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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(i) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(i)a copy of all material documents which are to be laid before the Council as evidence in regard to the case shall be furnished to each Member of the Council before the hearing of the case;