Poornaprajna House Building ... vs Union Of India on 9 February, 2009

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Karnataka High Court

Poornaprajna House Building ... vs Union Of India on 9 February, 2009

Author: N.Kumar

Bench: N.Kumar

 'A  Rxozigézprajgga Hausa Buiitiing

    Sii S V Veinkateﬁh

IE THE HIGH COURT GF £'EA%AT£é{A AT 3AKG&1..<3§B ,E

Dated this ﬂilift 95' day' 0fIF'(:b1"ua1'y, 2009 f  

EEWJREI
THE i-iﬁﬁ'BLE ﬁR.a\.'§:§j1$?':'.'i"K'._I }CEA;ﬁ igtsmgm 

aw: Pntiiiasn i\E¢:::., ?==i{)? :_~.£ 2;; 6»;Gry:~REs;. 

 §3'e'£:i'£it;m No. ?'«='§i::5S  §'<3:g;1-RES}
M312. §»"r.=§§11'§ii:'(::a:;_i\a*:::j.:' §¥.1;"?'_2Jf:i*i» c.§f'«€2a:~0;:3.s'-ic:;:*§:~1reEs:
wzit; P§;ijﬁs';fa§_.3*£o{: .J11:"i;5:39 gf ;:*:$Gé§'i'{§:vi--REs}

writ' ::}a:«.;g~:_:';1<.'¥,a'nf2«:;-»§3*z fGM--RES'i
4 "pj.e<;:;i:a'¢:sis_;-- 35f0;' f139 i}3 "c3fw2i5(}'2' (GM-RES)

 p¢r3::u::%»:sm: me 200? {GM-RES)

Writ Pciitien ":%ig::. ';ve=i<)'i. ;;f'A:gi>0%%;%' §'GEv§--RES)
B§:Txa;gE;;,:r;~§,;,K  " V %

 Cm:-;<:h;t;r::12?;t:ii§z:**Se:><3i6,~tit5-S
.  CA)-rtigsgtxuiiazé Scwiviy Regimcrttd
' . IfIi:1a:$_«€c:t* fizﬁf. gifovigiozzg atnf the
 C0-C1 peraﬁve ﬁictics
Act, 1959, haviizg it xﬁgistered Ofﬁoe
_ ﬁt N0; 16,! 3-5, Mount Joy Road
H '§Fiam,1mant}::ar::agaI
 V' -B;.?i1':ga.¥0re - 560 919
 Rezgamscnmd by §::5 President
7  H Hayagitaevaehar

$911 91' Sri R, Vadtgiagalaiah
ﬁggeii aE:n3-ut 3&3 ye:-am V



' arxg.'

 ";i"§:;is Writ Pgtitigm is £21251 1111421633' ﬁuﬁcies 226 am} 2217 sf

'"$:,i::,--..i3431":siiiz;1E:7e:>n Bf Iniiia, praying ta mandamus and dcctiam

V~ =tE--1€ p1*r::visio:1s caf Section :2{]::) (dﬁi) of thii Right to Infcrmzatioxl

 2&5 {C3e~:ni.:aI Act No.22 of 2005} as iacing

 "»§:nc(3ﬁ§;f.it11ti£)fmJ; lac}-ring ksgiszlative rsomgsetanaﬁ and vinlative rsf
"  gamcie iQ{1){c) 6f the Cmstsituﬁcan 1:-finéia.

M)

Regiéing at .3448, 1%' Cross
RPC Layout, Vijayauagar
Eaﬁgaierc --~ 3360040

3 Sri 'v'§shn11m2.1rti1y 

Scan of Sn; N 8 'vi Gopalakitishtla 

Agztri. Eil)Gi1i 43 y€a.;r$ ,

Reszaidizig at N0.-4553, 9&5 €31*«i»ss-._V

Sm Block, Baiaashankari HI  " ":3
Bhuvaneshwarinagar    _ .3
Bangalore. --- 560 085"   *  ' P€.'{itiO§1E.I'S

(By Sri MN. Hansi:;% 3yI;{sp.s%;A§RE':ié"I;5;sg;x;:a-ms,
. 3»a:1'--*'§_"C%at£~$}  ' "  ~ *

1 ijniczn of_ifn{i_i_a =_ ._  ¢_
Rspmaaiéxgiégi by'1::§1.:  '
i.,&g,-L.-:31.-.:t'i;'"<;r*;"-." 3"§'ajf:;3;3.:*31;;11r.:~:zi'tV.. _
iséizzisirgi 9% rm-; Jugsiiietéé. '
41?: {i"i'c»«:):'-g A~Wi:ig._jj'w. V' H 
Si1a$tri'*B1:zsvai:_ V . .

352%? Brsihi: 13:3  

I    _____ 

V ' . _C«:--~@pr;1';=;£iv.:- Societies

L " F33k$§1'R0ud

 _ "-ftiangaicxxfe -{':'§:'ii'j(} 052  Respondents

 '  Szé Arvtinci iiumar, ASS: for R1;
.. ff:1*iH.T.N. Pram?-.ci, I--§€1G«P, Acivovsaize for R2}-

D.



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Writ P"e:":iﬁt:m No: ?'408 Qf 26:05 t'Cr'M--RES3
BETWEEN;

Poamaglajna Hcjusc ﬁtlﬂéiﬁg 
{3o--o;;>§-.:'ativ& Societies

A Cumopexuiive Suciaty Regisieiml
{3:3.r1.c:n."- three pmvisioxm of the , _
Karnatzaka {3o--::>perativtf: Ssacitﬁes  
get, 1959, having it registered Oﬁiééz 
At E'~I0.1é[3--5, Mount day Read 
Hanumanfhanagar  
Bazzgalitnrzz - 560 019 . . _ ~
Rcpztseaiﬁci by its Pmﬁideut    , 
Sri If E§a§ragrs3:avat:*ehar   .  V = _   v_., P:i,+*:"1'"_Efri(:rI1:_=.1=

(By Sri  ,fQi'--._f  g%A}§Ei§"A3sociaies,
     

1 Kamiataka ViI1:fm§;3:g;:i:i¢f:gi1TVT.__ " _
Cnmmission'  V    "
Ream; f'€-::;.3€:2 .:~1n£i'A3{}:'Zz_-._?K
35'?7*« Floer, Viéhana Sc-udha
Bjégngaiam -~ -EE-26.9 £30},

. ' n Sn' S R. fﬁarayanaznuﬁhy
* S3121: 'of1s5é~..;3:'§.S7 Rama Rae:
.

3 QegirzingL.:;t.Ti%.c;3

33.'v'<3V.__i?{;a£3§ V V Baggavagnagizdi AA {B2-11ge5;§:>re -»~ 860 004 V' --'7§'¥:;£:2 Assistant R::§'strar of C.o--c:pa3rative $r:'.u:'*§.f3?tieS Oilims of £3.16: Rt:gi3i.1a1- of {"'x>»opersaﬁve Semietieg No.1, aii Psskar Road Bangalore: ~»- 560 £352 Rcspcndents Eye' xv *2: N -- P\--6.3.9~--€-'-I , \@qP, 3,943» T'1::1's Writ Pmbititzyn is ﬁled 1111cit:r_Psr%:i£_7it:s c»I"._V u u the Caxzaiittiﬁan of India, praying tel 431.13:-"sh; £312': Qlﬁézﬁ A' 10-3':3~i3€)06 passrzti in fippcai E40. 'T AFL ~ _SFig'i§:T A11nex1_1r¢:%«O by 1:113 :2i*:spe:>11z.:i€:11t- 1. _ Wxét Pt:i:1'i:§_c';J2 No, 13723 of 2066 BETWEEN: ' The 'v'§*aii_?«;avai H0113:

Buiidizzg {3x:a»0;3€-mtiva Socieiy Lijﬂiiﬁd _ ' Sﬁhakam K"ﬁﬁ_}'a'-J" 1 _. .

;:*¢a.1G3, 11¢ 6%?' Main, fviail-3-:sh\xé<a:*;§;m ' . Ban.ga1Qm..~V-"5'éQ "f:,; " > §€'.p;§"fii-$5."-}Z1i:i'j:ﬁ by'ii.S'.8&gw&1I}f' _ _' mPt::iitit;>11er 4' .A£ivt:zcaie::} A533:

1. - infarméiﬁen Clommisgiaﬁ » V "?{;>€::::; '2'€Q',«3{}2__& iZ':~i}Q--A " V131 Vi~"i;ié=3:j, 'fieiilézrza Smzéha 2 E5za;:1_gaioif~s:__ "

'E§.e;.>1*€:;m;:1ie;:dT by ("3hisfCo1mnissj<;11t;:1= . ' The'~.?§¢§§si*:*ar Crf C01:-pt:;rai;iv3 A. Sgirﬁiéiiﬁs 21:1 Kajnataka V ?€5«.>;}, A11' Azskar Road V Efajzgaiare - 5-£38 {I152 E3 Ramachandra E'¢iaj£::r in age:

E-"ﬁfe Cropalsm.

'Jé.-cmaili' V ':'*~aT<:>.f,**='§i ii C1033 Bieézr E§rr_::r5é:-.1" Caﬂxptts i'*€ag::s.I%}havi Rangaiare ---- 560 072 ..._.vF?{'§'.'~."%';1_"'3vI'}T)t}t"i1"i¥','t'~'3"'~:V' V (By Sn". Hmw P1a$ad H::<~}p:2§:~*}%2;T'~% " « g £311 3. Vasanth Madhav, Advocate: fer . A ' ' ' R-3" Servééeij V This Wﬁt Peﬁﬁon is ﬁiﬁd u11;iérV_A'ri_;icies'22§ aitiyi 22? of the ('3-;:>J:1$ﬁI74_1ﬁ¢:>11 of i}:u.iia;" ~prayi3:ig '1fI:'q_1ias.i1 thtz "'3;2¥:iﬁﬁcaﬁon dated 2€2.'--9--;."%G0f- passed by4.r£é'3pc;:1d:s§:12t¥'i>3_iIC;il€;-AAnxm-xurc--Ag Writ Petition No. ;a§a9_ Qf 7 BETWEEN: ' " ' ~ % NTI Housing C30-:o;}«:1;=:gfiv: Sxpéiciy Lid., (3-6, Palace'f;3r"<:'ii:2+2ris"}3;:at¥;:3:e.ntaa No.51, 6"«h 'Fs' \'C1_Iti$s_--,v 9;?h 'Maip"R§»:d _' R114? Extarssicin, :'3a1§ggﬂ{3re _08(} Recprrzscnte-r:i' 193*' its Clifﬁzirkzf M. Vcnkata R£::s3,r;iy. A ._ "

S50 3,£ifé%V?53§?LT£i§f$?Lti€~l_'R£ri3.l1}' '- fxged aéfspizt S34 ycaj:-s=_. & 'V \P'v'*s.rI<ﬁg'as;A'-JoinA.t Regi$f:ba'1' 'Qf {l'0=«<::pc3ratis;€. féacieﬁes Petitioner V VV ;'_'1E'5E*:

R Vdayaprakash, Adv:-caie) H " .. Viiaxﬂataka information Céemmission V Ri:;:~9m 30.362 <31. 3132-:5;

' 3f'3'F'}9or, Vklhana Seuciha } Bangaiorc - ESQ? Q9 1 By ii;*:3 Cmmmigsisner K N Jagaziish iiimrxar N-::>..T:13C3, E-{r:>c1igc~E1=3-.111 Sahakazanagaza Past V. §Ez:1ga3..0:"f: -- 560 0912 R£?S}.'}OI1C1{?Ij1_'€S»._"

(By an mi. Nayak, Advoctaisfar R2; ; R1 trstrwrél} " 7 I This \3v'1",i1': Petiiicrlz is ﬂied gzngitzr ;{§ﬂ (i .' V the Cmnsiiiutien of imiia, pray"i11g.tc§~V§ec.ia11:Vthat t§1e"';)2*(:=;i:s'io1:1s "

Qf the right to hﬁormatioau Act :20{}?§'%(Ce11t1*é-.1. _Ai:-E ".2:2Kg;sf 2005) ara: nut. aypiicabie to £111: }_)t:i1'i1'011t:IT.€-§-()£§iff§§-' whi£:h.._ijs ;.v3gisit::'e:Li uni?-:»z=r 'rim prnviszirtsns of ¥.iA_1é=:~..Q_K:nfi1:ai';a'1<*::1 {?%}'4f?Pﬁ?7}t£v6 Smtieties Act, 1959 and H15 pctiti011€3:-- 2§$} :1¢3t_§:.ApAub1h: autiiority as deﬁned under the p:r0vis;io11s'o;f the Right" tgj}. Infarmafion Act, 2005 (C€:3;7.h'a}. act 22%-:;f28G3;;'~ -- ' " ' Writ Peﬁﬁen N5; }"<;:»:*~.%«i%"iV1»":%[;«:.4s_;;:,%. A gﬁzrwgezie; %%%% " " % Mixﬁsiry of CammthﬁiaafiqﬂaEmpigyees f?--c»--cs;:>m:2.=x.tii:€r H:;-using 5-"§:,>r;:ie:£:y L1;r;i,--; , 1'~cTc:s.:33, E$::r;3£:::'2i:iI;r: RtE:'».::.d". » §{11mar9, ?91*k E3:s:$§:ns:ic:i:: "

Ba€s.11gaa3;.f:;;1'-::'V --~L. £360 {}Z?.£3__ V " f£e§rea;¢i;te§_{iV by its l3're;~;i:%e:1t §'§..,I'=3.

£1-géﬁ ;=.£t_>z§2u"i--.<;f'Z'r'}" 5333 .5, Peijtiaaner .' . "(By Shashidhara, for M; SD: Kesvy & £122.,

-V Acivocatésﬁ ' " --Kamat32{a infarmation {T-Lzmmissign Room 1"4'¢::.3G2 and 392% 7 3" Fimr, 'sftisdhana Seuéha Bangalcm --~ 560 €}ij'23 By its %<:%rr:taI"}* .. ~ ﬂew T}1i';:qrsa§and1'a T315 Regigifrar cf (30-opemﬁve Se-cieties Qfﬁr;'.ti'- of the Er:-gistrar of s'.3a--Q§;$:'ativ€. Sociéties No. .1? Ali Asékar Roazi Bangaixsrfz -- 563 O32 I30 B: §.r'i1111ﬁ{1'isi1nap§sa ~ Rﬂifi; Hr;-ad Master N0. 1'}'9=$, 'C' Bios};

Sahakaxllagar _ . Av Bazggaiere -- 5609912 ' ReS'}3c31.z:1¢:1ts (By; 313': Hrrl N- Pxagad, 'i'0r._R2,.:E Sm: A3h«:>k 15g{V1\?:}<;§;ti3.f£-1" R3} This Wﬂt Petiirietm is; ﬂies:-E Vlliidbi; A_1.ijt:ié:.}t;=,§':3 226 and 22? 0f {he C::a1:si:it1,1i:ioI2 of'. indiag,""p:'ajiing.A«"£§2 r;g7e,v;;:=;iii the :i1np1_1@5é r:'o'mm1111icatér:>:1 €.i=:a.'é;f:s:1 t-iridég: 15:21:25}-:11fi"§~A £53-tmd by the I.'€*:S§.)0dI1tti1£"*2. ' 'L wm. Pemjgn%..15ag';%"§*39?:3:3g 9:' :;2{;é::5? {L;:«.§.~R.§i:s':

EETWEEN; " A % " % "F331;: Bharaii :V§c1Vér$f'Eiﬁ1piG§?é:s' C7o--<:»;mz;*ativ«:--:. Se.:-.r;_rir:-4:37 L:£r_:1. L' B:1:;ga+i::>;t:'v¥Zs:;::1p1t:::2<AA V ' "

AV 8é:11§;ai':;-:"€: 56%. {}'}'i") 'Re}}1jes:==::11ed";x§>< President ... Petitioner H '-- ??;L'V.V'Ti:T5§andra3hekar§ 8:3 Cgfvi, Nagai3i1ushana

- . A Ativocatfss)

- .- -..e%;:::.I:g;

..............u.

x Joint Registzar 93"

Ck)-ogmxative S{)Ci§'--ii€9$ Baugaiurt: Rszgioxi ' Pampamﬁhakavé Read 5'3 ﬂha:2:aa.2'-ajpﬁt 8a12gzE;i::s:'e - 560918 :2 The Kainataka Infmmaﬁan -

(Tammi:-zusion I Ream. Ne-.3(}".2, 3"' Fioar 'fisihana Soudha Baﬂgaicsrv; - 5:30 00 1 _ R.(i'}}I"'€?§§rE":I}tIi'{i by its Seer:-:ta1*y""L«L.VV 3 311' K E; P¢:riya3wa1ny""

HIS. Swamyiyap}2a.é" _ 7 Agétd abﬂiili E35 _'y*€Ei1"f§ .

Nr3.15.7} 18': Fletncxr, .'?>1'dA1CZ.--'.:*+:::e=;'s:a V Dz:-:31i"m~ La_j.»jm::§ V' Bangaiore 56907 1 ' ' VV Respondents iisy :§ﬁ,;+w:s2'; far R1»-;'2.;

.-- E1.'£i;£:ﬂi.1, Eisiﬁzacatea ,f::>:' R3} Thi$r._W:it Parﬁiiﬁn ~--::1:g'ci¢:r Azrigicies 226 and 227 cf the Consiiiaticsn crfw i21 §iéa;"~..praj;ing to quash the inzpuged tZ'£:1:1;11113.:1iC'Ez'i3:ci*ﬂ._ "«:E§;t§4r;E_ .i:1.§_ 43-'_2{}0'? at ﬁ;:111€:xu.rv:~C i!3$i_1€'d by i'1~:::;p(.>:,1:.i<V:11_V£-3'1. ' V ' ~..%{é§:§o};i'1§;:§."«;.5151 Qf 29:3? {€};?vi-R.€S'1 " W ' Vv " Empi<:;yc3e3' i3<"2--0pez*~£ztiv§~ Srgéiety Ltci; , « . T. ~ .. « E:'t:I,a_wai;ii iP§;$'::

_ " ' .F*;*E'§{:3::?"t3L__-- f3'.?iI} G18 .}T<*€s§}re§etitc3-{E by iii? §'3€:tﬁ:'I"€'tE2_i'}?f Pzeseaeh is ... Fe ¥iiiom::1~

--{By Sn' PX. Chamirashekar, Ea fjgfvi, Nagabhushana Ati.v¢:u:sg:t¢$} _ {T;Qwr3;::a:;§:ai.iiv:: ;'¥St:;::;ié:i7§,»§_V'éx2?i11',r:11ra._ is 1:9: ﬁnagzccd dirt:-xzrtiy 0:" ixxdimcﬂgr fT.~1,I}&:§ by this: agpmpﬁate 'Gf)VE.I1}111611i". is not thfﬁf ' E 3;, ' V i.:r':§"é9::ii:ﬁ2r:s:i~, Caﬁﬁﬁ, it is not dispuiitd that {)f.',:§1i'iZi{}I3.€§?;'- . Sacieﬁgs * net'. ﬁzizazlceci tziizwzetly :31' indimcttiy by 3113? .__€3§$*Eﬁmani, In that View 0%' the mafia; they do net fail Within .,__"ﬁ1e:é éiﬂﬁniﬁon of Puijiizt z'&11fi1<:::'i¥;y" and fberzfam authcrréﬁﬁs had 10: The pﬁfitiillktifﬁ in all thaw wtrzlnt petiﬁons eenjtend that the society is regisiereti under the Kaxnataka S:;rr.:i:.:.i1'e3 Act, they are not szlbstantiaiiy ﬁliancagi' ' inciirecﬂy by _ﬁ.1:m:is gzmvided by ﬁlfi _app;:np:r3;:¥iié "

and ¥hra:3:15tf{:::t:c €212.32: wesulci 210': 'V Au"£"Z19rii:y, as such, that is 133?' 2¥E§§f)fii;?3:§i3l$, 3;}. cvf ihzéix czanteniioﬁ fhey I313?' i1i$ Cieuri: in the case of B£TTAPﬁ,»:i§;§AB ::§b§g.m:%mE"-gnjtfsme secmry M9,, vs, %%;_s:;a1r.=.,~ moxmrmx in mi: 2003 EM 4195,, iﬁ faci; f{§3Li%:'»\§i:%:'g saiéi §:1dwe11t $31: Full ﬁc::t1<:.i1 r.::f irha * Cgmmission hag heki that 3 §=1:'h1i:+';a;:::2é::ii3n{- V A V.

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