Himachal Pradesh High Court
Unknown vs Amisha Mishra V. State on 31 July, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWP No. 4888 of 2023 31.7.2023 Present: Mr. Abhinav Thakur, proxy counsel, for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocates General, for the State.
Mr. Shivam Sharma, proxy counsel, for respondent No.3.
Notice.
r Mr. Rajan Kahol, learned Additional Advocate General and Mr. Shivam Sharma, learned proxy counsel, appear and waive notice on behalf of the respondents-
State and respondent No.3, respectively. List on 7.8.2023, alongwith CWP No. 4824 of 2023. In the meantime, respondents may also file reply.
July 31, 2023 (Sandeep Sharma),
manjit Judge
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