Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 6 in The M.P. Lok Vaniki Adhiniyam, 2001 6. Monitoring of Management Plan. - The State Government shall monitor the implementation of the approved Management Plan in such manner and by such authority as may be prescribed.
