Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act] Union of India - Subsection Section 209(1)(a) in The Companies Act, 2013 (a)enter, with such assistance as may be required, and search, the place or places where such books or papers are kept; and