, EAST GODAVARI DISTRICT.
13. GANOORI SUBRAMANYAM RAJU,, S/O.YARRAMA RAJU,
REGD NO 4462450, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO. 1551, R/O.D.NO.2-0047,
ENUMULAVARIPALLI, AGRAHARAM, PILERU, CHITTOOR
DISTRICT.
14. MASTHANAIAH GADI,, S/O.VENKATESWARLU, REGD
NO 4416691, AGED ABOUT 39 YEARS, OCC HOME
GUARD NO.810, R/O.D.NO.2-2-67, NAWABPET, SPSR
NELLORE DISTRICT.
15. BASSA RAMA KRISHNA,, S/O.LATCHA RAO, REGD NO
4269456, AGED ABOUT 36 YEARS, OCC HOME GUARD
NO.648, R/O.D.NO.1-458, A.KOTHAPALLI, THONDANGI,
EAST GODAVARI DISTRICT.
16. GARNIPUDI SAI KIRAN,, S/O.RATTAIAH, REGD NO
4465180 AGED ABOUT 31 YEARS, OCC HOME GUARD
NO. 104, R/O.D.NO.34-187, KONDAPALLI,
IBRAHIMPATNAM, VIJAYAWADA, NTR DISTRICT.
17. SHAIK SHAREEF,, S/O.MEERA SAHEB, REGD NO
4299617 AGED ABOUT 34 YEARS, OCC HOME GUARD
NO.40, R/O.PODALAKUR, SPSR NELLORE DISTRICT.
18. THADI DURGA PRASAD,, S/O.SATYA NARAYANA, REGD
NO 4274773, AGED ABOUT 32YEARS, OCC HOME
147
GUARD NO.626, R/O.D.NO.31/334-4, GILAKALADINDI,
MACHILIPATNAM, KRISHNA DISTRICT.
19. MADHAVA REDDY MADDURI,, S/O.KESALU REDDY,
REGD NO 4437843 AGED ABOUT 36YEARS, OCC HOME
GUARD NO. 117, R/O.D.NO.8-15, AKKALAREDDYPALLE,
GIDDALUR, PRAKASAM DISTRICT.
20. GUDIPALLI JANAKIRAM,, S/O.THIRUPATHI, REGD NO
4315081, AGED ABOUT 29YEARS, OCC HOME GUARD
NO.440, R/O.MATHINAVARIPALEM, KAVALI, SPSR
NELLORE DISTRICT.
21. POLEMREDDY SURENDRA,, S/O.SUBBAREDDY, REGD
NO 4334341, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.822, R/O.D.NO.3-75, BOTLAPALEM, DARSI,
PRAKASAM DISTRICT.
22. PULIMI MANIKANTA,, S/O.THIRUPATHAIAH, REGD NO
4285848, AGED ABOUT 36YEARS, OCC HOME GUARD
NO.433, R/0.D.N0.6-387A-45, MARUTHI NAGAR,
ONGOLE, PRAKASAM DISTRICT.
23. MASTAN BOYALLA,, S/O.YAKOB, REGD NO 4084441,
AGED ABOUT 36YEARS, OCC HOME GUARD NO.859,
R/0.D.N0.2-77C, JAYARAMPURAM, GIDDALUR,
PRAKASAM DISTRICT.
24. SRINIVASA REDDY GOPARAPU,, S/O.CHINNA PULLA
REDDY, REGD NO 4453138, AGED ABOUT 34YEARS,
OCC HOME GUARD NO.518, R/O.D.NO.34, POLICE
QUARTERS, ONGOLE, PRAKASAM DISTRICT.
25. B.VENKATA RAMANA REDDY,, S/O.CH.RAMIREDDY,
REGD NO 4431009, AGED ABOUT 40YEARS, OCC
HOME GUARD NO.599, R/O.D.NO.1-62. PAPINENIPALLE,
ARDHAVEEDU, PRAKASAM DISTRICT.
26. NANDI SUBBA RAO,, S/O.RAMAKOTI,REGD NO 4437301,
AGED ABOUT 40YEARS, OCC HOME GUARD NO.384,
R/O.D.NO.4-1-221, 11TH LINE, RAJAPANGAL, ONGOLE,
148
PRAKASAM DISTRICT.
27. SUNITHA SAYIMPU,, D/O.HARIBABU, REGD NO 4056415,
AGED ABOUT 37YEARS, OCC WOMEN HOME GUARD
NO.247, R/0.D.N0.42-1-191/F, KAMMPALEM, ONGOLE,
PRAKASAM DISTRICT.
28. KASULA SIVA SAGAR,, S/O.KOTAIAH, REGD NO
4466712, AGED ABOUT 32 YEARS, OCC HOME GUARD
NO.339, R/O.D.NO.4-147, KASULA BAZAR, PELLERU,
ONGOLE, PRAKASAM DISTRICT.
29. LANKALAPALLI VENKATA RAO,, S/O.RAMANA, REGD
NO 4328973 AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.469, R/O.D.NO.2-16, LAVERITIPALEM,
LAVERU, SRIKAKULAM DISTRICT.
30. GANOORI SUBRAMANYAM RAJU,, S/O.YERRAMA RAJU,
REGD NO 4462450, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO. 1551, R/O.D.NO.2-47,
ENUMULAVARIPALLI, AGRAHARAM, PILERU, CHITTOOR
DISTRICT
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
149
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents not to fill up the posts which are meant for under the
Home Guards quota as per the notification in
Rc.No.161/SLPRB/Rect.2/2022, dated 28-11-2022 and allow the
petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass such
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 4225/2025
Between:
1. MEESALA MOHAN RAO,, S/O.RAMU, REGD NO.4094741,
AGED ABOUT 33 YEARS, OCC HOME GUARD NO.444,
R/0.D.NO.59A-21/4-5/2D, RR GARDENS, VIJAYAWADA,
150
NTR DISTRICT.
2. KODAVATI PRASANNA KUMAR,, S/O.RAJARAO, REGD
NO 4055860, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.228, R/O.D.NO.4-156, CHANDRAJUPALEM,
BELLAMKONDA, GUNTUR DISTRICT.
3. SYED CHAND BASHA,, S/O.CHINNA BASHA SAHED,
REGD NO 4102631, AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.846, R/O.D.NO.3-7-196,
BAKARAPURAM, PULIVENDULA, YSR KADAPA
DISTRICT.
4. KOLLI PRASADU,, S/O.RAMANA, REGD NO 4439126,
AGED ABOUT 36 YEARS, OCC HOME GUARD NO.369,
R/O.V.SANTHAPALEM, K.KOTAPADU MANDAL,
VISAKHAPATNAM DISTRICT.
5. SIVA SANKAR KAMATAM,, S/O.KRISHNAPPA, REGD NO-
4233044, AGED ABOUT 39 YEARS, OCC- HOME GUARD
NO.451, R/O.D.NO.2-70A, BASAVARAJUKANDRIGA,
KOGILERU, CHITTOOR DISTRICT.
6. KANNEMADUGU SRAVAN KUMAR,, S/O.SIVAPPA, REGD
NO-4024346, AGED ABOUT 31 YEARS, OCC-HOME
GUARD NO.553, R/O.KOGILERU, PEDDAPANJANI,
CHITTOOR DISTRICT.
7. IRALA DHANALAKSHMI,, D/O.VENKATARAMANA, REGD
NO-4252089, AGED ABOUT 34 YEARS, OCC-WOMEN
HOME GUARD NO.611, R/O.CHUKKAVARIPALLI,
PANDILLAPALLI, CHOWDEPALLE, CHITTOOR DISTRICT.
8. MANUKONDA RAGHAVA REDDY,, S/O.VEERA REDDY,
REGD NO-4437027, AGED ABOUT 36 YEARS, OCC-
HOME GUARD NO. 132, R/0.D.N0.3-32/A, PENUMAKA,
TADEPALLI, GUNTUR DISTRICT.
9. SOBILA PRATAP POTAN BABU,, S/O.PANDURANGA
RAO, REGD NO-4212924, AGED ABOUT 37 YEARS,
OCC- HOME GUARD NO.258, R/O.D.NO.149,
SWARNANDHRA NAGAR, PEDAPALAKALURU, GUNTUR
151
DISTRICT.
10. SORRAKAYALA SREENIVASULU,, S/O.BALANAGANNA,
REGD NO-4339478, AGED ABOUT 37 YEARS, OCC-
HOME GUARD NO.287, R/O.D.NO.7-20, BUCHUPALLI,
THONDUR, YSR KADAPA DISTRICT.
11. CHANDRA SEKHARA REDDY D,, S/O.SREERAMI REDDY,
REGD NO-4054666, AGED ABOUT 37 YEARS, OCC-
HOME GUARD NO.291, R/O.D.NO.1-94,
GOLLALAGUDURU, VEMULA, YSR KADAPA DISTRICT.
12. JAGAN MOHANA RAO BHADRI,, S/O.TIRUPATHI RAO,
REGD NO-4482268, AGED ABOUT 31 YEARS, OCC-
HOME GUARD NO.797, R/O.D.NO.11-44, KOTTURU,
TADEPALLI, VIJAYAWADA, NTR DISTRICT.
13. CHINTAKAYALA APPA RAO,, S/O.MUTYALU, REGD NO-
4176310, AGED ABOUT 35 YEARS, OCC- HOME GUARD
NO. 1189, R/0.D.N0.3-66-B, MUTYALAMMAPALEM,
VENKATAPATHIPALEM, VISAKHAPATNAM DISTRICT.
14. KARANI VENKATA KRISHNA RAO,, S/O.ANKAIAH, REGD
NO-4329903, AGED ABOUT 31 YEARS, OCC- HOME
GUARD NO.MO8, R/O.DEVALAMPALLEPALEM,
WOOLLAPALEM, PRAKASAM DISTRICT.
15. VENKA SAHEB SHEIK,, S/O.AMEEN SAHEB SHEIK,
REGD NO-4212713, AGED ABOUT 35 YEARS, OCC-
HOME GUARD NO.743, R/O.D.NO.1-165, PALLANTIA,
DEVARAPALLI, EAST GODAVARI DISTRICT.
16. KURUSAM LAKSHMI,, D/O.ABBAI DORA, REGD NO-
4328827, AGED ABOUT 36 YEARS, OCC-WOMEN HOME
GUARD NO. 1203, R/O.D.NO.5-22,
RAMPACHODAVARAM, EAST GODAVARI DISTRICT.
17. DURGA PRASAD JUJJUVARAPU,, S/O.MAYUR, REGD
NO-4386436, AGED ABOUT 35 YEARS, OCC- HOME
GUARD NO. 1155, R/O.D.NO.10-138, 10TH BLOCK,
THOTLAVALLUR, KRISHNA DISTRICT.
152
18. RATNA KUMARI TAMA,, D/O.PENTAYYA, REGD NO-
4160769, AGED ABOUT 35 YEARS, OCC- WOMEN
HOME GUARD NO.369, R/O.D.NO.1-108,
KAMAYYAKUNTA, BUTTAYAGUDEM, WEST GODAVARI
DISTRICT.
19. BEJAWADA REVANTH KUMAR,, S/O.SOMA SUNDARA,
REGD NO-4017870, AGED ABOUT 28 YEARS, OCC-
HOME GUARD NO.588, R/O.D.NO.2-140,TARIGONDA,
GURRAMKONDA, CHITTOOR DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
153
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass such
other order or orders as it deem fit, proper and necessary in the
circumstances of the case and in the interest of justice.
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2 022, dated 28-
11-2022 and allow the petitioners to appear for further process of
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 4351/2025
Between:
1. VASANTHA KUMARI R, D/O.SUBBAIAH, REGD
NO.4365681, AGED ABOUT 37 YEARS, OCC. WOMEN
HOME GUARD NO.300, R/O.D.NO.16-310,
THATTIVARIPALL JUNCTION, MADANAPALLE,
CHITTOOR DISTRICT.
2. PERAM PURUSHOTHAMA REDDY,, S/O.RAMANA
REDDY, REGD NO.4462672 AGED ABOUT 39 YEARS,
OCC. HOME GUARD NO.605, R/O.D.NO.2-69, THONDUR,
YSR KADAPA DISTRICT.
3. BAYYAVARAPU VIJAYA KUMAR,, S/O.ROSAIAH, REGD
NO.4096941, AGED ABOUT 31 YEARS, OCC. HOME
GUARD NO.329, R/O.D.NO.1-53/1, PEESAPADU,
154
KROSURU, GUNTUR DISTRICT.
4. SHAIK ABDUL JILANI,, S/O.RASHEED, REGD
NO.4132335, AGED ABOUT 34 YEARS, OCC. HOME
GUARD NO. 149, R/O.D.NO.7-60A, ISLAMPET,
MANGALAGIRI, GUNTUR DISTRICT.
5. MOHAMMAD ABDULALI SHAIK,, S/O.ABDUL SALAM,
REGD NO.4227920 AGED ABOUT 37 YEARS, OCC.
HOME GUARD NO.394, R/O.D.NO.4-491, NOWLURU,
MANGALAGIRI, GUNTUR DISTRICT.
6. SHAIK KHALEEL,, S/O.KHADARVALI, REGD NO.4488499,
AGED ABOUT 40 YEARS, OCC.HOME GUARD NO.596,
R/0.D.N0.17-77A, SADUMIYA STREET, CUMBUM,
PRAKASAM DISTRICT.
7. VENKATA RAO GANUBOLU,, S/O.PENTAYYA, REGD
NO.4486765, AGED ABOUT 41 YEARS, OCC. HOME
GUARD NO.331, R/O.KONDAVELAGADA, NELLIMARALA,
VIZIANAGARM DISTRICT.
8. SATYANARAYANA KONDAPALLI,, S/O.BUTCHI BABU,
REGD NO.4440546, AGED ABOUT 39 YEARS, OCC.
HOME GUARD NO.321, R/O.D.NO.1-177, M.GUMADAM,
GAJAPATHINAGARAM, VIZIANAGARAM DISTRICT.
9. GOWRI SANKARA RAO MAJJI, , S/O.LAKSHMANA RAO,
REGD NO 4012637 AGED ABOUT 39 YEARS, OCC.
HOME GUARD NO.674, R/O.SARIPALLI, NELLIMARALA,
VIZIANAGARAM DISTRICT.
10. SURESH ATTADA,, S/O.THAMMANNA, REGD
NO.4488498, AGED ABOUT 31 YEARS, OCC. HOME
GUARD NO.583, R/O.D.NO.2-93,
MOIDAVIJAYARAMPURAM, NELLIMARLA,
VIZIANAGARAM DISTRICT
11. ESWARA RAO REDDY,, S/O.KRISHNA RAO, REGD NO
4497189, AGED ABOUT 39 YEARS, OCC. HOME GUARD
NO.466, R/O.D.NO.5-51, BYREDDY STREET,
155
NELLIMARLA, VIZIANAGARAM DISTRICT.
12. MUNUKUNDU SANTHOSH,, S/O.APPA RAO, REGD
NO.4085249, AGED ABOUT 34 YEARS, OCC. HOME
GUARD NO.28, R/O.D.NO.3-72,
MOIDAVIJAYARAMPURAM, NELLIMARLA,
VIZIANAGARAM DISTRICT.
13. TANGI ANANTA RAO,, S/O.SURYANARAYANA, REGD
NO.4186720, AGED ABOUT 36 YEARS, OCC. HOME
GUARD NO.651, R/O.D.NO.3-52, MUDDADAPETA
VILLAGE, AMADALAVALASA, SRIKAKULAM DISTRICT.
14. APPALA NARASAYYA PONDURU,, S/O.APPARAO, REGD
NO.4239350, AGED ABOUT 38 YEARS, OCC. HOME
GUARD NO. 122, R/O.D.NO.3-89, MUNAGAVALASA,
AMADALAVALASA, SRIKAKULAM DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
156
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex- servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2022, dated 28-
11-2022 and allow the petitioners to appear for further process of
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 4481/2025
Between:
1. G SURESH BABU, S/O. G. VENKATRAMANA, AGED
ABOUT 40 YEARS, OCC H.G.NO.876, R/O, D.NO. 18/7,
RAYAVARAM, KADAPA DISTRICT. REGISTRATION NO
4007133.
2. J. PAULRAJ,, S/O.M JAGANNADHAN, AGED ABOUT 39
YEARS, OCC H.G.NO.489, R/O.D.NO.1/254, GUDIPALA
MANDALAM CHITTOOR DISTRICT.REGISTRATION NO
157
4150574.
3. G. SUBRAMANYAM, , S/O. G. JINNAIAH, AGED ABOUT
35 YEARS, OCC H.G.NO.1311, R/O.D.NO.2-3,
BEERAKUPPAM, NAGALAPURAM, CHITTOOR
DISTRICT, REGISTRATION NO 4322939.
4. P M HARI, S/O. CHANDRAIAH, AGED ABOUT 35 YEARS,
OCC HG-490, D.NO. 1/83, KUMAR STREET,
CHINTHALPATTEDA VILLAGE, CHITTOOR DISTRICT,
REGISTRATION NO. 4187954.
5. N. PRASAD,, S/O N. YOBU, AGED ABOUT 38 YEARS,
OCC HG-485, R/O ALLAGUNTA VILLAGE, ANNUR POST,
KARVET NAGAR MANDAL, CHITTOOR DISTRICT.
REGISTRATION NO. 4384811.
6. K. VENKATA RAMANAIAH,, S/O. K. OBAIAH, AGED
ABOUT 39 YEARS, OCC HG-1059, R/O D. NO. 3-90,
SREENIVASAPURAM, TIRUCHANOOR ROAD, TIRUPATI,
CHITTOOR DISTRICT. REGISTRATION NO. 4322690,
7. M. SANTHARAM,, S/O M. SURAMANYAM, AGED ABOUT
42 YEARS, OCC HG- 1493, THORURU P.O. THORUUR
SUB DISTRICT, PUTTUR, TIRUPATHI DISTRICT,
REGISTRATION NO. 4420949.
8. SHAIK SABIR BASHA, , S/O SHAIK KHAJA MOHIDIN,
AGED ABOUT 35 YEARS, OCC HG-739 CHITTOOR
MANDAL, CHITTOOR DISTRICT. REGISTRATION NO.
4000320.
9. M. JAYANAIK, , S/O M. NAVALAKNAIK, AGED ABOUT 34
YEARS, OCC HG - 269, D. NO. 9-12, SUGALIBIDIKI,
KASIREDDYGARIPALLI GOPAGUDIPALLI, KADAPA
DISTRICT. REGISTRATION NO. 4261240.
10. M. SIVA REDDY,, S/O. M. MASTAN REDDY, AGED
ABOUT 23 YEARS, OCC HG - 521, R/O. D. NO. 6-150,
NAGENDRAPURAM, BAPATIA, GUNTUR DISTRICT,
REGISTRATION NO. 4329418.
158
11. B. POORNACHANDRA REDDY,, S/O B. BHUVANESWARA
REDDY AGED ABOUT 34 YEARS, OCC HOME GUARD,
REGISTRATION NO. 4509012.
12. T. VENKATAREDDY,, S/O T. NARASIMHULU REDDY,
AGED ABOUT 38 YEARS, OCC HG - 132, R/O. D. NO. 1-
329 BANDARUPALLI, MANNASAMUDRAM, YERPEDU,
CHITTOOR DISTRICT. REGISTRATION NO. 4364668.
13. M. SUDHAKAR,, S/O M. VENKATA RAMANA, AGED
ABOUT 39 YEARS, OCC HOME GUARD, TIRUPATI
DISTRICT, REGISTRATION NO. 4027850.
14. G. SUMAN,, S/O K. GURRAPPA, AGED ABOUT 32
YEARS, OCC HG - 189, R/O. KRISHNA SAMUDRAM,
PUTTUR, CHITTOOR DISTRICT, REGISTRATION NO.
4465587.
15. K. RAJEEV,, S/O S. KUMAR, AGED ABOUT 40 YEARS,
OCC HG - 190, R/O. KRISHNA SAMUDRAM, PUTTUR,
CHITTOOR DISTRICT, REGISTRATION NO. 4497679.
16. C. DHANAMJAYULU,, S/O C. ANANDAIAH, AGED ABOUT
38 YEARS, OCC HG - 185, R/O. D. NO. 3-70, TAMIL HW,
DM PURAM, KARVETINAGAR, CHITTOOR DISTRICT.
REGISTRATION NO. 4480745.
17. CHENNAM RAJESH,, S/O C. SUDHAKAR, AGED ABOUT
36 YEARS, OCC HG - 74, D.NO. 1/12,
CHINNAEATAPAKEM, SATHYAVEDU, TIRUPATI
DISTRICT, REGISTRATION NO. 4466558.
18. S. SURENDRA KUMAR,, S/O S SUBBARAYUDU, AGED
ABOUT 41 YEARS, OCC HG - 958, R/O. 16/65, GAJULA
STREET, MASAPETA, KADAPA, REGISTRATION NO.
4394007.
19. S. CHINNA ANJANEYULU,, S/O S. PAKKIRU SAB, AGED
ABOUT 39 YEARS, OCC HG - 878, R/O. D.NO. 2/46-1,
RACHINNAYAPALLE, KADAPA. REGISTRATION NO.
4462609.
159
20. V.SURESH,, S/O V. SUBRAMANYAM, AGED ABOUT 36
YEARS, OCC HG - 94, R/O. D. NO. 197, RAMAPURAM
VILLAGE AND POST, CHITTOOR DISTRICT,
REGISTRATION NO. 40171490.
21. SHAIK KARIMULLA,, S/O SHAIK INATHULA, AGED
ABOUT 38 YEARS, OCC HOME GUARD D.NO. 1-49,
RAMALINGAPURAM VILLAGE, THONDAMANADU POST,
TIRUPATHI DISTRICT.. REGISTRATION NO. 4192276.
22. N. LAKSHMAIAH,, S/O N. VEERAVASANTHARAYULU,
AGED ABOUT 39 YEARS, OCC HOME GUARD,
THULLUR MANDAL, GUNTUR DISTRICT.
REGISTRATION NO. 4002624.
23. B. GOPAL NAICK,, S/O B., KRISHNA NAICK, AGED
ABOUT 41 YEARS, OCC HG-366, R/O. BANDAKINDA
THANDA, MUSALIKUNTA PEDDAMANDEM (M),
CHITTOOR DISTRICT. REGISTRATION NO. 4023541.
24. N. MURALI,, S/O. SUBRAMANYAM, AGED ABOUT 34
YEARS, OCC HG-38, R/O. D.NO. 4-10, PALAMANGALAM
SOUTH, NARAYANAVANAM, CHITTOOR DISTRICT.
REGISTRATION NO. 4029918.
25. S. SIVA SAKAR,, S/O. S. NITHYA POOJAIAH. AGED
ABOUT 40 YEARS, OCC HG- 565, R/O. D.NO. 6/28-13E,
PALA NABUI STREET, MYDUKUR MANDAL, KADAPA,
YSR DISTICT. REGISTRATION NO. 4358697.
26. P. NAGARAJU,, S/O. P. PULLAIAH, AGED ABOUT 36
YEARS, OCC HG-976, NIRANJAN NAGAR KADAPA, YSR
DISTICT. REGISTRATION NO. 4283079.
27. K. LAKSHMAIAH,, S/O. K. VADIVELU, AGED ABOUT 38
YEARS, OCC HG-1046, R/O. D.NO. 2-49, THIRUVATYAM,
NARAYANAVANAM CHITTOOR DISTRICT,
REGISTRATION NO. 4337479.
28. M. SREENIVASULU,, S/O. M. LAKSHMANNA, AGED
ABOUT 33 YEARS, OCC HG-505, R/O. D.NO. 3-186,
GOOTY, ANANTHAPUR DISTRICT, REGISTRATION NO.
160
4104165.
29. G. BABU,, S/O. G. OBULESU, AGED ABOUT 39 YEARS,
OCC HG-98, R/O. D.NO. 1/22, ISUKACHINTHA PALLI,
CHAKRAYAPET, THIMMAREDDYPALLI, KADAPA
DISTRICT, REGISTRATION NO. 4262842.
30. M. RAJESH KUMAR,, S/O. M. RAMAIAH, AGED ABOUT
39 YEARS, OCC HG-390, R/O. D.NO. 7/230,
MOCHAMPETA,KADAPA DISTRICT, REGISTRATION NO.
4477394.
31. K. RAVI SANKAR,, S/O. K. RAMANAIAH, AGED ABOUT
41YEARS, OCC HG-889, R/O. D.NO. 3/125, KHAJEPAET,
KADAPA DISTRICT, REGISTRATION NO. 4436393.
32. DURGA SAMUDRAM RAMESH,, S/O. D. RAJA RATNAM
AGED ABOUT 42 YEARS, OCC HG-347, R/O. D.NO. 2-
54, MUTHYALA REDDY PALLI, S.V. UNIVERSITY,
TIRUPATI DISTRICT, REGISTRATION NO. 4420044.
33. D. SREEHARI,, S/O. BABU RAJU, AGED ABOUT 41
YEARS, OCC HG-377, R/O. RACHAPALEM,
VOJILIRAJUPALEM, NELLORE DISTRICT.
REGISTRATION NO. 4438192.
...PETITIONER(S)
AND
1. THE STATE OF AP, REPRESENTED BY ITS PRINCIPAL
SECRETARY - HOME SECRETARIAT BUILDINGS,
VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
161
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus a)
Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test(PET),
b)Declaring the action of the 2ND respondent in not considering
the Height on par with the earlier notification No.
10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
action of the 2ND respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and 21 consequently
direct the respondents to allow the petitioners for further events in
terms of Rule 22 of AP State par with the benefits of the Ex-
servicemen and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex-servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
1. K SRINIVASA PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 4525/2025
Between:
1. PATHIVADA LOKESH, S/O.RAMANA, REGD NO. 4280172,
AGED ABOUT 28 YEARS, OCC. HOME GUARD NO.361,
R/O.D.NO.4-8-14, CHITTINAGAR, VIJAYAWADA, NTR
DISTRICT.
162
2. . NEMALA NAGESWARA RAO,, S/O.VEERRAJU, REGD
NO. 4270455, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO.650, R/O.D.NO.1-1, THATIYAKULAPALEM,
THONDANGI, EAST GODAVARI DISTRICT.
3. SURESH BABU CHEBROLU,, S/O.KOTESWARA RAO,
REGD NO. 4465680, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.913, R/O.D.NO.2-91, VELAGAPUDI,
TULLURU MANDAL, GUNTUR DISTRICT.
4. KARANAM VIJAYA KUMAR,, S/O.MALLIKARJUNA, REGD
NO. 4126444 AGED ABOUT 30 YEARS, OCC HOME
GUARD NO.716, R/O.D.NO.2-201, KOTHAKOTA, C
BELAGAL, KURNOOL DISTRICT.
5. SRINIVAS KADAJARI,, S/O.VEERA BHADRA RAO, REGD
NO. 4504031, AGED ABOUT 41 YEARS, OCC HOME
GUARD NO.462, R/O.D.NO.8-22-3, PATTABHI STREET,
KAKINADA, EAST GODAVARI DISTRICT.
6. RAMA KRISHNA GANESH P, , S/O.PEDDI RAJU, REGD
NO 4505309, AGED ABOUT 38 YEARS, OCC HOME
GUARD NO.263, R/O.D.NO.5-100, RAYAKUDURU,
VEERAVASARAM, WEST GODAVARI DISTRICT.
7. MAMATA KUMARI GUMMADI,, D/O.GOVINDA RAO,
REGD NO 4085022 AGED ABOUT 37 YEARS, OCC
WOMEN HOME GUARD NO.578, R/O.D.NO.27-72,
NARSIPATNAM, VISAKHAPATNAM DISTRICT.
8. VENKATA SRINIVASULU V,, S/O.VENKATA KRISHNAIAH,
REGD NO 4474710, AGED ABOUT 38 YEARS, OCC
HOME GUARD NO. 1018, R/O.D.NO.4,
NALLAVAGUPALLE VILLAGE, RUDRVARAM MANDS
DISTRICT.
9. C.PEDDA NARASIMHUDU,, S/O.C.P.NARASIMHUDU,
REGD NO4179749 AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.804, R/O.D.NO.3-25, OBULAMPALLE,
ALLAGADDA, KURNOOL DISTRICT.
163
10. SRINIVASA REDDY KATASANI,, S/O.RAMIREDDY, REGD
NO 4474847, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.205, R/O.D.NO.1-2-116/1, PALASAGARAM,
ALLAGADDA, KURNOOL DISTRICT.
11. BUDIGI PRATHAPU,, S/O.B.C.OBULAPATHI, REGD NO
4019978, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.465, R/O.D.NO.1-120, THODENDLAPALLE,
CHAGALAMARRI MANDAL, KURNOOL C
12. KORADA DHARMA RAO,, S/O.ADI NARAYANA, REGD NO
4340964, AGED ABOUT 32 YEARS, OCC HOME GUARD
NO.730, R/O.D.NO.1-105, SINGUPURAM,
PATHAPATNAM, SRIKAKULAM DISTRICT.
13. V KANNA BABU SURISETTI,, S/O.KOTESWARA RAO,
REGD NO.4364072 AGED ABOUT 37 YEARS, OCC
HOME GUARD NO.639, R/O.D.NO.1-92, MUNAGAPAKA
VILLAGE, VISAKHAPATNAM DISTRICT.
14. GARBHANI PARAMESWARI,, D/O.GW
SATYANARAYANA, REGD NO 4318800, AGED ABOUT
34 YEARS, OCC WOMEN HOME GUARD NO. 1397,
R/O.D.NO.39-4-12, SURYANARAYANAPURAM,
KAKINADA, EAST GODAVARI DISTRICT.
15. SWAPNA GANGAVARAPU,, D/O.KRUPA RAO, REGD NO
4058306, AGED ABOUT 38 YEARS, OCC WOMEN HOME
GUARD NO.57, R/O.D.NO.6-6-15, CHRISTIANPET,
SATTENAPALLI, GUNTUR DISTRICT.
16. ADDANKI VENKATA CHANDU,, S/O.NAGENDRA RAO,
REGD NO 4127094 AGED ABOUT 33 YEARS, OCC
HOME GUARD NO.266, R/O.D.NO.3-74,
KARAGRAHARAM, MACHILIPATNAM, KRISHNA
DISTRICT.
17. PENKE JAYA SARADA,, D/O.SOMARAJU, REGD
NO.4055227, AGED ABOUT 40 YEARS, OCC HOME
GUARD NO.572, R/O.D.NO.157, GANDHIGRAMAM,
CHODAVARAM, VISAKHAPATNAM DISTRICT.
164
18. SOMADULA VIJAYA DURGA,, D/O.DHANA RAJU, REGD
NO 4504985, AGED ABOUT 38 YEARS, OCC WOMEN
HOME GUARD NO.888, R/O.D.NO.3-42, HARIJANAPET,
PERAVALI, WEST GODAVARI DISTRICT.
19. GUMMAGATTA NAVEEN KUMAR,, S/O.POTHANNA,
REGD NO.4090201, AGED ABOUT 34 YEARS, OCC
HOME GUARD NO.339, R/O.D.NO.21/293, YADAVA
STREET, DHARMAVARAM, ANANTHAPUR DISRICT.
20. MADHURI KUMARI TUMBALI,, D/O.VYKUNTA RAO,
REGD NO 4159118, AGED ABOUT 37 YEARS, OCC
WOMEN HOME GUARD NO.520, R/O.DANGABHADRA
VILLAGE, JIYYAMMAVALASA, VIZIANAGARAM
DISTRICT.
21. GOWDU VIJAYA LAKSHMI,, D/O.JAGANNADHAM, REGD
NO 4142865, AGED ABOUT 36 YEARS, OCC WOMEN
HOME GUARD NO.514, R/O.MONDEMKHAL VILLAGE,
KURUPAM MANDAL, VIZIANAGARAM DISTRICT.
22. NASIKA SUNEETA,, D/O.TAVITASYYA, REGD NO
4084568, AGED ABOUT 37 YEARS, OCC WOMEN HOME
GUARD NO.71, R/O.D.NO.1-101-1, TOMPALAPADU,
KURUPAM, VIZIANAGARAM DISTRICT.
23. V PANDU RANGA RAO KATTA,, S/O.SATYANARAYANA,
REGD NO 4322260 AGED ABOUT 34 YEARS, OCC
HOME GUARD NO.627, R/O.D.NO.1-26, GOLLAGUDEM,
KALIDINDI MANDAL, KRISHNA DISTRICT.
24. SUDHAKAR MANDARADA,, S/O.SAMBMURHY, REGD NO
4013556, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.300, R/O.D.NO.3-99, ULLIBHADRA, GARUGUBILLI,
VIZIANAGARAM DISTRICT.
25. GORLE SRINIVAS,, S/O.SWAMI NAIDU, REGD NO
4129982, AGED ABOUT 32 YEARS, OCC HOME GUARD
NO.493, R/O.D.NO.2-356, DOLPALEM,
GAJAPATHINAGARAM, VIZIANAGARAM DISTRICT.
165
26. PATIVADA SRINIVASA RAO,, S/O.VENKATARAMANA,
REGD NO 4034053, AGED ABOUT 33 YEARS, OCC
HOME GUARD NO.486, R/0.D.N0.4-147A, KODURU
VILLAGE, GARIVIDI, VIZIANAGARAM DISTRICT.
27. BHAVANI SANKAR PUVVALA,, S/O.SURYA NARAYANA,
REGD NO 4086678 AGED ABOUT 35 YEARS, OCC
HOME GUARD NO.557, R/O.ROMPALLI,
RAMABHADRAPURAM, VIZIANAGARAM DISTRICT.
28. SANKARA RAO MUDILI,, S/O.PAKEER NAIDU, REGD NO
4351392, AGED ABOUT 38 YEARS, OCC HOME GUARD
NO.615, R/O.D.NO.2-85, CHINNAMERAMI,
JIYYAMVALASA, VIZIANAGARAM DISTRICT.
29. NADIGATIA RAM PRASAD,, S/O.YENDAYYA, REGD NO
4076889, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.515, R/O.KAKARAPADU, KOYYURU,
VISAKHAPATNAM DISTRICT.
30. JAYAPAL GOTTAPU,, S/O.TIRUPATHI, REGD NO
4210174, AGED ABOUT 35 YEARS, OCC HOME GUARD
NO. 185, R/O.D.NO.4-280, LOCHARLA VILLAGE,
TERLAM, VIZIANAGARAM DISTRICT.
31. RAGHUMANDALA SRAVANI,, D/O.PRASADA RAO, REGD
NO 4114792, AGED ABOUT 32 YEARS, OCC WOMEN
HOME GUARD NO.41, R/O.D.NO.1-35, MAKKUVA
VILLAGE AND MANDAL, VIZIANAGARAM DISTRICT.
32. JARAJAPU TRIVENI,, D/O.SURYANARAYANA RAO,
REGD NO 4323410, AGED ABOUT 39 YEARS, OCC
WOMEN HOME GUARD NO.602, R/O.D.NO.26-44,
SALUR, VIZIANAGARAM DISTRICT.
33. GANAPATI NAIDU GADI,, S/O.TAMMI NAIDU, REGD NO
4184215, AGED ABOUT 38 YEARS, OCC HOME GUARD
NO. 1156, R/O.D.NO.1-683, AMBAKHANDI, REGIDI
AMADALAVALASA, SRIKAKULAM DISTRICT.
34. AKKENA RAVI,, S/O.RAMI NAIDU, REGD NO 4194872,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO. 172,
166
R/O.AJJADA, BALIJIPET, VIZIANAGARAM DISTRICT.
35. RAMU KORADA,, S/O.SATYANARAYANA, REGD NO
4112599, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.334, R/O.D.NO.1-156, CHINADEVARA STREET,
PARVATHIPURAM, VIZIANAGARAM DISTRICT.
36. VIVEKANANDAN T,, S/O.ALLAIAH, REGD NO 4416929,
AGED ABOUT 32 YEARS, OCC HOME GUARD NO. 1551,
R/O.D.NO.7-41, KALEPALLI VILLAGE, GD NELLORE,
CHITTOOR DISTRICT.
37. M.MADHU,, S/O.SRINIVASULU, REGD NO 4245925,
AGED ABOUT 31 YEARS, OCC HOME GUARD NO.597,
R/O.D.NO.1-109, MORDHANAPALLI, YADAMARI
MANDAL, CHITTOOR DISTRICT.
38. A.PREM KUMAR,, S/O.ARJUN, REGD NO 4025242,
AGED ABOUT 26 YEARS, OCC HOME GUARD NO.566,
R/O.D.NO.27-745, JANAKARAPALLI, CHITTOOR,
CHITTOOR DISTRICT.
39. DARSI SREENIVASULU,, S/O.CHENGALRAYAPPA, REGD
NO 4389997, AGED ABOUT 32 YEARS, OCC HOME
GUARD NO.388, R/O.D.NO.7-32-2, MARRIMAKULAPALLI,
GANGAVARAM, CHITTOOR DISTRICT.
40. ANANTA RAO NELLI,, S/O.TRINADHA, REGD NO
4229951, AGED ABOUT 37 YEARS, OCC HOME GUARD
NO.669, R/O.D.NO.2-41, SUDIGAM, PARVATHIPURAM,
VIZIANAGARAM DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF AP, REP.BY ITS PRINCIPAL SECRETARY -
HOME, SECRETARIAT, VELAGAPUDI, GUNTUR
DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
167
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), a)Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and b)Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules,1996 and consequently
direct the respondents to allow the petitioners c)for further events
on par with the benefits of the Ex- servicemen in terms of Rule 22
of AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2022, dated 28-11-
2022 and allow the petitioners to appear for further process of
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
168
1. GP FOR SERVICES I
WRIT PETITION NO: 5078/2025
Between:
1. PARISIPOGU PREM KUMAR,, S/O.BALAIAH, REGD NO
4471906, AGED ABOUT 31 YEARS, OCC HOME GUARD
NO.623, R/O.D.NO.7, VADLAMANNADU,
GUDLAVALLERU, KRISHNA DISTRICT.
2. MANDALA ANAND,, S/O.DEVADANAM, REGD
NO.4294701, AGED ABOUT 36 YEARS, OCCIHOME
GUARD NO.661, R/O.D.NO.4-67-A, CHILEKAMPALLI,
CHAKRAYAPET, YSR KADAPA DISTRICT.
3. R.BALAJI,, S/O.RAJENDRAIAH, REGD NO 4369590,
AGED ABOUT 34 YEARS, OCC HOME GUARD NO.492,
R/O.D.NO.2-88, RAGIMANUPENTA, BANGARUPALYAM,
CHITTOOR DISTRICT.
4. V.S.RAM KUMAR,, S/O.SANKAR, REGD NO 4375603,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO.227,
R/O.D.NO.27-910/2, TELEPHONE COLONY, CHITTOOR,
CHITTOOR DISTRICT.
5. TUMMU KODANDA,, S/O.ADI NARAYANA,REGD NO
4306271 AGED ABOUT 36 YEARS, OCC HOME GUARD
NO.239, R/O.D.NO.477, JARAJAPUPETA VILLAGE,
NELLIMARLA MANDAL, VIZIANAGARAM DISTRICT.
6. SAMPATH KUMAR DAMATHOTI,, S/O.ADI NARAYANA,
REGD NO 4312775, AGED ABOUT 36 YEARS, OCC
HOME GUARD NO.9100, R/O.D.N0.5-138A, MADANUR,
KOTHAPATNAM, ONGOLE, PRAKASAM DISTRICT.
7. VANKUDOTH VEMANARAYANA NAIK,, S/O.BHEEMA
NAIK, REGD NO 4152668, AGED ABOUT 32 YEARS,
OCC HOME GUARD NO.64, R/O.D.NO.1-25,
ODULAPALLI VILLAGE, TALUPULA, ANANTHAPUR
DISTRICT.
169
8. ARIKA PANDU,, S/O.SOMBARA, REGD NO 4069327,
AGED ABOUT 35 YEARS, OCC HOME GUARD NO.586,
R/O.D.NO.1-69, NANDRAGANDA, KURUPAM,
VIZIANAGARAM DISTRICT.
9. KANCHERLA NAGESWAR RAO,, S/O.BALA NAGAIAH,
REGD NO 4030214, AGED ABOUT 36 YEARS, OCC
HOME GUARD NO.471, R/O.D.NO.5-47-B,
YERRABALEM, CUMBUM, PRAKASAM DISTRICT.
10. DURGANJANEYULU GUNTA,, D/O.CHINA
VENKATESWARA RAO, REGD NO 4427491, AGED
ABOUT 32 YEARS, OCC WOMEN HOME GUARD
NO.889, R/O.D.NO.16B-18-5 ELUR, WEST GODAVARI
DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
a) Declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota with regard to the Physical Efficiency Test
(PET), b) Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
NO.10414/2007/RECT/H3, dated 08.10.2012, and c) Declaring the
170
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as illegal, arbitrary and violation of Rule 22 of AP
State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents not to fill
up the posts which are meant for under the Home Guards quota as
per the notification in Rc.No.161/SLPRB/Rect.2/2 022, dated 28-
11-2022 and allow the petitioners to appear for further process of
respective events by considering on par with the benefits of the Ex-
servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 11721/2025
Between:
1. PITTALA NAGARAJU, S/O. NARASIMHA RAO, AGED-33
YEARS, R/O.D.NO.7-304/2, GANDHI PETA,
CHILAKALURIPETA, GUNTUR. PRESENTLY WORKING
AS HOME GUARD, IN THE OFFICE OF EOW-II, CID, A.P.,
TADEPALLI.
2. KOVI. SRI PRIYA,, D/O.ANJAIAH, AGED 31 YEARS.
PERMANENT RESIDENT OF D.NO.2-38, NAGULAPADU,
PEDANANDIPADU, GUNTUR, PRESENTLY WORKING AS
HOME GUARD, IN THE OFFICE OF ADDL. DIRECTOR OF
171
POLICE, INTELLIGENCE, A.P., VIJAYAWADA.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REPRESENTED BY
ITS PRINCIPAL SECRETARY, DEPARTMENT OF HOME,
SECRETARIAT, VELAGAPUDI, AMARAVATI, GUNTUR
DISTRICT.
2. THE DIRECTOR GENERAL OF POLICE, ANDHRA
PRADESH AT MANGALAGIRI GUNTUR DISTRICT.
3. THE A P STATE LEVEL POLICE RECRUITMENT BOARD,
REP. BY ITS CHAIRMAN, O/O. DGP, MANGALAGIRI,
GUNTUR DISTRICT.
4. THE SUPERINTENDENT OF POLICE, GUNTUR, GUNTUR
DISTRICT.
5. THE SUPERINTENDENT OF POLICE, ONGOLE,
PRAKASAM DISTRICT
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
declaring the action on the part of the respondents in treating the
Home Guards on par with direct recruit candidates, in not issuing
Hall Tickets/Call Letters to appear for main written examination in
respect of the post of Stipendary Cadet Trainee (SCT) Police
Constables (Civil) (Men and Women) in Police Department
pursuant to the Notification in Rc.No.161/SLPRB/Rect.2/2022,
dated 28/11/2022 issued by the 3rd respondent in spite of allowing
for Preliminary Written Test and Physical Measurement Test
(PMT)/Physical Efficiency Test (PET), as illegal, arbitrary,
malafide, against the principles of Natural Justice besides violation
of Constitutional Guarantees and to consequently to direct the
respondents for issuance of Hall Tickets/Call Letters to the
172
petitioners to appear for Final Written Examination scheduled to be
held on 01/06/2025 in respect of the post of Stipendary Cadet
Trainee (SCT) Police Constables (Civil) (Men and Women) in
Police Department pursuant to the Notification in
Rc.No.161/SLPRB/Rect.2/2022, dated 28/11/2022, in the interest of
justice and to pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to pass an interim
direction against the respondents particularly the 3rd respondent to
issue Hall Tickets/Call Letters to the petitioners to appear for Final
Written Examination scheduled to be held on 01/06/2025 in
respect of the post of Stipendary Cadet Trainee (SCT) Police
Constables (Civil) (Men & Women) in Police Department pursuant
to the Notification in Rc.No.161/SLPRB/Rect.2/2022 dated
28/11/2022, during the pendency of the Writ Petition in the interest
of justice and to pass
Counsel for the Petitioner(S):
1. K JYOTHI PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13223/2025
Between:
1. ADIMULAM SAI PHANINDRA KUMAR, S/O KOTESWARA
RAO, AGE 27 YEARS, W/AS HOME GUARD NO 329. IV
ADJ -CUM- SC/ST COURT, GUNTUR, GUNTUR
DISTRICT. REGISTRATION NO 4076872.
2. MUSUNURI. DIVYA, D/O SRINIVASA RAO, (BC-A) AGE 32
YEARS, W/AS WOMEN H.G.NO 223, PRL.A.S.J. COURT,
GUNTUR DISTRICT, REGISTRATION NO 4097589.
173
3. ANNALADASU SANTHA KUMARI, D/O PRAKASAM RAO,
(SC) AGE 32 YEARS, W/AS HOME GUARD NO.367, SPL
POCSO COURT, GUNTUR GUNTUR DIST,
REGISTRATION NO 4055115.
4. SHAIK. KHAJA BHASHIRUN, D/O BUJJI, (BC-E) AGE 35
YEARS, W/AS WOMEN H.G.NO 310, ARUNDELPET P.S,
GUNTUR DISTRICT, REGISTRATION NO 4499242
5. KARAPA DURGA PRASAD, S/O RAMU, (BC-B) AGE 39
YEARS. W/AS HOME GUARD NO.531 HANUMAN
JUNCTION PS, KRISHNA DISTRICT REGISTRATION NO
4201721
6. GOLLAVILLI BANDIYYA, S/O APPARAO(BC-D) AGE 36
YEARS, W/AS HOME GUARD NO. 1363
SUBBAYYAMMAPETA VILLAGE GANDPALLI MANDAL,
KAKINADA DISTRICT REGISTRATION NO 4083868.
7. PANDU GUNTHA, S/O RANGAIAH (BC-D), AGE 39
YEARS, W/AS HOME GUARD NO 75. RACHRLA P.S,
PRAKASAM DISTRICT. REGISTRATION NO.4341482.
8. PASUMARTHI GOPALA KRISHNA, S/O GOVINDAIAH,
(BC-B) AGE 35 YEARS, W/AS HOME GUARD NO 378.
S.P.OFFICE, ONGOLE, PRAKASAM DISTRICT.
REGISTRATION NO. 4000383,
9. PALLE VIJAYA KUMARI,, W/O PALLE YESU DASS, (SC)
AGE 30 YEARS, W/AS HOME GUARD NO 724, ONGOLE-I
TOWN P.S, PRAKASAM DISTRICT. REGISTRATION
NO.4412049,
10. SYED KHAJAVALLI, S/O SYED ABDUL, (OC) AGE 30
YEARS, W/AS HOME GUARD NO 332. RACHARLA P.S,
PRAKASAM DISTRICT. REGISTRATION NO. 4114349.
11. SAYYAD RASOOL, S/O SAYYAD BASHA(OC) AGE 38
YEARS, W/AS HOME GUARD NO 316. GIDDALURU,
PRAKASAM DISTRICT. REGISTRATION NO.4107751.
12. THANIKONDA VICTORIA,, D/O T. NARASIMHA RAO(SC),
174
AGED 36 YEARS, W/AS HOME GUARD NO 902. INKOLLU
P.S, BAPTLA DISTRICT. REGISTRATION NO. 4210902.
13. KOTA VENKATESWARLU,, S/O KOTA VENKATA REDDY
(OC), AGE 41 YEARS, W/AS HOME GUARD NO 704.
DARSI P.S, PRAKASAM DISTRICT. REGISTRATION NO.
4413441.
14. PARABATHINA SIVA KRISHNA, , S/O P.
SATYANARAYANA(SC), AGE 40 YEARS, W/AS HOME
GUARD NO 107. GIDDALURU P.S, PRAKASAM
DISTRICT. REGISTRATION NO.4375757.
15. DARA SIREESHA,, D/O DARA CHINNA KOTAIAH (SC),
AGE 34 YEARS, W/AS HOME GUARD NO 108. CHIRALA
P.S, BAPATLA DISTRICT. REGISTRATION NO. 4097858.
16. KOTI REDDY RAJU,, S/O VENKATESWARA REDDY (OC),
AGE 39 YEARS, W/AS HOME GUARD NO 697. INKOLLU
P.S, PRAKASAM DISTRICT. REGISTRATION NO.
4418485.
17. RAMAKRISHNA KESANA, , S/O BALAIAH KESANA (OC),
AGE39 YEARS, W/AS HOME GUARD NO612. INKOLLU
P.S, PRAKASAM DISTRICT. REGISTRATION NO.4298554.
18. GALI ANJI BABU, S/O GALI LJAK (SC). AGE 37 YEARS,
W/AS HOME GUARD NO 409. CHINAGANJAM P.S,
BAPTLA DISTRICT. REGISTRATION NO.4267081.
19. HASEEN SHAIK, D/O MASTAN SHAIK(BC-B). AGE 39
YEARS, W/AS HOME GUARD NO 713. TALUKA P.S,
ONGLOE, PRAKASAM DISTRICT. REGISTRATION
NO.4300134.
20. G SIDDESWARA REDDY, S/O G ROSI REDDY AGE 39
W/AS HOME GUARD NO 7176 HYDERABAD CITY. R/O
CUMBUM (V), CUMBUM (P AND M) PRAKASAM
(DISTRICT) REGISTRATION NO.4484320.
21. CH. SURENDRANATH REDDY, S/O PENCHALA REDDY,
AGE 39 HG744 PENDEMVARI STREET FATHEKHANPET,
175
NELLORE DISTRICT REGISTRATION NO. 4092870.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP. BY ITS
PRINCIPAL SECRETARY, HOME DEPARTMENT,
SECRETARIAT BUILDINGS, VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY IT'S CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners prelims/ physical efficiency test by treating them
on par with general recruit candidates pursuant to the notification
in Rc.No.161/SLPRB/Rect. 2/2022 dt 28-11-2022 though the
petitioners are seeking appointment only against the quota of 1167
vacancies reserved for Home Guards and not seeking appointment
against general vacancies as illegal, arbitrary, unjust and contrary
to the orders in i) 2016(6)ALT-14 (Between the Chairman State
Level police Recruitment Board Hyderabad and others Vs
B.Sambasiva Rao and others), ii) Orders in OA.No. 7802/2012 and
batch dt 24-01-2013 which was confirmed by Division Bench of this
Hon'ble court in WP.No.1142/2016 and batch dt 02-03-2023,iii)
orders in WP.No.6631/2023 and batch dt 18-12-2024 and also
contrary to Rule 3( C) (D) of the rules issued in G.O.Ms.No.315
Home (Police C) Department dated 13-10-1999(as amended) and
further direct the 1st respondent to take suitable decision pursuant
to the orders of this Hon'ble in batch of cases for fixing a separate
qualifying marks written exam/ enhance the time for physical
176
efficiency Test and thereafter prepare a separate merit list for 1167
vacancies of police constables meant for Home Guards as per
inter-se merit pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt 28-11-2022 to achieve the object
of special category and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to the main examination scheduled to be held on 01-
06-2025 or any other subsequent date for 1167 vacancies of police
constables meant for Home Guards pursuant to the notification in
Rc.No.161/SLPRB/Rect.2/2022 dt 28-11- 2022 pending disposal of
the above Writ Petition and pass
Counsel for the Petitioner(S):
1. G SEENA KUMAR
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13224/2025
Between:
1. ARUN KUMAR BABU CHINTALA, , S/O. GANDHI (SC),
AGED ABOUT 40 YEARS, W/AS HOME GUARD.NO.202
JAGGAMPET P.S,KAKINADA DISTRICT
REGD.NO.4441649.
...PETITIONER
AND
1. THE STATE OF ANDHRA PRADESH, , REP. BY ITS PRI.
SECRETARY, HOME DEPARTMENT, SECRETARIAT
BUILDINGS, VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
177
GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
4. THE SUPERINTENDENT OF POLICE, KAKINADA, AP.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring Rc.No.161/SLPRB/Rect.2/2022 dt.18-01-2025 of the 4th
Respondent in rejecting the case of Petitioner for Physical
efficiency Test on the ground that I am not possess minimum
educational qualification is illegal, arbitrary and just and further
declare that the qualification possessed by the Petitioner studying
intermediate is required qualification and eligible to participate in
further process of selection i.e. PET and Main exam pursuant to
the notification in Rc.No.161/SLPRB/Rect.2/2022 dt 28- 11-2022 if
necessary re-conducting PET for the Petitioner and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
Respondents to allow the Petitioner for Main exam scheduled on
01-06-2025 or any other date pursuant to the notification in
Rc.No.161/SLPRB/Rect.2/2022 dt.28- 11-2022 and pass such
Counsel for the Petitioner:
1. G SEENA KUMAR
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13241/2025
Between:
178
1. V VEERANNA, S/O. V. ANKANNA, AGED ABOUT 38
YEARS, W/AS HOME GUARD (NO.23) H.NO. 4-75, GOLLA
STREET, GARGEYAPURAM, KURNOOL DISTRICT.
REGISTRATION NO. 4287418.
...PETITIONER
AND
1. THE STATE OF ANDHRA PRADESH, BY ITS PRI.
SECRETARY, HOME DEPARTMENT, SECRETARIAT
BUILDINGS, VELAGAPUDI, AMARAVATHI.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUTNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus,
declaring the action of the respondents in disqualifying the Home
Guards/petitioners even in physical efficiency test treating them on
par with general recruit candidates pursuant to the notification in
Rc.No.16T/SLPRB/Rect.2/2022 dt28-11-2022 though the
petitioners are seeking appointment only against the quota of 1167
vacancies reserved for Home Guards and not seeking appointment
against general vacancies as illegal, arbitrary, unjust and contrary
to the orders in i) 20t6(6)ALT-14 (Between the Chairman State
Level police Recruitment Board Hyderabad and others Vs
B.Sambasiva Rao and others), ii) Orders in OA.No.7802/2012 and
batch dt 24-01-2013 which was confirmed by Division Bench of this
Fion'ble court in WP.No.1142/2016 and batch dt02-03-2023,iii)
orders in WP.No.6631/2023 and batch dt 18-12-2024 and also
contrary to Rule 3( C KD) of the rules issued in G.O.Ms.No.315
Home (Police C) Department dated 13-10-1999(as amended) and
179
further direct the 1st respondent to take suitable decision pursuant
to the orders of this Honble in batch of cases for fixing a separate
qualifying marks written exam/ enhance the time for physical
efficiency Test and thereafter prepare a separate merit list for 1167
vacancies of police constables meant for Home Guards as per
inter-se merit pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt28-11-2022 to achieve the object
of special category and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to
reserve 9 out of 1167 vacancies of police constables meant for
Home Guards pursuant to the notification in Rc.No.161/SLPRB/
Rect.2/2022 dt; 28-11-2022 in favor of the petitioners pending
disposal of the above writ petition and pass
Counsel for the Petitioner:
1. K SRINIVASA PRASAD
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13536/2025
Between:
1. RABILLI RAMBABU, S/O SIVARAM. AGED ABOUT 37
YEARS, OCC. HOME GUARD NO. 162, D.NO.21-11/3-9,
SAIBABA COLONY, MADHURA NAGAR VIJAYAWADA,
KRISHNA DISTRICT, ANDHRA PRADESH, PINCODE-
520011.
2. SRI DAYI REDDY BALAKRISHNA, S/O NARENDRAIAH,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO.461,
D.NO.41-18-6A, TIRUMALARAO STREET, KRISHNA
LANKA, VIJAYAWADA, KRISHNA DISTRICT, ANDHRA
PRADESH, PINCODE- 520013.
180
3. SRI. CHOKKAM PAVAN KUMAR, S/O VENKATA SIVAIAH,.
AGED ABOUT 34 YEARS, OCC. HOME GUARD NO. 19,
D.NO.41-28/1-46, RANI GARI THOTA, KRISHNA LANKA,
VIJAYAWADA, KRISHNA DISTRICT, ANDHRA PRADESH,
PINCODE- 520013.
4. SRI. GARAPATI PRASA, S/O SUNDARARAO, AGED
ABOUT 39 YEARS, OCC. HOME GUARD NO. 1031
D.NO.6-3/1-7, CHITTI NAGAR, VIJAYAWADA, KRISHNA
DISTRICT, ANDHRA PRADESH, PINCODE- 520012.
5. . SRI. DAMARASINGU UMA, MAHESWARARAO,S/O
LAKSHMAN RAO,. AGED ABOUT 40 YEARS, OCC. HOME
GUARD NO.136, D.NO.24-24-8, RAJAKAVEEDHI,
DURGAPURAM , VIJAYAWADA, KRISHNA DISTRICT,
ANDHRA PRADESH, PINCODE- 520003.
6. SRI. LOKAM SRIHARI, S/O SIVA BABURAO, AGED ABOUT
39 YEARS, OCC. HOME GUARD NO. 1011 D.NO.2-123,
VENUGOPALA SWAMI TEMPLE OPP, GANNAVARAM,
KRISHNA DISTRICT, ANDHRA PRADESH, PINCODE-
521212.
7. SRI. DUNNA RAVIBABU, S/O SWAMIYELU. AGED ABOUT
42 YEARS, OCC. HOME GUARD NO.756 D.NO.9-
69/6,SIVALAYAMSTREET, ENIKEPADU, VIJAYAWADA,
KRISHNA DISTRICT, ANDHRA PRADESH, PINCODE-
521108.
8. SRI. SHAIK KAREEMULLA, S/O MEERAJAVALLI. AGED
ABOUT 41 YEARS, OCC HOME GUARD NO.9461
D.NO.42-82-15, BLOCK-23, AJITH SINGH NAGAR,
VIJAYAWADA, KRISHNA DISTRICT, ANDHRA PRADESH,
PINCODE- 520015.
...PETITIONER(S)
AND
1. THE STATE OF AP, REPRESENTED BY ITS PRINCIPAL
SECRETARY, HOME DEPARTMENT
181
VELAGAPUDI,SECRETARIAT, GUNTURU DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT,
ANDHRA PRADESH.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased topleased to issue an appropriate writ,
order or direction more particularly one in the nature of Writ of
Mandamus a). Declaring the action of the respondents in not
considering the Special Category quota for Home Guards on par
with the Ex servicemen quota with regard to the Physical
Efficiency Test Declaring the action of the 2nd respondent in not
considering the Height on par with the earlier notification
.No.10414/2007/RECT/ H3, dated 08.10.2012, And Declaring the
action of the 2nd respondent in not relaxing the age of the
petitioners for further two years by considering the Special
Category benefits as Jllegal, arbitrary and violation of Rule 22 of
AP State and Subordinate Service Rules, 1996 and consequently
direct the respondents to allow the petitioners for further events on
par with the benefits of the Ex-servicemen in terms of Rule 22 of
AP State and Subordinate Service Rules, 1996 and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to allow
the petitioners to appear for further process of respective events by
considering on par with the benefits of the Ex- servicemen in terms
of Rule 22 of AP State and Subordinate Service Rules, 1996,
pending disposal of the above writ petition and pass
Counsel for the Petitioner(S):
182
1. MANIKANTESWARA RAO KOTHA
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13593/2025
Between:
1. KOTA RAJESH,, S/O.PRABHAKAR, REGD.NO.4224074,
AGED ABOUT 37 YEARS, OCC HOME GUARD NO.993,
R/O.D.NO.11-83, KOTTURU, TADEPAILI, GUNTUR
DISTRICT.
2. THUPPADA SUDHAKAR,, S/O.JAGANNATH, REGD. NO
4405437, AGED ABOUT 40 YEARS, OCC HOME GUARD
NO.79, R/O.D.NO.1/418/17/B, ARUNJYOTHI NAGAR,
ADONI, KURNOOL DISTRICT.
3. P.SUKANYA,, W/O.P.RAVICHANDRA RAO, REGD NO
4136856, AGED ABOUT 33 YEARS, OCC WOMEN HOME
GUARD NO.605, R/O.D.NO. 13-484/1 A, OLD PRASANTH
NAGAR, THENABANDA POST, CHITTOR. CHITTOR
DISTRICT.
4. BANDI ANANDA KUMAR,, S/O.KONDA REDDY,
REGD.NO. 4464390, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO. 972, R/O.D.NO. 6/186, MOOLABATA
STREET, PRODUTTUR ROAD, MYDUKUR, MYDUKUR
MANDAI, KADAPA, YSR KADAPA DISTRICT.
5. VADA MALLIKARJUNA,, S/O.VENKATARATNAM, REGD.
NO. 421854, AGED ABOUT 36 YEARS, OCC HOME
GUARD NO. 975, R/O.D.NO. 1-7-148, PEDDA
AGRAHARAM, VI BADVEL POST, Y.S.R. DISTRICT,
KADAPA.
6. BITTA RAVIN KISHORE,, S/O.ESWARAIAH, REGD.NO.
4440642 AGED ABOUT 39 YEARS, OCC HOME GUARD
NO. 542, R/O.D.NO.1/1115, YERRAMUKA PALLI, Y.S.R.
DISTRICT.
183
7. YERRAMSETTI HARISH,, S/O.VENKATARATNAM, REGD.
NO. 4280204, AGED ABOUT 30 YEARS, OCC HOME
GUARD NO. 17. R/O D.NO. 8-29/2-2, RAMALAYAM
STREET, WYNCHIPETA, VIJAYAWADA, KRISHNA
VIJAYAWADA (URBAN)- 520001.
8. TUMMALACHERUVU BHARATHI,, W/O.MAHIRAVANA
REDDY REGD. NO. 4420788, AGED ABOUT 38 YEARS,
OCC WOMEN HOME GUARD NO. 917. R/O.D.NO.8-90,
OWK VILLAGE, KURNOOL DISTRICT.
9. AJAY KUMAR YENUGULA,, S/O.VENKATESWARLU
YENUGULA, REGD.NO.4432681 AGED ABOUT 42
YEARS, OCC HOME GUARD NO. 672, R/O.D.NO. 8-17-
47, KOPPUIA VARI STREET, WYCHIPET. VIJAYAWADA,
KRISHNA DISTRICT.
10. ERUKANAIDU GANDIVALASA,, S/O.SIMHACHALAM,
REGD.NO.4344134, AGED ABOUT 42 YEARS. OCC
HOME GUARD NO. 449, R/O.D.NO.13, MAIN STREET,
KOMMULAVALASA VILLAGE, THOTAVADA POST,
SRIKAKULAM, BURJA MANDAL-532445.
11. KULLA SUDHAKARARAO,, S/O.GANGADHARAM,
REGD.NO.4401920, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO. 156, R/O.D.NO.10-38, RAJAKA
STREET, KAPILESWARAPURAM, EAST GODAVARI
DISTRICT.
12. TIKKISETTY SAI KUMAR,, S/O.SRINIVASA RAO, REGD.
NO.4239622 AGED ABOUT 31 YEARS, OCC HOME
GUARD NO. 459, R/O.D.NO.61-8/5-5, KOTI NAGAR,
POLICE COLONY, KRISHNALANKA, VIJAYAWADA,
KRISHNA DISTRICT.
13. CHILLA SRINIVASARAO,, S/O.SATYANARAYANA,
REGD.NO. 4043788 AGED ABOUT 33 YEARS, OCC
HOME GUARD NO. 1234. R/O. D.NO.3-1, SIDHARDHA
NAGAR G, VEMAVARAM, EAST GODAVARI.
14. LODAGALA SRINUBABU, , S/O.PAPARAO, REGD. NO.
4509275 AGED ABOUT 33 YEARS, OCC HOME GUARD
184
NO. 421, R/O.D.NO. 2-47/A, NADIVEDHI RAMAIAYAM,
VIRAVA, PITHAPURAM, EAST GODAVARI DISTRICT.
15. . RAVI KUMAR MEDURI,, S/O.GANDADHAR RAO,
REGD.NO.4440195 AGED ABOUT 42 YEARS, OCC
HOME GUARD NO.278, R/O.D.NO.3-186, RAMANARO
COLONY, KAKINADA RURAL, EAST GODAVARI
DISTRICT.
16. SEELAM TRIMURTHULU, , S/O.NARAYANAMURTHY,
REGD.NO.4403286, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.851, R/O.D.NO.2-14, PANCHAYATI
VEEDHI, KAPILESWARAPURAM, EAST GODAVARI
DISTRICT.
17. SOMARAJU PADMAVATHI,, W/O.SUBBA RAO,
REGD.NO.4205173, AGED ABOUT 30 YEARS, OCC
WOMEN HOME GUARD NO. 129, R/O.D.NO.7-310,
EDIAPADU, GUNTUR DISTRICT.
18. . D RAMANJANEYULU,, S/O.RAMUDU,
REGD.NO.4159233, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO. 864, R/O.D.NO. 2-162/A,
GOSANIPALLE, DHONE, KURNOOL DISTRICT.
19. JAGADAM DHANARAJU, , S/O.LAKSHMANA SWAMY,
REGD.NO.4127740 AGED ABOUT 34 YEARS, OCC
HOME GUARD NO.764, R/O.D.NO.1-112, PALLAM
GOPAIARAOPETA, EAST GODAVARI DISTRICT.
20. . SHAIK NABIRASOOL, , S/O.NAGOOR VAII, REGD.NO.
4226936, AGED ABOUT 35 YEARS, OCC HOME GUARD
NO.867. R/O D.NO. 1-167/E, JALADURGAM, PEAPULLY,
KURNOOL DISTRICT.
21. RASIPOGUIA SIVAIAH, , S/O.SANKARAIAH,
REGD.NO.4139089, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.743. R/O.D.NO.1-185-2,
JALADURGAM VILLAGE, PEAPULLY, KURNOOL
DISTRICT.
185
22. SANEM SURESH, , S/O.SUBBAREDDY,
REGD.NO.4273715, AGED ABOUT 38 YEARS, OCC
HOME GUARD NO.907, R/O.D.NO. 8-21,
HANUMANTHURAYUNUPALLI, KURNOOL DISTRICT.
23. . MALLEPALLE MADANNA, , S/O.SUNKANNA,
REGD.NO.4177217, AGED ABOUT 40 YEARS, OCC
HOME GUARD NO.828. R/O.D.NO.2-4, THOGARTHEDU
VILLAGE, KRISHNAGIRI, KURNOOL DISTRICT.
24. . V.MAHESH,, S/O.RAMUDU, REGD.NO.4146396, AGED
ABOUT 36 YEARS, OCC HOME GUARD NO.1087, R/O
D.NO.4-268/8, HUSSAINPURAM VILLAGE, ORVAKAL,
KURNOOL DISTRICT.
25. DASTAGIRI MADIGA,, S/O.KESANNA, REGD.NO.4199039,
AGED ABOUT 36 YEARS, OCC HOME GUARD NO. 821,
R/O.D.NO.3/49, KANAKADRIPALLI, KOLIMIGUNDIA,
KURNOOL DISTRICT.
26. . BOYA SREENIVASULU, , S/O.LAKSHMANA SWAMY,
REGD.NO.4162196, AGED ABOUT 38 YEARS, OCC
HOME GUARD NO.667, R/O D.NO. 2-31, METTUPALLI
VILLAGE, PEAPULLY, KURNOOL DISTRICT.
27. NAKKA KAVINDRA, , S/O.KOWLUTLA, REGD.NO.
4124540, AGED ABOUT 34 YEARS, OCC.HOME GUARD
NO. 839, R/O D.NO. 8-1-167-100-156, DHONE,
KURNOOL DISTRICT.
28. SURISETTY ANUJA, , W/O.VENKATA APPA RAO,
REGD.NO.4356585 AGED ABOUT 42 YEARS, OCC
WOMEN HOME GUARD NO.925, R/O.D.NO. 8-4-87,
GAJUWAKA, VISAKHAPATNAM DISTRICT.
29. N RAMESH, S/O.GANJALA, REGD.NO.4253580, AGED
ABOUT 39 YEARS, OCC HOME GUARD NO. 1167,
R/O.D.NO. 2/35, KANAKAVEEDU VILALGE AND POST,
NANDAVARAM, KURNOOL DISTRICT.
30. GOLLA GIDDAIAH SWAMY, S/O.VENKATARAMUDU,
REGD.NO.4448465 AGED ABOUT 42 YEARS, OCC
186
HOME GUARD NO. 1066, R/O.D.NO.21-119-2,
KONDAPETA, DHONE, KURNOOL DISTRICT.
31. M. RAMESH, S/O.NARASANNA, REGD.NO.4162183,
AGED ABOUT 39 YEARS, OCCHOME GUARD NO.1177.
R/O.D.NO. 3/95, HAKLAHARVI VILLAGE, KURNOOL
DISTRICT.
32. MALA NARASIMHULU, S/O.BASANNA,
REGD.NO.4356289, AGED ABOUT 41 YEARS.
OCCHOME GUARD NO.463, R/O.D.NO. 2-78, T
CHALLAKUIIURU VILLAGE, YEMMIGANUR MANDAL,
KURNOOL DISTRICT.
33. BEJAWADA NAGARAJU, S/O.RAMAKRISHNA,
REGD.NO.4466914, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.931, R/O D.NO.4/96, EAST STREET,
BYANAPAILI, Y.S.R. KADAPA DISTRICT.
34. GANAPATHI GNANALA, S/O.KRISHNA MURTHY, REGD.
NO. 4037919, AGED ABOUT 37 YEARS, OCC HOME
GUARD NO.566, R/O.D.NO. 1-101, PEDDI VEEDHI,
ETCHERLA VILLAGE AND POST, SRIKAKULAM.
35. MAHESH ANAKAPALLI, S/O.RAMARAO,
REGD.NO.4037782 AGED ABOUT 38 YEARS, OCC
HOME GUARD NO.500, R/O.D.NO.6-117/A, KANAKA
STREET, PONDURU VILLAGE AND POST, SRIKAKULAM
DISTRICT.
36. MAHABOOB BASHA SHAIK, S/O.HUSENPEERA,
REGD.NO.4255586 AGED ABOUT 37 YEARS, OCC
HOME GUARD NO. 1013, R/O.D.NO. 18-10/1-11,
KEDARESWARA PETA, 8TH LINE, VIJAYAWADA
(URBAN), KRISHNA DISTRICT-520003.
37. KARINKI RAMESH, S/O.VEERA VENKATA RAO,
REGD.NO.4102833 AGED ABOUT 33 YEARS, OCCHOME
GUARD NO.265, R/O D.NO. 3-5-26/1, NIDADAVOLU,
WEST GODAVARI DISTRICT.
187
38. SWARNA KRISHNA, /O.SWARNA YESURATNAM,
REGD.NO.4179499 AGED ABOUT 37 YEARS, OCCHOME
GUARD NO.123, R/O.D.NO. 1-56, MDDIRALAPADU
VILLAGE, PRAKASAM DISTRICT. CHOKKAKULA
NAGENDRA BABU, S/O.YEDUKONDALU,
REGD.NO.4311621, AGED ABOUT 39 YEARS,
OCCHOME GUARD NO.38, R/O D.NO.6-8-8,
SRINIVASARAO STREET, TAILORPET, VIJAYAWADA,
NTR DISTRICT.
39. CHOKKAKULA NAGENDRA BABU, S/O.YEDUKONDALU,
REGD.NO.4311621, AGED ABOUT 39 YEARS, OCC
HOME GUARD NO.38 R/O D.NO.6-8-8, SRINIVASARAO
STREET, TAILORPET, VIJAYAWADA, NTR DISTRICT.
40. GANDRA KASIRAJU, S/O.CHINNARAJUIAIAH,
REGD.NO.4476358, AGED ABOUT 35 YEARS,
OCCHOME GUARD NO. 347, R/O.D.NO.1-92,
MOHAMANDA PURAM, PRAKASAM DISTRICT.
41. BEDADA CHINA BABU, S/O.KRISHNA,
REGD.NO.4329932, AGED ABOUT 41 YEARS, OCC
HOME GUARD NO.733, R/O.GARNIKAM VILLAGE,
MEDIVADA POST, VISAKHAPATNAM DISTRICT.
42. R.HARI, S/O.C.RAMAN, REGD.NO. 4447824, AGED
ABOUT 44 YEARS, OCC HOME GUARD NO. 166,
R/O.D.NO.36-270, LB PURAM VILLAGE, NARIGAPALLI
POST, CHITTOOR DISTRICT. .
43. KARANAM VIJAYAKUMAR, S/O.MALLIKARJUNA,
REGD.NO.4126444, AGED ABOUT 31 YEARS, OCC
HOME GUARD NO.716, R/O.D.NO. 2-201, KOTHAKOTA,
C BELAGAL, KURNOOL DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
188
VELAGAPUDI, GUNTUR DISTRICT.
2. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
3. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT. .
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
declaring the action on the part of the respondents in treating the
Home Guards on par with direct recruit candidates in not issuing
Hall Tickets/Call Letters to appear for main written examination in
respect of the post of Stipendiary Cadet Trainee (SCT) Police
Constables Civil Men and Women in Police Department pursuant
to the Notification in Rc.No.161/SLPRB/Rect.2/2022 dated
28.11.2022 issued by the 3rd respondent in spite of allowing for
Preliminary Written Test and Physical Measurement Test
PMT/Physical Efficiency Test PET as illegal arbitrary malafide
against the principles of Natural Justice besides violation of
Constitutional Guarantees and to consequently to direct the
respondents for issuance of Hail Tickets/Call Letters to the
petitioners to appear for Final Written Examination scheduled to be
held on 01.06.2025 in respect of the post of Stipendiary Cadet
Trainee (SCT) Police Constables Civil Men and Women in Police
Department pursuant to the Notification in
Rc.No.161/SLPRB/Rect.2/2022 dated 28.11.2022 in the interest of
justice and to pass and pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents
particularly the 3rd respondent to issue Hall Tickets/Call Letters to
the petitioners to appear for Final Written Examination scheduled to
be held on 01.06.2025 in respect of the post of Stipendiary Cadet
189
Trainee (SCT) Police Constables Civil Men Women in Police
Department pursuant to the Notification in
Rc.No.161/SLPRB/Rect.2/2022 dated 28.11.2022, during the
pendency of the Writ Petition in the interest of justice and to pass
Counsel for the Petitioner(S):
1. B V ANJANEYULU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13838/2025
Between:
1. NANDALURI PAWAN KUMAR REDDY, S/O. NANDALURI
VENKATA SUBBA REDDY, AGED ABOUT 39 YEARS,
WORKING AS H.G.-589, ANNAMAYYA DISTRICT,
ANDHRA PRADESH, REGISTRATION.NO.4099863.
2. S. NOOR MOHAMMED, S/O S.M. RUSSIAN, AGED
ABOUT 34 YEARS. WORKING AS H.G.-177,
ANNAMAYYA DISTRICT, ANDHRA PRADESH.
REGISTRATION.NO.4082111.
3. KAMANNOORU BABJAN, S/O KAMANOORU VALISAB
AGED ABOUT 37 YEARS, WORKING AS H.G-25,
ANNAMAYYA DISTRICT, ANDHRA PRADESH,
REGISTRATION NO.4114192
4. PATAN KHADAR VALLI KHAN, S/O P. BASHEER KHAN
AGED ABOUT 40 YEARS, WORKING AS H.G-378,
CHITTOOR DISTRICT, ANDHRA PRADESH,
REGISTRATION NO.4319535.
5. PONAJI SRINIVASA RAO, S/O SANKARA RAO, AGED
ABOUT 41 YEARS, WORKING AS H.G-150, ELURU
DISTRICT, ANDHRA PRADESH, REGISTRATION
NO.434837
6. GERAPATI RAVI SHANKAR, S/O NAGESWARA RAO,
190
AGED ABOUT 35 YEARS, R/O PONUGUPADU, GUNTUR
DISTRICT, ANDHRA PRADESH. REGISTRATION
NO.4475209.
7. MUMMIDIVARAPU NARESH KUMAR, S/O M.
YESUPADAM, AGED ABOUT 33 YEARS, WORKING AS
H.G-167, ELURU DISTRICT, REGISTRATION
NO.4342893. ANDHRA PRADESH.
8. CH.V.S RADHA KRISHNA, S/O AGED ABOUT 35 YEARS.
WORKING AS H.G-547, BHUMAVARAM, WEST
GODAVARI DISTRICT, ANDHRA PRADESH,
REGISTRATION NO.4305252.
9. KANAKA RAO PUDI, S/O RANGARAO PUDI. AGED
ABOUT 36 YEARS. WORKING AS H.G-357, ELURU
DISTRICT, ANDHRA PRADESH, REGISTRATION NO-
4346150.
10. MAMILLAPALLI GOPI, S/O MAMILLAPALLI KAMESWARA
RAO, AGED ABOUT 35 YEARS , WORKING AS H.M- 370,
GUNTUR DISTRICT, ANDHRA PRADESH,
REGISTRATION NO.4012389.
11. SAREPALLI PRASAD, S/O SRINIVASUIU AGED ABOUT
39 YEARS. WORKING AS H.G- 298, NELLORE DISTRICT,
ANDHRA PRADESH, REGISTRATION NO-4405836.
12. SHAIK SUMIYABHANU, D/O SHAIK
CHINNAMOULASAHEB, AGED ABOUT 34 WORKING AS
H.G.-236,ANNAMAYYA DISTRICT, REGISTRATION
NO.4124300. ANDHRA PRADESH,
13. SHAIK LALJOHAN, S/O SHAIK RAJAVALI, AGED ABOUT
36 YEARS. WORKING AS HG- 102, R/O
NARSARAOPETA, GUNTUR DISTRICT REGISTRATION
NO. 4465882. ANDHRA PRADESH,
14. BILLA SAGAR BABU, S/O SOWRAIAH, AGED ABOUT 36
YEARS, R/O PHIRANGIPURAM, GUNTUR DISTRICT,
ANDHRA PRADESH, REGISTRATION NO.4446173.
191
15. DASARI SIVA, S/O THOMAS, AGED ABOUT 33 YEARS,
R/O YADDANAPUDI MANDAL, PRAKASAM DISTRICT,
ANDHRA PRADESH, REGISTRATION NO. 4108843.
16. MUDRABOYINA VENKATESWARA RAO, S/O SRINIVASA
RAO, AGED ABOUT 33 YEARS, TADIKONDA MANDAL,
GUNTUR DISTRICT, ANDHRA PRADESH.
REGISTRATION NO.4104682.
17. MANNEM RAMA KOTESWARA RAO, S/O GOPALA RAO,
AGED ABOUT 33 YEARS GUNTUR DISTRICT, ANDHRA
PRADESH. REGISTRATION NO.4284716.
18. NAMALA LAKSHMAIAH, S/O VEERAVASANTHARAYULU,
AGED ABOUT 35 YEARS. WORKING AS HG- 537,
NAGARAJUKUPAM, CHITTOOR DISTRICT, ANDHRA
PRADESH. REGISTRATION NO.4002624.
19. GUDIMALLAM VENKATAMUNI, S/O KRISHNAIAH, AGED
39 YEARS, WORKING AS HG-571, R/O KATHERAPALLI,
CHITTOOR DISTRICT, ANDHRA PRADESH.
REGISTRATION NO.4113364
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP. BY ITS
PRINCIPAL SECRETARY, HOME DEPARTMENT,
SECRETARIAT BUILDINGS, VELAGAPUDI, AMARAVATHI,
GUNTUR DISTRICT, ANDHRA PRADESH.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, STATE OF AP, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH.
3. THE DIRECTOR GENERAL OF POLICE, STATE OF
ANDHRA PRADESH, AT MANGALAGIRI, GUNTUR
DISTRICT, ANDHRA PRADESH.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
192
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased topleased to issue an appropriate writ,
order or direction more particularly one in the nature of Writ of
Mandamus, declaring the action of the respondents in disqualifying
the Home Guardspetitioners even in physical efficiency test
treating them on par with general recruit candidates pursuant to
the notification in Rc.No.161/SLPRB/Rect.2/2022 dt 28-11-2022
though the petitioners are seeking appointment only against the
quota of 1167 vacancies reserved for Home Guards and not
seeking appointment against general vacancies as illegal,
arbitrary, unjust and contrary to the orders in i) 2016(6)ALT-14
(Between the Chairman State Level police Recruitment Board
Hyderabad and others Vs B.Sambasiva Rao and others), ii) Orders
in OA.No.7802/2012 and batch dt 24-01-2013 which was
confirmed by Division Bench of this Honble court in
WP.No.1142/2016 and batch dt 02-03-2023,iii) orders in
WP.No.6631/2023 and batch dt 18-12- 2024 and also contrary to
Rule 3 (C) (D) of the rules issued in G.O.Ms.No.315 Home (Police
C) Department dated 13-10-1999 (as amended) and further direct
the 1st respondent to take suitable decision pursuant to the orders
of this Honble in batch of cases for fixing a separate qualifying
marks written exam enhance the time for physical efficiency Test
and thereafter prepare a separate merit list for 1167 vacancies of
police constables meant for Home Guards as per inter-se merit
pursuant to the notification issued in
Rc.No.161/SLPRB/Rect.2/2022 dt 28-11-2022 to achieve the object
of special category and to pass
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased to direct the respondents to
reserve out of 1167 vacancies of police constables meant for
Home Guards pursuant to the notification in Rc.No.161/SLPRB/
Rect.2/2022 dt:28-11-2022 in favor of the petitioners pending
disposal of the above writ petition and to pass
Counsel for the Petitioner(S):
193
1. CHETAN PONNURU
Counsel for the Respondent(S):
1. GP FOR SERVICES I
WRIT PETITION NO: 13844/2025
Between:
1. PAIDI RAMANA MURTHY, S/O P. NARASIMHA MURTHY
(LATE), AGED ABOUT 40 YEARS H.G. NO.525, HALL
TICKET NO.4229553 ADHAR NO.264385777921
R/O.KOTTHAPETA MAIN ROAD, KOTTHAPETA,
SRIKAKULAM DISTRICT.
2. PERIKIPALLI SIVASHANKAR,, S/O. P. MUNIVENKATAPPA,
AGED ABOUT 35 YEARS, H.G. NO. 1611, HALL TICKET
NO.4409943, R/O. D.NO. 2-23, YERRAMVARIPALLI
VILLAGE, AGRAHARAM POST, NIMMANAPALLI,
CHITTOOR DISTRICT.
3. K. SREENIVASULU,, S/O K. NARAYANA, AGED ABOUT 36
YEARS, H.G. NO. 794, HALL TICKET NO.4442882, R/O.
D.N0.2-41AOC COLONY, KALYANDURGAM
MUDHINEPALLI,ANANTAPURDISTRICT.
4. TANGELLAMUDI BHARGAV,, S/O. ASHOK, AGED ABOUT
32 YEARS, H.G.NO.457, HALL TICKET NO.5567030250,
R/O.H.NO. 2-197, MYLAVARAM, NTR DISTRICT.
5. KODURU LEELAVATHI,, W/O K. NARASINGA RAO, AGED
ABOUT 35 YEARS, H.G.NO.342, HALL TICKET
NO.4325523, R/O.D.NO.36-95-173/3, KAPPARADA
VILLAGE, KANCHARAPALEM MANDAL,VISAKHAPATNAM
DISTRICT.
6. PAIDI SALMANRAJU,, S/O P. SRINIVASA RAO, AGED
ABOUT 29 YEARS H.G.NO.76, HALL TICKET
NO.5566210199, R/O.D.NO.2-123, KALINGA PETA,
KAIKARAM VILLAGE, UNGUTURU MANDAL, ELURU
DISTRICT.
194
7. BELLUM SANTHOSH DEEPAK,, S/O B. SANTHI PRASAD,
AGED ABOUT 40 YEARS, HG NO.892. HALL TICKET
NO.4280201, R/O. D.NO.3/1649-1, SEEYONU PURAM,
YSR KADAPA DISTRICT.
8. TALLA PRUDHVIRAJ,, S/O RAJASEKHAR, AGED ABOUT
34 YEARS, HG.NO.496, HALL TICKET NO.4149632, R/O.
MALAPALLI, UTHIKALAPENT VILLAGE,
YARRAVARIPALEM MANDAL TIRUPATI DISTRICT.
9. RAAVI SURIBABU,, S/O R.SARVESWARA RAO, AGED
ABOUT 30 YEARS, HG.NO.0044, HALL TICKET
REGISTRATION NO.4155483, R/O. DAGGULURU (V),
PALAKOLLU (M) WEST GODAVARI DISTRICT.
...PETITIONER(S)
AND
1. THE STATE OF ANDHRA PRADESH, REP.BY ITS
PRINCIPAL SECRETARY - HOME, SECRETARIAT,
VELAGAPUDI, GUNTUR DISTRICT.
2. THE STATE LEVEL POLICE RECRUITMENT BOARD, REP
BY ITS CHAIRMAN, MANGALAGIRI, GUNTUR DISTRICT.
3. THE DIRECTOR GENERAL OF POLICE, MANGALAGIRI,
GUNTUR DISTRICT, ANDHRA PRADESH
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying
that in the circumstances stated in the affidavit filed therewith, the
High Court may be pleased to issue an appropriate writ, order or
direction more particularly one in the nature of Writ of Mandamus
declaring the action of the respondents in not considering the
Special Category quota for Home Guards on par with the Ex-
servicemen quota and subjecting them to minimum qualification
mark on par with fresh candidates, b) declaring the action of the
2nd respondent in not considering the Height on par with the
earlier notification N0.10414/2007/RECT/H 3, dated 08.10.2012,
c) declaring the action of the 2nd respondent in not considering the
195
physical efficiency test of home guards under the Special category
benefits as illegal, arbitrary, null and void and violation of Rule 22 of
AP State and Subordinate Service Rules, 1996 and violation of
principles of Natural Justice and consequently direct the
respondents to allow the petitioners for further events on par with
the benefits of the Ex-servicemen in terms of Rule 22 of AP State
and Subordinate Service Rules, 1996 and pass such
IA NO: 1 OF 2025
Petition under Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition,
the High Court may be pleased may be pleased to direct the
respondents to allow the petitioners to appear for further process
of respective events by considering on par with the benefits of the
Ex-servicemen in terms of Rule 22 of AP State and Subordinate
Service Rules, 1996, pending disposal of the above writ petition
and pass such
Counsel for the Petitioner(S):
1. VENKAT SAILENDRA G
Counsel for the Respondent(S):
1. GP FOR SERVICES I
The Court made the following:
196
HON'BLE SRI JUSTICE NYAPATHY VIJAY
W.P.Nos.2258, 6028, 1434, 1834, 1997, 2024, 2037, 2039, 2071,
2155, 2156, 2160, 2186, 2257, 2485, 2508, 2777, 2825, 3020,
3058, 3208, 3214, 3285, 3325, 3392, 3402, 3428, 3635, 3652,
3684, 3790, 4225, 4351, 4481, 4525, 5078, 11721, 13223,
13224, 13241, 13536, 13593, 13838 and
13844 of 2025
COMMON ORDER:
The batch of writ petitions is filed to declare the action of Respondents in disqualifying the Petitioners/Home Guards in physical efficiency test treating them on par with general recruit candidates pursuant to the notification in Rc.No.161/SPPRB/Rect.2/2022 dated 28.11.2022 though the Petitioners are seeking appointment only against the quota of 1167 vacancies reserved for Home Guards and not against general vacancies, as arbitrary and illegal and for a consequential direction for fixing separate qualifying marks in the written exam and to enhance the time for physical efficiency test and to prepare a merit list for 1167 vacancies of Police Constables meant for Home Guards.
197
2. As the issue in these writ petitions is common, with the consent of learned counsel, the matters were taken up for hearing and are disposed of by this common order.
3. W.P.No.2258 of 2025 is taken up as lead case and the facts are as under:
The Petitioners are working as Home Guards. A notification was issued by Respondent No.2 on 28.11.2022 vide Rc.No.161/SLPRB/Rect.2/2022 proposing to fill up 6100 number of vacancies of Stipendiary Cadet Trainee (SCT) Police Constables (Civil) (Men & Women) and Stipendiary Cadet Trainee (SCT) Police Constables (APSP) (Men) in Police Department. The recruitment of posts would be made in terms of A.P.Police (Stipendiary Cadet Trainee) Rules, 1979 issued vide G.O.Ms.No.315, Home (Pol.C) Department, dated 13.10.1999 and amendments thereon.
4. The selection procedure was that initially, preliminary written test would be conducted for 200 marks. The candidates who qualified in the preliminary written test will be informed about the dates through the website for appearing in the Physical Measurements Test (PMT)/Physical Efficiency Test (PET) along 198 with details of venue, date and time. For Physical Measurements Test, Men should have a height of not less than 167.6 centimeters and Chest of not less than 86.3 centimeters with a minimum expansion of 5 centimeters. For Women, the height should not be less than 152.5 centimeters and weight must not be less than 40 kgs. Certain relaxed parameters were provided for candidates belonging to Scheduled Tribes and Aboriginal Tribes in the Agency areas of Srikakulam, Vizianagaram, Visakhapatnam, East Godavari and West Godavari Districts.
5. After Physical Measurement Test, Physical Efficiency Test would be conducted to those candidates, who have qualified in Physical Measurement Test and the standards are given below:
Sl. Item Qualifying Time / Distance
No.
General Ex. Servicemen Women
01 1600 meters run 8 Minutes 9 Minutes 10 Minutes
30 Seconds 30 Seconds
02 100 meters run 15 seconds 16.5 seconds 18 Seconds
03 Long jump 3.80 Mtrs. 3.65 Mtrs. 2.75 Mtrs.
199
Sl. Item Qualifying Time / Distance Maximum
No
Marks
General Ex. Servicemen Women
01 1600 meters 8 Minutes 9 Minutes 30 10 40
run Seconds Minutes
30
Seconds
02 100 meters run 15 16.5 seconds 18 30
seconds Seconds
03 Long jump 3.80 Mtrs. 3.65 Mtrs. 2.75 Mtrs. 30
6. Thereafter, the candidates who qualify in the Physical Efficiency Test shall be required to appear for final written examination and the minimum qualifying marks for OCs is 40% (including those claiming EWS reservation), 35% for BCs and 30% for SCs/STs/Ex-Servicemen.
7. The final selection will be on the basis of the relative merit obtained in the final written examination and as per the provisions of the A.P.Public Employment (Organization of Local Cadres and Regulation of Direct Recruitment) Order, 1975 and G.O.(P).No.763, General Administration (SPF.A) Department, dated 15.11.1975 as amended from time to time. 200
8. The grievance of the Petitioners is that they belong to the category of Home Guards, which is considered to be a distinct cadre in which the Rules have recognized 15% quota in the notified posts. Though they were provided a quota for appointment in the cadre of Constables, no separate criteria was provided for the Home Guards considering the nature of duties being performed by them from time to time.
9. It is contended by the learned counsel for the Petitioners that separate quota was provided to the Home Guards taking note of the conditions in which they are called upon to work and that even on the date of preliminary examination, the Petitioners were attending the work and had to write the examination after taking leave from the concerned superiors. It is in that context, learned counsel for the Petitioners would submit that separate physical parameters should be provided to the Petitioners and in the absence of the same, the quota prescribed would be left unfilled. Learned counsel further submits that out of total posts of 1167, just 200 candidates have qualified for the preliminary examination and the rest of the unfilled vacancies would be added to the general category and the Petitioners would never be able to compete with general category candidates. It is further 201 contended that Home Guards should be considered by giving different parameters for selection as given to Ex-Servicemen and in the absence of the same, the quota of 15% in the Rules would remain a mirage.
10. Learned counsel for the Petitioners relied on three Division Bench judgments of this Court i.e The Chairman, State Level Police Recruitment Board, Hyderabad and two others v. B.Sambasiva Rao1, P.Nagarjuna v. State of Andhra Pradesh2 and W.P.Nos.1142 of 2016 and batch apart from Judgment of learned single Judge in W.P.No.6631 of 2023 and batch dated 18.12.2024 to further their contention that the Division Bench of this Court directed inter se merit amongst the Home Guards and thereafter consider horizontal reservation.
11. In response, learned Advocate General would contend that the physical parameters are part of the Rules framed under Article 309 of the Constitution of India for appointment to the category of Constables (Civil) (AR) and the same is reflected in the notification for recruitment. As long as the Rules are not changed, it would not be open for the Petitioners to seek for inter 1 (2016 (6) ALT 14) 2 ALT 2017 (5) 683 202 se merit without reference to the physical parameters. Learned Advocate General would further contend that merely because the Home Guards are treated to be separate cadre entitling for vertical reservation, the same would not mean that physical parameters prescribed for the post in which they are to be appointed should also be diluted. It is further contended that the physical parameters have to be examined vis-a-vis the requirement of the job in which the Petitioners are claiming appointment and not the other way round.
12. As regards the judgments of Division Bench of this Court, learned Advocate General would further contend that the notification was issued subsequent to the amendments in the Recruitment Rules vide G.O.Ms.No.87 Home (Legal-II) Department dated 15.07.2016 specifying parameters for selection and the judgments were rendered with reference to Rules in vogue prior to G.O.Ms.No.87. Learned Advocate General would further contend that the Petitioners having participated in the selection process cannot turn around and question the selection. The last of the submissions was that the relief in these writ petitions is verbatim similar to W.P.No.6631 of 2024 and batch 203 and as no relief was granted therein, the present batch of writ petitions cannot be maintained.
13. The issues that fall for consideration in these writ petitions are as follows:
(a) Whether the Petitioners are entitled to seek for different parameters for selection?.
(b) Whether the Petitioners are entitled to challenge parameters for selection after participating in the selection process?
14. Issue (a) : The Andhra Pradesh Home Guards Act, 1948 governs the constitution, appointment, penalties etc., of "Home Guards". As per the Act, the Home Guards are a volunteer organization for use in emergencies in the State of Andhra Pradesh. They serve as auxiliary to the police and help in maintaining internal security.
15. The Recruitment Rules to the posts of Police Constable and Sub-Inspector were framed and titled as "The Andhra Pradesh Police (Stipendiary Cadet Trainee) Rules, 1999" vide G.O.Ms.No.315, dated 13.10.1999 under proviso to Article 309 of the Constitution of India. Initially, the Recruitment Rules did not 204 provide for any quota to the Home Guards nor any physical parameters were mentioned. An amendment was brought in to the above Rules vide G.O.Ms.No.97, Home (Legal-II) Department on 01.05.2006 and Rule 3D was introduced into the Rules providing special representation (reservation) as provided in Rule 22 of the Andhra Pradesh State and Subordinate Service Rules, 1996.
16. The "Home Guards" were a special category under Rule 3D(v) and the same reads as follows:
"(v) Home Guards: Persons who as on the date of notification have been on duty as Home Guards for a minimum duration of 360 days within a period of two years and who are still continuing their service as Home Guards."
17. The other special categories in the Rules are Police Executive (PE), Police Ministerial (PM), Meritorious Sports Person (MSP), Children of Police Personnel and NCC.
18. This amendment vide G.O.Ms.No.97, dated 01.05.2006 also provided minimum Physical Measurement and Physical Efficiency tests. These Physical Measurements for men remained constant as on date, but specifications were provided for women in the later amendments to these Rules. The Physical Efficiency 205 Test under these Rules remained constant insofar as 100 mtrs., run time and long jump for men and Ex-servicemen, but long jump and high jump were omitted as on date. The 800 mtrs., run time of 200 seconds was modified to 1600 mtrs., in 8 minutes. For women, specifications for the test were provided in the later amendments. For better clarity, the Physical Efficiency Test parameters are extracted below:
d) Physical Efficiency Test : Candidates declared qualified as above will be required to qualify in all the five events of the Physical Efficiency Test as detailed below :
Qualifying time / distance General Ex Servicemen
1. 100 Meters run --- 15 Seconds 16.5 Seconds
2. Long Jump --- 3.80 Meters 3.65 Meters
3. Shot-put (7.26 --- 5.60 Meters 5.60 Meters Kilograms)
4. High Jump ---- 1.20 Meters 1.05 Meters
5. 800 Meters Run --- 170 Seconds 200 Seconds
19. The Physical parameters and Efficiency tests were introduced along with the special quota to the Home Guards in 206 the Recruitment Rules and these parameters remained broadly constant for over 16 years i.e., till the date of present recruitment notification on 28.11.2022. In the subsequent recruitments to the class of Police Constables, there never was a challenge to these physical measurements and efficiency requirements and these tests were the basis for selection. The longevity of the Rules and the physical demands of the post of Police Constable makes the requirements essential for appointment.
20. It is to be noted that Physical Measurement and Efficiency requirements should be examined from the view point of the requirement of the post of Police Constable. The plea that the Petitioners should be provided separate qualifying marks and relaxed physical tests only on the ground that they are to be treated as a separate quota does not appear to be correct. There are other groups for whom separate quota / vertical reservation is provided, but even for those, the physical tests remain constant.
21. It is to be noted that Petitioners as a class of „Home Guards‟ seek special treatment considering their age and long service. As per the notification, the Home Guards falling within the definition as stated supra and in the age group of 18-32 years 207 are entitled for the special quota of 15% and 25% respectively. The Petitioners are beyond 32 years and appear to be coming under relaxed age conditions as per the notification. Be that as it may, the point is that the Home Guards from the age of 18 onwards are entitled to be considered for appointment. If the arguments of the Petitioners are accepted, even the 18 year olds would also have to be given the relaxation. Nothing is forthcoming as to why Home Guards in the age bracket of general category be entitled for relaxed physical tests.
22. As regards the Ex-servicemen, the term is defined in Rule 2(16) of the A.P.State and Subordinate Service Rules, 1996 and the same includes retired army/navy/air force personnel earning their pension, a person retired on medical grounds and awarded medical pension/disability pension, person released on reduction in establishment and persons released from service after specific period of service including members of territorial army. A reading of Rule 2(16) would indicate that Ex-servicemen form a distinct class and there is merit in being provided relaxed physical parameters as they do not fall in the age bracket of the general category unlike Home Guards. As a class and not as individuals, there is nothing in common between Home Guards 208 and Ex-servicemen and the Judgement of Hon‟ble Supreme Court vis-a-vis Ex-servicemen in State of Orissa v. Mohd.Yunus and others3 would not be of any avail.
23. It is too well known that the Courts cannot bypass the statutory requirements and direct appointment as that would amount to altering the Recruitment Rule as held by Hon‟ble Supreme Court in State of M.P. v. Dharam Bir4,. The Paragraph 31 thereof is relevant and extracted below;
"31. The plea that the Court should have a "human approach" and should not disturb a person who has already been working on this post for more than a decade also cannot be accepted as the courts are hardly swayed by emotional appeals. In dispensing justice to the litigating parties, the courts not only go into the merits of the respective cases, they also try to balance the equities so as to do complete justice between them. Thus the courts always maintain a human approach. In the instant case also, this approach has not been departed from. We are fully conscious that the respondent had worked on the post in question for quite a long time but it was only in ad hoc capacity. We are equally conscious that a selected candidate who also possesses necessary educational qualifications is available. In this situation, if the respondent is allowed to continue on this post merely on the basis of his concept of "human approach", it would be at the cost of a duly selected candidate who would be deprived of employment for which he had striven and had ultimately cleared the selection. In fact, it is the "human approach"3
1994(2) SCC 55 4 (1998) 6 SCC 165 209 which requires us to prefer the selected candidate over a person who does not possess even the requisite qualification. The courts as also the tribunal have no power to override the mandatory provisions of the Rules on sympathetic consideration that a person, though not possessing the essential educational qualifications, should be allowed to continue on the post merely on the basis of his experience. Such an order would amount to altering or amending the statutory provisions made by the Government under Article 309 of the Constitution."
24. After referring to the above judgement, a similar view was taken in State of Gujarat v. Arvindkumar T. Tiwari5. The relevant part of the judgement at paragraph 12 is extracted below.
"12. Fixing eligibility for a particular post or even for admission to a course falls within the exclusive domain of the legislature/executive and cannot be the subject-matter of judicial review, unless found to be arbitrary, unreasonable or has been fixed without keeping in mind the nature of service, for which appointments are to be made, or has no rational nexus with the object(s) sought to be achieved by the statute."
25. In the present case, the Petitioners are not contending that there is no rational nexus between the tests and the appointment, but seek for relaxed parameters considering their long service 5 (2012) 9 SCC 545 210 and being members of special quota. As stated above, the relief sought is beyond the realm of Courts.
26. Coming to first of the decisions relied upon by the counsel for Petitioners i.e., The Chairman, State Level Police Recruitment Board, Hyderabad and two others v. B.Sambasiva Rao, (1 supra) the issue that fell for consideration was whether the reservation earmarked for special categories under the Rules should be treated as vertical reservation on horizontal reservation. The paragraph No.1 of the Judgment states the issue that fell for consideration and the same in extracted below :
"(1) The short issue that engaged the attention of the Andhra Pradesh Administrative Tribunal, Hyderabad (for short „the Tribunal‟) was whether the 15% quota earmarked for special categories, such as Police Executive (PE)-5%, Police Ministerial (PM)-1%, Meritorious Sports Person (MSP)-2%, Children of Police Personnel (CPP)-2%, Children of Police Personnel of A.P. Police who died due to violence of extremists in duty and who were incapacitated / medical invalidation due to violence while on duty (CDI)-2% and National Cadet Corps (NCC)-3%, a separate category by itself to be treated as a vertical reservation or a horizontal reservation among the social / communal reserved 211 categories in the matter of promotion to the posts of Sub-
Inspectors."
27. This issue was answered by the Division Bench at paragraph No.5 thereof stating that the 15% quota under the Rules should be considered as vertical reservation. The paragraph 5 thereof is extracted below:
(5) In our opinion, when a separate quota of 15 % is created for special categories, such quota stands on its own legs vertically and it will be wholly irrational to follow such quota horizontaly among the other categories. Therefore, the majority members of the Tribunal have come to right conclusion that the 15% quota must be followed vertically and not horizontally for such categories.
28. In the second decision i.e., P.Nagarjuna v. State of Andhra Pradesh (2 supra), the issue was non-adherence of vertical reservation to Special Categories by following horizontal reservation contrary to the judgment referred supra.
29. In the Judgment of the Division Bench referred supra, there was no plea on issue with regard to relaxation of marks and physical tests to the Home Guards.
30. In W.P.No.1142 of 2016 and batch, the applicants filed O.A before the Andhra Pradesh Administrative Tribunal seeking 212 for a direction to prepare a separate inter se merit for Home Guards in each unit of appointment and consider their claims along with others for appointment to the post of Police Constable for the vacancies reserved for Home Guards as per their inter se merit among Home Guards. The Tribunal after framing two issues for consideration held that the Respondents cannot insist on minimum marks for the Home Guards. It is this Judgment of the Tribunal that was confirmed by a Division Bench of this Court.
31. A close reading of the Judgment of the Tribunal would show that the examination scheme therein consisted of 75 marks for Physical Efficiency Test and 200 marks for written test. The candidates therein were rejected for further consideration as they did not secure minimum marks in written examination and it was in that context, a separate inter se merit was directed to be prepared.
32. In the above decision also, there was no direction or deliberation in the Judgment to prepare an inter se merit list bypassing the Physical Tests which are statutory in nature. Therefore, this Judgment also cannot be considered as a 213 precedent for holding that Physical Tests for Home Guards can be relaxed.
33. The Petitioners then filed W.P.No.6631 of 2024 and batch questioning the disqualification for not securing a qualifying mark in the preliminary test on par with direct recruits and permitting them to participate in physical test for appointment. This Court reiterated the decision of the Division Benches referred supra that a separate inter se merit list of Home Guards has to be prepared among other directions. However, no direction was given in this writ petition regarding relaxation of physical parameters and physical tests as sought by the Petitioners.
34. It is to be noted that though Petitioners/Home Guards were considered as a special category and entitled for vertical reservation, they were never directed to be appointed dehors the Recruitment Rules. The Petitioners are, therefore, not entitled to challenge the disqualification in the physical efficiency test, more so in the absence of any challenge to the Rules. The Issue (a) is accordingly answered.
35. Issue (b): The notification in question was issued on 28.11.2022. The Petitioners who had knowingly applied and 214 participated in the selection process are raising the dispute with regard to the correctness of the physical tests after their disqualification in the physical tests. The Hon‟ble Supreme Court Ranjan Kumar v. State of Bihar6, after referring to earlier cases on this aspect held that candidates cannot question the selection after taking part in the same. The paragraphs 14, 15, 16 and 17 are extracted below.
"14. The next submission which has been presented before us is that when the respondents had appeared in the interview knowing fully well the process, they could not have resiled later on or taken a somersault saying that the procedure as adopted by the department was vitiated. In this connection, it is apt to refer to the principle stated in Om Prakash Shukla v. Akhilesh Kumar Shukla15. In the said case a three-Judge Bench, taking note of the fact that the petitioner in the writ petition had appeared for the examination without protest and filed the petition only after he realised that he would not succeed in the examination, held that the writ petitioner should not have been granted any relief by the High Court.
15. In this context, we may quote a passage from Madan Lal v. State of J&K16 with profit: (SCC p. 493, para 9) "9. ... It is now well settled that if a candidate takes a calculated chance and appears at the interview, then, only because the result of the interview is not palatable to him, he cannot turn round and subsequently contend that the process of interview 6 (2014) 16 SCC 187 215 was unfair or the Selection Committee was not properly constituted. In Om Prakash Shukla v.
Akhilesh Kumar Shukla15 it has been clearly laid down by a Bench of three learned Judges of this Court that when the petitioner appeared at the examination without protest and when he found that he would not succeed in examination he filed a petition challenging the said examination, the High Court should not have granted any relief to such a petitioner."
16. In Chandra Prakash Tiwari v. Shakuntala Shukla17, the Court observed as follows: (SCC p. 149, para 34) "34. There is thus no doubt that while question of any estoppel by conduct would not arise in the contextual facts but the law seems to be well settled that in the event a candidate appears at the interview and participates therein, only because the result of the interview is not „palatable‟ to him, he cannot turn round and subsequently contend that the process of interview was unfair or there was some lacuna in the process."
17. In Union of India v. S. Vinodh Kumar18, the Court reiterated the principle that it is also well settled that those candidates who had taken part in the selection process knowing fully well the procedure laid down therein were not entitled to question the same."
36. An exception to the above principle is when the notification, Rules or Regulations which are ultra vires, should be ignored by the Courts when the question of their enforcement arises and the mere fact that there is no specific relief sought for to strike down or declare them ultra vires would not stand in the Court for not enforcing them. However, in the present case, as held supra, 216 there is nothing to substantiate the claim of the Petitioners that they had a vested right for relaxed parameters for the physical tests or the Rules are ultra vires. Therefore, it is not open to the Petitioners to challenge the selection process being made in accordance with the statutory Rules in vogue as of today. The Issue (b) is accordingly answered.
37. For the forgoing reasons, this Court finds no merit in the writ petitions and the same are dismissed. No orders as to costs.
As a sequel, pending applications, if any, shall stand closed.
___________________ NYAPATHY VIJAY, J Date: 18.09.2025 KLP